Full Judgment Text
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
REVIEW PETITION (Crl.) NO. OF 2021
(Diary No.19780 of 2021)
IN
SPECIAL LEAVE PETITION (Crl.) NO.4083 OF 2020
Smt. Kiran Devi …Petitioner(s)
versus
Ravindra Kumar Yadav …Respondent(s)
O R D E R
Delay of 17 days in preferring the Review Petition is condoned.
The order dated 9.7.2021 was passed after considering the rival
submissions and in the peculiar facts and circumstances of the case.
We have gone through the contents in the Review Petition and do not
find any error apparent on record to justify interference.
This Review Petition is, therefore, dismissed.
………………………J.
[Uday Umesh Lalit]
………………………J.
[Ajay Rastogi]
Signature Not Verified
Digitally signed by Dr.
Mukesh Nasa
Date: 2021.11.24
12:15:18 IST
Reason:
………………………J.
[Aniruddha Bose]
New Delhi;
November 16, 2021.