Full Judgment Text
IN THE SUPREME COURT OF INDIA
CRIMINAL ORIGINAL JURISDICTION
CRIMINAL MISC. PETITION NO.20556 OF 2008
IN
WRIT PETITION (CRL.) NO(s). 219 OF 2001
OM PRAKASH SRIVASTAVA ....PETITIONER
VERSUS
UNION OF INDIA THR. C.B.I. & ORS. ....RESPONDENTS
O R D E R
Heard learned counsel for the Petitioner.
Criminal Miscellaneous Petition No.20556/2008 in W.P.(Crl.)No.219/2001 is
dismissed.
.....................J.
(TARUN CHATTERJEE)
.....................J.
(V.S. SIRPURKAR)
NEW DELHI,
JANUARY 13, 2009.