Full Judgment Text
IN THE HIGH COURT OF DELHI AT NEW DELHI
| + LPA 398/2013 and CM APPL. 9147/2013 | ||
|---|---|---|
| BHAGAT SINGH ..... Appellant | ||
| Through: Mr. Bijender Singh, Advocate |
| versus | ||
|---|---|---|
| BHARAT SANCHAR NIGAM LTD ..... Respondent | ||
| Through: Ms. Raavi Birbal, Advocate |
CORAM:
HON'BLE MR. JUSTICE P.K. BHASIN
HON'BLE MR. JUSTICE J.R. MIDHA
JUDGMENT
J.R. MIDHA, J.
For orders, see LPA No.408/2013.
J.R. MIDHA, J
P.K. BHASIN, J
JULY 03, 2014 /dk
LPA No.398/2013 Page 1 of 1