Full Judgment Text
IN THE SUPREME COURT OF INDIA
CRIMINAL APPELLATE JURISDICTION
CRIMINAL APPEAL NO. 431 OF 2005
MADANLAL VERMA ...... APPELLANT
VERSUS
GANESH & ORS. ...... RESPONDENTS
O R D E R
We have heard the appellant appearing in person
and the learned counsel for the respondents at
length.
We are not inclined to interfere in the matter.
The appeal is dismissed.
...... ..................J
[HARJIT SINGH BEDI]
........................J
[CHANDRAMAULI KR. PRASAD]
NEW DELHI
JANUARY 12, 2011.