Full Judgment Text
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CASE NO.:
Appeal (civil) 5025-5026 of 2005
PETITIONER:
STATE OF PUNJAB AND ANR
RESPONDENT:
H.B. MALHOTRA
DATE OF JUDGMENT: 21/01/2008
BENCH:
S.B. SINHA & V.S. SIRPURKAR
JUDGMENT:
JUDGMENT
O R D E R
I.A.Nos. 9-10 in CIVIL APPEAL NOS. 5025-5026 OF 2005
The application for clarification being not maintainable is dismissed.