Full Judgment Text
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
I.A.NO.1 OF 2011
IN
I.A.NO.5 OF 2010
IN
CIVIL APPEAL NO.4059 OF 2007
PROJECT DIR., LOK JAMBISH APPELLANTS
PARISHAD & ANR.
VERSUS
ZEBUNISSHA & ORS. RESPONDENTS
O R D E R
Learned counsel for the applicants seek permission of
this Court to withdraw I.A.NO.1 of 2011 in I.A.No.5 of 2010.
Permission sought for is granted.
I.A.No.1 is dismissed as withdrawn.
JUDGMENT
.......................J.
(H.L. DATTU)
.......................J.
(CHANDRAMAULI KR. PRASAD)
NEW DELHI;
JANUARY 04, 2013
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