STATE OF PUNJAB vs. H.B. MALHOTRA

Case Type: Civil Appeal

Date of Judgment: 21-01-2008

Preview image for STATE OF PUNJAB vs. H.B. MALHOTRA

Full Judgment Text

http://JUDIS.NIC.IN SUPREME COURT OF INDIA Page 1 of 1 CASE NO.: Appeal (civil) 5025-5026 of 2005 PETITIONER: STATE OF PUNJAB AND ANR RESPONDENT: H.B. MALHOTRA DATE OF JUDGMENT: 21/01/2008 BENCH: S.B. SINHA & V.S. SIRPURKAR JUDGMENT: JUDGMENT O R D E R I.A.Nos. 9-10 in CIVIL APPEAL NOS. 5025-5026 OF 2005 The application for clarification being not maintainable is dismissed.