RAM GOPAL vs. THE JOINT SECRETARY DEVELOPMENT AND PANCHAYAT DEPARTMENT

Case Type: Not Found

Date of Judgment: 14-12-2021

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Full Judgment Text

1 IN THE SUPREME COURT OF INDIA INHERENT JURISDICTION REVIEW PETITION (CIVIL) D. NO. 28176 OF 2020 IN SPECIAL LEAVE PETITION (CIVIL) NO.17673 OF 2014 RAM GOPAL …Petitioner Versus THE JOINT SECRETARY DEVELOPMENT AND …Respondents PANCHAYAT DEPARTMENT AND ANR. O R D E R There is delay of 2323 days in preferring the instant Review Petition. We have gone through the contents of the application seeking condonation of delay. The explanation offered is far from being satisfactory. The application for condonation of delay is, therefore, rejected. Consequently, the Review Petition stands rejected on the ground of delay. …………………………J. [Uday Umesh Lalit] …………………………J. [L. Nageswara Rao] …………………………J. Signature Not Verified [Vineet Saran] Digitally signed by Dr. Mukesh Nasa Date: 2021.12.17 15:51:58 IST Reason: New Delhi; December 14, 2021.