PRITAM SINGH SAINI AND ANR vs. D.D.A.

Case Type: Writ Petition Civil

Date of Judgment: 24-05-2013

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Full Judgment Text


* IN THE HIGH COURT OF DELHI AT NEW DELHI

% Judgment reserved on : 21.05.2013
Judgment pronounced on : 24.05.2013

+ W.P.(C) 2517/2013
RAKESH KUMAR SAINI AND ANR
..... Petitioner
Through: Mr. Amit Kumar Mr. Ankit Rajgarhia
and Mr. Ashish Kumar, Advs.

versus
DELHI DEVELOPMENT AUTHORITY
..... Respondent
Through: Ms. Shobhna Takiar, Adv. for DDA

+ W.P.(C) 2518/2013
JAI CHAND AND ANR
..... Petitioner
Through: Mr. Amit Kumar Mr. Ankit Rajgarhia
and Mr. Ashish Kumar, Advs.

versus

DELHI DEVELOPMENT AUTHORITY
..... Respondent
Through: Ms. Shobhna Takiar, Adv. for DDA
+ W.P.(C) 2519/2013
KRISHAN KUMAR SHARMA AND ANR
..... Petitioner
Through: Mr. Amit Kumar Mr. Ankit Rajgarhia
and Mr. Ashish Kumar, Advs.

versus

DELHI DEVELOPMENT AUTHORITY

W.P© No.2517/2013 & 15 Connected Matters Page 1 of 5


..... Respondent
Through: Ms. Shobhna Takiar, Adv. for DDA
+ W.P.(C) 2792/2013
RAMU & ANR
..... Petitioner
Through: Mr. Sudhir Nandrajog, Sr. Adv. with
Mr. S.N. Gupta, Advs.
versus

DELHI DEVELOPMENT AUTHORITY
..... Respondent
Through: Ms. Shobhna Takiar, Adv. for DDA
+ W.P.(C) 2953/2013
OM PRAKASH & ANR
..... Petitioner
Through: Mr. Sudhir Nandrajog, Sr. Adv. with
Mr. S.N. Gupta, Advs.
versus

DELHI DEVELOPMENT AUTHORITY
..... Respondent
Through: Ms. Shobhna Takiar, Adv. for DDA
+ W.P.(C) 2955/2013
RAJESH KUMAR & ANR
..... Petitioner
Through: Mr. Sudhir Nandrajog, Sr. Adv. with
Mr. S.N. Gupta, Advs.
versus

DELHI DEVELOPMENT AUTHORITY
..... Respondent
Through: Ms. Shobhna Takiar, Adv. for DDA

+ W.P.(C) 2965/2013
SANJAY AGGARWAL & ANR
..... Petitioner

W.P© No.2517/2013 & 15 Connected Matters Page 2 of 5


Through: Mr. Sudhir Nandrajog, Sr. Adv. with
Mr. S.N. Gupta, Advs.
versus

DELHI DEVELOPMENT AUTHORITY
..... Respondent
Through: Ms. Shobhna Takiar, Adv. for DDA
+ W.P.(C) 3015/2013
RAM PRATAP & ANR
..... Petitioner
Through: Mr. Sudhir Nandrajog, Sr. Adv. with
Mr. S.N. Gupta, Advs.
versus

DELHI DEVELOPMENT AUTHORITY
..... Respondent
Through: Ms. Shobhna Takiar, Adv. for DDA
+ W.P.(C) 3073/2013
CHAWAL SINGH & ANR.
..... Petitioner
Through: Mr. Sudhir Nandrajog, Sr. Adv. with
Mr. S.N. Gupta, Advs.
versus

DELHI DEVELOPMENT AUTHORITY
..... Respondent
Through: Ms. Shobhna Takiar, Adv. for DDA
+ W.P.(C) 1928/2013
DHARAMBIR SINGH SAINI AND ANR
..... Petitioner
Through: Mr. Amit Kumar Mr. Ankit Rajgarhia
and Mr. Ashish Kumar, Advs.
versus

D.D.A.
..... Respondent

W.P© No.2517/2013 & 15 Connected Matters Page 3 of 5


Through: Ms. Shobhna Takiar, Adv. for DDA
+ W.P.(C) 1945/2013
HARI CHAND SAINI AND ANR
..... Petitioner
Through: Mr. Amit Kumar Mr. Ankit Rajgarhia
and Mr. Ashish Kumar, Advs.
versus

D.D.A.
..... Respondent
Through: Ms. Shobhna Takiar, Adv. for DDA
+ W.P.(C) 1948/2013
SMT. JYOTI SAINI AND ANR
..... Petitioner
Through: Mr. Amit Kumar Mr. Ankit Rajgarhia
and Mr. Ashish Kumar, Advs.
versus

D.D.A.
..... Respondent
Through: Ms. Shobhna Takiar, Adv. for DDA
+ W.P.(C) 1959/2013
SUNIL KUMAR AND ANR
..... Petitioner
Through: Mr. Amit Kumar Mr. Ankit Rajgarhia
and Mr. Ashish Kumar, Advs.

versus
D.D.A.
..... Respondent
Through: Ms. Shobhna Takiar, Adv. for DDA
+ W.P.(C) 1969/2013
PRITAM SINGH SAINI AND ANR
..... Petitioner
Through: Mr. Amit Kumar Mr. Ankit Rajgarhia
and Mr. Ashish Kumar, Advs.

W.P© No.2517/2013 & 15 Connected Matters Page 4 of 5


versus

D.D.A.
..... Respondent
Through: Ms. Shobhna Takiar, Adv. for DDA
+ W.P.(C) 1979/2013
MOOL CHAND AND ANR
..... Petitioner
Through: Mr. Amit Kumar Mr. Ankit Rajgarhia
and Mr. Ashish Kumar, Advs.
versus

D.D.A.
..... Respondent
Through: Ms. Shobhna Takiar, Adv. for DDA
+ W.P.(C) 2001/2013
HARI CHAND AND ANR
..... Petitioner
Through: Mr. Amit Kumar Mr. Ankit Rajgarhia
and Mr. Ashish Kumar, Advs.
versus

D.D.A.
..... Respondent
Through: Ms. Shobhna Takiar, Adv. for DDA

CORAM:
HON'BLE MR. JUSTICE V.K. JAIN

V.K. JAIN, J.
For orders, see W.P(C) No.2516/2013.
V.K.JAIN, J
MAY 24, 2013
rd


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