Full Judgment Text
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.A.(COMM.IPD-PAT) 460/2022
BDR PHARMACEUTICALS INTERNATIONAL PVT LTD
..... Appellant
Through: Mr. Shashikant Yadav, Adv.
versus
BRISTOL-MYERS SQUIBB HOLDINGS IRELAND
UNLIMITED COMPANY AND ANR ..... Respondents
Through: Mr. Pravin Anand, Ms. Prachi
Agarwal and Ms. Ridhie Bajaj, Advs.
+ CS(COMM) 27/2020
BRISTOL-MYERS SQUIBB HOLDINGS IRELAND
UNLIMITED COMPANY & ORS. ..... Plaintiffs
Through: Mr. Pravin Anand, Ms. Prachi
Agarwal and Ms. Ridhie Bajaj, Advs.
versus
BDR PHARMACEUTICALS INTERNATIONAL PVT. LTD.
& ANR. ..... Defendants
Through: Mr. Shashikant Yadav, Adv.
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
O R D E R (ORAL)
% 28.11.2023
1. The dispute between the parties stands settled with the
intervention of the Delhi High Court Mediation and Conciliation
Centre and settlement agreement dated 12 October 2023 has been
placed on record.
Signature Not Verified
C.A.(COMM.IPD-PAT) 460/2022 & CS(COMM) 27/2020 Page 1 of 2
Digitally Signed
By:HARIOM
Signing Date:30.11.2023
12:56:33
2. Learned counsel pray that the terms of settlement be not
reproduced, as they are confidential. However, the Court has perused
the terms of settlement and find them to be lawful and in order.
3. The parties are represented by learned Counsel who undertake
on behalf of their respective clients to remain bound by the terms
thereof.
4. In view of the aforesaid, the disputes in CA (COMM.IPD-PAT)
460/2022 and CS (COMM) 27/2020 do not survive for consideration.
5. Accordingly, CA (COMM.IPD-PAT) 460/2022 is disposed of
as per the settlement agreement dated 12 October 2023.
6. CS (COMM) 27/2020 is disposed of as withdrawn as per the
aforesaid settlement agreement dated 12 October 2023.
7. The plaintiff shall be entitled to refund of court fees paid in CS
(COMM) 27/2020, if any.
8. Let the decree-sheet be drawn up accordingly.
C. HARI SHANKAR, J.
NOVEMBER 28, 2023/ dsn
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Signature Not Verified
C.A.(COMM.IPD-PAT) 460/2022 & CS(COMM) 27/2020 Page 2 of 2
Digitally Signed
By:HARIOM
Signing Date:30.11.2023
12:56:33