Full Judgment Text
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PETITIONER:
M/S J.B.A. PRINTING INKS LIMITED ETC. ETC.
Vs.
RESPONDENT:
COLLECTOR OF CENTRAL EXCISE, NEW DELHI ETC. ETC.
DATE OF JUDGMENT: 23/09/1999
BENCH:
S P Bharuacha,B N Kirpal,V N Khare,SSM Quadri,D P Mohapatro
JUDGMENT:
D E R
These appeals may now be placed before a Division
Bench which may decide them in the light of the judgment in
Collector of Central Excise, Baroda vs. M/s Cotspun Ltd.
(Civil Appeal No. 3304 of 1988)