Full Judgment Text
NON-REPORTABLE
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NOs. 6763-6765 OF 2018
[@ SPECIAL LEAVE PETITION (C) NOs. 30614-30616 OF 2017]
SARUP SINGH ETC. Appellant (s)
VERSUS
STATE OF HARYANA & ORS. ETC. Respondent(s)
WITH
CIVIL APPEAL NOs. 6766-6775 OF 2018
[@ SPECIAL LEAVE PETITION (C) NOs. 18715-18724 OF 2018]
[ DIARY NO. 21005 OF 2018 ]
J U D G M E N T
KURIAN, J.
1. Delay condoned.
2. Leave granted.
3. These appeals are disposed of in terms of the
Judgment passed by this Court in Civil Appeal
No.12847 of 2017 titled as “ Rajbir and Ors. Vs. State
of Haryana & Ors .” and other connected matters.
.......................J.
[ KURIAN JOSEPH ]
.......................J.
[ SANJAY KISHAN KAUL ]
Signature Not Verified
Digitally signed by
JAYANT KUMAR ARORA
Date: 2018.07.28
11:43:37 IST
Reason:
New Delhi;
July 18, 2018.