Full Judgment Text
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PETITIONER:
TMA PAI FOUNDATION
Vs.
RESPONDENT:
STATE OF KARNATAKA
DATE OF JUDGMENT17/12/1993
BENCH:
PANDIAN, S.R. (J)
BENCH:
PANDIAN, S.R. (J)
AGRAWAL, S.C. (J)
MOHAN, S. (J)
JEEVAN REDDY, B.P. (J)
BHARUCHA S.P. (J)
CITATION:
1994 SCC (2) 195 1993 SCALE (4)368
ACT:
HEADNOTE:
JUDGMENT:
ORDER
If any seats are vacant on December 1, 1993 in any of the
medical colleges in the State of Karnataka, it is open to
the Secretary, Education Department, to request the
appropriate authority to allot students belonging to the
particular category, out of merit list already prepared.
The order dated November 19, 1993 shall be read subject to
this order. IA is disposed of accordingly.