NARAYAN PRASAD LOHIA vs. NIKUNJ KUMAR LOHIA .

Case Type: Civil Appeal

Date of Judgment: 02-20-2002

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http://JUDIS.NIC.IN SUPREME COURT OF INDIA Page 1 of 1 CASE NO.: Appeal (civil) 1384 of 2002 PETITIONER: NARAYAN PRASAD LOHIA Vs. RESPONDENT: NIKUNJ KUMAR LOHIA & ORS. DATE OF JUDGMENT: 20/02/2002 BENCH: G.B. Pattanaik, S.N. Phukan & S.N. Variava JUDGMENT: S. N. VARIAVA, J. The question of law having been decided in the Judgment dated 20th February, 2002 passed in Civil Appeal No. . of 2002 [Arising out of SLP (C) No. 12384 of 2000] this Appeal be now placed before a Bench of two Judges for consideration of other aspects which are stated to have been raised. ...J. (G.B. PATTANAIK) ...J. (S.N. PHUKAN) ..J. (S. N. VARIAVA) February 20, 2002.