Full Judgment Text
1
IN THE SUPREME COURT OF INDIA
CIVIL ORIGINAL/CRIMINAL APPELLATE JURISDICTION
TRANSFER PETITION (CIVIL) NO.1689 OF 2017
SWATI CHAUDHARY Petitioner
VERSUS
NITESH KUMAR Respondent
WITH
SPECIAL LEAVE PETITION (CRL.) NO.8158/2018
SWATI CHAUDARY Petitioner
VERSUS
NITESH KUMAR & ANOTHER Respondents
O R D E R
Learned counsel for the parties submit that the parties have
resolved their inter se disputes and the proceedings have been
withdrawn pursuant to the said settlement.
Learned counsel for the petitioner submits that she has
instructions to withdraw the Transfer Petition as well as the
Special Leave Petition.
Statement recorded.
The Transfer Petition as well as the Special Leave Petition
are, accordingly, dismissed as withdrawn.
Signature Not Verified
Digitally signed by Dr.
Mukesh Nasa
Date: 2021.10.08
09:04:40 IST
Reason:
........................J.
[S. RAVINDRA BHAT]
NEW DELHI;
OCTOBER 04, 2021