NIDHI SETHI vs. HARSH KUMAR

Case Type: Miscellaneous Application

Date of Judgment: 01-10-2021

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Full Judgment Text

IN THE SUPREME COURT OF INDIA CIVIL ORIGINAL JURISDICTION MISCELLANEOUS APPLICATION NO. 2309/2020 IN TRANSFER PETITION (CIVIL) NO.1031 OF 2019 NIDHI SETHI Petitioner VERSUS HARSH KUMAR Respondent O R D E R As the transfer petition has become infructuous, learned counsel for the petitioner seeks permission to withdraw the miscellaneous application. Accordingly, the application is dismissed as withdrawn. .................................J. [ABHAY S. OKA] NEW DELHI; OCTOBER 01, 2021 Signature Not Verified Digitally signed by Dr. Mukesh Nasa Date: 2021.10.07 12:15:43 IST Reason: