Full Judgment Text
1
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
REVIEW PETITION (CIVIL) D. NO. 28176 OF 2020
IN
SPECIAL LEAVE PETITION (CIVIL) NO.17673 OF 2014
RAM GOPAL …Petitioner
Versus
THE JOINT SECRETARY DEVELOPMENT AND …Respondents
PANCHAYAT DEPARTMENT AND ANR.
O R D E R
There is delay of 2323 days in preferring the instant Review Petition. We have
gone through the contents of the application seeking condonation of delay. The
explanation offered is far from being satisfactory. The application for condonation
of delay is, therefore, rejected.
Consequently, the Review Petition stands rejected on the ground of delay.
…………………………J.
[Uday Umesh Lalit]
…………………………J.
[L. Nageswara Rao]
…………………………J.
Signature Not Verified
[Vineet Saran]
Digitally signed by Dr.
Mukesh Nasa
Date: 2021.12.17
15:51:58 IST
Reason:
New Delhi;
December 14, 2021.