Full Judgment Text
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CASE NO.:
Appeal (civil) 749 of 2008
PETITIONER:
Bihar State Credit & Investment Corporation Ltd. & Ors.
RESPONDENT:
Prakash Roller Flour Mills Ltd.
DATE OF JUDGMENT: 25/01/2008
BENCH:
S.H. KAPADIA & B. SUDERSHAN REDDY
JUDGMENT:
JUDGMENT
O R D E R
(Arising out of S.L.P.(C) No.14670/2007)
Leave granted.
The Appeal stands allowed in terms of the additional affidavit filed on
behalf of the respondent-M/s. Prakash Roller Flour Mills Ltd. One more
point needs to be clarified. Undertaking has been given by the respondent
herein through its Director Shri Raman Prakash Saraogi. The affidavit is
taken on record. Undertaking is accepted.
Appeal is disposed of in terms of the said undertaking.