Full Judgment Text
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
I.a. No. 2 in CIVIL APPEAL NO. 798 OF 2007
PROVINCIAL CO-OP. D.F. LTD. & ORS. ..... APPELLANTS
VERSUS
AJEET SINGH ..... RESPONDENT
O R D E R
Application is allowed.
Matter be restored to its original number.
..................J
[HARJIT SINGH BEDI]
..................J
[J.M. PANCHAL]
NEW DELHI
JANUARY 25, 2010.