Full Judgment Text
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PETITIONER:
MS. MONIKA BHASIN
Vs.
RESPONDENT:
MAHARISHI DAYA NAND UNIVERSITYAND OTHERS
DATE OF JUDGMENT: 23/01/1996
BENCH:
AHMADI A.M. (CJ)
BENCH:
AHMADI A.M. (CJ)
SEN, S.C. (J)
PARIPOORNAN, K.S.(J)
CITATION:
1996 SCC (2) 108 JT 1996 (2) 173
1996 SCALE (1)SP33
ACT:
HEADNOTE:
JUDGMENT:
O R D E R
Special leave granted.
In view of our judgment in Nitasha Paul’s case [Civil
Appeal No 2310 of 1996 (Arising out of S.L.P. (C) 9776 of
1995)], this appeal is disposed of in terms of the order
passed in Nitasha Paul’s case, No further order is necessary
in this case.