Full Judgment Text
- 1 -
NC: 2026:KHC:6571
CRL.P No. 17524 of 2025
HC-KAR
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
RD
DATED THIS THE 3 DAY OF FEBRUARY, 2026
BEFORE
THE HON'BLE MR. JUSTICE M.NAGAPRASANNA
CRIMINAL PETITION NO. 17524 OF 2025
(482(Cr.PC) / 528(BNSS)
BETWEEN:
TARANNUM C
C/O. CHAND PASHA,
AGED ABOUT 23 YEARS,
TH
R/AT NO.201, 5 CROSS
SUBRAMANYA LAYOUT,
RAMAMURTYNAGAR,
DOORVANINAGAR,
Digitally
signed by
SANJEEVINI J
KARISHETTY
Location:
High Court of
Karnataka
BANGALORE - 560 016.
…PETITIONER
(BY SRI. MOHAMMED KALEEM, ADVOCATE)
AND:
1.
THE STATE OF KARNATAKA
BY KOTHANUR POLICE STATION,
- 2 -
NC: 2026:KHC:6571
CRL.P No. 17524 of 2025
HC-KAR
REP. BY SPP,
HIGH COURT BUILDING,
BANGALORE - 560 001.
2. SHALINI BISWAS
W/O. RAVIRAJ NILAWARN
AGED ABOUT 43 YEARS,
R/AT FLAT NO. 118, ICON S N
LUXURIA APARTMENT,
ESSEL GARDEN, BILISHIVALE VILLAGE,
BANGALORE- 560 077.
…RESPONDENTS
(BY SRI. K. NAGESHWARAPPA, HCGP FOR R1;
R2 SERVED AND UNREPRESENTED)
THIS CRL.P IS FILED U/S 482 OF CR.PC (FILED U/S 528
BNSS) PRAYING TO QUASH THE FIR IN CR.NO.375/2025 BY
THE RESPONDENT POLICE FOR THE O/P/U/S 75 OF JJ (CARE
AND PROTECTION OF CHILDREN) ACT, 2015 AND SEC.125(a)
R/W 3(5) OF BNS, ON THE FILE OF XXIX ACJM, BANGALORE
CITY OF KOTHNUR POLICE STATION.I.A.NO.1/2025 FOR STAY.
THIS PETITION, COMING ON FOR ADMISSION, THIS DAY,
ORDER WAS MADE THEREIN AS UNDER:
- 3 -
NC: 2026:KHC:6571
CRL.P No. 17524 of 2025
HC-KAR
CORAM: HON'BLE MR. JUSTICE M.NAGAPRASANNA
ORAL ORDER
Learned counsel appearing for the petitioner files a memo
seeking withdrawal of the petition with liberty to file fresh
petition. The memo so filed reads as follows:
" MEMO FOR WITHDRAWAL
The undersigned Counsel for the Petitioner hereby
submits that, the above petition may be permitted to
withdrawn as not pressed, since charge sheet is filed with
liberty to file fresh petition. Hence same may be taken on
record, in the interest of justice. "
2. Liberty so sought is granted.
In terms of memo, the petition is disposed as withdrawn.
Sd/-
(M.NAGAPRASANNA)
JUDGE
SJK
List No.: 1 Sl No.: 60
CT:BHK
NC: 2026:KHC:6571
CRL.P No. 17524 of 2025
HC-KAR
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
RD
DATED THIS THE 3 DAY OF FEBRUARY, 2026
BEFORE
THE HON'BLE MR. JUSTICE M.NAGAPRASANNA
CRIMINAL PETITION NO. 17524 OF 2025
(482(Cr.PC) / 528(BNSS)
BETWEEN:
TARANNUM C
C/O. CHAND PASHA,
AGED ABOUT 23 YEARS,
TH
R/AT NO.201, 5 CROSS
SUBRAMANYA LAYOUT,
RAMAMURTYNAGAR,
DOORVANINAGAR,
Digitally
signed by
SANJEEVINI J
KARISHETTY
Location:
High Court of
Karnataka
BANGALORE - 560 016.
…PETITIONER
(BY SRI. MOHAMMED KALEEM, ADVOCATE)
AND:
1.
THE STATE OF KARNATAKA
BY KOTHANUR POLICE STATION,
- 2 -
NC: 2026:KHC:6571
CRL.P No. 17524 of 2025
HC-KAR
REP. BY SPP,
HIGH COURT BUILDING,
BANGALORE - 560 001.
2. SHALINI BISWAS
W/O. RAVIRAJ NILAWARN
AGED ABOUT 43 YEARS,
R/AT FLAT NO. 118, ICON S N
LUXURIA APARTMENT,
ESSEL GARDEN, BILISHIVALE VILLAGE,
BANGALORE- 560 077.
…RESPONDENTS
(BY SRI. K. NAGESHWARAPPA, HCGP FOR R1;
R2 SERVED AND UNREPRESENTED)
THIS CRL.P IS FILED U/S 482 OF CR.PC (FILED U/S 528
BNSS) PRAYING TO QUASH THE FIR IN CR.NO.375/2025 BY
THE RESPONDENT POLICE FOR THE O/P/U/S 75 OF JJ (CARE
AND PROTECTION OF CHILDREN) ACT, 2015 AND SEC.125(a)
R/W 3(5) OF BNS, ON THE FILE OF XXIX ACJM, BANGALORE
CITY OF KOTHNUR POLICE STATION.I.A.NO.1/2025 FOR STAY.
THIS PETITION, COMING ON FOR ADMISSION, THIS DAY,
ORDER WAS MADE THEREIN AS UNDER:
- 3 -
NC: 2026:KHC:6571
CRL.P No. 17524 of 2025
HC-KAR
CORAM: HON'BLE MR. JUSTICE M.NAGAPRASANNA
ORAL ORDER
Learned counsel appearing for the petitioner files a memo
seeking withdrawal of the petition with liberty to file fresh
petition. The memo so filed reads as follows:
" MEMO FOR WITHDRAWAL
The undersigned Counsel for the Petitioner hereby
submits that, the above petition may be permitted to
withdrawn as not pressed, since charge sheet is filed with
liberty to file fresh petition. Hence same may be taken on
record, in the interest of justice. "
2. Liberty so sought is granted.
In terms of memo, the petition is disposed as withdrawn.
Sd/-
(M.NAGAPRASANNA)
JUDGE
SJK
List No.: 1 Sl No.: 60
CT:BHK