Full Judgment Text
http://JUDIS.NIC.IN SUPREME COURT OF INDIA Page 1 of 1
CASE NO.:
Appeal (civil) 1384 of 2002
PETITIONER:
NARAYAN PRASAD LOHIA
Vs.
RESPONDENT:
NIKUNJ KUMAR LOHIA & ORS.
DATE OF JUDGMENT: 20/02/2002
BENCH:
G.B. Pattanaik, S.N. Phukan & S.N. Variava
JUDGMENT:
S. N. VARIAVA, J.
The question of law having been decided in the Judgment dated
20th February, 2002 passed in Civil Appeal No. . of 2002 [Arising
out of SLP (C) No. 12384 of 2000] this Appeal be now placed before a
Bench of two Judges for consideration of other aspects which are
stated to have been raised.
...J.
(G.B. PATTANAIK)
...J.
(S.N. PHUKAN)
..J.
(S. N. VARIAVA)
February 20, 2002.