Full Judgment Text
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CASE NO.:
Transfer Petition (civil) 401 of 2007
PETITIONER:
CHITRA
RESPONDENT:
DEEPAK K. RANGACHAR
DATE OF JUDGMENT: 29/02/2008
BENCH:
S.H.KAPADIA & J.M.PANCHAL
JUDGMENT:
JUDGMENT
O R D E R
This matter was referred to the Mediation Centre for settlement.
Transfer petition stands disposed of in terms of the report dated
18.2.2008 submitted by the Centre.