Retd. Armed Forces Medical Association & Ors vs. Union of India & Ors

Case Type: Not Found

Date of Judgment: 10-10-2006

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http://JUDIS.NIC.IN SUPREME COURT OF INDIA Page 1 of 1 CASE NO.: Transfer Petition (civil) 833 of 2002 PETITIONER: Retd. Armed Forces Medical Association & Ors RESPONDENT: Union of India & Ors DATE OF JUDGMENT: 10/10/2006 BENCH: G. P. Mathur & R. V. Raveendran JUDGMENT: JUDGMENT O R D E R With T.P. (Civil) Nos. 846 to 855/2002, 857 to 862/2002, 863/2002, 865/2002, 869/2002 and TP (Civil) Nos. 170 to 200/2004. These cases are separated from T.C. (Civil) No.72/2004 and connected cases which have been disposed of today.