Full Judgment Text
- 1 -
NC: 2026:KHC:9434
WP No. 4994 of 2026
HC-KAR
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
TH
DATED THIS THE 16 DAY OF FEBRUARY, 2026
BEFORE
THE HON'BLE MR. JUSTICE SURAJ GOVINDARAJ
WRIT PETITION NO. 4994 OF 2026 (LB-RES)
BETWEEN:
1. SRI ODESHA RAJ URS
S/O CHIKKALINGARAJA URS
AGED ABOUT 57 YEARS
R/AT NO. 1054/3, SUBHASH NAGAR
KRISHNARAJAPETE
MANDYA DISTRICT-571426.
SHOP NO.8
2. SMT. SUSHEELAMMA
W/O RAJU
AGED ABOUT 65 YEARS
R/AT NO. 17, HOSAHOLALU ROAD
NEW HLBC COLONY, K.R. PETE TOWN
MANDYA DISTRICT-571 426.
SHOP NO. 11
3. SRI. AHAMAD PASHA
S/O ISMAIL SAB
AGED ABOUT 68 YEARS
R/AT NO. 2363, BASAVANAGUDI STREET,
KRISHNARAJAPETE
MANDYA DISTICT-571 426.
SHOP NO. 10
4. SRI. JAMSHED PASHA
S/O AMEER SAB
AGED ABOUT 68 YEARS
R/AT NO. 3349/A, OPP. KALEGOWDA SOCIETY,
HEMAVATHI EXTENSION
KRISHNARAJAPETE
MANDYA DISTRICT-571 426.
SHOP NO. 18
5. SRI. K.SRINIVASA
S/O LATE SHANKARAPPA
AGED ABOUT 50 YEARS
Digitally signed
by SHWETHA
RAGHAVENDRA
Location: HIGH
COURT OF
KARNATAKA
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WP No. 4994 of 2026
HC-KAR
R/AT WARD NO. 3, OLD MYSORE ROAD
OPP.TO KRISHNARAJENDRA COLLEGE ROAD,
THAMMANNA GOWDA NAGARA, K.R. PETE
MANDYA DISTRICT-571 426.
SHOP NO. 23
6. SRI. K.T. PUTTARAJU
S/O K.N. THAMMAIAH
AGED ABOUT 56 YEARS
R/AT BEHIND ESHWARA TEMPLE
KRISHNARAJAPET
MANDYA DISTRICT-571 426.
SHOP NO.5
7. SRI.PAPANNA
S/O LATE BETTAIAH
AGED ABOUT 58 YEARS
SALOON
R/AT BASAVESHWARA NAGARA
NEW KIKKERI ROAD, K.R. PETE TALUK
MANDYA DISTRICT-571 426.
SHOP NO. 21
8. SRI. RAJU. K.P.
S/O PAPANNA
AGED ABOUT 67 YEARS
R/AT NO. 385, WARD NO. 17
BASAVESHWARA NAGARA
KASABA HOBLI, KRISHNARAJAPET,
MANDYA DISTRICT-571 426.
SHOP NO. 9
9. SRI. K.N. CHANDRASHEKAR
S/O LATE K.B. NANJUNDAPPA
AGED ABOUT 63 YEARS
R/AT NO. 219, S.B. ROAD,
KRISHNARAJAPETE,
MANDYA DISTRICT-571 426.
SHOP NO. 12
10. SRI. K.T. GOVINDARAJU
S/O LATE THIMMA DASAIAH
AGED ABOUT 67 YEARS
R/AT NO. 920, SUBHASH NAGARA
KRISHNARAJAPETE TALUK
MANDYA DISTRICT-571 426.
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WP No. 4994 of 2026
HC-KAR
SHOP NO. 17
11.
SRI. PRAVEENA
S/O LATE MANJUNATHA
AGED ABOUT 32 YEARS
R/AT NO. 195, BASAVANAGUDI STREET
NEAR WATER TANK, K.R. PET
K.R. PET TALUK
MANDYA DISTRICT-571 426.
SHOP NO.3
12.
SMT.KAMALAMMA
W/O GOVINDARAJU
AGED ABOUT 70 YEARS
R/AT NO. 2599, NEAR GANAPATHI PARK,
HEMAVATHIBADAVANE, KRISHNARAJAPETE
MANDYA DISTRICT-571 426.
SHOP NO.6
13. SRI. YOGESH. R
S/O RAMAIAH
AGED ABOUT 50 YEARS
R/AT OOCHANAHALLI VILLAGE
MURUKANAHALLI POST, KRISHNARAJPET TALUK,
MANDYA DISTRICT-571 426.
SHOP NO.7
14. SRI. JEEVAN KUMAR RAO
S/O YESHWANTHA RAO
AGED ABOUT 58 YEARS
R/AT WARD NO. 5, SUBHASH NAGARA,
K.R. PETE TOWN,
MANDYA DISTRICT-517 426.
SHOP NO. 14
15.
SMT. GIRIJAMMANI
W/O R. KRISHNA
AGED ABOUT 50 YEARS
RESIDING AT BASAVESHWARA NAGARA
HOSAKIKKERI ROAD, KRISHNARAJAPETE,
MANDA DISTRICT-571426.
SHOP NO. 15
16.
SRI. NAZIM PASHA
S/O GOUSE PASHA
AGED ABOUT 39 YEARS
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NC: 2026:KHC:9434
WP No. 4994 of 2026
HC-KAR
R/AT BASAVESHWARA NAGARA
KRISHNARAJAPETE,
MANDYA DISTRICT-571426.
SHOP NO. 16
17.
SRI. RAJU
S/O LATE BASAPPA
AGED ABOUT 72 YEARS
R/AT MANJUNATHANILAYA,
HEMAVATHIBADAVANE, K.R. PETE
K.R. PETE TALUK
MANDYA DISTRICT-571426.
SHOP NO. 19
18. SRI. KRISHNAMURTHY
S/O BYATAPPA @ BETTAPPA
AGED ABOUT 52 YEARS
R/AT BEHIND JUNIOR COLLEGE
JAYANAGARABADAVANE, KRISHNARAJAPETE,
MANDYA DISTRICT-571 426.
SHOP NO. 24
19. SRI. C. DINESH
S/O CHANDRASHEKARA
AGED ABOUT 36 YEARS
R/AT AMBEDKAR NAGARA,
KRISHNARAJAPETE
MANDYA DISTRICT-571 426.
SHOP NO. 25
20. SMT. VARALAKSHMI
W/O LATE KRISHNA.K.R.
AGED ABOUT 52 YEARS
R/AT BEHIND BASAVANAGUDI
KRISHNARAJAPETE TOWN
MANDYA DISTRICT-571 426.
SHOP NO. 27.
21. SMT. PADMAVATHI G.B
W/O S.K PRABHAKAR
AGED ABOUT 50 YEARS
R/AT JAYANAGARA LAYOUT,
KRISHNARAJAPETE,
MANDYA DISTRICT-571 426
SHOP NO. 02
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22. SRI. A.N CHANDREGOWDA
S/O A.N. NINGEGOWDA
AGED ABOUT 75 YEARS
R/AT K.R PETE TALUK,
BOOKANAKEREHOBLI,
ARALAKUPPE VILLAGE, VITTALAPURA
K.R PETE, MANDYA-571 426
SHOP NO. 04.
23. SRI. NANDEESHA
S/O BOLARIGOWDA
AGED ABOUT 45 YEARS
R/AT NO 2960, OPP. PRAGATI CONVENT
OLD MYSORE ROAD, KRISHNARAJAPETE
MANDYA DISTRICT-571 426.
SHOP NO. 13
24. SRI. K.S. SANTHOSH KUMAR
S/O LATE K.T.SOMASUNDAR
AGED ABOUT 49 YEARS
R/AT HOSAKIKKERI ROAD
VIJAYA NIVASA, BASAVESHWARA NAGARA
KRISHNARAJAPETE
MANDYA DISTRICT- 574 126
SHOP NO. 22
…PETITIONERS
(BY SRI. KASHINATH J D.,ADVOCATE)
AND:
1. THE STATE OF KARNATAKA
DEPARTMENT OF URBAN DEVELOPMENT
MUNICIPAL ADMINISTRATION
VIKASASOUDHA, DR. B.R. AMBEDKAR VEEDHI,
BENGALURU-560 001.
REP. BY ITS SECRETARY
2. THE DEPUTY COMMISSIONER
MANDYA DISTRICT,
MANDYA-571 426
3. THE CHIEF OFFICER
TOWN MUNICIPAL COUNCIL
KRISHNARAJAPETE
MANDYA DISTRICT-571 426.
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WP No. 4994 of 2026
HC-KAR
4. THE ADMINISTRATIVE OFFICER
TOWN MUNICIPAL COUNCIL,
KRISHNARAJAPETE,
MANDYA DISTRICT-571 426.
…RESPONDENTS
(BY SRI.BOPPANNA BELLIYAPPA., AGA FOR R-1 & R-2;
SRI.G.M.ANAND.,ADVOCATE FOR R-3 & R-4)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA PRAYING TO CALL FOR RECORDS
PERTAINS TO COMMERCIAL SHOPS PUBLIC E-AUCTION
PUBLICATION PUBLICATION BEARING NO. PU.KA.KRU/KAM/SHA/E-
AUCTION/01/2025-26 DATED 19.01.2026 ISSUED BY RESPONDENT
NO.3.
THIS PETITION, COMING ON FOR PRELIMINARY HEARING,
THIS DAY, ORDER WAS MADE THEREIN AS UNDER:
CORAM: HON'BLE MR. JUSTICE SURAJ GOVINDARAJ
ORAL ORDER
1. Learned AGA accepts notice for respondents No.1
and 2.
2. Sri.G.M.Ananda., learned counsel is directed to
accept notice for respondent No.3 and 4.
3. The Petitioner is before this Court seeking for the
following reliefs;
i) Call for records pertains to Commercial Shops
Public E-auction publication publication bearing No.
Pu.Ka.Kru/Kam/Sha/E-Auction/01/2025-26 dated:
19.01.2026 issued by respondent no.3.
ii) Issue writ in the nature of certiorari to quash the
Commercial Shops Public E-auction publication
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WP No. 4994 of 2026
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bearing No. Pu.Ka.Kru/Kam/Sha/E-
Auction/01/2025-26 dated: 19.01.2026 issued by
respondent no.3 as per Annexure-A as illegal bad
in law. in so fear of petitioners concerned.
iii) Pass any appropriate order deems fit to the facts
and circumstances of the case and to meet the
interest of justice.
4. The grievance of the petitioner is that the petitioners
being the tenants of various shops in Kuvempu
Commercial Shopping Complex at K.R.Pet, the
respondents are now proposing to auction the said
commercial shops by way of e-auction and thereafter
disposes the petitioner from their respective shops.
5. Merely, because, the petitioners are tenants as
regard the commercial shop, they cannot continue to
be using the said premises after the expiry of the
lease. In terms of the guidelines issued in the year
2019, it is but required for the TMCs to deal with the
public properties by way of public auction and during
that stage, a existing tenant has an option to
participate in the auction and if successful to
continue to retain the possession by making payment
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WP No. 4994 of 2026
HC-KAR
in terms of the auction notification. In the event of
the existing tenant not being successful, possession
would have to be handed over within a reasonable
period of time.
6. The tenant also has another option of exercising
Right to First Refusal by choosing not to participate
in the auction and making payment of 5% over and
above the highest amount bid at the said auction.
7. Again, needless to say, if the said Right to First
Refusal is not exercised within time period prescribed
under guidelines, then the tenant would be required
to hand over the possession of the premises within
30 days of such auction being held.
8. Faced with the above situation, learned counsel for
the petitioner on instructions, submit that the
petitioner would exercise their Right to First Refusal
and they would not participate in the auction.
9. In that view of the matter, I pass the following;
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NC: 2026:KHC:9434
WP No. 4994 of 2026
HC-KAR
ORDER
i. The writ petition is disposed of .
ii. Liberty is reserved to the petitioners to
excise their Right to First Refusal, post the
e-auction being held on 18.02.2026 and
make their offer in terms of guidelines
within time frames stipulated therein.
iii. If no such offer is made by the petitioner,
the respondent would be free to take such
action for eviction of the petitioner as may
be permissible under law after the expiry of
30 days from the date of auction being
held.
Sd/-
(SURAJ GOVINDARAJ)
JUDGE
SR
List No.: 2 Sl No.: 25
NC: 2026:KHC:9434
WP No. 4994 of 2026
HC-KAR
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
TH
DATED THIS THE 16 DAY OF FEBRUARY, 2026
BEFORE
THE HON'BLE MR. JUSTICE SURAJ GOVINDARAJ
WRIT PETITION NO. 4994 OF 2026 (LB-RES)
BETWEEN:
1. SRI ODESHA RAJ URS
S/O CHIKKALINGARAJA URS
AGED ABOUT 57 YEARS
R/AT NO. 1054/3, SUBHASH NAGAR
KRISHNARAJAPETE
MANDYA DISTRICT-571426.
SHOP NO.8
2. SMT. SUSHEELAMMA
W/O RAJU
AGED ABOUT 65 YEARS
R/AT NO. 17, HOSAHOLALU ROAD
NEW HLBC COLONY, K.R. PETE TOWN
MANDYA DISTRICT-571 426.
SHOP NO. 11
3. SRI. AHAMAD PASHA
S/O ISMAIL SAB
AGED ABOUT 68 YEARS
R/AT NO. 2363, BASAVANAGUDI STREET,
KRISHNARAJAPETE
MANDYA DISTICT-571 426.
SHOP NO. 10
4. SRI. JAMSHED PASHA
S/O AMEER SAB
AGED ABOUT 68 YEARS
R/AT NO. 3349/A, OPP. KALEGOWDA SOCIETY,
HEMAVATHI EXTENSION
KRISHNARAJAPETE
MANDYA DISTRICT-571 426.
SHOP NO. 18
5. SRI. K.SRINIVASA
S/O LATE SHANKARAPPA
AGED ABOUT 50 YEARS
Digitally signed
by SHWETHA
RAGHAVENDRA
Location: HIGH
COURT OF
KARNATAKA
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NC: 2026:KHC:9434
WP No. 4994 of 2026
HC-KAR
R/AT WARD NO. 3, OLD MYSORE ROAD
OPP.TO KRISHNARAJENDRA COLLEGE ROAD,
THAMMANNA GOWDA NAGARA, K.R. PETE
MANDYA DISTRICT-571 426.
SHOP NO. 23
6. SRI. K.T. PUTTARAJU
S/O K.N. THAMMAIAH
AGED ABOUT 56 YEARS
R/AT BEHIND ESHWARA TEMPLE
KRISHNARAJAPET
MANDYA DISTRICT-571 426.
SHOP NO.5
7. SRI.PAPANNA
S/O LATE BETTAIAH
AGED ABOUT 58 YEARS
SALOON
R/AT BASAVESHWARA NAGARA
NEW KIKKERI ROAD, K.R. PETE TALUK
MANDYA DISTRICT-571 426.
SHOP NO. 21
8. SRI. RAJU. K.P.
S/O PAPANNA
AGED ABOUT 67 YEARS
R/AT NO. 385, WARD NO. 17
BASAVESHWARA NAGARA
KASABA HOBLI, KRISHNARAJAPET,
MANDYA DISTRICT-571 426.
SHOP NO. 9
9. SRI. K.N. CHANDRASHEKAR
S/O LATE K.B. NANJUNDAPPA
AGED ABOUT 63 YEARS
R/AT NO. 219, S.B. ROAD,
KRISHNARAJAPETE,
MANDYA DISTRICT-571 426.
SHOP NO. 12
10. SRI. K.T. GOVINDARAJU
S/O LATE THIMMA DASAIAH
AGED ABOUT 67 YEARS
R/AT NO. 920, SUBHASH NAGARA
KRISHNARAJAPETE TALUK
MANDYA DISTRICT-571 426.
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WP No. 4994 of 2026
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SHOP NO. 17
11.
SRI. PRAVEENA
S/O LATE MANJUNATHA
AGED ABOUT 32 YEARS
R/AT NO. 195, BASAVANAGUDI STREET
NEAR WATER TANK, K.R. PET
K.R. PET TALUK
MANDYA DISTRICT-571 426.
SHOP NO.3
12.
SMT.KAMALAMMA
W/O GOVINDARAJU
AGED ABOUT 70 YEARS
R/AT NO. 2599, NEAR GANAPATHI PARK,
HEMAVATHIBADAVANE, KRISHNARAJAPETE
MANDYA DISTRICT-571 426.
SHOP NO.6
13. SRI. YOGESH. R
S/O RAMAIAH
AGED ABOUT 50 YEARS
R/AT OOCHANAHALLI VILLAGE
MURUKANAHALLI POST, KRISHNARAJPET TALUK,
MANDYA DISTRICT-571 426.
SHOP NO.7
14. SRI. JEEVAN KUMAR RAO
S/O YESHWANTHA RAO
AGED ABOUT 58 YEARS
R/AT WARD NO. 5, SUBHASH NAGARA,
K.R. PETE TOWN,
MANDYA DISTRICT-517 426.
SHOP NO. 14
15.
SMT. GIRIJAMMANI
W/O R. KRISHNA
AGED ABOUT 50 YEARS
RESIDING AT BASAVESHWARA NAGARA
HOSAKIKKERI ROAD, KRISHNARAJAPETE,
MANDA DISTRICT-571426.
SHOP NO. 15
16.
SRI. NAZIM PASHA
S/O GOUSE PASHA
AGED ABOUT 39 YEARS
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WP No. 4994 of 2026
HC-KAR
R/AT BASAVESHWARA NAGARA
KRISHNARAJAPETE,
MANDYA DISTRICT-571426.
SHOP NO. 16
17.
SRI. RAJU
S/O LATE BASAPPA
AGED ABOUT 72 YEARS
R/AT MANJUNATHANILAYA,
HEMAVATHIBADAVANE, K.R. PETE
K.R. PETE TALUK
MANDYA DISTRICT-571426.
SHOP NO. 19
18. SRI. KRISHNAMURTHY
S/O BYATAPPA @ BETTAPPA
AGED ABOUT 52 YEARS
R/AT BEHIND JUNIOR COLLEGE
JAYANAGARABADAVANE, KRISHNARAJAPETE,
MANDYA DISTRICT-571 426.
SHOP NO. 24
19. SRI. C. DINESH
S/O CHANDRASHEKARA
AGED ABOUT 36 YEARS
R/AT AMBEDKAR NAGARA,
KRISHNARAJAPETE
MANDYA DISTRICT-571 426.
SHOP NO. 25
20. SMT. VARALAKSHMI
W/O LATE KRISHNA.K.R.
AGED ABOUT 52 YEARS
R/AT BEHIND BASAVANAGUDI
KRISHNARAJAPETE TOWN
MANDYA DISTRICT-571 426.
SHOP NO. 27.
21. SMT. PADMAVATHI G.B
W/O S.K PRABHAKAR
AGED ABOUT 50 YEARS
R/AT JAYANAGARA LAYOUT,
KRISHNARAJAPETE,
MANDYA DISTRICT-571 426
SHOP NO. 02
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WP No. 4994 of 2026
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22. SRI. A.N CHANDREGOWDA
S/O A.N. NINGEGOWDA
AGED ABOUT 75 YEARS
R/AT K.R PETE TALUK,
BOOKANAKEREHOBLI,
ARALAKUPPE VILLAGE, VITTALAPURA
K.R PETE, MANDYA-571 426
SHOP NO. 04.
23. SRI. NANDEESHA
S/O BOLARIGOWDA
AGED ABOUT 45 YEARS
R/AT NO 2960, OPP. PRAGATI CONVENT
OLD MYSORE ROAD, KRISHNARAJAPETE
MANDYA DISTRICT-571 426.
SHOP NO. 13
24. SRI. K.S. SANTHOSH KUMAR
S/O LATE K.T.SOMASUNDAR
AGED ABOUT 49 YEARS
R/AT HOSAKIKKERI ROAD
VIJAYA NIVASA, BASAVESHWARA NAGARA
KRISHNARAJAPETE
MANDYA DISTRICT- 574 126
SHOP NO. 22
…PETITIONERS
(BY SRI. KASHINATH J D.,ADVOCATE)
AND:
1. THE STATE OF KARNATAKA
DEPARTMENT OF URBAN DEVELOPMENT
MUNICIPAL ADMINISTRATION
VIKASASOUDHA, DR. B.R. AMBEDKAR VEEDHI,
BENGALURU-560 001.
REP. BY ITS SECRETARY
2. THE DEPUTY COMMISSIONER
MANDYA DISTRICT,
MANDYA-571 426
3. THE CHIEF OFFICER
TOWN MUNICIPAL COUNCIL
KRISHNARAJAPETE
MANDYA DISTRICT-571 426.
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WP No. 4994 of 2026
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4. THE ADMINISTRATIVE OFFICER
TOWN MUNICIPAL COUNCIL,
KRISHNARAJAPETE,
MANDYA DISTRICT-571 426.
…RESPONDENTS
(BY SRI.BOPPANNA BELLIYAPPA., AGA FOR R-1 & R-2;
SRI.G.M.ANAND.,ADVOCATE FOR R-3 & R-4)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA PRAYING TO CALL FOR RECORDS
PERTAINS TO COMMERCIAL SHOPS PUBLIC E-AUCTION
PUBLICATION PUBLICATION BEARING NO. PU.KA.KRU/KAM/SHA/E-
AUCTION/01/2025-26 DATED 19.01.2026 ISSUED BY RESPONDENT
NO.3.
THIS PETITION, COMING ON FOR PRELIMINARY HEARING,
THIS DAY, ORDER WAS MADE THEREIN AS UNDER:
CORAM: HON'BLE MR. JUSTICE SURAJ GOVINDARAJ
ORAL ORDER
1. Learned AGA accepts notice for respondents No.1
and 2.
2. Sri.G.M.Ananda., learned counsel is directed to
accept notice for respondent No.3 and 4.
3. The Petitioner is before this Court seeking for the
following reliefs;
i) Call for records pertains to Commercial Shops
Public E-auction publication publication bearing No.
Pu.Ka.Kru/Kam/Sha/E-Auction/01/2025-26 dated:
19.01.2026 issued by respondent no.3.
ii) Issue writ in the nature of certiorari to quash the
Commercial Shops Public E-auction publication
- 7 -
NC: 2026:KHC:9434
WP No. 4994 of 2026
HC-KAR
bearing No. Pu.Ka.Kru/Kam/Sha/E-
Auction/01/2025-26 dated: 19.01.2026 issued by
respondent no.3 as per Annexure-A as illegal bad
in law. in so fear of petitioners concerned.
iii) Pass any appropriate order deems fit to the facts
and circumstances of the case and to meet the
interest of justice.
4. The grievance of the petitioner is that the petitioners
being the tenants of various shops in Kuvempu
Commercial Shopping Complex at K.R.Pet, the
respondents are now proposing to auction the said
commercial shops by way of e-auction and thereafter
disposes the petitioner from their respective shops.
5. Merely, because, the petitioners are tenants as
regard the commercial shop, they cannot continue to
be using the said premises after the expiry of the
lease. In terms of the guidelines issued in the year
2019, it is but required for the TMCs to deal with the
public properties by way of public auction and during
that stage, a existing tenant has an option to
participate in the auction and if successful to
continue to retain the possession by making payment
- 8 -
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WP No. 4994 of 2026
HC-KAR
in terms of the auction notification. In the event of
the existing tenant not being successful, possession
would have to be handed over within a reasonable
period of time.
6. The tenant also has another option of exercising
Right to First Refusal by choosing not to participate
in the auction and making payment of 5% over and
above the highest amount bid at the said auction.
7. Again, needless to say, if the said Right to First
Refusal is not exercised within time period prescribed
under guidelines, then the tenant would be required
to hand over the possession of the premises within
30 days of such auction being held.
8. Faced with the above situation, learned counsel for
the petitioner on instructions, submit that the
petitioner would exercise their Right to First Refusal
and they would not participate in the auction.
9. In that view of the matter, I pass the following;
- 9 -
NC: 2026:KHC:9434
WP No. 4994 of 2026
HC-KAR
ORDER
i. The writ petition is disposed of .
ii. Liberty is reserved to the petitioners to
excise their Right to First Refusal, post the
e-auction being held on 18.02.2026 and
make their offer in terms of guidelines
within time frames stipulated therein.
iii. If no such offer is made by the petitioner,
the respondent would be free to take such
action for eviction of the petitioner as may
be permissible under law after the expiry of
30 days from the date of auction being
held.
Sd/-
(SURAJ GOVINDARAJ)
JUDGE
SR
List No.: 2 Sl No.: 25