CHITRA vs. DEEPAK K. RANGACHAR

Case Type: Transfer Petition Civil

Date of Judgment: 29-02-2008

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http://JUDIS.NIC.IN SUPREME COURT OF INDIA Page 1 of 1 CASE NO.: Transfer Petition (civil) 401 of 2007 PETITIONER: CHITRA RESPONDENT: DEEPAK K. RANGACHAR DATE OF JUDGMENT: 29/02/2008 BENCH: S.H.KAPADIA & J.M.PANCHAL JUDGMENT: JUDGMENT O R D E R This matter was referred to the Mediation Centre for settlement. Transfer petition stands disposed of in terms of the report dated 18.2.2008 submitted by the Centre.