Full Judgment Text
1
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
IA NO. 1 IN CIVIL APPEAL NO. 7547 OF 1996
BETTIAH ESTATE THROUGH THE
MANANGER & ANR. ..... APPELLANTS
VERSUS
STATE OF BIHAR & ANOTHER ..... RESPONDENTS
O R D E R
Learned counsel for the appellants prays that the
application be dismissed as withdrawn.
Ordered as prayed for.
........................J
[HARJIT SINGH BEDI]
........................J
[CHANDRAMAULI KR. PRASAD]
NEW DELHI
AUGUST 30, 2010.