Full Judgment Text
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PETITIONER:
MS. SINDU BANSAL,D/O SHRI S.S. BANSAL, AND OTHERS
Vs.
RESPONDENT:
MAHARSHI DAYANAND UNIVERSITYROHTAK AND OTHERS
DATE OF JUDGMENT: 23/01/1996
BENCH:
SUHAS C. SEN, K. S. PARIPOORNAN
ACT:
HEADNOTE:
JUDGMENT:
O R D E R
Special leave granted.
In view of our judgment in Nitasha Paul’s case {Civil
Appeal No. 2310 of 1996 (Arising out of S.L.P. (C) No. 9776
of 1995)], this appeal is disposed of in terms of the order
passed in Nitasha Paul’s case. no further order is necessary
in this case.