RAMA AVATAR SONI vs. MAHANTA LAXMIDHAR DAS AND ORS

REVISED ITEM NO.1502 COURT NO.11 SECTION XI-A (FOR JUDGMENT) S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Civil Appeal Nos.10684-10685 of 2018 Petition(s) for Special Leave to Appeal (C)No(s). 33699-33700/2016 RAM AVATAR SONI Petitioner(s) VERSUS MAHANTA LAXMIDHAR DAS AND ORS Respondent(s) Date : 24-10-2018 These matters were called on for pronouncement of judgment today. For Petitioner(s) Mr. K. S. Rana, AOR For Respondent(s) Mr. Naresh Kumar, AOR Mr. Prabhash Kumar Yadav,Adv. Mr. Chandan Kumar Mandal,Adv. Ms. Rubina Jawed,Adv. Mr. Saurabh Srivastava,Adv. Mr. Mansoor Ali, AOR Hon’ble Mrs. Justice R. Banumathi pronounced the judgment of the Bench comprising her Ladyship and Hon’ble Ms. Justice Indira Banerjee. Leave granted. The appeals are allowed in terms of the signed reportable judgment. Pending application(s), if any, shall also stand disposed of. Signature Not Verified Digitally signed by Madhu Bala Date: 2021.01.19 17:26:31 IST Reason: (MADHU BALA) (PARVEEN KUMARI PASRICHA) COURT MASTER (SH) BRANCH OFFICER (Signed reportable judgment is placed on the file) ITEM NO.1502 COURT NO.11 SECTION XI-A (FOR JUDGMENT) S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Civil Appeal Nos.10684-10685 of 2018 Petition(s) for Special Leave to Appeal (C)No(s). 33699-33700/2016 RAM AVATAR SONI Petitioner(s) VERSUS MAHANTA LAXIDHAR DAS AND ORS Respondent(s) Date : 24-10-2018 These matters were called on for pronouncement of judgment today. For Petitioner(s) Mr. K. S. Rana, AOR For Respondent(s) Mr. Naresh Kumar, AOR Mr. Prabhash Kumar Yadav,Adv. Mr. Chandan Kumar Mandal,Adv. Ms. Rubina Jawed,Adv. Mr. Saurabh Srivastava,Adv. Mr. Mansoor Ali, AOR Hon’ble Mrs. Justice R. Banumathi pronounced the judgment of the Bench comprising her Ladyship and Hon’ble Ms. Justice Indira Banerjee. Leave granted. The appeals are allowed in terms of the signed reportable judgment. Pending application(s), if any, shall also stand disposed of. (MADHU BALA) (PARVEEN KUMARI PASRICHA) COURT MASTER (SH) BRANCH OFFICER (Signed reportable judgment is placed on the file)