BETTIAH ESTATE vs. STATE OF BIHAR .

Case Type: Civil Appeal

Date of Judgment: 30-08-2010

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Full Judgment Text

1 IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION IA NO. 1 IN CIVIL APPEAL NO. 7547 OF 1996 BETTIAH ESTATE THROUGH THE MANANGER & ANR. ..... APPELLANTS VERSUS STATE OF BIHAR & ANOTHER ..... RESPONDENTS O R D E R Learned counsel for the appellants prays that the application be dismissed as withdrawn. Ordered as prayed for. ........................J [HARJIT SINGH BEDI] ........................J [CHANDRAMAULI KR. PRASAD] NEW DELHI AUGUST 30, 2010.