Full Judgment Text
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PETITIONER:
HIGH COURT OF JUDICATURE AT BOMBAYTHROUGH ITS REGISTRAR
Vs.
RESPONDENT:
SHIRISH KUMAR RANGRAO PATIL & ANR.
DATE OF JUDGMENT: 30/04/1997
BENCH:
D.P. WADHWA
ACT:
HEADNOTE:
JUDGMENT:
O R D E R
I agree that appeal be allowed and the writ petition
filed by Respondent No.1 dismissed. However, with utmost
respect at my command for my learned Brother I do not
associate myself with the views expressed by him on
corruption. If a certain matter is not relevant for decision
on the issue in the case I would refrain from saying
anything on that however strongly I may feel about it.