Full Judgment Text
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
I.A. NO.3/2007 in CIVIL APPEAL NO(s). 2347 OF 2007
UDAY GOPINATH POWALE ...Appellant
VERSUS
RESHA UDAY POWALE ...Respondent
O R D E R
st
Let the time to complete the arbitration proceedings be extended till 31
October, 2008.
I.A. no.3/2007, application for extension of time for disposal of arbitration
proceedings, is disposed of accordingly.
......................J.
(TARUN CHATTERJEE)
......................J.
(H.S. BEDI)
NEW DELHI,
February 4, 2008.