Full Judgment Text
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CASE NO.:
Arbitration Petition 4 of 2008
PETITIONER:
E-FREIGHT INTERNATIONAL LLC
RESPONDENT:
MUKHTAR MAHAMUD SHAIKH
DATE OF JUDGMENT: 03/03/2008
BENCH:
A.K. MATHUR
JUDGMENT:
JUDGMENT
O R D E R
Heard learned counsels for both the parties.
Learned counsels for both the parties agree that Justice B.N. Srikrishna, former
Judge of the Supreme Court of India may be appointed as Arbitrator.
Accordingly, Justice B.N. Srikrishna, former Judge of the Supreme Court is
appointed as Arbitrator. He shall fix his terms and conditions.
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All the contentions shall be kept open including the counter claim.
The Arbitration Petition is accordingly, disposed of.