Full Judgment Text
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PETITIONER:
ACHHAN RIZVI (V)
Vs.
RESPONDENT:
STATE OF U.P.
DATE OF JUDGMENT04/12/1992
BENCH:
VENKATACHALLIAH, M.N. (J)
BENCH:
VENKATACHALLIAH, M.N. (J)
RAY, G.N. (J)
CITATION:
1994 SCC (6) 762
ACT:
HEADNOTE:
JUDGMENT:
1. Mr Gobinda Mukhoty, learned counsel commenced his
arguments at 2.00p.m.’and concluded at 3.40 p.m. Thereafter,
Mr O.P. Sharma, learned counsel commenced his arguments and
had not concluded at 4.00 p.m. when the Court rose for the
day.
2. List the matters on 7-12-1992 at 2.00 p.m.
Court Master
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