Full Judgment Text
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO.5952 OF 2002
Uttarakhand Power Corporation
Ltd. and another ...Appellant(s)
Versus
ASP Sealing Products Ltd. ...Respondent(s)
O R D E R
This matter has been placed before us for correcting typographical
error in recording of the date of the judgment. Although the judgment
was pronounced on September 08, 2009, by mistake the date thereof has
been mentioned on the last page as September 08, 2008. This is nothing
but a typographical error. Therefore, we direct that the date of judgment
be corrected as September 08, 2009 instead of September 08, 2008. The
office is directed to issue necessary corrigendum.
…….…....................J
(G.S. SINGHVI)
……..…....................J
(Dr. B.S. Chauhan)
New Delhi,
October 06, 2009