Full Judgment Text
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CASE NO.:
Transfer Petition (civil) 833 of 2002
PETITIONER:
Retd. Armed Forces Medical Association & Ors
RESPONDENT:
Union of India & Ors
DATE OF JUDGMENT: 10/10/2006
BENCH:
G. P. Mathur & R. V. Raveendran
JUDGMENT:
JUDGMENT
O R D E R
With
T.P. (Civil) Nos. 846 to 855/2002, 857 to 862/2002, 863/2002, 865/2002,
869/2002 and TP (Civil) Nos. 170 to 200/2004.
These cases are separated from T.C. (Civil) No.72/2004 and
connected cases which have been disposed of today.