PRAMOD KUMAR JAISWAL vs. BIBI HUSN BANO .

Case Type: Civil Appeal

Date of Judgment: 03-05-2005

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http://JUDIS.NIC.IN SUPREME COURT OF INDIA Page 1 of 1 CASE NO.: Appeal (civil) 336 of 2004 PETITIONER: Pramod Kumar Jaiswal & Ors. RESPONDENT: Bibi Husn Bano & Ors. DATE OF JUDGMENT: 03/05/2005 BENCH: G.P. MATHUR JUDGMENT: J U D G M E N T G. P. MATHUR, J. I am in agreement with the judgment of brother Balasubramanyan, J. that the appeal be dismissed, except on a limited point on which the learned Chief Justice has written a separate opinion, with which I concur.