Full Judgment Text
http://JUDIS.NIC.IN SUPREME COURT OF INDIA Page 1 of 1
CASE NO.:
Review Petition (civil) 1643 of 2007
PETITIONER:
RAMESHWAR (D) THRU LRS
RESPONDENT:
MAHANT BEHARIDAS
DATE OF JUDGMENT: 05/02/2008
BENCH:
TARUN CHATTERJEE & DALVEER BHANDARI
JUDGMENT:
JUDGMENT
O R D E R
REVIEW PETITION (C) N0. 1643 OF 2007
IN
SLP(C) No.17596 OF 2007
Application for permission to make oral submissions is rejected.
We have carefully gone through the Review Petition and the connected records. We do
not find any merit therein. The Review Petition is, accordingly, dismissed.