Full Judgment Text
IN THE SUPREME COURT OF INDIA
CRIMINAL APPELLATE JURISDICTION
M.A.No.364 OF 2021
IN
CRIMINAL APPEAL NO.123 OF 2021
M/S KALAMANI TEX AND ANR. … APPELLANTS
Versus
P. BALASUBRAMANIAN … RESPONDENT
O R D E R
The Court is convened through Video Conferencing.
Perused the Office Report for directions dated 23.02.2021.
Vide Judgment dated 10.02.2021, this Court directed the
Registry to transfer the amount of Rs.11,20,000/- (Rupees eleven lakh
twenty thousand) along with interest accrued thereupon to the
respondent within two weeks.
It is stated in the Office Report dated 23.02.2021 that the
amount of Rs.11,20,000/- (Rupees eleven lakh twenty thousand) is
lying in a non-interest earning account with the UCO Bank, Supreme
Court Compound, New Delhi.
In view of the above, we delete the words “………along with
interest accrued thereupon…….” from paragraph 22 of the judgment
dated 10.02.2021 passed in Criminal Appeal No.123 of 2021 @
SLP(Crl.)No.1876/2018 and direct the Registry to transfer the amount
Signature Not Verified
Digitally signed by
SATISH KUMAR YADAV
Date: 2021.02.25
17:11:54 IST
Reason:
of Rs.11,20,000/- (Rupees eleven lakh twenty thousand) to the
respondent within two weeks from today.
…………………2/-
- 2 -
MA stands disposed of accordingly.
……................................J.
(N.V.RAMANA)
.……..............................J.
(SURYA KANT)
………..........................J.
(ANIRUDDHA BOSE)
NEWDELHI;
FEBRUARY 24, 2021.
ITEM NO.11 Court 2 (Video Conferencing) SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Miscellaneous Application No.364/2021 in Crl.A. No.123/2021
M/S KALAMANI TEX & ANR. Petitioner(s)
VERSUS
P. BALASUBRAMANIAN Respondent(s)
([OFFICE REPORT FOR DIRECTIONS])
Date : 24-02-2021 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE N.V. RAMANA
HON'BLE MR. JUSTICE SURYA KANT
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
For Petitioner(s) By Courts Motion
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The Court is convened through Video Conferencing.
MA stands disposed of in terms of the signed order.
(SATISH KUMAR YADAV) (RAJ RANI NEGI)
DEPUTY REGISTRAR DEPUTY REGISTRAR
(Signed order is placed on the file)