Full Judgment Text
IN THE SUPREME COURT OF INDIA
CIVIL ORIGINAL JURISDICTION
MISCELLANEOUS APPLICATION NO. 2309/2020
IN
TRANSFER PETITION (CIVIL) NO.1031 OF 2019
NIDHI SETHI Petitioner
VERSUS
HARSH KUMAR Respondent
O R D E R
As the transfer petition has become infructuous, learned
counsel for the petitioner seeks permission to withdraw the
miscellaneous application.
Accordingly, the application is dismissed as withdrawn.
.................................J.
[ABHAY S. OKA]
NEW DELHI;
OCTOBER 01, 2021
Signature Not Verified
Digitally signed by Dr.
Mukesh Nasa
Date: 2021.10.07
12:15:43 IST
Reason: