Full Judgment Text
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
Special Leave Petition (Civil) NO.10587 of 2013] @
| r | |
|---|---|
Versus
Sant Lal .. Respondent
WITH
Special Leave Petition (Civil) NO.10588 of 2013] @
( CC No.5264 of 2013)
Special Leave Petition (Civil) NO.10589 of 2013] @
( CC No.5563 of 2013) and
Special Leave Petition (Civil) NO.10590 of 2013] @
( CC No.5587 of 2013)
O R D E R
K. S. Radhakrishnan, J
In view of the Judgment pronounced by this Court on
11.3.2013 in Civil Appeal No. 2326 of 2013 @ SLP(C) No.12960 of
JUDGMENT
2008 State of U.P . v. Hari Ram these special leave petitions are
dismissed.
……………………………..J.
(K.S. Radhakrishnan)
……………………………..J.
(Dipak Misra)
New Delhi,
April 08, 2013
Page 1
JUDGMENT
Page 2