NGT BAR ASSOCIATION (WESTERN ZONE) vs. UNION OF INDIA

ITEM NO.1502               COURT NO.1               SECTION X                S U P R E M E  C O U R T  O F  I N D I A                        RECORD OF PROCEEDINGS Writ Petition(s)(Civil) No(s). 1235/2017 NGT BAR ASSOCIATION (WESTERN ZONE)                 Petitioner(s)                                 VERSUS UNION OF INDIA & ORS.                              Respondent(s) (HEARD BY HONBLE THE CHIEF JUSTICE , HONBLE A.M. KHANWILKAR AND  HONBLE DR. D.Y. CHANDRACHUD, JJ.) Date : 27­03­2018 This petition was called on for JUDGMENT      today. For Petitioner(s) Mr. Kush Chaturvedi, Adv. [AOR]                     For Respondent(s) Mr. Baij Nath Patel, Adv. Ms. Sweta, Adv. Ms. Romila, Adv. for Mr. Gurmeet Singh Makker, Adv. [AOR]                      Hon’ble   Dr.   Justice   D.Y.   Chandrachud   pronounced   the Order of the Bench comprising Hon’ble the Chief Justice of India; Hon’ble Mr. Justice A.M. Khanwilkar and His Lordship directing   that   Justice   Jawad   Rahim   shall   discharge   the duties of Chairperson of the National Green Tribunal for all purposes, including participating in the selection process for   filling   up   vacancies   of   members,   until   a   regular appointment of  a  new  Chairperson  is made  and  as per the terms of the Signed Reportable Order. Signature Not Verified Digitally signed by SUBHASH CHANDER Date: 2018.03.27 16:41:15 IST Reason: (Subhash Chander)               (H.S. Parasher)    AR­cum­PS                  Assistant Registrar [Signed REPORTABLE Order is placed on the file]