Full Judgment Text
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NOS. 855-856 OF 2004
M/S VALLEY VIEW INTERNATION. HEALTH
CLUB
..... APPELLANT
VERSUS
EMPLOYEES STATE INSURANCE
CORPORATION
..... RESPONDENT
O R D E R
Ms. Udita Singh, the learned counsel for the
appellant states that the appellant-Club wishes to
withdraw the appeals.
The appeals are dismissed as withdrawn.
...................J
[MARKANDEY KATJU]
...................J
[ASOK KUMAR GANGULY]
NEW DELHI
OCTOBER 27, 2009.