Full Judgment Text
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NC: 2026:KHC:12633
WP No. 6787 of 2024
HC-KAR
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
TH
DATED THIS THE 27 DAY OF FEBRUARY, 2026
BEFORE
THE HON'BLE MR. JUSTICE R DEVDAS
WRIT PETITION NO. 6787 OF 2024 (SC/ST)
BETWEEN:
1. MR. R. RAVI KUMAR
S/O V. J JOSEPH ROBERT,
AGED ABOUT 43 YEARS,
NO 88, VANNARPART,
VELLARI AMMAN TEMPLE STREET,
VIVEK NAGAR POST,
BANGALORE 560047
2. SMT. AKILA .P
W/O. R. RAVI KUMAR,
AGED ABOUT 40 YEARS,
NO 88, VANNARPART,
VELLARI AMMAN TEMPLE STREET,
VIVEK NAGAR POST,
BANGALORE 560047
…PETITIONERS
Digitally signed
by
SHARADAVANI
B
Location: HIGH
COURT OF
KARNATAKA
(BY SRI. D MURUGAN., ADVOCATE)
AND:
1. STATE OF KARNATAKA
BY ITS SECRETARY,
DEPARTMENT OF REVENUE,
M.S. BUILDING DR AMBEDAKAR VEEDHI,
BENGALURU 560001
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NC: 2026:KHC:12633
WP No. 6787 of 2024
HC-KAR
2. THE DEPUTY COMMISSIONER
BENGALURU RURAL DISTRICT,
K. G. ROAD, BENGALURU 560001
3.
THE ASSISTANT COMMISSIONER
BENGALURU NORTH SUB-DIVISION,
BANGALORE 560001.
4. THE TAHASILDAR
HOSAKOTE TALUK,
HOSAKOTE,
BENGALURU RURAL DISTRICT,
PIN: 562114
5. SRI MUNISHAMAPPA
S/O LATE KRISHNAPPA,
AGED ABOUT 48 YEARS,
6. SMT. SUNANDA
W/O LATE VEERABHADRAPPA,
AGED ABOUT 41 YEARS,
7. SRI DHANUSH
S/O LATE VEERABHADRAPPA,
AGED ABOUT 28 YEARS,
8. SRI KRUTHIKA
D/O LATE VEERABHADRAPPA,
AGED ABOUT 20 YEARS,
9. SRI NAGARAJA
S/O LATE KRISHNAPPA,
AGED ABOUT 39 YEARS,
RESPONDENT NO.5 TO 9
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NC: 2026:KHC:12633
WP No. 6787 of 2024
HC-KAR
ARE RESIDING AT:
RAMAPURA VILLAGE,
VIRGO NAGAR POST,
BIDARAHALLI HOBLI,
BENGALURU EAST TALUK - 560049
10. SRI MUNIBYREGOWDA B R
S/O RAMAIAH R.D.,
AGED ABOUT 42 YEARS,
R/AT BIDARAHALLI VILLAGE,
BENGALURU EAST TALUK - 560049
11. SR. K. NARAYANASWAMY
S/O KARPANNA SMT CHANNAMMA,
AGED ABOUT 70 YEARS,
KATTIGEHALLI VILLAGE, JAJA HOBLI,
BENGALURU NORTH ADDL TALUK,
BANGALORE - 562157.
12. SRI K. NAGARAJ
S/O KARPANNA SMT CHANNAMMA,
AGED ABOUT 55 YEARS,
R/AT NO 57, VASANTHAPPA GARDEN,
DHOOPANAHALLI, HAL II STAGE,
BENGALURU - 560008.
13. SMT. K. SAROJAMMA
W/O K NAGARAJ,
AGED ABOUT 55 YEARS,
R/AT NO 57, VASANTHAPPA GARDEN,
DHOOPANAHALLI HAL II STAGE,
BENGALURU - 560008
14. SRI K. MUNIRAJU
S/O KARPANNA SMT. CHANNAMMA,
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NC: 2026:KHC:12633
WP No. 6787 of 2024
HC-KAR
AGED ABOUT 48 YEARS,
KODIHALLI KAVERAMMA TEMPLE ROAD,
JEEVAN BHEEMA NAGAR,
VARTHUR HOBLI, BENGALURU - 560075
…RESPONDENTS
(BY SRI. V. SESHU, HCGP)
THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDER
DTD 30.01.2015 AND 16.01.2018 PASSED BY THE R2 AND R3
INVALIDATING THE SALE DTD 17.12.1990 ANNX-C AND
26.11.2009 ANNX-F AND DIRECTING THE RESTORATION OF
THE LAND TO THE LEGAL REPRESENTATIVE OF THE ORIGINAL
GRANTEE, VIDE ANNEXURE-A AND B RESPECTIVELY TO THE
WP AND ETC.
THIS PETITION, COMING ON FOR ORDERS, THIS DAY,
ORDER WAS MADE THEREIN AS UNDER:
CORAM: HON'BLE MR. JUSTICE R DEVDAS
ORAL ORDER
On 13.02.2026, the following order was passed:
"Finally, two weeks time is granted to the
petitioners for compliance of office objections.
If the office objections are not complied
with, list this matter for dismissal on 27.02.2026."
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WP No. 6787 of 2024
HC-KAR
2. Matter is called out. There is no representation for
the petitioners.
3. Office objections have not been complied with.
4. Consequently, the writ petition stands dismissed
for non-compliance of office objections.
Sd/-
(R DEVDAS)
JUDGE
rv
List No.: 2 Sl No.: 10