Full Judgment Text
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CASE NO.:
Special Leave Petition (civil) 5753 of 2006
PETITIONER:
RAMCHANDRA
RESPONDENT:
RAJENDRA SHRIKRISHNA DESHMUKH & ORS
DATE OF JUDGMENT: 09/07/2007
BENCH:
S.B. SINHA & P.K. BALASUBRAMANYAN
JUDGMENT:
J U D G M E N T
P.K. BALASUBRAMANYAN, J.
We see no reason to entertain this petition for special leave to
appeal, especially in view of the judgment we have rendered today
in Civil Appeal No. \005\005 of 2007 (arising out of Special Leave
Petition (C) No.9739 of 2005). The suit will be tried and disposed
of afresh in the light of the directions contained therein.
The petition is dismissed.