Full Judgment Text
IN THE SUPREME COURT OF INDIA
CRIMINAL ORIGINAL JURISDICTION
TRANSFER PETITION (CRL.) NO. 282 OF 2007
NIRMALA DEVI & ORS. ..... PETITIONERS
VERSUS
ANSHU SHARMA ..... RESPONDENT
O R D E R
In view of the fact that the complaint has since
been withdrawn, the present matter no longer survives.
It is dismissed as having become infructuous.
..................J
[HARJIT SINGH BEDI]
..................J
[J.M. PANCHAL]
NEW DELHI
APRIL 19, 2010.