STATE OF RAJASTHAN vs. BHANWAR LAL

http://JUDIS.NIC.IN SUPREME COURT OF INDIA Page 1 of 1 CASE NO.: Appeal (crl.) 375 of 2003 PETITIONER: State of Rajasthan RESPONDENT: Bhanwar Lal DATE OF JUDGMENT: 28/09/2004 BENCH: Y.K. Sabharwal & S.B. Sinha JUDGMENT: J U D G M E N T O R D E R Y.K. Sabharwal, J. In view of the order passed in Criminal Appeal No.222 of 1997 (State of Himachal Pradesh v. Pawan Kumar) referring the said appeal to a larger Bench, this appeal is also referred to a larger Bench and be tagged with Criminal Appeal No.222 of 1997.