Full Judgment Text
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CASE NO.:
Appeal (civil) 336 of 2004
PETITIONER:
Pramod Kumar Jaiswal & Ors.
RESPONDENT:
Bibi Husn Bano & Ors.
DATE OF JUDGMENT: 03/05/2005
BENCH:
G.P. MATHUR
JUDGMENT:
J U D G M E N T
G. P. MATHUR, J.
I am in agreement with the judgment of brother
Balasubramanyan, J. that the appeal be dismissed, except on a
limited point on which the learned Chief Justice has written a
separate opinion, with which I concur.