Full Judgment Text
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PETITIONER:
THE PATIALA CENTRAL COOPERATIVEBANK LTD.
Vs.
RESPONDENT:
THE PATIALA CENTRAL COOPERATIVEBANK EMPLOYEES UNION & ANR.
DATE OF JUDGMENT: 16/09/1996
BENCH:
SEN, S.C. (J)
BENCH:
SEN, S.C. (J)
JEEVAN REDDY, B.P. (J)
MAJMUDAR S.B. (J)
ACT:
HEADNOTE:
JUDGMENT:
WITH
CIVIL APPEAL NOS. 4074 AND 4075-76 OF 1988
J U D G M E N T
In view of the opinions delivered today, the appeals
are allowed and the judgment of the High Court is Set aside
subject to the observations made in our opinions. No
orders as to costs.