AJAY DAGAR vs. GOVT.OF NCT OF DELHI

* IN THE HIGH COURT OF DELHI AT NEW DELHI

% Date of Decision: 07.05.2013
+ W.P.(C) 1111/2013
AJAY DAGAR
..... Petitioner
Through Mr. B.S. Maan & Ms. Sunita Maan,
Advocates

versus

GOVT.OF NCT OF DELHI
..... Respondent
Through Ms. Manika Tripathy Pandey, Mr. Kamal
Nijhawan, Advocates for DDA
Ms. Jhun Jhun Sarkar, Ms. Deepika
Mr. Sidharth Panda, Mr. B. Mahapatra
Advocates for Respondent No.1
Ms. Shobhna Takiar, Mr. Yeeshu Jain,
Advocates for L & B Department
CORAM:
HON'BLE MR. JUSTICE V.K. JAIN

JUDGMENT

V.K.JAIN, J. (ORAL)

For orders, please see W.P.(C) No. 1027/2013.



V.K. JAIN, J
MAY 07, 2013
aj


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