Full Judgment Text
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO.5783 OF 2006
MEERA CHAUHAN ....APPELLANT
VERSUS
HARSH BISHNOI & ANR. ....RESPONDENTS
O R D E R
th
Perused Office Report for direction dated 20 November, 2008 and letter
dated 5.9.2008 of the Civil Judge, Sr. Division, Lucknow stating therein that the
application under Section 151, C.P.C. has already been disposed of by that Court on
30.4.2008. Since order of this Court has already been complied with, no further
action is necessary.
.......................J.
(TARUN CHATTERJEE)
.......................J.
(V.S. SIRPURKAR)
NEW DELHI,
NOVEMBER 21, 2008.