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CASE NO.:
Writ Petition (civil) 202 of 1995
PETITIONER:
T.N. Godavarman Thirumulpad
RESPONDENT:
Union of India & Ors
DATE OF JUDGMENT: 21/02/2008
BENCH:
CJI K G Balakrishnan, Dr. ARIJIT PASAYAT & S.H. KAPADIA
JUDGMENT:
JUDGMENT
O R D E R
I.A. NO. 2016 OF 2007
IN
WRIT PETITION (C) NO. 202 OF 1995
1. We have considered the suggestions given by learned
Solicitor General and learned Amicus Curiae regarding the
constitution of the Central Empowered Committee. The
composition of CEC shall be as follows:
(1) Shri P.B. Jayakrishnan, Chairman
(2) Shri P.R. Mohanty, Director General of Forests, MoEF
(3) Shri M.K. Jiwrajka, Member Secretary
(4) Shri S.K. Patnaik
(5) Dr. M.K. Mathew
(6) Shri Mahendar Vyas
(7) Shri Sanjeev Chaddha (Deputy Secretary)
2. Shri M.K. Jiwrajka is on deputation as of today as he
belongs to the cadre of the Forest Officials in the State of
Maharashtra which deputation is ordered to be continued till
31.3.2009.
3. Term of office of CEC would be three years or until
further orders, whichever is earlier.