Full Judgment Text
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO. 79 OF 2007
GENERAL SECRETARY, H.S.E.
..... APPELLANT
UNION, BHILAI
VERSUS
MANAGING DIRECTOR,
..... RESPONDENT
BHILAI STEEL PLANT
WITH
CIVIL APPEAL NO.81 of 2007
O R D E R
Ms. Niranjana Singh, learned counsel appearing
for the appellant-Union seeks to withdraw the appeals
which are, accordingly, dismissed as withdrawn.
...................J
[MARKANDEY KATJU]
...................J
[ASOK KUMAR GANGULY]
NEW DELHI
OCTOBER 27, 2009.