BASAWRAJ VISHWANATH SARNE vs. STATE OF MAHARASHTRA AND ANOTHER

{1}
wp355115.odt
IN THE HIGH COURT OF JUDICATURE OF BOMBAY
BENCH AT AURANGABAD
(1) WRIT PETITION NO.3551 OF 2015  
Basawraj s/o Vishwanath Sarne,
(Representative of Vividh Karyakari
Seva Sah. Society Ltd., Dalimb,
Tq.Omerga, District Osmanabad),
age: 33 years, Occ: Agril.,
R/o Dalimb, Tq. Omerga,
District Osmanabad. Petitioner
Versus
01 The State of Maharashtra,
    through its Secretary,
    Cooperation & Textile Department,
    Maharashtra State, Mantralaya,
    Mumbai­400 032.
02 The District Cooperative Election 
    Officer (Divisional Joint Registrar,
    Co­op. Societies, Osmanabad
    Division, Osmanabad. Respondents
Mr.N.P.Patil Jamalpurkar,  advocate for the petitioner. 
Mr.D.R.Kale,   Government   Pleader   and   Mrs.A.V.Gondhalekar, 
Mr.K.J.Ghute   Patil,   Mr.S.G.Karlekar,   Mrs.M.A.Deshpande   and 
Mrs.S.A.Dhumal, AGPs for Respondent­State in all matters.
Mr.A.N.Irpatgire, advocate for Respondent No.2.
Mr.S.K.Kadam, advocate for Respondent­State Cooperative Election 
Authority, in all matters.
WITH
(2) WRIT PETITION NO.3831 OF 2015  
01 Lasina Vividh Karyakari Seva
    Sahakari Ltd., at Lasina,
    Tq. Sonpeth, District Parbhani
    through its Representative
    Shrikant s/o Uttamrao Gavali,
    age: 31 years, Occ: Agri.,
    R/o Lasina, Tq. Sonpeth,
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:37 :::

{2}
wp355115.odt
    District Parbhani.
02 Narwadi Vividh Karyakari Seva
     Sahakari Ltd., at Narwadi,
     Tq.Sonpeth, District Parbhani,
     through its Representative
     Udhav s/o Shankarrao Jogdand,
     age: 51 years, Occ: Agril.,
     R/o Narwadi, Tq. Sonpeth,
     District Parbhani.
03 Khadaka Vividh Karyakari Seva
     Sahakari Ltd., at Khadaka,
     Tq. Sonpeth, District Parbhani,
     through its Representative    
     Aniket s/o Ashok Yadav,
     age: 24 years, Occ: Agril.,
     R/o Khadaka, Tq. Sonpeth,
     District Parbhani.
04 Wadgaon Vividh Karyakari Seva
     Sahakari Ltd., at Wadgaon,
     Tq. Sonpeth, District Parbhani,
     through its Representative,
     Nivruti s/o Rambhau Sathe,
     age: 52 years, Occ: Agril.,
     R/o Wadgaon, Tq. Sonpeth,
     District Parbhani.
05 Shelgaon Vividh Karyakari Seva
     Sahakari Ltd, at Shelgaon,
     Tq. Sonpeth, District Parbhani,
     through its Representative,
     Apparao s/o Vithalrao Mulgir,
     age: 49 years, Occ: Agril.,
     R/o Shelgaon, Tq. Sonpeth,
     District Parbhani.   Petitioners
Versus
01 The District Cooperative Election 
    Officer @  Divisional Joint Registrar,
    Co­operative Societies, Aurangabad,
    District Aurangabad.
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:38 :::

{3}
wp355115.odt
02 District Deputy Registrar,
     Co­operative Societies,
     Parbhani, District Parbhani.
03 The State Co­operative Election
     Authority, Maharashtra State,
     Pune. Respondents
Mr.V.D.Salunke,  advocate for  petitioners. 
WITH
(3) WRIT PETITION NO.3995 OF 2015
Seva Sahakari Sanstha Ltd.,
Kuppa, Tq. Wadwani, District Beed,
through its Member/Representative
Shri Mohan Sundarrao Sawant,
age: 45 years, Occ: Agril.,,
R/o Kuppa, Tq. Wadwani, District Beed. Petitioner
Versus
01 The District Cooperative Election 
    Officer @  Divisional Joint Registrar,
    Co­operative Societies, Aurangabad,
    District Aurangabad.
02 District Deputy Registrar,
     Co­operative Societies,
     Beed, District Beed.
03 The State Co­operative Election
     Authority, 
     Pune. Respondents
Mr.R.J. Nirmal,  advocate for the  petitioner.
WITH 
(4) WRIT PETITION NO.3997 OF 2015
The Sewa Sahakari Sanstha
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:38 :::

{4}
wp355115.odt
Maryadit Doithan, Tq. Ashti,
District Beed, through
Chagan s/o Popatrao Tarate,
age           years, Occ: Agri.,
R/o Doithan, Tq. Ashti,
District Beed.  Petitioner
Versus
01 The State of Maharashtra,
     through Secretary,
     Co­operative Department,
     Mantralaya, Mumbai­32.
02 The State Cooperative Election
     Commissioner, Maharashtra State,
     Pune, Old Central Building, Pune.
03 The Secretary,
     State Cooperative Election Authority,
     Maharashtra State, 
     Central Building, Pune.
04 The District Election Officer,
     Beed District Central Cooperative
     Bank Ltd., Beed and  
     Divisional Joint Registrar,
    Co­operative Societies, Latur,
05 Beed District Central Cooperative
     Bank Ltd., Beed, Tq. And District
     Beed, through its Managing 
     Director.
06 District Deputy Registrar,
     Co­operative Societies,
     Beed, Tq. and District Beed. Respondents
Mr.B.T.Bodkhe, advocate for the petitioner.
WITH
(5) WRIT PETITION NO.3998 OF 2015
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:38 :::

{5}
wp355115.odt
The SeVa Sahakari Society Ltd.,
Khakheli, Tq. Dharmabad, Dist.Nanded,
through its Chairman,
Sau. Shantabai w/o Nanarao Patil,
aged: 60 years, Occ: Agril.,
R/o Karkheli, Tq. Dharmabad,
District Nanded. Petitioner
Versus
01 The State of Maharashtra,
     through the Secretary, in the
     Department of Cooperation,
     Mantralaya, Mumbai­32.
02 The State Cooperative Election
     Commissioner, Maharashtra State,
     Pune, Old Central Building, Pune.
03 The Secretary,
     State Cooperative Election Authority,
     Maharashtra State, 
     Central Building, Pune.
04 The District Election Officer,
     Nanded District Central Cooperative
     Bank Ltd., Nanded and  
     Divisional Joint Registrar,
    Co­operative Societies, Latur,
    Tq. & District Latur.
05 The Nanded District Central Cooperative
     Bank Ltd., Nanded, Tq. & District
     Nanded, through its Managing 
     Director.
06 The District Deputy Registrar,
     Co­operative Societies,
     Nanded,  Tq. and District Nanded. Respondents
Mr.V.M.Maney, advocate for the petitioner.
WITH
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:38 :::

{6}
wp355115.odt
WITH
(6) WRIT PETITION NO.4002 OF 2015
Vividh Karyakari Seva Sahakari
Sanstha Ltd., Dahiwadi,
Tal. Shirur (Kasar), District Beed,
through Ajinath Nivrutti Bhabad,
age: 40 years, Occ: Agril,
R/o Dahiwandi, Tal.Shirur (Kasar),
District Beed.   Petitioner
Versus
01 The State of Maharashtra,
     through its Secretary,
     Co­operation Department,
     Mantralaya, Mumbai.
02 The State Cooperative Election
     Commissioner, Maharashtra State,
     Pune, Old Central Building, Pune.
03 The Secretary,
     State Cooperative Election Authority,
     Maharashtra State, 
     Central Building, Pune.
04 The District Election Officer,
     Beed District Central Cooperative
     Bank Ltd., Beed and  
     Divisional Joint Registrar,
    Co­operative Societies, Latur.
05 Beed District Central Cooperative
     Bank Ltd., Beed, Tq. and District
     Beed, through its Managing 
     Director.
06 District Deputy Registrar,
     Co­operative Societies,
     Beed, Tq. and District Beed. Respondents
Mr.S.S.Thombre, advocate for the petitioner.
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:38 :::

{7}
wp355115.odt
WITH
(7) WRIT PETITION NO.4003 OF 2015
01 Vividh Karyakari Seva Sah.
     Society Ltd., Shivni (Bk.),
     Tq.Ausa, District Latur, 
     through its Representative ­ 
     Dnyaneshwar Vitthalrao Patil,
     age: 55 years, Occ: Agril.,;
02 Vividh Karyakari Sahakari
     Society, Ltd., Mogarga, Tq.Ausa,
     District Latur, through its
     Representative – Suresh 
     Hanmantrao Sonawane,
     age: 57 years, Occ: Agril.,
03 Vividh Karyakari Sah. Society,
     Ltd. Lodga, Tq. Ausa,
     District Latur, through its
     Representative – Shrimant 
     Vitthalrao Rathode,
     age: 45 years, Occ: Agril.; Petitioners
Versus
01 The State of Maharashtra,
     through its Secretary,
     Co­operation & Textile Deptt,
     Maharashtra State,
     Mantralaya, Mumbai­400 032.
 
02 The District Cooperative Election
     Officer (Divisional Joint Registrar,
     Co­operative Societies, Latur
     Division, Latur), Election for 
     DCC Bank Ltd., Latur.
03 The State Co­operative Election
     Authority, Maharashtra State,
     Pune.  Respondents
Mr.N.P.Patil­Jamalpurkar,  advocate for  petitioners.
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:38 :::

{8}
wp355115.odt
WITH
(8) WRIT PETITION NO.4004 OF 2015
Pallavi Magas Vargiya Mahila 
Gruha Udyog Audhogik Sahakari
Sanstha, Parbhani, through its
Member / Representative
Sau.Dwarkabai Baburao Kamble,
age: 45 years, Occ: Social Worker,
R/o Lahuji Nagar, Parbhani,
Tq. & District Parbhani.  Petitioner
Versus
01 District Co­operative Election Officer
     @ Divisional Joint Registrar,
     Co­operative Societies, Aurangabad.
02 District Deputy Registrar,
     Co­operative Societies,
     Parbhani, District Parbhani.
03 State Co­operative Election Authority,
     Mumbai.   Respondents
Mr.Arvind Deshmukh, advocate for the petitioner.
WITH
(9) WRIT PETITION NO.4005 OF 2015
Gorakh s/o Narayan Tandale,
age: major, Occ: Agril.,
R/o At Post Koregaon, 
Tq.Kaij, District Beed.
(Representative of Vividh Karyakari
Seva Sahakari Society Ltd.,
Koregaon, Tq.Kaij, Dist.Beed.  Petitioner
Versus
01 The State of Maharashtra,
     through the Secretary,
     Co­operation and Textile 
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:38 :::

{9}
wp355115.odt
    Department, Mantralaya,
    Mumbai.
02 The Secretary,
     State Co­operative Election
     Authority, Maharashtra State,
     Pune.
03 The District Co­operative 
     Election Officer, Beed, 
     District Central Co­operative 
     Bank, Ltd, Beed and Divisional
     Joint Registrar, Co­operative
     Societies, Latur Division, Latur.
04 The Chief Executive Officer,
     Beed District Central Co­operative
     Bank Ltd., Beed. Respondents
Mr.V.V. Deshmukh, advocate for the petitioner.
WITH
(10) WRIT PETITION NO.4006 OF 2015
01 Vasantrao s/o Balwantrao Chavan,
     age: 59 years, Occ: Agricultural,
     R/o Naygaon (Bajar), Tq.Naygaon
     (Khai), District Nanded.
02 Madhavrao s/o Govindrao Shinde,
     age: 55 years, Occ: Agril.,
     R/o Antargaon, Post: Barwada,
     Tq. Naygaon (Khai),
     District Nanded.
03 Anantrao s/o Shankarrao Kahalekar,
     age: 40 years, Occ: Agril.,
     R/o Kahala (Bk.), Tq. Naygaon (Khai),
     District Nanded.
04 Sunil s/o Tukaram Mangnale,
     age: 31 years, Occ: Agril.,
     R/o Tembhurni, Tq. Naygaon,
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:39 :::

{10}
wp355115.odt
     District Nanded.
05 Nagorao s/o Babarao Shinde,
     age: 39 years, Occ: Agril.,
     R/o Kolambi, Tq. Naygaon (Khai),
     District Nanded.
06 Moh. Fakir Moh. Ismail,
     age: 56 years, Occ: Agril.,
     R/o Lalwandi, Tq.Naygaon (Khai),
     District Nanded.
07 Shivaji s/o Ramji Doiphode,
     age: 51 years, Occ: Agricultural,
     R/o Ijjatgaon, Post Barbada,
     Tq. Naygaon (Khai), Dist. Nanded.
08 Sambhaji s/o Madhavrao Jadhav,
     age: 45 years, Occ: Agril.,
     R/o Kushnur, Tq. Naygaon,
     District Nanded.
09 Prakash s/o ManikraoBharkad,
     age: 33 years, Occ: Agril.,
     R/o Betakbiloli, Post Sujlegaon,
     Tq.Naygaon (Khai),
     District Nanded.
10 Balaji Antaji Pawar,
     age: 54 years, Occ: Agril.,
     R/o Golegaon, Post: Khandgaon,
     Tq. Naygaon (Kahi),
     District Nanded.   Petitioners
Versus
01  The State of Maharashtra,
      through the State Co­operative
      Election Authority,
      Maharashtra State, Pune.
02 The District Co­operative
     Returning Officer, Nanded,
     District Central Co­operative 
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:39 :::

{11}
wp355115.odt
     Bank Ltd., Nanded,
     Tq. & District Nanded.
03 The Returning Officer,
     For the election of District
     Central Co­operative Bank Ltd.,
     Nanded, Tq. & Dist.Nanded.
04 The District Central Cio­operative
     Bank Ltd., Nanded, Dist.Nanded,
     through its Managing Director. Respondents
Mr.V.D.Salunke, advocate for  petitioners.
WITH
(11) WRIT PETITION NO.4027 OF 2015
Aniket s/o Udaykumar Patil,
age: 27 years, Occ: Agriculture,
R/o Bhaktapur, Taluka Degloor,
District Nanded.  Petitioner
Versus
01 State of Maharashtra,
     through its Secretary,
     Co­operation Department,
     Mantralaya, Mumbai­32.
02 Divisional Joint Registrar,
     Co­operative Societies, Latur
     Division, Latur and Returning
     Officer for Election of Nanded
     District Central Cooperative 
     Bank Ltd., Central Administrative
     Building, Second Floor, Latur.
03 State Co­operative Election
     Authority, Maharashtra State,
     Pune, through its Secretary.  Respondents
Mr.A.V.Patil, advocate for the petitioner.
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:39 :::

{12}
wp355115.odt
WITH
(12) WRIT PETITION NO.4028 OF 2015
Mahadeo s/o Kondiba Jadhav
(Representative of Vividh Karyakari
Seva Sahakari Society Ltd., Vijora,
Tq. Vashi, District Osmanabad),
age: 49 years, Occ: Agril.,
R/o Vijora, Tq. Vashi,
District Osmanabad.  Petitioner
Versus
01 The State of Maharashtra,
     through its Secretary,
     Cooperation, 85, Textile Deptt.,
     Maharashtra State, Mantralaya,
     Mumbai­400 032. 
02 District Co­operative Election Officer
     @ Divisional Joint Registrar,
     Co­operative Societies, Osmanabad
     Division, Osmanabad.
03 The Maharashtra State 
     Co­operative Election Authority,
     Pune, District Pune. Respondents
Mr.H.T.Gaikwad, advocate for the petitioner.
WITH
(13) WRIT PETITION NO.4029 OF 2015
Namdeo s/o Maroti Ghadage,
(Representative of Vividh Karyakari
Seva Sah. Society Ltd., Pimpalgaon 
(K), Tq. Vashi, District Osmanabad),
age: 50 years, Occ: Agril.,
R/o Rui, Tq. Vashi,
District Osmanabad.  Petitioner
Versus
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:39 :::

{13}
wp355115.odt
01 The State of Maharashtra,
     through its Secretary,
     Cooperation & Textile Deptt.,
     Maharashtra State, Mantralaya,
     Mumbai – 400 032..  
02 The District Co­operative Election Officer
     (Divisional Joint Registrar,
     Co­operative Societies, Osmanabad
     Division, Osmanabad).
03 The Maharashtra State Cooperative
     Election Authority, Pune,
     District Pune.  Respondents
Mr.H.T. Gaikwad,  advocate for the petitioner.
WITH
(14) WRIT PETITION NO.4030 OF 2015
Rahul s/o Maharudra Mote,
(Representative of Banganga
Sahakari Sakhar Karkhana Ltd.,
Ida­Jawala, Tq. Bhoom,
District Osmanabad),
age: 38 years, Occ: Agril.,
R/o Girwali, Tq. Bhoom,
District Osmanabad.  Petitioner
Versus
01 The State of Maharashtra,
     through its Secretary,
     Cooperation & Textile Deptt.,
     Maharashtra State, Mantralaya,
     Mumbai – 400 032..  
02 The District Co­operative Election Officer
     (Divisional Joint Registrar,
     Co­operative Societies, Osmanabad
     Division, Osmanabad).
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:39 :::

{14}
wp355115.odt
03 The Maharashtra State Cooperative
     Election Authority, Pune,
     District Pune.  Respondents
Mr.H.T. Gaikwad,  advocate for the petitioner.
WITH
(15) WRIT PETITION NO.4031 OF 2015
Ranjeet s/o Manik Gaikwad,
(Representative of Vividh Karyakari
Seva Sah. Society Ltd., Saramkundi, 
Tq. Vashi, District Osmanabad),
age: 32 years, Occ: Agril.,
R/o Saramkundi,  Tq. Vashi,
District Osmanabad.  Petitioner
Versus
01 The State of Maharashtra,
     through its Secretary,
     Cooperation & Textile Deptt.,
     Maharashtra State, Mantralaya,
     Mumbai – 400 032..  
02 The District Co­operative Election Officer
     (Divisional Joint Registrar,
     Co­operative Societies, Osmanabad
     Division, Osmanabad).
03 The Maharashtra State Cooperative
     Election Authority, Pune,
     District Pune.  Respondents
Mr.H.T. Gaikwad,  advocate for the petitioner.
WITH
(16) WRIT PETITION NO.4072 OF 2015
Sugriv s/o Atmaram Kokate,
(Representative of Vividh Karyakari
Seva Sah. Society Ltd., Hatola, 
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:39 :::

{15}
wp355115.odt
Tq. Vashi, District Osmanabad),
age: 45 years, Occ: Agril.,
R/o Pangari, Tq. Vashi,
District Osmanabad.  Petitioner
Versus
01 The State of Maharashtra,
     through its Secretary,
     Cooperation & Textile Deptt.,
     Maharashtra State, Mantralaya,
     Mumbai – 400 032..  
02 The District Co­operative Election Officer
     (Divisional Joint Registrar,
     Co­operative Societies, Osmanabad
     Division, Osmanabad).
03 The Maharashtra State Cooperative
     Election Authority, Pune,
     District Pune.  Respondents
Mr.H.T. Gaikwad,  advocate for the petitioner.
WITH
(17) WRIT PETITION NO.4073 OF 2015
Deorao s/o Vishnupant Kature,
(Representative of Dnyandeo Bigar Sheti
Sahakari Pat Sanstha Ltd.,
Chinchpur (Dhage), Tq. Bhoom,
District Osmanabad),
age: 44 years, Occ: Agril.,
R/o Chinchpur (Dhage), Tq.Bhoom,
District Osmanabad.   Petitioner
Versus
01 The State of Maharashtra,
     through its Secretary,
     Cooperation & Textile Deptt.,
     Maharashtra State, Mantralaya,
     Mumbai – 400 032..  
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:40 :::

{16}
wp355115.odt
02 The District Co­operative Election Officer
     (Divisional Joint Registrar,
     Co­operative Societies, Osmanabad
     Division, Osmanabad).
03 The Maharashtra State Cooperative
     Election Authority, Pune,
     District Pune.  Respondents
Mr.H.T. Gaikwad,  advocate for the petitioner.
WITH
(18) WRIT PETITION NO.4076 OF 2015
01 Kisan Bank Staff Co­operative
    Credit Society Limited, Latur,
    through its delegate
    Vyankat Govindraj Shinde,
    age: 50 years, Occ: service,
    R/o Sahayog Co­operative 
    Housing Society, Nilanga, 
    Tq.Nilanga, District Latur.
02 Ajim Shikshak Patsanstha Ltd.,
     Ausa, Tq. Ausa, District Latur,
     through its delegate
     Prabhakar Ramchandra Panchal,
     age: 42 years, Occ: service,
     R/o Ajim College, Ausa,
     Tq.Ausa, District Latur.
03 Rena Sakhar Karmachari
     Sahakari Patsanstha Limited,
     through its delegate
     Ravishankar Balbhimrao Barmade,
     age: 40 years, Occ: service,
     R/o Old Ausa Road, Latur,
     District Latur.
04 Kadriya Karmachari Sahakari
     Patsanstha Limited Ausa,
     through its delegate
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:40 :::

{17}
wp355115.odt
     Shri M.O. Pathan,
     age: 45 years, Occ: service,
     R/o Kadriyanagar, Ausa,
     Tq.Ausa, District Latur.
05 Shri Sant Govind Smarak Shikshak
     Patsanstha, Wanjarwada, 
     through its delegate
     Shrikant Janardhanrao Kulkarni,
     age: 40 years, Occ: service,
     Wanjarwada, District Latur.
06 Jailaxmi Shikshan va Shiksheketar
     Karmachari Sahakari Patsanstha
     Ltd., Panchincholi, through its
     delegate Shri Vikas Vikram Jadhav,
     age: 35 years, Occ: service,
     R/o Panchincholi, District Latur.
07 Shamlal Memorail Cash Credit
     Society Limited, Udgir,
     through its delegate
     Shri Vasant Sangram Gokhale,
     age: 42 years, Occ: service,
     R/o Banshelke Road, Udgir,
     Tq. Udgir, District Latur.
08 Latur Taluka Magasvargiya
     Veejkarmachari Patsanstha Ltd.,
     Latur, through its delegate
     Shri Dattatraya Kisan Gawali,
     age: 45 years, Occ: service,
     R/o Anandnagar, Tathagat Chowk,
     Latur, District Latur.
09 Sheshnath Maharaj Pagardar Patsanstha
     Ltd, Devni, through its delegate
     Shri Revan Siddaya Kashinath
     Malbhage, age: 45 years, 
     Occ: service, R/o Devni, Tq.Devni,
     District Latur.
10 Samir Shikshan Sahakari Patsanstha,
     Limited, Latur, through its delegate
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:40 :::

{18}
wp355115.odt
      Ashir Khudaratulla,
      age: 28 years, Occ: service,
      R/o Gandhi Chowk,
      Behind Post Office, Latur,
      District Latur.
11 Maharashtra Rajya Madhyamik va
     Uccha Madhyamik Shikshak Mandal
     Karmachari Sahakari Patsanstha Ltd.,
     through its delegate Madhukar 
     Rajaram Phutane, age: 46 years,
     Occ: service, R/o Driver Colony, 
     Old Ausa Road, Latur, Dist.Latur.
12 Lalbahadur Shastri Vidyalaya
     Sevakanchi Sahakari Patsanstha Ltd.,
     Udgir, through its delegate
     Reddy Vyankat Ramreddi,
     age: 53 years, Occ: service,
     R/o Degloor Road, Naik Chowk,
     Udgir, Tq. Udgir, District Latur.
13 Latur Zilla Doorsanchar Karmachari
     Shakari Patsanstha Limited, Latur,
     through its delegate
     Chandrakant Shripati Mahajan,
     age: 50 years, Occ: service,
     R/o Old Ausa Road, Latur,
     District Latur.
14 Basveshwar Salary Owners
     Credit Cooperative Society Ltd.,
     through its delegate
     Ramakant Vaijnath Swami,
     age: 43 years, Occ: service,
     R/o Narayannagar, Latur,
     District Latur.
15 Sarvajanik Bandhkam Vibhag
     Karmachari Sahakari Patsanstha
     Ltd., through its delegate
     Digambar Shriniwas Kulkarni,
     age: 56 years, Occ: service,
     R/o Deshpande Nagar, Latur,
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:40 :::

{19}
wp355115.odt
      District Latur.
16  Latur Zilla Sahakar Khate
     (Audit Wing) Sahakari 
     Patsanstha, Latur, through 
     its delegate Shri Kewalram 
     Virendra Sharnappa,
     age: 50 years, Occ: service,
     R/o Ausa Road, Latur,
     District Latur.
17 Dr.Mohammad Iqubal Urdu
     Shikshak Sahakari Patsanstha
     Limited, Latur, through its
     delegate Maheboob Amin Jamadar,
     age: 45 years, Occ: service,
     R/o Aman Colony, Latur,
     District Latur.
18 Saneguruji Madhyamik va Uccha
     Madhyamik Shikshak Sahakari
    Patsanstha Limited, Ausa,
    through its delegate
    Vyankat Pandurang Suryawanshi,
    age: 52 years, Occ: service,
    R/o Sarola, Tq. Ausa,
    District Latur.
19 Dwar Ubharni Yantriki Karmachari
     Sahakari Patsanstha Limited,
     Latur, through its delegate
     Shri Shivaji Vitthal Somwanshi,
     age: 45 years, Occ: service,
     R/o Driver Colony, Latur,
     District Latur.
20 Udeshwar Shikshan va Shikeshatar
     Karmachari Sahakari Patsanstha 
     Ltd., Sawargaon, Tq. Devni, 
     District Latur, through its delegate
     Vijaykumar Shripatrao Biradar,
     age: 45 years, Occ: service,
     R/o Sawargaon, Tq. Devni,
     District Latur. Petitioners
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:40 :::

{20}
wp355115.odt
 
Versus
01 The State of Maharashtra,
     through the Secretary for
     Cooperation, Textile and
     Handloom  Departmentt,
     Mantralaya, Mumbai.   
02 The Divisional Joint Registrar,
     Co­operative Societies and the
     District Co­operative Election
     Officer, Latur District Central
     Co­operative Bank Limited,
     Latur, District Latur.
03 The Maharashtra State Cooperative
     Election Commission, 
     Maharashtra State, Central Building
     Pune.  Respondents
Mr.V.D.Hon,   Senior   Counsel   i/by   Mr.A.V.Hon,   advocate   for 
petitioners.
WITH
(19) WRIT PETITION NO.4078 OF 2015
01 Dinkar s/o Shankarrao Patil
    (Representative of Vividh Karyakari
    Seva Sahakari Society Ltd., Nagpur,
    Tq.Lohara, District Osmanabad,
    age: 52 years, Occ: Agril.,
    R/o Nagpur, Tq. Lohara, 
    District Osmanabad.
02 Smt.Indubai w/o Manik Suryawanshi,
     (Representative of Vividh Karyakari 
     Seva Sahakari Society Ltd., Mogha 
     (K), Tq.Lohara, District Osmanabad,
     age: 65 years, Occ: Agril.,
     R/o Mogha (K), Tq.Lohara,
     District Osmanabad.
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:40 :::

{21}
wp355115.odt
03 Shri Madhukar s/o Devidas Chavan,
     (Representative of Vividh Karyakari
     Seva Sahakari Society Ltd., Batagali,
     Tq.Lohara, District Osmanabad,
     age: 58 years, Occ: Agril.,
     R/o Batagali, Tq.Lohara, District
     Osmanabad.
04 Balaji s/o Ram Gund,
     (Representative of Vividh Karyakari
     Seva Sahakari Society Ltd., Malegaon,
     Tq.Lohara, District Osmanabad,
     age: 55 years, Occ: Agril.,
     R/o Malegaon, Tq. Lohara,
     District Osmanabad.  Petitioners
Versus
01 The State of Maharashtra,
     through its Secretary,
     Cooperation & Textile Deptt.,
     Maharashtra State, Mantralaya,
     Mumbai – 400 032..  
02 The District Co­operative Election Officer
     (Divisional Joint Registrar,
     Co­operative Societies, Aurangabad
     Division, Aurangabad.
03 The State Cooperative
     Election Authority, 
     Maharashtra State, Pune, Respondents
Mr.L.C.Patil,  advocate for  petitioners.
WITH
(20) WRIT PETITION NO.3908 OF 2015
Gopalreddy s/o Balreddy Pullgour,
age: 45 years, Occ: Agriculture,
R/o Shahapur, Tq. Degloor,
District Nanded.   Petitioner
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:41 :::

{22}
wp355115.odt
Versus
01 The State of Maharashtra,
     through its Secretary,
     Cooperation Department,
     Mantralaya, Mumbai–32.   
02 The State Cooperative
     Election Authority,
nd
     2  Floor, New Central Building,
     Ambedkar Wellesly Rd., Pune,
     Maharashtra­411 001. 
02 The Divisional Joint Registrar,
     Co­operative Societies, Latur
     Division, Latur, and
     Returning Officer for election of
     Nanded District Central Co­operative
     Bank Ltd., Central Administrative
     Building, Second floor, Latur. Respondents
Mr.Umakant B. Deshmukh,  advocate for the petitioner.
WITH
(21) WRIT PETITION NO.3910 OF 2015
Maroti s/o Siddhram Nagalgave,
age: 65 years, Occ: Agriculture,
R/o Achegaon, Tq. Degloor,
District Nanded.   Petitioner
Versus
01 The State of Maharashtra,
     through its Secretary,
     Cooperation Department,
     Mantralaya, Mumbai–32.   
02 The State Cooperative
     Election Authority,
nd
     2  Floor, New Central Building,
     Ambedkar Wellesly Rd., Pune,
     Maharashtra­411 001. 
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:41 :::

{23}
wp355115.odt
03 The Divisional Joint Registrar,
     Co­operative Societies, Latur
     Division, Latur, and
     Returning Officer for election of
     Nanded District Central Co­operative
     Bank Ltd., Central Administrative
     Building, Second floor, Latur. Respondents
Mr.Umakant B. Deshmukh,  advocate for the petitioner.
WITH
(22) WRIT PETITION NO.3911 OF 2015
Ranjitsinh s/o Shivajirao Patil,
age: major, Occ:  Agriculture,
R/o 1118, Ram Mandir, Patil 
Galli, Kaij, Tq. Kaij, Dist. Beed.
(Representative of Vividh Karyakari
Seva Sahakari Society Ltd., Kaij,
Tq.Kaij, District Beed. Petitioner
Versus
01 The State of Maharashtra,
     through the Secretary,
     Cooperation & Textile Department,
     Mantralaya, Mumbai.   
02  The Secretary, 
      State Cooperative
      Election Authority,
      Maharashtra State, Pune 
03 The District Co­operative Election 
     Officer, Beed District Central
     Co­operative Bank Ltd., Beed and
     Divisional Joint Registrar,
     Co­operative Societies, Latur
     Division, Latur,
04  The Chief Executive Officer,
     Beed District Central Co­operative 
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:41 :::

{24}
wp355115.odt
      Bank Ltd., Beed.   Respondents
Mr.V.V.. Deshmukh,  advocate for the petitioner.
WITH
(23) WRIT PETITION NO.3912 OF 2015
Madhavrao s/o Sambhaji Dhage,
age: 35 years, Occ:  Agriculture,
R/o At Post Vajirgaon, Tq.Naigaon­
Khergaon, District Nanded.
(Representative of Vividh Karyakari
Seva Sahakari Society Ltd., Vajirgaon,
Post Barbada, Tq.Naigaon­Khargaon,
District Nanded. Petitioner
Versus
01 The State of Maharashtra,
     through the Secretary,
     Cooperation & Textile Department,
     Mantralaya, Mumbai.   
02  The Secretary, 
      State Cooperative
      Election Authority,
      Maharashtra State, Pune 
03 The District Co­operative Election 
     Officer, Nanded District Central
     Co­operative Bank Ltd., Nanded and
     Divisional Joint Registrar,
     Co­operative Societies, Latur
     Division, Latur,
04  The Chief Executive Officer,
     Nanded District Central Co­operative 
      Bank Ltd., Nanded.   Respondents
Mr.V.V.. Deshmukh,  advocate for the petitioner.
WITH
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:41 :::

{25}
wp355115.odt
(24) WRIT PETITION NO.3913 OF 2015
Uttam s/o Dattoba Kakade,
age: major, Occ:  Agriculture,
R/o At Post Sabla, Tq.Kaij, 
District Beed.
(Representative of Vividh Karyakari
Seva Sahakari Society Ltd., Sabla,
Tq.Kaij, District Beed. Petitioner
Versus
01 The State of Maharashtra,
     through the Secretary,
     Cooperation & Textile Department,
     Mantralaya, Mumbai.   
02  The Secretary, 
      State Cooperative
      Election Authority,
      Maharashtra State, Pune 
03 The District Co­operative Election 
     Officer, Beed District Central
     Co­operative Bank Ltd., Beed and
     Divisional Joint Registrar,
     Co­operative Societies, Latur
     Division, Latur,
04  The Chief Executive Officer,
     Beed District Central Co­operative 
     Bank Ltd., Beed.   Respondents
Mr.V.V.. Deshmukh,  advocate for the petitioner.
WITH
(25) WRIT PETITION NO.3914 OF 2015
Shankarrao s/o Ramchandrarao Patil,
age: 55 years, Occ: Agriculture,
R/o Bembara,  Tq. Degloor,
District Nanded.   Petitioner
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:41 :::

{26}
wp355115.odt
Versus
01 The State of Maharashtra,
     through its Secretary,
     Cooperation Department,
     Mantralaya, Mumbai–32.   
02 The State Cooperative
     Election Authority,
nd
     2  Floor, New Central Building,
     Ambedkar Wellesly Rd., Pune,
     Maharashtra­411 001. 
03 The Divisional Joint Registrar,
     Co­operative Societies, Latur
     Division, Latur, and
     Returning Officer for election of
     Nanded District Central Co­operative
     Bank Ltd., Central Administrative
     Building, Second floor, Latur. Respondents
Mr.Umakant B. Deshmukh,  advocate for the petitioner.
WITH
(26) WRIT PETITION NO.3915 OF 2015
Vividh Karyakari Seva Sahakari
Society Ltd., Dongargaon,
Tq. Naigaon (Kh), Dist. Nanded,
through its Nominee
Govindrao s/o Marotrao Jadhav,
age: 45 years, Occ: Agril.,
R/o Dongargaon, Tq. Naigaon (Kh),
District Nanded.    Petitioner
Versus
01 The State of Maharashtra,
     through its Secretary,
     Marketing & Textile Department,
     Mantralaya, Mumbai–32.   
02 The Returning Officer/Election 
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:41 :::

{27}
wp355115.odt
     Officer of Nanded District Central
     Co­operative Bank, and Divisional
     Joint Registrar, Cooperative Societies,
     Latur.
03 The District Deputy Registrar,
     Co­operative Societies, Nanded,
     District Nanded.
04 The Maharashtra State
     Cooperative Election Authority,
     Central Administrative Building,
     Shivajinagar, Pune.
05 Nanded District Central Cooperative
     Bank, Head Office near Shivaji Chowk,
     Nanded, Tq. & District Nanded,
     through its General Manager.  Respondents
Mr.S.B.Ghatol Patil,  advocate for the petitioner.
WITH
(27) WRIT PETITION NO.3916 OF 2015
Jaysing s/o Hullappa Salgare,
age: 52 years, Occ: Agriculture,
R/o Tumbarpalli, Tq. Degloor,
District Nanded.   Petitioner
Versus
01 The State of Maharashtra,
     through its Secretary,
     Cooperation Department,
     Mantralaya, Mumbai–32.   
02 The State Cooperative
     Election Authority,
nd
     2  Floor, New Central Building,
     Ambedkar Wellesly Rd., Pune,
     Maharashtra­411 001. 
03 The Divisional Joint Registrar,
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:41 :::

{28}
wp355115.odt
     Co­operative Societies, Latur
     Division, Latur, and
     Returning Officer for election of
     Nanded District Central Co­operative
     Bank Ltd., Central Administrative
     Building, Second floor, Latur. Respondents
Mr.Umakant B. Deshmukh,  advocate for the petitioner.
WITH
(28) WRIT PETITION NO.3917 OF 2015
01 Marotirao s/o Jaywantrao Wyavhare,
     age: 48 years, Occ: Agricultural,
     R/o Dongargaon, Tq. Mukhed,
     District Nanded.
02 Gandhiji s/o Baburao Pawar,
     age: 52 years, Occ: Agril.,
     R/o Amdura, Tq.Mudkhed,
     District Nanded.
03 Mahadev s/o Bapuji Gadhe,
     age: 50 years, Occ: Agril.,
     R/o Takli, Tq. Mudkhed,
     District Nanded.
04 Balaji s/o Kishan Kure,
     age: 52 years, Occ: Agril.,
     R/o Khujda, Tq. Mudkhed,
     District Nanded.
05 Chakradhar s/o Purwaji Jadhav,
     age: 47 years, Occ: Agril.,
     R/o Devapur, Tq. Mudkhed,
     District Nanded.
06 Mahadav s/o Toloba Khansule,
     age: 65 years, Occ: Agril.,
     R/o Wasari, Tq.Mudkhed,
     District Nanded.
07 Govindrao s/o Digambar Khansule,
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:41 :::

{29}
wp355115.odt
     age: 50 years, Occ: Agriculture,
     R/o M. Wadi, Niyamatulapur,
     Tq. Mudkhed, Dist. Nanded.
08 Gayabai s/o Gangaram Khansule,
     age: 65 years, Occ: Agril.,
     R/o Kambalj, Tq. Mudkhed,
     District Nanded.
09 Vidyanand s/o Laximikantrao Choudhary,
     age: 54 years, Occ: Agril.,
     R/o Mudkhed, Tq. Mudkhed,
     District Nanded.   Petitioners
Versus
01  The State of Maharashtra,
      through the State Co­operative
      Election Authority,
      Maharashtra State, Pune.
02 The District Co­operative
     Returning Officer, Nanded,
     District Central Co­operative 
     Bank Ltd., Nanded,
     Tq. & District Nanded.
03 The Returning Officer,
     For the election of District
     Central Co­operative Bank Ltd.,
     Nanded, Tq. & Dist.Nanded.
04 The District Central Cio­operative
     Bank Ltd., Nanded, Dist.Nanded,
     through its Managing Director. Respondents
Mr.V.D.Salunke, advocate for  petitioners.
WITH
(29) WRIT PETITION NO.3918 OF 2015
Rajendra s/o Nivrutti Patil,
age: 45 years, Occ: Agriculture,
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:42 :::

{30}
wp355115.odt
R/o Martoli, Tq.Degloor,
District Nanded.   Petitioner
Versus
01 The State of Maharashtra,
     through its Secretary,
     Cooperation Department,
     Mantralaya, Mumbai–32.   
02 The State Cooperative
     Election Authority,
nd
     2  Floor, New Central Building,
     Ambedkar Wellesly Rd., Pune,
     Maharashtra­411 001. 
03 The Divisional Joint Registrar,
     Co­operative Societies, Latur
     Division, Latur, and
     Returning Officer for election of
     Nanded District Central Co­operative
     Bank Ltd., Central Administrative
     Building, Second floor, Latur. Respondents
Mr.Umakant B. Deshmukh,  advocate for the petitioner.
WITH
(30) WRIT PETITION NO.3919 OF 2015
Ravan s/o Dhondiba Ankamwar,
age: 48 years, Occ: Agriculture,
R/o Bagan Takali, Tq. Degloor,
District Nanded.   Petitioner
Versus
01 The State of Maharashtra,
     through its Secretary,
     Cooperation Department,
     Mantralaya, Mumbai–32.   
02 The State Cooperative
     Election Authority,
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:42 :::

{31}
wp355115.odt
nd
     2  Floor, New Central Building,
     Ambedkar Wellesly Rd., Pune,
     Maharashtra­411 001. 
03 The Divisional Joint Registrar,
     Co­operative Societies, Latur
     Division, Latur, and
     Returning Officer for election of
     Nanded District Central Co­operative
     Bank Ltd., Central Administrative
     Building, Second floor, Latur. Respondents
Mr.Umakant B. Deshmukh,  advocate for the petitioner.
WITH
(31) WRIT PETITION NO.3920 OF 2015
01 Sampat Nivrutti Kakade,
    age: 49 years, Occ: service,
    R/o Jawalga, Tq. Ausa,
    District Latur,
    through its delegate
    Vidhyaniketan Madhyamik
    Vidyalaya Karmachari Sahakari
    Path Sanstha Ltd., Jawalga (PO),
    Tq.Ausa, District Latur. 
02 Rajendra Mahadu Mane,
     age: 40 years, Occ: service, R/o
     Ausa, Tq. Ausa, District Latur,
     through its delegate
     Mukteshwar Tantrik Kamgar Vij
     Karmachari Sahakari Pat Sanstha
     Ltd., Ausa, District Latur. 
03 Sayyd Hamid Chand Saheb,
     age: 42 years, Occ: service,
     R/o Satdharwdi, Tq.Ausa,
     District Latur,
     through its delegate
     Sudharshan Karmayachari
     Sahakari Path Sanstha Ltd.,
     Satdharwadi, Tq.Ausa,
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:42 :::

{32}
wp355115.odt
      District Latur.
04 Dattatraya Bhagwan Giri,
     age: 48 years, Occ: service,
     R/o Civil Hospital Latur, 
     Tq. & Dist. Latur, 
     through its delegate
     Tritiya Shreni Tantrik Shaskiya
     Vaidhakiay Mahavidhyalaya Va
     Rugnalayain Karmachari
     Sahakari Path Sanstha
     Maryadit, Latur, Dist.Latur. 
05 Bhimrao Mahadev Kamble,
     age: 54 years, Occ: service,
     R/o Mitra Nagar, Latur,
     Tq. & District Latur; 
     through its delegate
     Latur Zilla Parishad Arogya
     Karmachari Sahakari Path
     Sanstha, Maryadit Latur,
     District Latur. 
06 Dattatraya Bandopantrao Shelke,
     age: 35 years, Occ: service,
     R/o Malegaon (Kh), Tq.Ahmedpur,
     District Latur,  through its
     delegate Ahmedpur Taluka Gat 
     Sachiv Path Sanstha, Maryadit,
     Ahmedpur, District Latur. 
07 Shriniwas Baburao Jadhav (Patil),
     29 years, Occ: service,
     R/o Parimal Vidhyalaya, Latur,
     Tq. & District Latur, through its
     delegate Parimal Shikshan va 
     Shikshaketar Karmachari Sahakari
     Path Sanstha Maryadit, Latur,
     District Latur.
08  Anant Digambar Gaikwad,
      age: 54 years, Occ: service,
      R/o Mitranagar, Latur, Tq. & District
      Latur, through its delegate
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:42 :::

{33}
wp355115.odt
     Krushi Karmayachari Sahakari Path
     Sanstha Maryadit, Latur, Dist.Latur.
09 Bhaskar Baburao Gaikwad,
     age: 32 years, Occ: service,
     R/o Sugaon, Tq. Chakur, Dist.Latur,
     through its delegate Shri Sant Nana
     Mauli Karmayachari Sahakari Path
     Sanstha Maryadit, Sugaon, 
     Tq.Chakur, District Latur.
10 Sidram Malikarjun Mitkari,
     age: 48 years, Occ: service,
     R/o Nilanga, Tq. Nilanga, Dist.Latur,
     through its delegate
     Khajagi Prathamik, Madhyamik Va
     Uccha Madhayamik Shikshak 
     Sahakari Path Sanstha Maryadit,
     Kelgaon, Nilanga, District Latur.
11 Harichandra Venkati Sabde,
     age: 48 years, Occ: service,
     R/o Dnyaneshwar nagar, Latur,
     through Education Society Seva
     Sahakari Path Sanstha Maryadit,
     Latur, District Latur.
12 Yunus Abdul Raheman Bagwan,
     age: 5 1 years, Occ: service, R/o
     Renapur, Tq. Renapur, Dist.Latur,
     through its delegate
     Shramik Vidyut Kamgar
     Sahakari Path Sanstha Maryadit,
     Renapur, District Latur.
13 Devidas Nivruttirao Kandarphale,
     age: 45 years, Occ: service,
     R/o Ahmedpur, Tq.Ahmedpur,
     District Latur, through its delegate,
     Zilla Parishad Shikshan Sahakari
     Path Sanstha, Maryadit Ahmedpur,
     District Latur.
14 Baburao Madhavrao Jadhav,
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:42 :::

{34}
wp355115.odt
      age: 50 years, Occ: service,
      R/o Kunki, Tq. Jalkot, Dist.Latur,
      through its delegate
      Kau. Madhavrao Jadhav
      Karmachari Sahakari Path Sanstha
      Maryadit Kunki, Tq.Jalkot,
      District Latur.
15 Arjunsinh Jaysinh Thakur,
     age: 48 years, Occ: service,
     R/o Latur, Tq. & Dist.Latur,
     through its delegate
     Dattusinh Chavan Prashala 
     Sevakachi Sahakari Path 
     Sanstha Maryadit, Latur,
     District Latur.
16 Shivhar Manmath Swami,
     age: 42 years, Occ: service,
     R/o Chakur, Tq. Chakur, Dist.Latur,
     through its delegate
     Zilla Parishad Shikshak Sahakari
     Path Sanstha Maryadit, Latur,
     District Latur.   Petitioners
 
Versus
01 The State of Maharashtra,
     through the Secretary for
     Cooperation, Textile and
     Handloom  Departmentt,
     Mantralaya, Mumbai.   
02 The Divisional Joint Registrar,
     Co­operative Societies and the
     District Co­operative Election
     Officer, Latur District Central
     Co­operative Bank Limited,
     Latur, District Latur.  Respondents
Mr.V.D.Hon,   Senior   Counsel   i/by   Mr.A.V.Hon,   advocate   for 
petitioners.
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:42 :::

{35}
wp355115.odt
WITH
(32) WRIT PETITION NO.3921 OF 2015
01 Seva Sahakari Sanstha Ltd.,
     Barad, A/P Barad, Tq.Mudkhed,
     District Nanded, through its 
     Nominee Shri Sunil Sudhakarrao
     Deshmukh, age: 34 years, 
     Occ: Agril., R/o Barad, Tq.Mudkhed,
     District Nanded.
02 Vividh Karyakari Seva Sahakari
     Society Ltd., Barad, Tq.Mudkhed,
     District Nanded, through its 
     Nominee, Sanjay Shankarrao 
     Deshmukh, age: 55 years, Occ:
     Agril., R/o Barad, Tq. Mudkhed,
     District Nanded.
03 Seva Sahakari Sanstha Ltd., 
     Saregaon, At Saregaon, Post: Mughat,
     Tq.Mudkhed, Dist. Nanded, through
     its Nominee Govindrao Deorao 
     Khansole, age: 60 years, Occ: Agril.,
     R/o Saregaon, Tq. Mudkhed,
     District nanded.
04 Seva Sahakari Sanstha Ltd., 
     Nageli, Tq. Mudkhed, District Nanded,
     through its Nominee ­ 
     Govindrao Wamanrao Shinde,
     age: 55 years, Occ: Agril.,.
     R/o Nageli, Tq. Mudkhed,
     District Nanded.
05 Seva Sahakari Sanstha Ltd., Mugat,
     Tq.Mudkhed, District Nanded,
     through its Nominee
     Shobhatai Gopinathrao Mungal,
     age: 45 years, Occ: Agril. & Household,
     R/o Mugat, Tq. Mudkhed,
     District Nanded.
06 Seva Sahakari Sanstha Ltd., Malkotha,
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:42 :::

{36}
wp355115.odt
      A/p Malkotha, Tq. Mudkhed,
      District Nanded, through its 
      Nominee Digambar Nagoba Shinde,
      age: 50 years, Occ: Agril.,
      R/o Malkotha, Tq. Mudkhed,
      District nanded.
07  Seva Sahakari Sanstha Ltd., Wai,
      Tq. Mudkhed, District nanded,
      through its Nominee 
      Venkatrao Manikrao Tarodekar,
      age: 55 years, Occ: Agril.,
      R/o Wai, Tq. Mudkhed,
      District Nanded.
08 Seva Sahakari Sanstha Ltd.,
     Rui­Pimpalgaon, Tq. Mudkhed,
     District Nanded, through its
     Nominee Govindrao Deorao Khansole,
     age: 60 years, Occ: Agril.,
     R/o Saregaon, Tq. Mudkhed,
     District Nanded. Petitioners
  
Versus
01 The State of Maharashtra,
     through its Secretary,
     Marketing & Textile Department,
     Mantralaya, Mumbai–32.   
02 The Returning Officer/Election 
     Officer of Nanded District Central
     Co­operative Bank, and Divisional
     Joint Registrar, Cooperative Societies,
     Latur.
03 The District Deputy Registrar,
     Co­operative Societies, Nanded,
     District Nanded.
04 The Maharashtra State
     Cooperative Election Authority,
     Central Administrative Building,
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:42 :::

{37}
wp355115.odt
     Shivajinagar, Pune.
05 Nanded District Central Cooperative
     Bank, Head Office near Shivaji Chowk,
     Nanded, Tq. & District Nanded,
     through its General Manager.  Respondents
Mr.S.B.Ghatol Patil,  advocate for the petitioner.
WITH
(33) WRIT PETITION NO.3922 OF 2015
Savita w/o Bapurao Pawar,
age: major, Occ:  Agriculture,
R/o At Post Savleshwar, Tq.Kaij, 
District Beed.
(Representative of Vividh Karyakari
Seva Sahakari Society Ltd., Savleshwar,
Tq.Kaij, District Beed. Petitioner
Versus
01 The State of Maharashtra,
     through the Secretary,
     Cooperation & Textile Department,
     Mantralaya, Mumbai.   
02  The Secretary, 
      State Cooperative
      Election Authority,
      Maharashtra State, Pune 
03 The District Co­operative Election 
     Officer, Beed District Central
     Co­operative Bank Ltd., Beed and
     Divisional Joint Registrar,
     Co­operative Societies, Latur
     Division, Latur,
04  The Chief Executive Officer,
     Beed District Central Co­operative 
     Bank Ltd., Beed.   Respondents
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:43 :::

{38}
wp355115.odt
Mr.V.V.. Deshmukh,  advocate for the petitioner.
WITH
(34) WRIT PETITION NO.3923 OF 2015
Chudawa (A) Vividh Karyakari
Seva Sahakari Society Ltd.,
Chudawa, Tq. Purna, District Parbhani,
through its Nominee,
Shri Devidas Kalyanrao Desai,
age: 35 years, Occ: Agril.,
R/o Chudawa, Tq. Purna,
District Parbhani.  Petitioners
  
Versus
01 The State of Maharashtra,
     through its Secretary,
     Marketing & Textile Department,
     Mantralaya, Mumbai–32.   
02 The Returning Officer/Election 
     Officer of Nanded District Central
     Co­operative Bank, and Divisional
     Joint Registrar, Cooperative Societies,
     Latur.
03 The District Deputy Registrar,
     Co­operative Societies, Parbhani,
     District Parbhani.
04 The Maharashtra State
     Cooperative Election Authority,
     Central Administrative Building,
     Shivajinagar, Pune.  Respondents
Mr.S.B.Ghatol Patil,  advocate for the petitioner.
WITH
(35) WRIT PETITION NO.3924 OF 2015
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:43 :::

{39}
wp355115.odt
Vithalrao s/o Rajendra s/o Nivrutti Patil,
age: 52 years, Occ: Agriculture,
R/o Valag, Tq.Degloor,
District Nanded.   Petitioner
Versus
01  State of Maharashtra,
     through its Secretary,
     Cooperation Department,
     Mantralaya, Mumbai–32.   
02 State Cooperative
     Election Authority,
nd
     2  Floor, New Central Building,
     Ambedkar Wellesly Rd., Pune,
     Maharashtra­411 001. 
03 The Divisional Joint Registrar,
     Co­operative Societies, Latur
     Division, Latur, and
     Returning Officer for election of
     Nanded District Central Co­operative
     Bank Ltd., Central Administrative
     Building, Second floor, Latur. Respondents
Mr.Umakant B. Deshmukh, advocate for the petitioner.
WITH
(36) WRIT PETITION NO.3925 OF 2015
Seva Sahakari Sanstha Maryadit,
Takalsingh, through Sandeep s/o
Pandurang Kumkar, age: 28 years,
Occ: Agrill, R/o Takalsingh, Tq.Ashti,
District Beed. Petitioners
Versus
01 The State of Maharashtra,
     through Secretary,
     Department of Cooperation,
     Mantralaya, Mumbai­32.
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:43 :::

{40}
wp355115.odt
02 The State Cooperative Election
     Commissioner, Maharashtra 
     State, Pune, Old Central Building,
     Pune.
03 The Secretary,
     State Cooperative Election Authority,
     Maharashtra State, Central Building,
     Pune.
04 The District Election Officer,
     Beed, District Central Cooperative
     Bank Ltd., Beed and Joint Divisional
     Joint Registrar, Cooperative Societies,
     Latur, Tq. & District Beed.
05 The Beed District Central Cooperative
     Bank Ltd., Beed, Tq. & District
     Beed, through its Managing Director.
06 The District Deputy Registrar,
     Cooperative Societies, Beed, 
     Tq. & District Beed. Respondents
Mr.N.L.Jadhav,   advocate   with   Mr.M.S.Bhosale,   advocate   for   the 
petitioner.
WITH 
  (37) WRIT PETITION NO. 3868 OF 2015
01 Parbhani Jilha Gramoudyog Karmachari
Sevkanchi Sahakari Patsashta Maryadit
Parbhani Tq. & Dist. Parbhani
through its Member/Representative :­
Shri Atmaram Ghansham Khandare, 
Age : 55 years, Occ : Agril., 
R/o Parbhani, Tq. & Dist. Parbhani. 
02 Jeeanjyoti Vidyut Kamgar
Aawodogik Sahakari Patsanstha Maryadit
Parbhani, Tq. & Dist. Parbhani
through its Member / Representative :­
Sau. Usha Vasantrao Bhagwate, 
Age : 42 years, Occ : Agril., 
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:43 :::

{41}
wp355115.odt
R/o Parbhani, Tq. & Dist. 
Parbhani. 
03 Parbhani Jilha Bharat Sanchar
Nigam Ltd., Karmachari
Sahkari Patsanstha Ltd., Parbhani
through its Member/ Representative :­
Shri Mohan Bhagwantrao Shinde, 
Age : 55 years, Occ : Agril., 
R/o Shaniwar Bazar, Parbhani
Tq. & Dist. Parbhani. 
04 Model Karmachari Sahakari 
Patpedhi S.M. Parbhani
Dist. Parbhani. 
Through its member / Representative :­
Shri Eknath Laxmanrao Jadhav, 
Age :  50 years, Occ : Agril., 
R/o, Parbhani, Tq. & Dist.
Parbhani. 
05 Parbhani Jilha Dekhresh Sah.
S. Karma S. Patpedhi Maryadit
Parbhani, Tq. & Dist. Parbhani. 
Through its Member/ Representative :­
Shri Eknath Laxmanrao Jadhav, 
Age : 50 years, Occ : Agril., 
R/o Parbhani, Tq. & Dist. 
Parbhani. 
06 Parbhani Jilha Samaj Kalyan
Karma. Sah. Patsanstha Maryadit
Parbhani, Tq. & Dist. Parbhani. 
Through its Member /Representative :­
Shri Bapurao Manik Andhare, 
Age : 65 years, Occ : Agril., 
R/o, Parbhani, Tq.  Dist. Parbhani. 
07 Parivartan Mahila Sway. Saha.
Bachat Gat, Patsanstha, 
Parbhani, Tq. & Dist. Parbhani
through its Member /Representative :­
Sau. Faujiya Tahsin Khan, 
Age : 40 years, Occ : Agril., 
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:43 :::

{42}
wp355115.odt
R/o, Parbhani, Tq. & Dist. Parbhani. 
08 Mahalaxmi Mahila Nagri
Patsanstha, Daithana, 
Tq. & Dist. Parbhani
through its Member / Representative :­
Prerna Warpudkar, 
Age : 40 years, Occ : Agril., 
R/o, Parbhani, Tq. & Dist. 
Parbhani. 
09 Umri V.K.S.S. Parbhani, 
Tq. & Dist. Parbhani
trough its Member / Representative :­
Shri Panditrao Govindrao Mundhe, 
Age : 50 years, Occ : Agril., 
R/o, Pimpaldari, Tq. Gangakhed, 
Dist. Parbhani. 
10 Pimpaldari V.K.S.S. Society
Ltd., Pimpaldari, 
Tq. Gangakhed, Dist. Parbhani
through its Member / Representative :­
Shri Panditrao Govindrao Mundhe, 
Age : 50 years, Occ : Agril., 
R/o Pimpaldari, Tq. Gangakhed, 
Dist. Parbhani. 
11 Isad Vividh Karyakari Seva Sahakari
Sanstha Maryadit Isad, 
Tq. Gangakhed, Dist. Parbhani
trough its Member / Representative :­
Shri Shahurao Sudam Satpute, 
Age : 39 years, Occ : Agril., 
R/o, Isad, Tq. Gangakhed, 
Dist. Parbhani. 
12 Muli Vividh Karyakari Seva Sahakari
Society Ltd., Muli, Tq. Gangakhed, 
Dist. Parbhani
trough its Member / Representative :­
Shri Madhav Sahebrao Bhosale, 
Age : 55 years, Occ: Agril., 
R/o, Muli, Tq. Gangakhed, ,
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:43 :::

{43}
wp355115.odt
Dist. Parbhani. 
13 Indira Gandhi Rokel Vitarak
Sahakari Sanstha, Gangakhed, 
Tq. Gangakhed, Dist. Parbhani
trough its Member / Representative :­
Shri. Madhav Sahebrao Bhosale, 
Age : 45 years, Occu : Agril., 
R/o, Gangakhed, Tq.Gangakhed, 
Dist. Parbhani. 
14 Mannath Krushi Vikas Sahkari
Sanstha Maryadit Kodri, 
Tq. Gangakhed, Dist. Parbhani
trough its Member / Representative :­
Shankar Laxman Latpate, 
Age : 42 years, Occ : Agril., 
R/o, Kodri, Tq. Gangakhed, 
Dist. Parbhani. 
15 Shubham Mahila Udyog Sahakari
Sanstha Maryadit, Kodri, 
Tq. Gangakhed, Dist. Parbhani
trough its Member / Representative :­
Sau. Satuabhama Uttamrao Latpate
Age : 40 years, Occ: Agril., 
R/o, Kodri, Tq. Gangakhed, 
Dist. Parbhani. 
16 Dnyaneshwari Mahila Grah Udyog
Sahakari Sanstha Maryadit, 
Kodri, Tq. Gangakhed, Dist. Parbhani
trough its Member / Representative :­
Sau. Dnyaneshwari Sureshrao Latpate, 
Age : 55 years, Occ : Agril., 
R/o, Kodri, Tq. Gangakhed, 
Dist. Parbhani. 
17 Sopan Kaka Maharaj Pani 
Vapar Sahakari Sanstha Maryadit, 
Kodri, Tq. Gangakhed, 
Dist. Parbhani
trough its Member / Representative :­
Shri Suresh Manikrao Latpate, 
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:44 :::

{44}
wp355115.odt
Age : 40 years, Occ : Agril., 
R/o, Kodri, Tq. Gangakhed, 
Dist. Parbhani
18 Vishwakarma Sushikshit Berojgar
Sahakari Sanstha Maryadit, Kodri, 
Tq. Gangakhed, Dist. Parbhani
trough its Member / Representative :­
Shri Manik Kondiba Savant, 
Age : 50 years, Occ : Agril., 
R/o, Kodri, Tq. Gangakhed, 
Dist. Parbhani. 
Petitioners
Versus
01 District Co­operative Election Officer @
Divisional Joint Registrar, 
Co­operative Societies, Aurangabad
Dist. Aurangabad. 
02 District Deputy Registrar, 
Co­operative Societies, 
Parbhani, Dist. Parbhani
03 Sate Co­operative Election 
Authority, Maharashtra State, 
Pune.  Respondents
Mr.M.S.Deshmukh, advocate for the petitioner 
WITH 
(38) WRIT PETITION NO. 3873 OF 2015
Balasaheb S/o Sambhaji Thombare
Age     : years, Occ : Agril., 
R/o. Undri, Tq. Kaij, Dist. Beed.
[representative of Vividh Karyakari Seva 
Sahakari Ltd.,
Undri, Tq. Kaij, Dist. Beed] Petitioner
Versus
01 The State of Maharashtra, 
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:44 :::

{45}
wp355115.odt
Through its Secretary, 
Co­operation and Textile
Department, Mantralaya, 
Mumbai­32. 
02 The Secretary, 
State Co­operative Election Authority, 
Maharashtra State, Pune. 
03 The District Co­operative Election Officer, 
Beed District Central Co­opearive bank, 
Ltd., Beed and Divisional Joint Registrar, 
Co­operative Societies, Aurangabad, 
Division Latur. 
04 The Chief Executive Officer, 
Beed District Central Co­operative Bank,
Ltd., Beed.  Respondents
Mr.T.G.Gaikwad, advocate for the petitioner 
 
WITH 
(39) WRIT PETITION NO.  3874 OF 2015
Chitaman Dnyanoba Choure
Age :     years, Occ: Agril., 
R/o. Jivchi Wadi, 
Tq. Kaij, Dist Beed 
[representative of Vividh Karyakari Seva 
Sahakari Ltd., 
Jivachi Wadi, Tq. Kaij, Dist. Beed] Petitioner
Versus
01 The State of Maharashtra, 
Through its Secretary, 
Co­operation and Textile
Department, Mantralaya, 
Mumbai­32. 
02 The Secretary, 
State Co­operative Election Authority, 
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:44 :::

{46}
wp355115.odt
Maharashtra State, Pune. 
03 The District Co­operative Election Officer, 
Beed District Central Co­opearive bank, 
Ltd., Beed and Divisional Joint Registrar, 
Co­operative Societies, Aurangabad, 
Division Latur. 
04 The Chief Executive Officer, 
Beed District Central Co­operative Bank,
Ltd., Beed.  Respondents
Mr.T.G.Gaikwad, advocate for the petitioner 
 
WITH 
(40) WRIT PETITION NO. 3875 OF 2015 
The Vividh Karyakari Seva Sahakari
Society Ltd., Manaki, 
Tq. Deoni, Dist. Latur, 
Through its Chairman, 
Ramesh S/O Shankarrao Biradar, 
Aged 45 years, Occ : Agril., 
R/o. Manaki, Tq. Doni, 
Dist. Latur  Petitioner
Versus
01 The State of Maharasthra, 
Through the Secretary, 
In the Department of Co­operation, 
Mantralaya, Mumbai­32. 
02 The State Co­operative Election 
Commissioner, Maharashtra State, 
Pune, Old Central Building, Pune. 
03 The Secretary, 
State Co­operative Election Authority, 
Maharashtra State, Central Building, 
Pune. 
04 The District Election Officer, 
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:44 :::

{47}
wp355115.odt
Latur District Central Co­operative
Bank Ltd., Latur and 
Divisional Joint Registrar, 
Co­operative Societies, Latur. 
Tq. & Dist. Nanded.  Respondents
Mr. V.M.Maney, advocate for the petitioner 
 
WITH 
(41) WRIT PETITION NO. 3876 OF 2015
Vijaykumar S/o Shivaji Tapse
Age:   years, Occ : Agril., 
R/o.  Chandan savargaon, 
Ta. Kaij, Dist. Beed. 
[representative of Vividh Karyakari Seva 
Sahakari Ltd.,
Chandansavargaon, Tq. Kaij, Dist. Beed.] Petitioner
Versus
01 The State of Maharashtra, 
through its Secretary, 
Co­operation and Textile
Department, Mantralaaya, 
Mumbai­32. 
02 The Secretary, 
State Co­operative Election Authority, 
Maharashtra State, Pune. 
03 The District Co­operative Election Officer, 
Beed District Central Co­operative bank
Ltd., Beed and Divisional Joint Registrar, 
Co­operative Societies, Aurangabad 
Division, Latur
04 The Chief Executive Officer, 
Beed District Central Co­operative 
Bank Ltd., Beed.  Respondents
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:44 :::

{48}
wp355115.odt
Mr.T.G.Gaikwad, advocate for the petitioner 
.   
WITH 
(42) WRIT PETITION NO. 3877 OF 2015
Shivprasad S/o. Balasaheb Borade, 
Age: Major, Years, Occu : Agri., 
R/o : At Post Gotegaon, Tq. Kaij, 
Dist. Beed. 
(Representative of Vividh Karyakari
Seva Sahakari Society Ltd., Gotegaon, 
Tq. Kaij, Dist. Beed). Petitioner
Versus
01 The State of Maharashtra, 
through its Secretary, 
Co­operation and Textile
Department, Mantralaaya, 
Mumbai­32. 
02 The Secretary, 
State Co­operative Election Authority, 
Maharashtra State, Pune. 
03 The District Co­operative Election Officer, 
Beed District Central Co­operative bank
Ltd., Beed AND Divisional Joint Registrar, 
Co­operative Societies, Aurangabad 
Division, Latur
04 The Chief Executive Officer, 
Beed District Central Co­operative 
Bank Ltd., Beed.  Respondents
Mr.V.V.Deshmukh, advocate for the petitioner 
 
WITH
(43) WRIT PETITION NO. 3878 OF 2015 
Balaji s/o Maroti Patil,
Age : ­ 47 years, Occu. Agri., 
R/o Panchincholi, Tq. Nilanga, 
Dist. Latur
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:44 :::

{49}
wp355115.odt
(Representative of Panchincholi,
Vividh Karyakari Seva Sahakari
Mayadit, Tq. Nilanga, 
Dist. Latur ) Petitioner
Versus
01 The State of Maharashtra, 
Through its Secretary, 
Co­operation and Textile Department,
Mantralaya, Mumbai­32. 
02 The District Co­operative Election
Officer for Latur District Central 
Co­operative Bank Latur and 
Divisional Joint Registrar, 
Co­operative Societies Latur Division, 
Latur
03 Vividh Karyakari Seva Sahakari
Maryadit, Panchincholi, Tq. Nilanga, 
Dist. Latur 
through its Secretary Respondents
Mr.S.G.Rudrawar, advocate for the petitioner 
WITH 
(44) WRIT PETITION NO. 3879 OF 2015 
Sheshrao s/o Manikrao Gundre, 
Age : ­ 45 years, Occu. Agri., 
R/o Badur, Tq. Nilanga, 
Dist. Latur
(Representative of Badur
Vividh Karyakari Seva Sahakari
Mayadit, Tq. Nilanga, 
Dist. Latur  ) Petitioner
Versus
01 The State of Maharashtra, 
Through its Secretary, 
Co­operation and Textile Department,
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:45 :::

{50}
wp355115.odt
Mantralaya, Mumbai­32. 
02 The District Co­operative Election
Officer for Latur District Central 
Co­operative Bank Latur and 
Divisional Joint Registrar, 
Co­operative Societies Latur Division, 
Latur
03 Vividh Karyakari Seva Sahakari
Maryadit, Badur, Tq. Nilanga, 
Dist. Latur 
through its Secretary Respondents
Mr.S.G.Rudrawar, advocate for the petitioner 
WITH 
(45) WRIT PETITION NO.  3880 OF 2015
Vijay Balbhim Jadhav
Age:   years, Occ : Agril., 
R/o. Nandurghat
Ta. Kaij, Dist. Beed. 
[representative of Vividh Karyakari Seva 
Sahari Ltd.,
Nandurghat, Tq. Kaij, Dist. Beed.] Petitioner
Versus
01 The State of Maharashtra, 
through its Secretary, 
Co­operation and Textile
Department, Mantralaaya, 
Mumbai­32. 
02 The Secretary, 
State Co­operative Election Authority, 
Maharashtra State, Pune. 
03 The District Co­operative Election Officer, 
Beed District Central Co­operative bank
Ltd., Beed and Divisional Joint Registrar, 
Co­operative Societies, Aurangabad 
Division, Latur
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:45 :::

{51}
wp355115.odt
04 The Chief Executive Officer, 
Beed District Central Co­operative 
Bank Ltd., Beed.  Respondents
Mr.T.G.Gaikwad, advocate for the petitioner 
WITH 
(46) WRIT PETITION NO. 3881 OF 2015
Dr. Chandraprakash Vitthalrao Nagime, 
Age : 56 years, Occ : Medical Practitioner
and agriculture, r/o. Chakur, Tal: Chakur, 
Dist : Latur.  Petitioner
Versus
01 The State of Maharashtra, 
Through its Secretary, 
Co­operation and Textile Department,
Mantralaya, Mumbai­32. 
02] The District Co­operative Election
Officer for Latur District Central 
Co­operative Bank Latur and 
Divisional Joint Registrar, 
Co­operative Societies Latur Division, 
Latur
03 Chakur Taluka Sahakari Kharedi
Vikri Sangh Maryadit, Chakur, 
Tal: Chakur, Dist : Latur, 
Through its Manager    Respondents
Mr.V.D.Gunale, advocate for the petitioner 
WITH 
  (47) WRIT PETITION NO. 3882 OF 2015 
Omprakash S/o Narayan Mohite, 
Age  :    years, Occ.  : Agril, 
R/o Tarnali Kaij, Tq. Kaij, Dist. Beed
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:45 :::

{52}
wp355115.odt
[representative of Vividh Karyakari 
Seva Sahakari
Ltd. Tarnali Kaij, Tq. Kaij, Dist. Beed] Petitioner
Versus
01 The State of Maharashtra
Through its Secretary, 
Co­operation and Textile
Department, Mantralaya, 
Mumbai­32. 
02 The Secretary, 
State Co­operative Election Autority, 
Maharashtra State, Pune. 
03 The District Co­operative Election Officer, 
Beed District Central Co­opertive bank, 
Ltd., Beed and Divisional Joint Registrar, 
Co­operative Societies, Aurangabad
Division, Latur. 
04 The Chief Executive Officer, 
Beed District Central Co­operative Bank
Ltd., Beed.  Respondents
Mr.T.G.Gaikwad, advocate for the petitioner 
WITH
 (48) WRIT PETITION NO. 3883 OF 2015
Rukmin Baburao Narute
Age :­ years, Representative of 
V.K.S.S. Society Ltd. Pithapuri, 
R/o. Pithapuri, Tq. Paranda
Dist. Osmanabad.  Petitioner
Versus
01 The State of Maharashtra
Through its Secretary
Co­operation and textile Department
Mantralaya, Mumbai­32. 
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:45 :::

{53}
wp355115.odt
02 The District Co­operative Election 
Officer (Divisional Joint Registrar,
Co­operative Societies, 
Osmanabad Division, 
Osmanabad.  Respondents
Mr.A.S.More, advocate for the petitioner 
WITH 
  (49) WRIT PETITION NO. 3884 OF 2015
Seva Sahakari Sanstha Maryadit
Belgaon, through sow Suman
w/o Jalindar Pokale, Age, 37, 
Occu. Agri. & Household
R/o Beedsangavi, Tq. Ashti
District Beed.,  Petitioner
Versus
01 The State of Maharashtra
Through Secretary
Department Cooperation
Mantralay, Mumbai­32. 
02 The State Cooperative Election Commissioner
Maharashtra State Pune, 
Old Central Building Pune. 
03 The Secretary State Cooperative 
Election authority Maharashtra State
Central Building, Pune. 
04 The District Election Officer, 
Beed District Centarl Cooperative 
Bank Ltd. Beed and Joint Divisional 
Joint Registrar Cooperative Societies
Latur Tq. & District. Beed. 
05 The Beed District Central cooperative 
Bank Ltd., Beed, Tq. & district
Beed, through its Managing Director
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:45 :::

{54}
wp355115.odt
06 The District Deputy Registrar, 
Cooperative Societies, Beed, Tq. and 
District Beed.  Respondents
Mr.N.L.Jadhav, advocate for the petitioner 
 
WITH 
(50) WRIT PETITION NO. 3885 OF 2015 
Sow. Smita w/o Vijaykumar Patil
Age 62 years, Occ­Agriculture / household
R/o Mujalga, Tq. Degloor, Dist. Nanded.  Petitioner
Versus
01 State of Maharashtra, 
Through its Secretary, 
co­operation Department, 
Mantralaya, Mumbai­32. 
02 State  Co­operative Election Authority, 
nd
2  floor, New Central Building, 
Ambedkar Wellesly rd, Pune, 
Maharashtra 411001
03 Divisional Joint Registrar Co­operative
Societies, Latur Division, Latur
And Returning Officer for election of 
Nanded  District Central Co­operative
Bank Ltd., Central administrative Building, 
Second floor, Latur.    Respondents
Mr.U.B.Deshmukh, advocate for the petitioner 
 
WITH 
(51) WRIT PETITION NO. 3886 OF 2015
The Vividh Karyakari Seva Sahakari
Society Ltd., Jawalga, 
Tq. Deoni, Dist. Latur, 
Through its Chairman, 
Wamanrao s/o Kishanrao Patil, 
Aged 68 years, Occu: Agril., 
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:45 :::

{55}
wp355115.odt
R/o. Jalwalga, Tq. Deoni, 
Dist. Latur  
Petitioner
Versus
01 The State of Maharashtra, 
Through the Secretary, 
In the Department of Co­operation, 
Mantralaya, Mumbai­32. 
02 The State Co­operative Election 
Commissioner, Maharashtra State, 
Pune, Old Central Building, Pune.
03 The Secretary, 
State Co­operative Election Authority, 
Maharashtra State, Central Building, 
Pune. 
04 The District Election Officer, 
Latur District Central Cooperative 
Bank Ltd., Latur and 
Divisional Joint Registrar, 
Co­operative Societies, Latur. 
Tq. & Dist. Nanded. 
05 The Latur District Central 
Co­operative Bank Ltd., latur, 
Tq. & Dist. Latur, 
Through its Managing Director. 
06 The District Deputy Registrar, 
Co­operative Societies, Latur, 
Tq. & Dist. Latur. Respondents
Mr.V.M.Maney, advocate for the petitioner 
WITH 
(52) WRIT PETITION NO. 3887 OF 2015
The Tivatghyal Vividh Karyakari Seva
Sahakari Society Ltd., Tivatghyal, 
Tq. Chakur, Dist. Latur, 
Through its Chairman, 
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:45 :::

{56}
wp355115.odt
Balaji s/o Sopan Tivghale, 
Aged 40 years, Occ : Agril., 
R/o. Tivatghyal, Tq. Chakur, 
Dist. Latur. Petitioner
Versus
01 The State of Maharashtra, 
Through the Secretary, 
In the Department of Co­operation, 
Mantralaya, Mumbai­32. 
02 The State Co­operative Election 
Commissioner, Maharashtra State,
Pune, Old Central Building, Pune. 
03 The Secretary, 
State Co­operative Election Authority, 
Maharashtra State, Central Building, 
Pune. 
04 The District Election Officer, 
Latur District Central Co­operative 
Bank Ltd., Latur and 
Divisional Joint Registrar, 
Co­operative Societies, Latur. 
Tq. & Dist. Nanded. 
05 The Latur District Central 
Co­operative Bank Ltd., Latur, 
Tq. & Dist. Latur, 
Through its Managing Director 
06 The District Deputy Registrar, 
Co­operative Societies,  Latur, 
Tq. and Dist. Latur.     Respondents
Mr.V.M.Maney, advocate for the petitioner 
 
WITH
(53) WRIT PETITION NO. 3888 of 2015
Dhananjay s/o Namdeo Chame
Age – 48 years, Occ­ Agriculture
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:46 :::

{57}
wp355115.odt
r/o Bhadi, Tq. Latur, 
Dist. Latur
(representative of Bhadi Vividh
Kayekari Seva Sahakari Society
Ltd., Tq. & Dist. Latur) Petitioner
Versus
01 The State of Maharashtra
Through the Its Secretary
Co­operation and Textile
Department, Mantralaya, 
Mumbai­32. 
02 The District Co­operative 
Returning Officer, for the election 
of Latur Dist. Central Co­operative
Bank Ltd., Latur
Tq. & Dist. Latur. 
03 The Bhadi
Vividh Kayekari Seva 
Sahakari Society Ltd., 
Tq. & Dist. ­ Latur, 
Through its Secretary
04 The District Central 
Co­operative Bank Ltd., Latur
Dist. Latur through its 
Managing Director.    Respondents
Mr.V.D.Gunale, advocate for the petitioner 
 
WITH 
 (54) WRIT PETITION NO. 3889 OF 2015
01 Shri Vijay s/o Balajirao Dhondge, 
(Representative of Vividh Karyakari Seva 
Sahakari Society Ltd., Bachoti, 
Tq. Kandhar, Dist. Nanded. 
Age : 38 years, Occu. Agri., 
R/o. Bachoti, 
Tq. Kandhar, Dist. Nanded. 
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:46 :::

{58}
wp355115.odt
02 Shri Shrihari Bhujanga Jadhav, 
(Representative of Vividh Karyakari Seva
Sahakari Society Ltd., Nandwan, 
at Post Nandwan, Tq. Kandhar, 
Dist. Nanded. 
Age : 39 years, Occu. Agri., 
R/o : At post Nandwan, Tq. Kandhar, 
Dist. Nanded.  Petitioners
Versus
01 The State of Maharashtra, 
Through its Secretary, 
Co­operation & Textile Deptt., 
Maharashtra State, Mantralaya, 
Mumbai­ 400 032. 
02 The District Co­operative Election 
Officer (Divisional Joint Registrar at 
Latur), of Nanded District Central 
Cooperative Bank Ltd., Nanded, 
having its office at Central Administrative 
nd
Building, 2  floor, Latur. 
03 The State Co­operative Election 
Authority, Maharashtra State,
Pune.     Respondents
Mr.A.A.Mukhedkar, advocate for the petitioner 
 
WITH 
 (55) WRIT PETITION NO. 3890 OF 2015
01 Shri Pralhad s/o Hanmantrao Phajge, 
(Representative of Vividh Karyakari Seva
Sahakari Society Ltd., Majre Savangi, 
Tq. Loha, Dist. Nanded.
Age : 50 years, Occu. Agri.
R/o. Majre Savangi, 
Tq. Loha, Dist. Nanded. 
02 Shri Sanjay s/o Bhimrao Karhale, 
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:46 :::

{59}
wp355115.odt
(Representative of Vividh Karyakari Seva
Sahakari Society Ltd., Anteshwer, 
at Post Anteshwar, Tq. Loha, 
Dist. Nanded. 
Age : 39 years, Occu. Agri., 
R/o : At Post Anteshwar, Tq. Loha, 
Dist. Nanded. 
03 Smt. Balaji s/o Sambhaji Jadhav, 
(Representative of Vividh Karyakari Seva 
Sahakari Society Ltd., Dongaon, 
At post Dongaon, Tq. Loha, 
Dist. Nanded 
Age : 40 years, Occu. Agri., 
R/o : At Post Dongaon, Tq. Loha, 
Dist. Nanded. 
04 Shri Ganesh s/o Resmaji Tate, 
(Representative of Vividh Karyakari Seva 
Sahakari Society Ltd., Pokhri, 
At Post Pokhri, Tq. Loha, 
Dist. Nanded. 
Age : 55 years, Occu. Agri.
At Post Pokhri, Tq. Loha, 
Dist. Nanded. 
05 Smt. Anita w/o Jagdeo Mane, 
(Representative of Vividh Karyakari Seva
Sahakari Society Ltd., Kiroda, ,
at Post Kiroda, Tq. Loha, Dist. Nanded
Age : 50 years, Occu. Agri..
R/o At post kiroda, Tq. Loha, 
Dist. Nanded. 
06 Shri Vishnudas s/o Sopanrao Chavan, 
(representative of Vividh Karyakari Seva 
Sahakari Society Ltd., Ghotka, 
at Post Ghotka, Tq. Loha, Dist. Nanded 
Age : 48 years, Occu. Agri.
At Post Ghotka, Tq. Loha, 
Dist. Nanded. 
07 Shri Shivraj s/o Trimbak Gorkate, 
(Representative of Vividh Karyakari Seva 
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:46 :::

{60}
wp355115.odt
Sahakari Society Ltd., Shelgaon, 
at Post Shelgaon, Tq. Loha, 
Dist. Nanded. 
Age : 40 years, Occu. Agri.
At Post Shelgaon, Tq. Loha, 
Dist. Nanded. 
08 Smt. Ragina w/o Pandit Shinde, 
(Representative of Vividh Karyakari Seva
Sahakari Society Ltd., Dhakni, 
At Post Dhakni, Tq. Loha,
District Nanded. 
Age : 45 years, Occu. Agri., 
At Post Dhakni, Tq. Loha, 
District Nanded. 
09 Shri Govinda s/o Santoba Chitalkar, 
(Representative of Vividh Karyakari Seva 
Sahakari Society Ltd., Borgaon, 
At Post Boragon, Tq. Loha
Dist. Nanded, 
Age : 55 years, Occu. Agri.
At Post Borgaon, Tq. Loha, 
Dist. Nanded. 
10 Smt. Lalitabai w/o Shamrao Suryawanshi
(Representative of Vividh Karyakari Seva
Sahakari Society Ltd., Chitali, 
At Post Chitali, Tq. Loha, 
Dist. Nanded. 
Age : 55 years, Occu. Agri., 
At Post Chitali, Ttq. Loha, 
Dist. Nanded. 
11 Shri Digambar s/o Naryan Korde, 
(Representative of Vividh Karyakari Seva
Sahakari Society Ltd., Hippaga Chitali, 
At Post Hippaga Chitali, Tq. Loha, 
Dist. Nanded. 
Age : 50 years, Occu. Agri.
At Post Hippaga Chitali, Tq. Loha, 
Dist. Nanded. 
12 Mr. Jilani s/o Rehmansha, 
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:46 :::

{61}
wp355115.odt
(Representative of Vividh Karyakari Seva 
Sahakari Society Ltd., Raiwadi, 
At post Raiwadi, Tq. Loha, Dist. Nanded 
Age : 55 years, Occu. Agri.
R/o. At Post Raiwadi, Tq. Loha, 
Dist. Nanded. 
13 Shri Bhimrao s/o Dhondiba Sonwale, 
(Representative of Vividh Karyakari Seva
Sahakari Society Ltd., sunegaon, 
At Post Sunegaon, Tq. Loha, 
Dist. Nanded, 
Age : 48 years, Occu. Agri.
R/o. At post Sunegaon, 
Tq. Loha, Dist. Nanded. 
14 Shri Lokdoji s/o Kishan Dhage, 
(Representative of Vividh Karyakari Seva
Sahakari Society Ltd., Pimpalgaon Dhage,
At Post Pimplegaon Dhage, Tq. Loha, 
Dist. Nanded. 
Age : 35 years, Occu. Agri. 
R/o. At Post Pimpalgaon Dhage, 
Tq. Loha, Dist. Nanded. 
15 Shri Narayan S/o Ramrao Chudavkar, 
(Representative of Vividh Karyakari Seva
Sahakari Society Ltd., Loha, 
Tq. Loha, Dist. Nanded , 
Age 62 years, Occu. Agri.
R/o : Loha, Tq. Loha, Dist. Nanded. 
16 Shri Balaji s/o Bhimrao Kshirsagar, 
(Representative of Vividh Karyakari Seva
Sahakari Society Ltd., Adgaon, 
at Post Adgaon, Tq. Loha, Dist. Nanded, 
Age : 57 years, Occu. Agri. 
R/o.: At Post Adgaon, Tq. Loha, Dist. Nanded. 
17 Shri Raosaheb s/o Nagorao Hilal, 
(Representative of Vividh Karyakari Seva
Sahakari Society Ltd., at Khambegaon, 
At Post Khambegaon, Tq. Loha, 
Dist. Nanded. 
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:47 :::

{62}
wp355115.odt
Age : 60 years, Occu. Agri. 
R/o. At Post Khambegaon, 
Tq. Loha, Dist. Nanded. 
18 Shri Nitin s/o Madhavrao Gire, 
(Representative of Vividh Karyakari Seva
Sahakari Society Ltd., at Zari
at Post Zari, Tq. Loha, 
Dist. Nanded. 
Age : 35 years, Occu. Agri. 
R/o. At Post Zari, 
Tq. Loha, Dist. Nanded. 
19 Mr. Uddhavrao s/o Kashiram Kodgaonkar, 
(Representative of Vividh Karyakari Seva
Sahakari Society Ltd., at Kodgaon, 
At Post Kodgaon, Tq. Loha, 
Dist. Nanded. 
Age : 58 years, Occu. Agri. 
R/o. At Post Kodgaon, Tq. Loha, 
Dist. Nanded. 
20 Shri Shivaji s/o Atmaram Phajge, 
(Representative of Vividh Karyakari Seva
Sahakari Society Ltd., Dagadsavangi, 
At Post Dagadsavangi, Tq. Loha, 
Dist. Nanded. 
Age : 48 Years, Occ. Agri.
R/o. At Post Dagadsavangi, Tq. Loha, 
Dist. Nanded. 
21 Smt. Sunita w/o Sandip Holge, 
(Representative of Vividh Karyakari Seva
Sahakari Society Ltd., Berali Khurd, 
at Post Berali Khurd, Tq. Loha, 
Dist. Nanded. 
Age : 25 Years, Occu. Agri. 
R/o. At Post Berali Khurd, Tq. Loha, 
Dist. Nanded. 
22 Smt. Chavutrabai w/o Bhagwan Walke, 
(Representative of Vividh Karyakari Seva
Sahakari Society Ltd., Walkewadi, 
At Post Walkewadi, Tq. Loha, 
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:47 :::

{63}
wp355115.odt
Dist. Nanded. 
Age : 46 years, Occu. Agri. 
R/o. At Post Walkewadi, Tq. Loha, 
Dist. Nanded. 
23 Gangadhar s/o Munjappa Holge, 
Age : 42 years, Occ : Agri, R/o and 
representative of VKS khadak Manjiri, 
Tq. Loha, Dist. Nanded.  Petitioners
Versus
01 The State of Maharashtra, 
Through its Secretay, 
Co­operation & Textile Deptt., 
Maharashtra State, Mantralaya, 
Mumbai­ 400 032. 
02 The District Co­opperative Election 
Officer ( Divisional Joint Registrar
at Latur), of Nanded District Centarl 
Cooperative Bank Ltd., Nanded, having its 
office at Central Administrative Building,
nd
2  floor, Latur. 
03 The State Co­operative Election 
Authority, Maharashtra State, 
Pune.    Respondents
Mr.A.A.Mukhedkar, advocate for the petitioner 
 
WITH 
 (56) WRIT PETITION NO. 3891 OF 2015
Shalubai W/o. Murlidhar More, 
Age : Major Years, Occu : Agri, 
R/o : At Post Bhalgaon
Tq. Kaij, Dist. Beed. 
(Representative of Vividh Karyakari 
Seva Sahakari Society Ltd., Bhalgaon, 
Tq. Kaij, Dist. Beed). Petitioner
Versus
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:47 :::

{64}
wp355115.odt
1] The State of Maharashtra
Through the Secretary, 
Co­operation and Textile Department, 
Mantralaya, Mumbai
2] The Secretary, 
State Co­operative Election Authority, 
Maharashtra Sate, Pune. 
3] The District Cooperative Election Officer, 
Beed District Central Co­operative Bank
Ltd., Beed AND Divisional Joint Registrar, 
Co­operative Societies, Latur Division, Latur 
4] The Chief Executive Officer, 
Beed District Central Co­operative Bank, 
Ltd., Beed. Respondents
Mr.V.V.Deshmukh, advocate for the petitioner 
 
WITH 
 (57) WRIT PETITION NO. 3892 OF 2015 
01 Bharat s/o Kisanrao Gabale, 
Age 30 Years, Occu. Agriculture, 
R/o. Pimplegaon (Gayake), Tq. Jintoor, 
District Parbhani. 
02 Ashok S/o Balasaheb Paul, 
Age 40 Years, Occu. Agriculture, 
R/o. Phala, Taluka Palam, 
District Parbhani.  Petitioners
Versus
01 The State of Maharashtra, 
Through its Secretary, 
Department of Co­operation, 
Mantralaya, Mumbai.
02 The Returning Officer, 
for the election of Parbhani
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:47 :::

{65}
wp355115.odt
District Central Co­operative Bank 
Parbhani i.e. Deputy Collector 
[Land Acquisition], Parbhani. 
03 District Co­operative Election Officer, 
Parbhani i.e. Divisional Join Registrar, 
Cooperative Societies, Aurangabad. 
04 The State Co­operative Election 
Authority, Central Building, Pune.     Respondents
Mr.S.S.Jadhavar, advocate for the petitioner 
WITH 
 (58) WRIT PETITION NO. 3893 OF 2015 
The Achwala Vividh Karyakari Seva 
Sahakari Society Ltd., Achwala, 
Tq. Deoni, Dist. Latur, 
Through its Member, 
Smt. Panchphula w/o Gangaram Karbhari, 
Aged 68 years, Occu : Agril., 
R/o. Achwala, Tq. Deoni, 
Dist. Latur.  Petitioner
Versus
01 The State of Maharashtra,
Through the Secretary,
In th Department of Co­operation, 
Mantralaya, Mumbai­32. 
02 The State Co­operative Election 
Commissioner, Maharashtra State, 
Pune, Old Central Building, Pune. 
03 The Secretary, 
State Co­operative Election Authority,
Maharashtra State, Central Building, 
Pune.   
04 The District Election Officer, 
Latur District Central Co­operative Bank 
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:47 :::

{66}
wp355115.odt
Ltd., Latur and Divisional 
Joint Registrar, Co­operative Societies, 
Latur, Tq. & Dist. Latur
05 The Latur District Central Co­operative 
Bank Ltd., Latur, 
Tq. & Dist. Latu, 
Through its Managing Director 
06 The District Deputy Registrar, 
Cooperative Societies, Latur, 
Tq. & Dist. Latur   Respondents
Mr.V.M.Maney, advocate for the petitioner 
WITH 
 (59) WRIT PETITION NO.3894 OF 2015 
01 Seva Sahakari Sanstha Ltd.
Patoda (TB), A/p. Patoda, Tq. Naigaon,
Dist. Nanded, through its Nominee
Shri Dattatraya Mahajan Alewad, 
Age : 56 yearss, Occu: Agril. 
R/o Patoda (TB), Tq. Naigaon, 
Dist. Nanded. 
02 Seva Sahakari Sanstha Ltd., 
Acchauli, A/p Anchauli, Tq. Naigaon, 
Dist. Nanded, through its Nominee
Shri igambar Sambhaji More
Age 39 years, Occu: Agril., 
R/o. Aunchauli, Tq. Naigaon, 
03 Seva Sahakari Sanstha Ltd., 
Karla (TM) A/p. Karla Tq. Naigaon
Dist. Nanded, through its Nominee
Shri Balaji Kerba Wadje
Age : 39 years, Occu : Agril., 
R/o. Karla [TM] Tq. Naigaon, 
Dist. Nanded. 
04 Seva Sahakari Sanstha Ltd., 
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:48 :::

{67}
wp355115.odt
Takli [TM], A/p. Takli, Tq. Naigaon, 
Dist. Nanded, through its Nominee
Shri Shankar Gangaram Patil, 
Age : 65 years, Occu : Agril.
R/o Takli [TM], Tq. Naigaon, 
Dist. Nanded.    Petitioners
 
Versus
01 The State of Maharashtra 
Through its Secretary, 
Marketing and Textile 
Department Mantralaya, 
Mumbai­32. 
02 The Returning Officer / Election Officer of 
Nanded District Central Co­operative Bank, 
AND Divisional Joint Registrar
Co­operative Societies, Latur.
03 The District Deputy Registrar, 
Co­operative Societies, Nanded
District :  Nanded. 
04 The Maharashtra Sate
Cooperative Election Authority 
Central administrative building
Shivajinagar Pune. 
05 Nanded District Central Co­operative 
Bank, Head office near Shivaji Chok Nanded
Tq. Dist. Nanded 
Through its General Manager  Respondents
Mr.S.D.Ghatol Patil, advocate for the petitioner 
 
WITH 
 (60) WRIT PETITION NO. 3895 OF 2015  
Manohar s/o Gangaram Pawar
Age : 50 years, Occu. Agril., 
R/o. Viral, Tq. Jalkot, 
Dist : Latur.  Petitioner
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:48 :::

{68}
wp355115.odt
Versus
01 The State of Maharashtra, 
Through its Secretary, 
Co­operation and Textile Department, 
Mantralaya, Mumbai­32. 
02 The District Co­operative Election 
Officer for Latur District Cental 
Co­operative Bank Latur and 
Divisional Joint Registrar Co­operative 
Societies, Latur Division, Latur 
03 Vividh Karkari Seva Sahakari Society 
Ltd., Viral, Tq. Jalkot, Dist. Latur 
Through its Chairman 
04 District Central Co­operative Bank 
Ltd., Latur, Tq. & Dist. Latur 
Through its Managing Director    Respondents
Mr.V.D.Gunale, advocate for the petitioner 
 
WITH 
 (61) WRIT PETITION NO. 3896 OF 2015 
Seva Sahakari Sanstha Maryadit
Matkuli, through Ramdas S/o 
Sudhakar Doke, Age 43 years, 
Occu. Agri., R/o Matkuli, Tq. Ashti
Dist. Beed.  Petitioner
Versus
01 The State of Maharashtra 
Through Secretary, 
Department Cooperation
Mantralay, Mumbai ­32. 
02 The State Cooperative Election 
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:48 :::

{69}
wp355115.odt
Commissioner, Maharashtra State,
Pune, Old Centarl Building Pune. 
03 The Secretary State Cooperative 
Election authority Maharashtra State
Central Building,, Pune. 
04 The District Election Officer, 
Beed, District Central Cooperative 
Bank Ltd., Beed and Joint Divisional 
Registrar Cooperative  Societies 
Latur Tq. & Dist. Beed. 
05 The Beed District Central Cooperative 
Bank Ltd., Beed, Tq. & Dist. Beed, 
through its Managing Director 
06 The District Deputy Registrar, 
Cooperative Societies, Beed, Tq. & 
District Beed.      Respondents
Mr.N.L.Jadhav, advocate for the petitioner.
WITH
(62) WRIT PETITION NO.3821 OF 2015
Chudawa (B) Vividha Karyakari Seva Sahakari
Society Ltd. Chudawa, Tq. Purna, Dist Parbhani,
Through its Nominee,
Shri. Vilas Bhagwanrao Desai,
Age: 31 years, Occu: Agril.,
R/o. Chudawa, Tq. Purna,
Dist. Parbhani Petitioner
VERSUS
01 The State of Maharashtra
Through its Secretary,
Marketing & Textile Department,
Mantralaya, Mumbai­32
02 The Returning Officer/Election Officer of
Parbhani District Central Co­operative Bank,
And Divisional Joint Registrar
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:48 :::

{70}
wp355115.odt
Co­operative Societies, Aurangabad
03 The District Deputy Registrar,
Co­operative Societies, Parbhani,
District : Parbhani
04 The Maharashtra State
Cooperative Election Authority,
Central Administrative Building,
Shivajinagar, Pune Respondents
Mr S. B. Ghatol Patil, Advocate for petitioner
WITH
(63) WRIT PETITION NO.3822 OF 2015
Sonkhed Vividha Karyakari Seva Sahakari
Society Ltd. Sonkhed, Tq. Purna, Dist Parbhani,
Through its Nominee,
Shri. Ganpat Bapurao Suryawanshi,
Age: 40 years, Occu: Agril.,
R/o. Sonkhed, Tq. Purna,
Dist. Parbhani Petitioner
VERSUS
01 The State of Maharashtra
Through its Secretary,
Marketing & Textile Department,
Mantralaya, Mumbai­32
02 The Returning Officer/Election Officer of
Parbhani District Central Co­operative Bank,
And Divisional Joint Registrar
Co­operative Societies, Aurangabad
03 The District Deputy Registrar,
Co­operative Societies, Parbhani,
District : Parbhani
04 The Maharashtra State
Cooperative Election Authority,
Central Administrative Building,
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:48 :::

{71}
wp355115.odt
Shivajinagar, Pune Respondents
Mr S. B. Ghatol Patil, Advocate for petitioner
WITH
(64) WRIT PETITION NO.3823 OF 2015
Pangra­Purna Vividha Karyakari Seva Sahakari
Society Ltd. Pangra, Tq. Purna, Dist Parbhani,
Through its Nominee,
Shri. Sopan Santaram Dhone,
Age: 32 years, Occu: Agril.,
R/o. Pangra, Tq. Purna,
Dist. Parbhani Petitioner
VERSUS
01 The State of Maharashtra
Through its Secretary,
Marketing & Textile Department,
Mantralaya, Mumbai­32
02 The Returning Officer/Election Officer of
Parbhani District Central Co­operative Bank,
And Divisional Joint Registrar
Co­operative Societies, Aurangabad
03 The District Deputy Registrar,
Co­operative Societies, Parbhani,
District : Parbhani
04 The Maharashtra State
Cooperative Election Authority,
Central Administrative Building,
Shivajinagar, Pune Respondents
Mr S. B. Ghatol Patil, Advocate for petitioner
WITH
(65) WRIT PETITION NO.3824 OF 2015
Mamadapur Vividha Karyakari Seva Sahakari
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:48 :::

{72}
wp355115.odt
Society Ltd. Mamadapur, Tq. Purna, Dist Parbhani,
Through its Nominee,
Shri. Munjaji Babanrao Kalbande,
Age: 35 years, Occu: Agril.,
R/o. Mamadapur, Tq. Purna,
Dist. Parbhani Petitioner
VERSUS
01 The State of Maharashtra
Through its Secretary,
Marketing & Textile Department,
Mantralaya, Mumbai­32
02 The Returning Officer/Election Officer of
Parbhani District Central Co­operative Bank,
And Divisional Joint Registrar
Co­operative Societies, Aurangabad
03 The District Deputy Registrar,
Co­operative Societies, Parbhani,
District : Parbhani
04 The Maharashtra State
Cooperative Election Authority,
Central Administrative Building,
Shivajinagar, Pune Respondents
Mr S. B. Ghatol Patil, Advocate for petitioner
WITH
(66) WRIT PETITION NO.3825 OF 2015
Dhanora Motiya Vividha Karyakari Seva Sahakari
Society Ltd. Dhanora Motiya, Tq. Purna, Dist Parbhani,
Through its Chairman,
Shri. Nandkumar Laxman Dakhore,
Age: 35 years, Occu: Agril.,
R/o. Dhanora Motiya, Tq. Purna,
Dist. Parbhani Petitioner
VERSUS
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:48 :::

{73}
wp355115.odt
01 The State of Maharashtra
Through its Secretary,
Marketing & Textile Department,
Mantralaya, Mumbai­32
02 The Returning Officer/Election Officer of
Parbhani District Central Co­operative Bank,
And Divisional Joint Registrar
Co­operative Societies, Aurangabad
03 The District Deputy Registrar,
Co­operative Societies, Parbhani,
District : Parbhani
04 The Maharashtra State
Cooperative Election Authority,
Central Administrative Building,
Shivajinagar, Pune Respondents
Mr S. B. Ghatol Patil, Advocate for petitioner
WITH
(67) WRIT PETITION NO.3826 OF 2015
01 Shri. Vishwambhar S/o Janardhan Patil,
(Representative of Vividh Karyakari Seva
  Sahakari Society Ltd. Hasegao(Kaji), Tq. Kalamb, 
Dist Osmanabad,
Age: 71 Years, Occu. Agri.,
R/o Hasegao(Kaji), Tq. Kalamb, 
Dist. Osmanabad
02 Shri. Shrihari S/o Sadashiv Lomte,
(Representative of Vividh Karyakari Seva
  Sahakari Society Ltd. Jawla(Khu), Tq. Kalamb, 
Dist Osmanabad,
Age:  Years, Occu. Agri.,
R/o Jawla(Khu), Tq. Washi,
Dist. Osmanabad PetitionerS
VERSUS
01 The State of Maharashtra
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:49 :::

{74}
wp355115.odt
Through its Secretary,
Co­operation & Textile Deptt.,
Maharashtra State, Mantralaya, 
Mumbai­400 032
02 The District Co­operative,
Election Officer (Divisional
Joint Registrar),
Co. Op. Societies, Aurangabad Division,
Aurangabad
03 The State Co­operative Election
Authority, Maharashtra State,
Pune Respondents
Mr L. C. Patil, Advocate for petitioners
WITH
(68) WRIT PETITION NO.3827 OF 2015
Prakash s/o Bapurao Patil,
Age: 56 years, Occ. Agri.,
R/o Bakali, Tq. Shirur Anantpal,
Dist. Latur
(Representative of Bakali Vividh Karyakari
Seva Sahakari Maryadit, Tq. Shirur Anantpal,
Dist Latur) Petitioner
VERSUS
01 The State of Maharashtra
Through its Secretary,
Co­operation & Textile Deptt.,
Mantralaya, Mumbai­32
02 The District Co­operative Election
Officer for Latur District
Central Co­operative Bank, Latur
and Divisional Joint Registrar,
Co­operative Societies Latur Division,
Latur
03 Vividh Karyakari Seva Sahakari 
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:49 :::

{75}
wp355115.odt
Maryadit, Bakali, Tq. Shirur Anantpal,
Dist. Latur
Through its Secretary Respondents
Mr S. G. Rudrawar, Advocate for petitioner
WITH
(69) WRIT PETITION NO.3828 OF 2015
Pandurang s/o Pundalik Shirure,
Age: 56 years, Occ. Agri.,
R/o Bewnal, Tq. Shirur Anantpal,
Dist. Latur
(Representative of Bewnal Vividh Karyakari
Seva Sahakari Maryadit, Tq. Shirur Anantpal,
Dist Latur) Petitioner
VERSUS
01 The State of Maharashtra
Through its Secretary,
Co­operation & Textile Deptt.,
Mantralaya, Mumbai­32
02 The District Co­operative Election
Officer for Latur District
Central Co­operative Bank, Latur
and Divisional Joint Registrar,
Co­operative Societies Latur Division,
Latur
03 Vividh Karyakari Seva Sahakari 
Maryadit, Bewnal, Tq. Shirur Anantpal,
Dist. Latur
Through its Secretary Respondents
Mr S. G. Rudrawar, Advocate for petitioner
WITH
(70) WRIT PETITION NO.3829 OF 2015
Rajkumar s/o Rangrao Niture,
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:49 :::

{76}
wp355115.odt
Age: 44 years, Occ. Agri.,
R/o Nitur, Tq. Nilanga,
Dist. Latur
(Representative of Nitur Vividh Karyakari
Seva Sahakari Maryadit, Tq. Nilanga,
Dist Latur) Petitioner
VERSUS
01 The State of Maharashtra
Through its Secretary,
Co­operation & Textile Deptt.,
Mantralaya, Mumbai­32
02 The District Co­operative Election
Officer for Latur District
Central Co­operative Bank, Latur
and Divisional Joint Registrar,
Co­operative Societies Latur Division,
Latur
03 Vividh Karyakari Seva Sahakari 
Maryadit, Nitur, Tq. Nilanga,
Dist. Latur
Through its Secretary Respondents
Mr S. G. Rudrawar, Advocate for petitioner
WITH
(71) WRIT PETITION NO.3830 OF 2015
01 Shri. Limbaji S/o Bapurao Somwanshi,
(Representative of Vividh Karyakari Seva
  Sahakari Society Ltd. Narangwadi(P), Tq. Omerga,
Dist Osmanabad,
Age: 50 Years, Occu. Agri.,
R/o Narangwadi(P), Tq. Omerga,
Dist Osmanabad
02 Shri. Jitendra S/o Marutirao Shinde,
(Representative of Vividh Karyakari Seva
  Sahakari Society Ltd. Omerga, Tq. Omerga,
Dist Osmanabad,
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:49 :::

{77}
wp355115.odt
Age:  53 Years, Occu. Agri.,
R/o Omerga, Tq. Omerga,
Dist Osmanabad
03 Shri. Shahuraj S/o Ramrao Jadhav,
(Representative of The Omerga Salery Akose
  Ltd. Omerga, Tq. Omerga,
Dist Osmanabad,
Age:  42 Years, Occu. Agri.,
R/o Omerga, Tq. Omerga,
Dist Osmanabad
04 Shri. Ashok S/o Bargali Dhudbhate,
(Representative of The Gunjoti 
  Emoloies Co­Op. Credit  Society Ltd. Gunjoti,
Tq. Omerga,Dist Osmanabad,
Age:  51 Years, Occu. Agri.,
R/o Gunjoti, Tq. Omerga,
Dist Osmanabad
05 Saw. Rukminbai W/o Venkat Ingale,
(Representative of Vividh Karyakari Seva
  Sahakari Society Ltd. Sawalsur, Tq. Omerga,
Dist Osmanabad,
Age:  65 Years, Occu. Agri.,
R/o Sawalsur, Tq. Omerga,
Dist Osmanabad
06 Saw. Chabubai W/o Suresh Babalsure,
(Representative of Vividh Karyakari Seva
  Sahakari Society Ltd. Naichakur, Tq. Omerga,
Dist Osmanabad,
Age:  55 Years, Occu. Agri.,
R/o Naichakur, Tq. Omerga,
Dist Osmanabad
07 Saw. Mirabai S/o Narsing Chavan,
(Representative of Vimukt Jati Mazur
  Sahakari Society Ltd. Balsur, Tq. Omerga,
Dist Osmanabad,
Age:  48 Years, Occu. Agri.,
R/o Balsur, Tq. Omerga,
Dist Osmanabad PetitionerS
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:49 :::

{78}
wp355115.odt
VERSUS
01 The State of Maharashtra
Through its Secretary,
Co­operation & Textile Deptt.,
Maharashtra State, Mantralaya, 
Mumbai­400 032
02 The District Co­operative,
Election Officer (Divisional
Joint Registrar),
Co. Op. Societies, Aurangabad Division,
Aurangabad
03 The State Co­operative Election
Authority, Maharashtra State,
Pune Respondents
Mr L. C. Patil, Advocate for petitioners
WITH
(72) WRIT PETITION NO.3832 OF 2015
                       
Nila Kantheshwar Vividha Karyakari Seva Sahakari
Society Ltd. Nila Kantheshwar, Tq. Purna, Dist Parbhani,
Through its Nominee,
Shri. Balasaheb Kishanrao Suriyawanshi,
Age: 35 years, Occu: Agril.,
R/o. Nila, Tq. Purna,
Dist. Parbhani Petitioner
VERSUS
01 The State of Maharashtra
Through its Secretary,
Marketing & Textile Department,
Mantralaya, Mumbai­32
02 The Returning Officer/Election Officer of
Parbhani District Central Co­operative Bank,
And Divisional Joint Registrar
Co­operative Societies, Aurangabad
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:50 :::

{79}
wp355115.odt
03 The District Deputy Registrar,
Co­operative Societies, Parbhani,
District : Parbhani
04 The Maharashtra State
Cooperative Election Authority,
Central Administrative Building,
Shivajinagar, Pune Respondents
Mr S. B. Ghatol Patil, Advocate for petitioner
WITH
(73) WRIT PETITION NO.3835 OF 2015
Smt. Naynatai W/o Nanasaheb Jadhaver
(Representative of Adrash Mahila Biger Sheti
Sahakari Pat Society Ltd. Ratnapur, Tq. Kalamb,
Dist Osmanabad,
Age:  Years, Occu. Agri.,
R/o Ratnapur, Tq. Kalamb,
Dist Osmanabad Petitioner
VERSUS
01 The State of Maharashtra
Through its Secretary,
Co­operation & Textile Deptt.,
Maharashtra State, Mantralaya, 
Mumbai­400 032
02 The District Co­operative,
Election Officer (Divisional
Joint Registrar),
Co. Op. Societies, Aurangabad Division,
Aurangabad
03 The State Co­operative Election
Authority, Maharashtra State,
Pune Respondents
Mr L. C. Patil, Advocate for petitioners
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:50 :::

{80}
wp355115.odt
WITH
(74) WRIT PETITION NO.3836 OF 2015
Shri. Vittal S/o Suresh Vachane,
(Representative of Lohara High School Teacher
Sevak Sahakari Pat Society Ltd. Lohara,
Tq. Lohara,Dist Osmanabad,
Age: 35 Years, Occu. Agri.,
R/o Lohara, Tq. Lohara,
Dist Osmanabad Petitioner
VERSUS
01 The State of Maharashtra
Through its Secretary,
Co­operation & Textile Deptt.,
Maharashtra State, Mantralaya, 
Mumbai­400 032
02 The District Co­operative,
Election Officer (Divisional
Joint Registrar),
Co. Op. Societies, Aurangabad Division,
Aurangabad
03 The State Co­operative Election
Authority, Maharashtra State,
Pune Respondents
Mr L. C. Patil, Advocate for petitioners
WITH
(75) WRIT PETITION NO.3840 OF 2015
Dhotra Vividha Karyakari Seva Sahakari
Society Ltd. Dhotra, Tq. Purna, Dist Parbhani,
Through its Nominee,
Shri. Vithalrao Mahadaji Khaire,
Age: 62 years, Occu: Agril.,
R/o. Dhotra, Tq. Purna,
Dist. Parbhani Petitioner
VERSUS
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:50 :::

{81}
wp355115.odt
01 The State of Maharashtra
Through its Secretary,
Marketing & Textile Department,
Mantralaya, Mumbai­32
02 The Returning Officer/Election Officer of
Parbhani District Central Co­operative Bank,
And Divisional Joint Registrar
Co­operative Societies, Aurangabad
03 The District Deputy Registrar,
Co­operative Societies, Parbhani,
District : Parbhani
04 The Maharashtra State
Cooperative Election Authority,
Central Administrative Building,
Shivajinagar, Pune Respondents
Mr S. B. Ghatol Patil, Advocate for petitioner
WITH
(76) WRIT PETITION NO.3842 OF 2015
01 Kausadi Vividha Karyakari Seva Sahakari
Society Ltd. Kausadi, Tq. Jintur, Dist Parbhani,
Through its Member Representative
Hanumant Harinarayan Somani,
Age: 52 years, Occu: Agri.,
R/o. Kausadi, Tq. Jintur,
Dist. Parbhani
02 Bhogaon Vividha Karyakari Seva Sahakari
Society Ltd. Bhogaon, Tq. Jintur, Dist Parbhani,
Through its Member Representative
Krushkanat Shivajirao More,
Age: 34 years, Occu: Agri.,
R/o. Bhogaon, Tq. Jintur,
Dist. Parbhani
03 Ambarwadi  Vividha Karyakari Seva Sahakari
Society Ltd. Ambarwadi, Tq. Jintur, Dist Parbhani,
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:50 :::

{82}
wp355115.odt
Through its Member Representative
Shivajirao Vitthal Ghuge,
Age: 52 years, Occu: Agri.,
R/o. Ambarwadi, Tq. Jintur,
Dist. Parbhani
04 Pimpalgaon Kurhadi Vividha Karyakari
Seva Sahakari Society Ltd. Pimpalgaon Kurhadi, 
Tq. Jintur, Dist Parbhani,
Through its Member Representative
Rambhau Gopichand Jadhav,
Age: 45 years, Occu: Agri.,
R/o. Pimpalgaon Kurhadi, Tq. Jintur,
Dist. Parbhani
05 Jogwada Vividha Karyakari Seva Sahakari
Society Ltd. Jogwada, Tq. Jintur, Dist Parbhani,
Through its Member Representative
Shankar Udhavrao Mudhvar,
Age: 35 years, Occu: Agri.,
R/o. Jogwada, Tq. Jintur,
Dist. Parbhani
06 Malegaon Kausadi Vividha Karyakari Seva 
Sahakari Society Ltd. Malegaon Kausadi, 
Tq. Jintur, Dist Parbhani,
Through its Member Representative
Annapurnabai Ashruba Thite,
Age: 55 years, Occu: Agri.,
R/o. Malegaon Kausadi, Tq. Jintur,
Dist. Parbhani
07 Waghi Bobade Vividha Karyakari Seva
Sahakari Society Ltd. Waghi Bobade, 
Tq. Jintur, Dist Parbhani,
Through its Member Representative
Trimbakrao Balasaheb Rohinkar,
Age: 40 years, Occu: Agri.,
R/o. Waghi Bobade, Tq. Jintur,
Dist. Parbhani
08 Asegoan Vividha Karyakari Seva Sahakari
Society Ltd. Asegaon, Tq. Jintur, Dist Parbhani,
Through its Member Representative
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:51 :::

{83}
wp355115.odt
Madhukar Raosaheb Pawar,
Age: 49 years, Occu: Agri.,
R/o. Asegaon, Tq. Jintur,
Dist. Parbhani
09 Pimpri (Kh) Vividha Karyakari Seva Sahakari
Society Ltd. Pimpri (Kh), Tq. Jintur, Dist Parbhani,
Through its Member Representative
Balasaheb Ramrao Gite,
Age: 32 years, Occu: Agri.,
R/o. Pimpri (Kh), Tq. Jintur, Dist Parbhani
10 Adgaon Khan Vividha Karyakari Seva Sahakari
Society Ltd. Adgaon Khan, Tq. Jintur, Dist Parbhani,
Through its Member Representative
Sau. Vidhya Limbaji Khandagale,
Age: 27 years, Occu: Agri.,
R/o. Adgaon Khan, Tq. Jintur, Dist Parbhani
11 Limbala Vividha Karyakari Seva Sahakari
Society Ltd. Limbala, Tq. Jintur, Dist Parbhani,
Through its Member Representative
Ramesh Bhimrao Darade,
Age: 38 years, Occu: Agri.,
R/o. Limbala, Tq. Jintur, Dist Parbhani
12 Itoli Vividha Karyakari Seva Sahakari
Society Ltd. Itoli, Tq. Jintur, Dist Parbhani,
Through its Member Representative
Sau. Vandana Tulshiram Kodare,
Age: 50 years, Occu: Agri.,
R/o. Itoli, Tq. Jintur, Dist Parbhani,
13 Dhamdham Vividha Karyakari Seva Sahakari
Society Ltd. Dhamdham, Tq. Jintur, Dist Parbhani,
Through its Member Representative
Waman Raibhan Kukade,
Age: 43 years, Occu: Agri.,
R/o. Dhamdham, Tq. Jintur, Dist Parbhani
14 Ajamabad Vividha Karyakari Seva Sahakari
Society Ltd. Ajamabad, Tq. Palam, Dist Parbhani,
Through its Member Representative
Dinkar Manikrao Jadhav,
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:51 :::

{84}
wp355115.odt
Age: 40 years, Occu: Agri.,
R/o. Ajamabad, Tq. Palam, Dist Parbhani
15 Khadi Vividha Karyakari Seva Sahakari
Society Ltd. Khadi, Tq. Palam, Dist Parbhani,
Through its Member Representative
Girjaji Balasaheb Nile,
Age: 28 years, Occu: Agri.,
R/o. Khadi, Tq. Palam, Dist Parbhani
16 Chatori Vividha Karyakari Seva Sahakari
Society Ltd. Chatori, Tq. Palam, Dist Parbhani,
Through its Member Representative
Dnyanoba Mugaji Paike,
Age: 40 years, Occu: Agri.,
R/o. Chatori, Tq. Palam, Dist Parbhani
17 Wadi (Bk) Vividha Karyakari Seva Sahakari
Society Ltd. Wadi, Tq. Palam, Dist Parbhani,
Through its Member Representative
Jaywant Ganpatrao Gaikwad,
Age: 45 years, Occu: Agri.,
R/o. Wadi (Bk), Tq. Palam, Dist Parbhani
18 Kupta Vividha Karyakari Seva Sahakari
Society Ltd. Kupta, Tq. Selu, Dist Parbhani,
Through its Member Representative
Naryanrao Digambarrao Salunke,
Age: 49 years, Occu: Agri.,
R/o. Selu, Tq. Palam, Dist Parbhani
19 Dasala Vividha Karyakari Seva Sahakari
Society Ltd. Dasala, Tq. Selu, Dist Parbhani,
Through its Member Representative
Ashok Anandrao Gajmal,
Age: 51 years, Occu: Agri.,
R/o. Dasala, Tq. Selu, Dist Parbhani PetitionerS
VERSUS
01 The District Co­operative Election Officer,
@ Divisional Joint Registrar
Co­operative Societies, Aurangabad,
District  Aurangabad
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:51 :::

{85}
wp355115.odt
02 The District Deputy Registrar,
Co­operative Societies, Parbhani,
District : Parbhani Respondents
Mr S. P. Sonpawale, Advocate for petitioners
WITH
(77) WRIT PETITION NO.3852 OF 2015
01 Varkhed Vividha Karyakari Seva Sahakari
Ltd. at Varkhed, Tq. Pathri, Dist Parbhani,
Through its Representative
Radhakisan S/o Panditrao Kanase,
Age: 41 years, Occu: Agri.,
R/o. Varkhed, Tq. Pathri,
Dist. Parbhani
02 Vadi Vividha Karyakari Seva Sahakari
Ltd. at Vadi, Tq. Pathri, Dist Parbhani,
Through its Representative
Sau. Shardabai W/o Devidas  Shinde,
Age: 51 years, Occu: Household & Agri.,
R/o. Vadi, Tq. Pathri,
Dist. Parbhani
03 Pathargavhan Vividha Karyakari Seva Sahakari
Ltd. at Pathargavhan, Tq. Pathri, Dist Parbhani,
Through its Representative
Tulshiram S/o Pandurang  Bhosale,
Age: 30 years, Occu: Agri.,
R/o. Pathargavhan, Tq. Pathri,
Dist. Parbhani
04 Pathri Vividh Karyakari Seva Sahakari
Ltd. at Pathri, Tq. Pathri, Dist Parbhani,
Through its Representative
Durani Hannah Kha Majid Kha
Age: 52 years, Occu: Agri.,
R/o. Pathri, Tq. Pathri,
Dist. Parbhani
05 Limba Vividh Karyakari Seva Sahakari
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:51 :::

{86}
wp355115.odt
Ltd. at Limba, Tq. Pathri, Dist Parbhani,
Through its Representative
Eknath  S/o Limbaji Dalve,
Age: 39 years, Occu: Agri.,
R/o. Limba, Tq. Pathri,
Dist. Parbhani
06 Kansur Vividh Karyakari Seva Sahakari
Ltd. at Kansur, Tq. Pathri, Dist Parbhani,
Through its Representative
Sau. Prabhavati W/o Eknathrao Shinde,
Age: 38 years, Occu: Household & Agri.,
R/o. Kansur, Tq. Pathri,
Dist. Parbhani
07 Gunj (Kh) Vividh Karyakari Seva Sahakari
Ltd. at Gunj (Kh), Tq. Pathri, Dist Parbhani,
Through its Representative
Sau. Taramati W/o Dagadu Patane,
Age: 46 years, Occu: Household & Agri.,
R/o. Gunj (Kh), Tq. Pathri,
Dist. Parbhani
08 Javala Zutta Vividh Karyakari Seva Sahakari
Ltd. at Javala  Zutta, Tq. Pathri, Dist Parbhani,
Through its Representative
Sau. Kamal W/o Rustumrao Zutte,
Age: 40 years, Occu: Household & Agri.,
R/o. Javala Zutta, Tq. Pathri,
Dist. Parbhani
09 Simurgavhan Vividh Karyakari Seva Sahakari
Ltd. at Simurgavhan, Tq. Pathri, Dist Parbhani,
Through its Representative
Sau. Suman W/o Chakradhar Ugale,
Age: 28 years, Occu: Household & Agri.,
R/o. Simurgavhan, Tq. Pathri,
Dist. Parbhani
10 Umara Vividh Karyakari Seva Sahakari
Ltd. at Umara, Tq. Pathri, Dist Parbhani,
Through its Representative
Anirudha S/o Subhashrao Kolhe,
Age: 28 years, Occu: Household & Agri.,
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:51 :::

{87}
wp355115.odt
R/o. Umara, Tq. Pathri,
Dist. Parbhani
11 Waghala Vividh Karyakari Seva Sahakari
Ltd. at Waghala, Tq. Pathri, Dist Parbhani,
Through its Representative
Ganesh S/o Tatyasaheb Ghumare,
Age: 38 years, Occu: Agri.,
R/o. Waghala, Tq. Pathri,
Dist. Parbhani
12 Mudgal Vividh Karyakari Seva Sahakari
Ltd. at Mudgal, Tq. Pathri, Dist Parbhani,
Through its Representative
Sambhaji S/o Gangadhar Kasabkar,
Age: 52 years, Occu: Agri.,
R/o. Mudgal, Tq. Pathri,
Dist. Parbhani
13 Banegaon Vividh Karyakari Seva Sahakari
Ltd. at Banegaon, Tq. Pathri, Dist Parbhani,
Through its Representative
Sau. Aruna W/o Narayanrao Adhav,
Age: 32 years, Occu: Household & Agri.,
R/o. Banegaon, Tq. Pathri,
Dist. Parbhani
14 Gopegaon Vividh Karyakari Seva Sahakari
Ltd. at Gopegaon, Tq. Pathri, Dist Parbhani,
Through its Representative
Sau. Pushpa W/o Bhagwatrao Giram,
Age: 38 years, Occu: Household & Agri.,
R/o. Gopegaon, Tq. Pathri,
Dist. Parbhani
15 Kasapuri Vividh Karyakari Seva Sahakari
Ltd. at Kasapuri, Tq. Pathri, Dist Parbhani,
Through its Representative
Govind S/o Uttamrao Kolhe,
Age: 43 years, Occu: Agri.,
R/o. Kasapuri, Tq. Pathri,
Dist. Parbhani
16 Renakhali Vividh Karyakari Seva Sahakari
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:51 :::

{88}
wp355115.odt
Ltd. at Renakhali, Tq. Pathri, Dist Parbhani,
Through its Representative
Ramdas S/o Dyanoba Harkal,
Age: 40 years, Occu: Agri.,
R/o. Renakhali, Tq. Pathri,
Dist. Parbhani PetitionerS
VERSUS
01 District Co­operative Election Officer@
Divisional Joint Registrar,
Co­operative Societies, Aurangabad
Dist. Aurangabad
02 District Deputy Registrar,
Co­operative Societies, Parbhani,
District : Parbhani
03 The State Co­operative Election Authority,
Maharashtra State, Pune Respondents
Mr V. D. Salunke & B. A. Shinde, Advocates for petitioners
WITH
(78) WRIT PETITION NO.3854 OF 2015
Vividha Karyakari Seva Sahakari
Society Ltd. Malegaon, Tq. Naigaon (Kh), Dist Nanded,
Through its Nominee,
Shri. Mohan S/o Dattram Shinde,
Age: 35 years, Occu: Agril.,
R/o. Malegaon, Tq. Naigaon (Kh),
Dist. Nanded Petitioner
VERSUS
01 The State of Maharashtra
Through its Secretary,
Marketing & Textile Department,
Mantralaya, Mumbai­32
02 The Returning Officer/Election Officer of
Parbhani District Central Co­operative Bank,
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:52 :::

{89}
wp355115.odt
And Divisional Joint Registrar
Co­operative Societies, Aurangabad
03 The District Deputy Registrar,
Co­operative Societies, Parbhani,
District : Parbhani
04 The Maharashtra State
Cooperative Election Authority,
Central Administrative Building,
Shivajinagar, Pune
05 Nanded District Central Co­operative Bank,
Head Office near Shivaji Chok Nanded,
Tq. Dist Nanded
Through its General Manager Respondents
Mr S. B. Ghatol Patil, Advocate for petitioner
WITH
(79) WRIT PETITION NO.3855 OF 2015
Prabhakar S/o Ambadasrao Dharmadhikari,
Age: 35 years, Occu: Agri.,
R/o. At post Barbada, Tq. Naigaon­Khergaon,
Dist. Nanded
(Representative of Vividh Karyakari
Seva Sahkari Society Ltd. Barbada,
Tq. Naigaon­Khergaon, Dist. Nanded). Petitioner
VERSUS
01 The State of Maharashtra
Through its Secretary,
Co­operation and Textile Department,
Mantralaya, Mumbai
02 The Secretary,
State Co­operative Election Authority,
Maharashtra State, Pune
03 The District Co­operative Election Officer,
Nanded District Central Co­operative Bank,
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:52 :::

{90}
wp355115.odt
Ltd. Nanded AND Divisional Joint Registrar,
Co­operative Societies, Latur Division, Latur
04 The Chief Executive Officer,
Nanded District Central Co­Operative Bank,
Ltd., Nanded. Respondents
Mr V. V. Deshmukh, Advocate for petitioner
WITH
(80) WRIT PETITION NO.3856 OF 2015
01 Abdul Sattar S/o Abdul Gani,
Age: 49 years, Occu: Agri.,
R/o. Sillod, Tq. Sillod, Dist. Aurangabad
(Representative of Sillod Taluka Shetkari 
Sahkari Kapus Ginning and Pressing 
Prakriya Santha Ltd. Sillod, Tq. Sillod,
Dist. Aurangabad).
02 Prabhakar S/o Manikrao Palodkar,
Age: 56 years, Occu: Agri.,
R/o. Sillod, Tq. Sillod, Dist. Aurangabad
(Representative of Siddheshwar Sahkari 
Vastroudhoyog  Santha Ltd. Sillod, Tq. Sillod,
Dist. Aurangabad). Petitioners
VERSUS
01 The State of Maharashtra
Through its Secretary,
Co­operation and Textile Department,
Mantralaya, Mumbai
02 The Secretary,
State Co­operative Election Authority,
Maharashtra State, Pune
03 The District Co­operative Election Officer,
Aurangabad District Central Co­operative Bank,
Ltd. Aurangabad AND Divisional Joint Registrar,
Co­operative Societies, Aurangabad Division, Aurangabad
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:52 :::

{91}
wp355115.odt
04 The Chief Executive Officer,
Aurangabad District Central Co­Operative
Bank, Ltd., Aurangabad. Respondents
Mr K. J. Suryawanshi, Advocate for petitioners
WITH
(81) WRIT PETITION NO.3857 OF 2015
The Yeldara Vividh Karyakari Seva
Sahakari Society Ltd., Yeldara,
Tq. Jalkot, Dist. Latur,
Through its Director,
Venkati S/o Dadarao Pawar,
Age: 45 years, Occu: Agril.,
R/o. Yeldara, Tq. Jalkot,
Dist. Latur Petitioner
VERSUS
01 The State of Maharashtra
Through its Secretary,
In the Department of Co­operation,
Mantralaya, Mumbai­32
02 The State Co­operative Election
Commissioner, Maharashtra State
Pune, Old Central Building, Pune
03 The Secretary,
State Co­operative Election Authority,
Maharashtra State, Central Building,
Pune
04 The District Election Officer,
  Latur District Central Co­operative Bank,
Ltd. Latur  AND Divisional Joint Registrar,
Co­operative Societies, Latur 
Tq. & Dist. Latur
05 The Latur District Central 
Co­Operative Bank, Ltd., Latur,
Tq. & Dist. Latur,
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:52 :::

{92}
wp355115.odt
Through its Managing Director
06 The District Deputy Registrar,
Co­operative Societies, Latur,
Tq. And Dist. Latur Respondents
Mr V. M. Mane, Advocate for petitioners
WITH
(82) WRIT PETITION NO.3858 OF 2015
The Takalgaon Vividh Karyakari Seva
Sahakari Society Ltd., Takalgoan,
Tq. Chakur, Dist. Latur,
Through its Chairman,
Ganpat s/o Rawan Mane,
Aged: 50 years, Occu: Agril.,
R/o. Takalgaon, Tq. Chakur,
Dist. Latur Petitioner
VERSUS
01 The State of Maharashtra
Through its Secretary,
In the Department of Co­operation,
Mantralaya, Mumbai­32
02 The State Co­operative Election
Commissioner, Maharashtra State
Pune, Old Central Building, Pune
03 The Secretary,
State Co­operative Election Authority,
Maharashtra State, Central Building,
Pune
04 The District Election Officer,
  Latur District Central Co­operative Bank,
Ltd. Latur  AND Divisional Joint Registrar,
Co­operative Societies, Latur 
Tq. & Dist. Latur
05 The Latur District Central 
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:52 :::

{93}
wp355115.odt
Co­Operative Bank, Ltd., Latur,
Tq. & Dist. Latur,
Through its Managing Director
06 The District Deputy Registrar,
Co­operative Societies, Latur,
Tq. And Dist. Latur Respondents
Mr V. M. Mane, Advocate for petitioners
WITH
(83) WRIT PETITION NO.3859 OF 2015
The Bansawargaon Vividh Karyakari Seva
Sahakari Society Ltd., Bansawargaon,
Tq. Chakur, Dist. Latur,
Through its Member,
Ganpat s/o Bhujangrao Kawthe,
Age: 45 years, Occu: Agril.,
R/o. Bhatsangvi, Tq. Chakur,
Dist. Latur Petitioner
VERSUS
01 The State of Maharashtra
Through its Secretary,
In the Department of Co­operation,
Mantralaya, Mumbai­32
02 The State Co­operative Election
Commissioner, Maharashtra State
Pune, Old Central Building, Pune
03 The Secretary,
State Co­operative Election Authority,
Maharashtra State, Central Building,
Pune
04 The District Election Officer,
  Latur District Central Co­operative Bank,
Ltd. Latur  AND Divisional Joint Registrar,
Co­operative Societies, Latur 
Tq. & Dist. Latur
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:53 :::

{94}
wp355115.odt
05 The Latur District Central 
Co­Operative Bank, Ltd., Latur,
Tq. & Dist. Latur,
Through its Managing Director
06 The District Deputy Registrar,
Co­operative Societies, Latur,
Tq. And Dist. Latur Respondents
Mr V. M. Mane, Advocate for petitioners
WITH
(84) WRIT PETITION NO.3860 OF 2015
01 Shri. Narayan S/o Pandurang Nannaware,
(Representative of Samarth Nagari Sakhari
Pat Sanstha Ltd. Tuljapur, Tq. Tuljapur, 
Dist Osmanabad,
Age: 46 Years, Occu. Agri.,
R/o Tuljapur, Tq. Tuljapur,
Dist. Osmanabad
02 Shri. Vinod S/o Vilasrao Gagane,
(Representative of Vividh Karyakari Seva
  Sahakari Society Ltd. Tuljapur, Tq. Tuljapur, 
Dist Osmanabad,
Age:  40 Years, Occu. Agri.,
R/o Tuljapur, Tq. Tuljapur,
Dist. Osmanabad PetitionerS
VERSUS
01 The State of Maharashtra
Through its Secretary,
Co­operation & Textile Deptt.,
Maharashtra State, Mantralaya, 
Mumbai­400 032
02 The District Co­operative,
Election Officer (Divisional
Joint Registrar),
Co. Op. Societies, Aurangabad Division,
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:53 :::

{95}
wp355115.odt
Aurangabad
03 The State Co­operative Election
Authority, Maharashtra State,
Pune Respondents
Mr L. C. Patil, Advocate for petitioners
WITH
(85) WRIT PETITION NO.3861 OF 2015
01 Suryekant s/o Vithalrao Shelke,
Age: 60 Years, Occu. Agri.,
R/o Mahmadaur, Tq. Latur,
Dist. Latur
(Representative of Sakhari
Sahitya Mudranalaya, Latur,
Tq. & Dist. Latur Petitioner
VERSUS
01 The State of Maharashtra
Through its Secretary,
Co­operation & Textile Deptt.,
Mantralaya, Mumbai­ 32
02 The District Co­operative,
Returning Officer, for the 
election of Latur Dist. 
Central C­operative Bank Ltd.,
Latur,
Tq. & Dist. Latur
03 The Sahakari Sahitya
Mudranalaya, Latur,
Tq. & Dist. Latur
Through its Manager
04 The District Central Co­operative
Bank Ltd., Latur,
Dist. Latur
Through its Managing Director Respondents
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:53 :::

{96}
wp355115.odt
Mr V. D. Gunale, Advocate for petitioner
WITH
(86) WRIT PETITION NO.3863 OF 2015
01 Mahadeo Karbhari Gholave,
Age:  Years, Occu. Agril.,
R/o Pimpalgavhan, Post. Vida,
Tq. Kaij, Dist. Beed
(Representative of Vividh Karyakari Seva Sakhari Ltd.
Pimpalgavhan, Post Vida, 
Tq. Kaij, Dist. Beed Petitioner
VERSUS
01 The State of Maharashtra
Through its Secretary,
Co­operation & Textile Deptt.,
Mantralaya, Mumbai­ 32
02 The Secretary,
State Co­operative Election Authority,
Maharashtra State, Pune
03 The District Co­operative Election officer,
Beed District Central Co­operative Bank,
Ltd. Beed and Divisional Joint Registrar,
Co­operative Societies, Aurangabad
Division, Latur
04 the Chief Executive Officer,
Beed District Central Co­operative
Bank Ltd., Beed Respondents
Mr T. G. Gaikwad, Advocate for petitioner
WITH 
(87) WRIT PETITION NO.3864 OF 2015
01 Padminbai W/o Shrihari Chopane,
Age:  Years, Occu. Agril.,
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:53 :::

{97}
wp355115.odt
R/o Yusufwadgaon,
Tq. Kaij, Dist. Beed
(Representative of Vividh Karyakari Seva Sakhari Ltd.
Yusufwadgaon, 
Tq. Kaij, Dist. Beed Petitioner
VERSUS
01 The State of Maharashtra
Through its Secretary,
Co­operation & Textile Deptt.,
Mantralaya, Mumbai­ 32
02 The Secretary,
State Co­operative Election Authority,
Maharashtra State, Pune
03 The District Co­operative Election officer,
Beed District Central Co­operative Bank,
Ltd. Beed and Divisional Joint Registrar,
Co­operative Societies, Aurangabad
Division, Latur
04 the Chief Executive Officer,
Beed District Central Co­operative
Bank Ltd., Beed Respondents
Mr T. G. Gaikwad, Advocate for petitioner
WITH
(88) WRIT PETITION NO.3865 OF 2015
01 Vilas Dnayoba Lakhe,
Age: 48 Years, Occu. Agril.,
R/o Khodas, Post. Adas,
Tq. Kaij, Dist. Beed
(Representative of Vividh Karyakari Seva Sakhari Ltd.
Khodas, Post Adas, 
Tq. Kaij, Dist. Beed) Petitioner
VERSUS
01 The State of Maharashtra
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:54 :::

{98}
wp355115.odt
Through its Secretary,
Co­operation & Textile Deptt.,
Mantralaya, Mumbai­ 32
02 The Secretary,
State Co­operative Election Authority,
Maharashtra State, Pune
03 The District Co­operative Election officer,
Beed District Central Co­operative Bank,
Ltd. Beed and Divisional Joint Registrar,
Co­operative Societies, Aurangabad
Division, Latur
04 The Chief Executive Officer,
Beed District Central Co­operative
Bank Ltd., Beed Respondents
Mr T. G. Gaikwad, Advocate for petitioner
WITH
(89) WRIT PETITION NO.3866 OF 2015
The  Vividh Karyakari Seva
Sahakari Society Ltd., Takli (Valandi),
Tq. Deoni, Dist. Latur,
Through its Chairman,
Namdeo s/o Pandharinath Bhosale,
Age: 56 years, Occu: Agril.,
R/o. Talkli (Valandi), Tq. Deoni,
Dist. Latur Petitioner
VERSUS
01 The State of Maharashtra
Through its Secretary,
In the Department of Co­operation,
Mantralaya, Mumbai­32
02 The State Co­operative Election
Commissioner, Maharashtra State
Pune, Old Central Building, Pune
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:54 :::

{99}
wp355115.odt
03 The Secretary,
State Co­operative Election Authority,
Maharashtra State, Central Building,
Pune
04 The District Election Officer,
  Latur District Central Co­operative Bank,
Ltd. Latur  AND Divisional Joint Registrar,
Co­operative Societies, Latur 
Tq. & Dist. Nanded
05 The Latur District Central 
Co­Operative Bank, Ltd., Latur,
Tq. & Dist. Latur,
Through its Managing Director
06 The District Deputy Registrar,
Co­operative Societies, Latur,
Tq. And Dist. Latur Respondents
Mr V. M. Mane, Advocate for petitioners
WITH 
(90) WRIT PETITION NO.3867 OF 2015
Nandabai w/o Shivaji Darade,
Age: 45 years, Occu: Agril & Household,
R/o. Waghebabulgaon, Tq. Kaij,
Dist. Beed
(Representative of Seva Sahakari Sanstha Ltd., 
Waghebabhulgaon, Tq. Kaij,
District Beed Petitioner
VERSUS
01 The State of Maharashtra
Through its Secretary,
Co­operation and Textile 
Department, Mantralaya,
Mumbai
02 The Secretary,
State Co­operative Election
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:54 :::

{100}
wp355115.odt
Authority, Maharashtra State
Pune
03 The District Co­operative Election Officer,
Beed District Central Co­operative
Bank Ltd., Beed and Divisional Joint
Registrar, Co­operative Societies, Latur
04 The Chief Executive Officer,
  Beed District Central Co­operative Bank,
Ltd. Beed Respondents
Mr Amit T. Ghute, Advocate for petitioners 
  
WITH
  (91) WRIT PETITION NO. 3555 OF 2015
Bhagwan s/o Wamanrao Patil
(Representative of Sindhi Kamath
VKSS Society, Tq. Devani,
District Latur)
Age 57 years, occ. Agril
r/o Goundgaon (Vijaynagar)
Tq. Devani, Dist. Latur. Petitioner
versus
01 The State of Maharashtra
Through its Secretary
Co­operation and Textile department
Maharashtra State, Mantralaya,
Mumbai.
02 The District Cooperative
Election Officer (Divisional
Joint Registrar, Co.op.
Societies, Latur Division,
Latur. Respondents
Mr. N.P. Patil Jamalpurkar, advocate for the Petitioner.
WITH
(92)  WRIT PETITION NO. 3607 OF 2015
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:54 :::

{101}
wp355115.odt
   
01 Vividh karyakari Seva Sah.
Society Ltd., Allur
Tq. Omerga, District Osmanabad
Through its Chairman
Laxman s/o Nagappa Munale
Age 50 years, occ. Agril.,
r/o Allur, Tq. Omerga,
District Osmanabad.
02 Vividh Karyakari Seva Sahakari
Sanstha Maryadit, Supatgaon,
Tq. Omerga, Dist. Osmanabad
Through its Vice Chairman
Rajappa s/o yeshwant Hendale
Age 45 years, occ. Agril,
r/o Supatgaon, Tq. Omerga
District Osmanabad. Petitioners
versus
01 The State of Maharashtra
Through its Secretary
Co­operation and Textile department
Maharashtra State, Mantralaya,
Mumbai.
02 The District Cooperative
Election Officer (Divisional
Joint Registrar, Co.op.
Societies,  Osmanabad Division 
Osmanabad.
03 The State Co­operative Election
Authority, Maharashtra State,
Pune.  Respondents
Mr. N.P. Patil Jamalpurkar, advocate for the Petitioner.
WITH
(93)  WRIT PETITION NO. 3648 OF 2015
01 Vijaykumar Mukundrao Kale
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:54 :::

{102}
wp355115.odt
Age 56 years, Occ. Service
R/o Vishalnagar, Latur
District Latur
Delegate of Manjra Shetkari
Sahakari Sakhar karkhana Sevkanchi
Sahakari Pat Sanstha Limited at
Chincholirao Wadi,
Tq. & District Latur.
02 Mahadeo Ramling Khichade
Age 35 years, occ. Service
R/o Almala, Tq. Ausa
District Latur
Delegate of Ausa taluka Shikshak
Sahakari Patsanstha Limited
Ausa, Tq. Ausa
District Latur. Petitioners
versus
01 The State of Maharashtra
Through its Secretary
Co­operation, Textile and
Handloom department
Mantralaya,
Mumbai.
02 The Divisional Joint Registrar
Co­operative Societies, and the
District Co­operative Election Officer
Latur District Central Co­operative
Bank Limited, Latur
District Latur. Respondents
Mr. V.D. Hon, Senior Counsel instructed by Mr. V.R. Hon, advocate 
for the Petitioners.
WITH
  (94) WRIT PETITION NO. 3654 OF 2015
The Chakur Vishal Vividh karyakari
Seva Sahakari Society Ltd., Chakur
Tq. Chakur, Dist. Latur
Through its Chairman
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:55 :::

{103}
wp355115.odt
Vithal s/o Namdeorao Makne
Aged 60 years, occ. Agril,
r/o Chakur, Tq. Chakur
Dist. Latur.  Petitioner
versus
01 The State of Maharashtra
Through the Secretary,
In the Department of Co­operation,
Mantralya, Mumbai 302
02 The State Co­operative Election
Commissioner, Maharashtra State
Pune, Old Central Building,
Pune.
03 The Secretary,
State Co­operative Election Authority,
Maharashtra State, Central Building,
Pune.
04 The District Election Officer,
Latur District Central Co­operative
Bank Ltd., Latur and
Divisional Joint Registrar,
Co­operative Societies, Latur
Tq. & Dist. Nanded.
05 The Latur District Central
Co­operative Bank Ltd., Latur
Tq. & Dist. Latur,
Through tis Managing Director.
06 The District Deputy Registrar,
Co­operative Societies, Latur
Tq and Dist. Latur. Respondents
Mr. V.P. Latange, advocate for the Petitioner.
WITH
  (95) WRIT PETITION NO. 3662  OF 2015
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:55 :::

{104}
wp355115.odt
01 Shri Rahul S/o Kakasaheb Patil
(Representative of Vividh karyakari Seva
Sahakari Society Ltd. Sastur, Tq. Lohara,
Dist. Osmanabad)
Age 45 years, occ. Agril,
R/o Sastur, Tq. Lohara
Dist. Osmanabad.
02 Shri Tanaji s/o Vitthal Jadhav,
(Representative of Vividh Karyakari Seva
Sahakari Society Ltd., Holi, Tq. Lohara
Dist. Osmanabad)
Age 41 years, occ. Agril,
4/o Holi, Tq. Lohara,
Dist. Osmanabad.
03 Shri Anant s/o Subhash Gore,
(Representative of Vividh Karyakari Seva
Sahakari Society Ltd., Nagral, Tq.Lohara
Dist. Osmanabad)
Age 48 years, occ. Agril,
r/o Nagral, Tq. Lohara
Dist. Osmanabad. Petitioners
versus
01 The State of Maharashtra
Through its Secretary,
Co­operation & Textile Deptt.,
Maharashtra State, Mantralaya
Mumbai 400 0302
02 The District Co­operative,
Election Officer (Divisional
Joint Registrar)
Co. Op. Societies, Aurangabad Division,
Aurangabad.
03 The State Co­operative Election
Authority, Maharashtra State
Pune. Respondents
Mr. S.S. Dande, advocate for the Petitioner.
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:55 :::

{105}
wp355115.odt
WITH
(96) WRIT PETITION NO. 3663 OF 2015
01 Shri Ashok s/o Pundlik Patil
(Representative of Vividh Karyakari Seva
Sahakari Society Ltd. Jalkot, Tq. Tuljapur
Dist. Osmanabad.)
Age 45 years, occ. Agril
R/o Jalkot, Tq. Tuljapur,
Dist. Osmanabad.
02 Shri Dhanaji S/o Muhari Jadhav
(Representative of Vividh Karyakari Seva
Sahakari Society Ltd., Shahapur, Tq. Tuljapur
Dist. Osmanabad)
Age 45 years, occ. Agri.
R/o Shahapur, Tq. Tuljapur,
Dist. Osmanabad.
03 Shri Mahadeo S/o Yeshwant Jadhav,
(Representative of Vividh Karyakari Seva
Sahakari Society Ltd., Deosinga(T),
Tq. Tuljapur,
Dist. Osmanabad.
Age 45 years, occ. Agri.
R/o Deosinga(T), Tq. Tuljapur
Dist. Osmanabad.
04 Shri Vasant S/o Sopan Kadam
(Representative of Vividh Karyakari Seva
Sahakari Society Ltd., Pimpla(K)
Tq. Tuljapur, Dist. Osmanabad
Age 60 years, occ. Agril,
R/o Pimpla(K), Tq. Tuljapuar
Dist. Osmanabad.
05 Shri Ananda s/o Shripati Bhosale
(Representative of Vividh Karyakari Seva
Sahakri Society Ltd. Gandhora, 
Tq. Tuljapur, Dist. Osmanabad.
Age 34 years, occ. Agri.
R/o Gandhora, Tq. Tuljapur
Dist. Osmanabad.
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:55 :::

{106}
wp355115.odt
06 Shri Gopinath s/o Mahadeo Takmoge,
(Representative of Vividh Karyakari Seva
Sahakari Society Ltd., Deokurali, 
Tq. Tuljapur, Dist. Osmanabad.
Age 65 years, occ. Agril,
R/o Deokurali, Tq. Tuljapur,
Dist. Osmanabad.
07 Shri Santosh S/o Ramdas Bobade,
(Representative of Vividh Karyakari Seva
Sahakari Society Ltd., Savargaon,
Tq. Tuljapur, Dist. Osmanabad.
Age 36 years, occ. Agri.
R/o Savargaon, Tq. Tuljapur,
Dist. Osmanabad.
08 Shri Babasaheb S/o Krishnath Deokate,
(Representative of Vividh Karyakari Seva
Sahakari Society Ltd., Wadgaon (D),
Tq. Tuljapur, Dist. Osmanabad
Age 50 years, occ. Agri.
R/o Wadgaon (D), Tq. Tuljapur,
Dist. Osmanabad.
09 Shri Kashinath s/o Ramu Bandgar
(Representative of Vividh Karyakari Seva
Sahakari Society Ltd, Arli(B), 
Tq. Tuljapur, Dist. Osmanabad
Age 55 years, Occ. Agri.,
R/o Arli(B), Tq. Tuljapur,
Dist. Osmanabad.
10 Shri Shivaji S/o Sitaram Ghate
(Representative of Vividh Karyakari Seva
Sahakari Society Ltd., Dahiwadi,
Tq. Tuljapur, Dist. Osmanbad.
Age 65 years, occ. Agri.
R/o Dahawadi, Tq. Tuljapur,
Dist. Osmanabad.
11 Shri Dinesh s/o Baburao Thombre
(Representative of Vividh Karyakari Seva
Sahakari Society Ltd., Borul, 
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:55 :::

{107}
wp355115.odt
Tq. Tuljapur, Dist. Osmanabad.
Age 35 years, Occ. Agril
R/o Borul, Tq. Tuljapur,
Dist. Osmanabad.
12 Shri Makrant s/o Mukund Dongre
(Representative of Vividh karyakari Seva
Sahakari Society Ltd., Mangrul, 
Tq. Tuljapur, Dist. Osmanabad
Age 32 years, occ. Agri.
r/o Mangrul, Tq. Tuljapur,
Dist. Osmanabad.
13 Shri Kashinath S/o Ambadas Shendge
(Representative of Vividh Karyakari Seva
Sahakari Society Ltd., Lohagaon,
Tq. Tuljapur, Dist. Osmanabad
Age 55 years, occ. Agril,
R/o Lohagaon, Tq Tuljapur,
Dist. Osmanabad.
14 Shri Pandurang S/o Bhagwan Wadje
(Representative of Vividh Karyakari Seva
Sahakari Society Ltd., Chivri (O),
Tq. Tuljapur, Dist. Osmanabad
Age 45 years, occ. Agri.
R/o Chivri (O), Tq. Tuljapur,
Dist. Osmanabad.
15 Shri Tukaram S/o Bhagwan Dhakne
(Representative of Vividh Karyakari Seva
Sahakari Society Ltd., Pimpla (K),
Tq. Tuljapur, Dist. Osmanabad
Age 65 years, occ. Agri.
R/o Pimpla (K), Tq. Tuljapur,
Dist. Osmanabad. Petitioners
versus
01 The State of Maharashtra
Through its Secretary,
Co­operation & Textile Deptt.,
Maharashtra State, Mantralaya,
Mumbai 400 0302
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:56 :::

{108}
wp355115.odt
02 The District Co­operative
Election Officer (Divisional
Joint Registrar,
Co. Op. Societies, 
Aurangabad Division,
Aurangabad.
03 The State Co­operative Election
Authority, Maharashtra State,
Pune. Respondents
Mr. N.R. Pawade, advocate for the Petitioner.
WITH
(97) WRIT PETITION NO. 3664 OF 2015
01 Shri Rangnath S/o Vitthalrao Wakankar
(Representative of Vividh Karyakari Seva
Sahakari Societyy Ltd., Nathara,
Tq. Pathari, Dist. Parbhani
Age 45 years, Occ. Agri.
R/o Nathara, Tq. Pthari,
Dist. Parbhani.
02 Babasaheb S/o Shripatreao Giram
(Representative of Vividh Karyakari Seva
Sahakari Society Ltd., Bhabhalgaon
Tq. Pathari, Dist. Parbhani
Age major, Occ. Agri.
R/o Nathara, Tq. Pathari
Dist. Parbhani. Petitioners
versus
01 The State of Maharashtra
Through its Secretary
Co­operation & Textile Deptt.,
Maharashtra State, Mantralaya,
Mumbai 400 0302
02 The District Co­operative
Election Officer (Divisional
Joint Registrar)
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:56 :::

{109}
wp355115.odt
Co. Op. Societies, 
Aurangabad Division,
Aurangabad.
03 The State Co­operative Election
Authority, Maharashtra State
Pune. Representatives
Mr. L.C. Patil, advocate for Petitioners.
WITH
(98) WRIT PETITION NO. 3667 of 2015
 
01 Shri Dnyeshwar S/o Raosaheb Patil
(Representative of vividh Karyakari Seva
Sahakari Society Ltd., Paranda
Tq. Paranda, Dist. Osmanabad)
Age 50 years, occ. Agri.
R/o Patil Galli, Paranda
Tq. Paranda, Dist. Osmanabad.
02 Shri Baburao s/o Narayan Gatkal
(Representative of Vividh Karyakari Seva
Sahakari Society Ltd., Khanapur,
Tq. Paranda, Dist. Osmanabad)
Age Major, Occ. Agri.
R/o Khanapur, Tq. Paranda,
Dist. Osmanabad. Petitioners
versus
01 The State of Maharashtra
Through its Secretary
co­operation & Textile Deptt.
Maharashtra State, Mantralya,
Mumbai 400 032.
02 The District Co­operative,
Election Officer, (Divisional
Joint Registrar)
Co. Op. Societies, Osmanabad Division
Osmanabad.
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:56 :::

{110}
wp355115.odt
03 The State Co­operative Election
Authority, Maharashtra State,
Pune. Respondents
Mr. L.C. Patil, advocate for Petitioners.
WITH
(99) WRIT PETITION  NO. 3668 OF 2015
01 Govindrao s/o Arjunrao Biradar
(Representative of Bhopani
VKSS Society, Tq. Devani,
Dist. Latur)
Age 55 years, Occ. Agril.
R/o Bhopani, Post. Honali
Tq. Devani, Dist. Latur.
02 Kashinathrao Vitthalrao Biradar
(Representative of Savargaon
VKSS Society, Tq. Devani
Dist. Latur.)
Age 55 years, Occ. Agril,
R/o Savargaon, Tq. Devani
Dist. Latur.
03 Subhashrao Babarao Patil
(Representative of Ambegaon
VKSS Society, Tq. Devani,
District Latur)
Age 54 years, Occ. Agril
R/o Ambegaon, Tq. Devani
Dist. Latur. Petitioners
versus
01 The State of Maharashtra
Through its Secretary
Co­operation & Textile Department
Mantralaya, Mumbai.
02 The State Cooperative Election
Authority, Mumbai
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:56 :::

{111}
wp355115.odt
03 The District Co­operative
Election Officer (Divisional
Joint Registrar, Co­op.
Societies, Latur Division,
Latur. Respondents
Mr. R.S. Shinde, advocate for Petitioners.
WITH
(100) WRIT PETITION NO. 3669 OF 2015
Bharat S/o Tukaram Chamle
Age 42 years, Occ. Agriculture
r/o Yeshwant Gruhanirman
Sanstha,Udgir, Tq. Udgir,
Dist. Latur. Petitioner 
versus
01 The State of Maharashtra
Through the State Co­operative
Election Authority,
Maharashtra State, Pune
Tq. & Dist. Pune.
02 The District Co­operative
Returning Officer, Latur
Dist. Central Co­operative
Bank Ltd., Latur
Tq. & Dist. Latur.
03 The Returning Officer
For the election of District
Central Co­operative Bank ltd,.
Latur, Tq. & Dist. Latur.
04 The Taluka Shetkari
Sahakari Kharedi Vikri Sangh Ltd.
Udgir, Dist. Latur
Through its Manager
05 The District Central
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:57 :::

{112}
wp355115.odt
Co­operative Bank Ltd., Latur
Dist. Latur, through its
Managing Director.
06. Prithviraj s/o Harischandra
Sirsath, age major, 
Chairman, 
Priyadarshini Scheduled Tribe
Co­operative Spinning Mill ltd.
Latur. Dist. Latur Respondents
Mr. V.D. Salunke, advocate for the Petitioner.
WITH
(101) WRIT PETITION NO. 3673 OF 2015
01 Kakasaheb Annarao Patil
Age 34 years, Occ. Agril
Representative of Vividh
karyakari Seva Sah. Sanstha
Khed, Tq. Lohara, Dist. Osmanabad
02 Suryakant Bhimrao Jadhav
Age 40 years, Occ. Agril,
Representative of Osmanabad
Market Committee Employees
Credit Co­op. Society, Osmanabad.
03 Surendra Tatyarao Chavan
Age 52 years, Occ. Agril
Representative of Torana
Vividh karyakari Seva Sah. Society,
Tq. Lohara, Dist. Osmanabad
04 Dilip Baburao Patil
Age 45 years, Occ. Agril
Representative of Wadgaon
VKSS Society, Wadgaon
Tq. Lohara, Dist. Osmanabad
05 Bhujang Dadarao Karle
Age 50 years, Occ. Agril
Representative of VKSS Society
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:57 :::

{113}
wp355115.odt
pandhari, Tq. Lohara
dist. Osmanabad
06 Suryakant Shankarappa Manikshetty
Age 52 years, Occ. Agril
Representative of VKSS Society
Jewali, Tq. Lohara
Dist. Osmanabad.
07 Sanjay Hanmantrao Patil
Age 40 years, Occ. Agril
Representative of VKSS Society
Bhosaga, Tq. Lohara,
Dist. Osmanabad
08 Girajappa Gundappa Kharoshe
Age 45 years, occ. Agril
Representative of VKSS Society
Tq. Lohara, Dist. Osmanabad
09 Manikprabhu Marutiappa  Aalage
age 55 years, occ. Agril,
Representative of VKSS Society
Aashta Kasar, Tq. Lohara
District Osmanabad.
10 Subhash Gyanba Rajure
Age 55 years, occ. Agril
Representative of VKSS Society
Koregaon, Tq. Omerga
District Osmanabad
11 Suresh Shivappa Wadekar
age 40 years, occ. Agril
Representative of VKSS Society
Jawala Bet, Tq. Omerga
District Osmanabad
12 Raju Sharannappa Hebale
Age 48 years, Occ. Agril
Representative of VKSS Society
Diggi, Tq. Omerga,
Dist. Osmanabad.
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:57 :::

{114}
wp355115.odt
13 Shailajaj Basawraj Kasture
age 40 years, occ. Agril
Representative of VKSS Society
Turoti, Tq. Omerga
dist. Osmanabad.
14 Prabhakar Pandurang Patil
Age 45 years, occ. Agril
Representative of VKSS Society
Chandkal, Tq. Omerga
Dist. Osmanabad
15 Manjusha Jitendra Suryawanshi
Age 40 years, occ. Agril
Representative of VKSS Society
Aurad (Gunjoti) Tq. Omerga
District Osmanabad
16 Dagadu Kalidas More
age 40 years, occ. Agril
Representative of VKSS Society
Talmod, Tq. Omerga
Dist. Osmanabad.
17 Ramling Mahadevappa Mali
Age 50 yars, occ. Agril
Representative of VKSS Society
Yeli, Tq. Omerga, Dist. Osmanabad
18 Govind Vitthalrao Patil
Age 45 years, occ. Agril
Representative of VKSS Society
Kantekur, Tq. Omerga
District Osmanabad.
19 Sangameshwar Vishwanath Ghale
Representative of VKSS Society
Kesar Jawalga, Tq. Omerga
District Osmanabad
20 Aashadevi Basawraj Patil
Age 40 years, Occ. Agril
Representative of VKSS Society
Kotali, Tq.Omerga
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:57 :::

{115}
wp355115.odt
District Osmanabad Petitioners
versus
01 The State of Maharashtra
Through its Secretary
Cooperation & Textile Deptt.
Maharashtra State, Mantralaya
Mumbai 400 032.
02 The District Cooperative
Election Officer (Divisional
Joint Registrar, Co.op.
Societies, Latur Division,
Latur.
03 The State Co­operative Election
Authority, Maharashtra State
Pune. Respondents
Mr. N.P. Patil Jamalpurkar, advocate for Petitioners.
WITH
(102) WRIT PETITION NO. 3678 OF 2015
Seva Sahakari Sanstha Maryadit
Patrud, Tq. Majalgaon, Dist. Beed
Through its Chairman
shri Deepakrao s/o Pralhadrao Shinde
Age 53 years, Occ. Agril
R/o Patrud, Tq. Majalgaon
Dist. Beed. Petitioner
versus
01 The State of Maharashtra
Through the Secretary
Co­operative Department,
Mantralaya, Mumbai 400 032.
02 The Maharashtra State Co­operative
Election authority, Pune
through its Secretary
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:57 :::

{116}
wp355115.odt
03 The District Co­operative Election Officer
The Beed District Central Co­operative Bank Ltd.
Beed and the Divisional Joint Registrar Co­operative
Societies, Latur Division, Latur.
04 The District Deputy Registrar
Co­operative Societies Beed,
Tq and Dist. Beed. Respondents
Mr. A.A. Nimbalkar, advocate for the Petitioner.
WITH
(103) WRIT PETITION NO. 3701 OF 2015
The vividh karyakari Seva Sahakari
Society Ltd. Talegaon (Bho.)
Tq. Deoni, Dist. Latur
Through its Chairman
Bhagwan s/o Ramchandra Patil
Aged 53 years, Occ. Agril
R/o Talegaon (Bho), Tq. Deoni
Dist. Latur Petitioner
versus
01 The State of Maharashtra
Through the Secretary
In the Department of Co­operation
Mantralaya, Mumbai 32.
02 The State Co­operative Election
Commissioner, Maharashtra State
Pune, Old Central Building
Pune.
03 The Secretary,
State Co­operative Election Authority
Maharashtra State, Central Building,
Pune.
04 The District Election Officer
Latur District Central Co­operative
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:57 :::

{117}
wp355115.odt
Bank Ltd., Latur and 
Divisional Joint Registrar
Co­operative Societies, Latur
Tq. & Dist. Nanded.
05 The Latur District Central
Co­operative Bank Ltd. Latur
Tq. & Dist. Latur
Through its Managing Director
06 The District Deputy Registrar
Co­operative Societies, Latur
Tq. & Dist. Latur. Respondents
Mr. S.B. Gorde, advocate for Petitioner.
WITH
(104) WRIT PETITION NO. 3789 OF 2015
Tarachand Pannalal Dungalwal
(Representative of Vividhah Karyakari
Seva Sahakari Sanstha Ltd.
pargaon, Tq. Vashi, Dist. Osmanabad)
Age 60 years, Occ. Agril
R/o Pargaon, Tq. Vashi
District Osmanabad Petitioner
versus
01 The State of Maharashtra
Through its Secretary
Cooperation & Textile Deptt.
Maharashtra State, Mantralaya,
Mumbai 400 032.
02 The District Cooperative
Election Officer (Divisional Joint
Registrar, Co­operative Societies,
Osmanabad division, Osmanabad Respondents
Mr. H.T. Gaikwad, advocate for Petitioner.
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:58 :::

{118}
wp355115.odt
WITH
(105) WRIT PETITION NO. 3790 OF 2015
Sundar S/o Raosaheb Chavan
(Representative of vividha Karyakari
Seva Sahakari Sanstha Ltd.
Pakhaud, Tq. Bhoom, District Osmanabad)
Age 40 years, Occ. Agri
R/o Pakharud, Tq. Bhoom,
District Osmanabad Petitioner 
versus
01 The State of Maharashtra
Through its Secretary
Cooperation & Textile Deptt.
Maharashtra State, Mantralaya,
Mumbai 400 032.
02 The District Cooperative
Election Officer (Divisional Joint
Registrar), Co­operative Societies,
Osmanabad Division,
Osmanabad Respondents
Mr. H.T. Gaikwad, advocate for the Petitioner.
WITH
(106) WRIT PETITION NO. 3791 OF 2015
 
Dattatray S/o Jaywantrao Shelke
(Representative of Vividh karyakari
Seva Sah. Society Ltd. Para,
Tq. Vashi, District Osmanabad)
Age 55 years, Occ. Agril
R/o Para, Tq. Vashi
District Osmanabad Petitioner 
versus
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:58 :::

{119}
wp355115.odt
01 The State of Maharashtra
Through its Secretary
Cooperation & Textile Dept
Maharashtra State, Mantralaya,
Mumbai 400 032.
02 The District Cooperative
Election Officer (Divisional Joint
Registrar) Co­operative Societies,
Osmanabad Division, Osmanabad Respondents.
Mr. H.T. Gaikwad, advocate for the Petitioner. 
 
WITH
(107) WRIT PETITION NO. 3792 OF 2015
Sanjay S/o Janardhan Borade
(Representative of Vividha Karyakari
Seva Sahakari Sanstha Ltd.
Sawargaon, Tq. Bhoom, District Osmanabad
Age 30 years, occ. Agri.
R/o sawargaon, Tq. Bhoom,
District Osmanabad Petitioner 
versus
01 The State of Maharashtra
Through its Secretary
Cooperation & Textile Deptt.
Maharashtra State, Mantralaya
Mumbai 400 032.
02 The District Cooperative
Election Officer (Divisional Joint
Registrar, Co­operative  Societies,
Osmanabad Division, Osmanabad Respondents
Mr. H.T. Gaikwad, advocate for the Petitioner.
WITH
(108) WRIT PETITION NO. 3793 OF 2015
Laxman s/o Namdeo Undre
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:58 :::

{120}
wp355115.odt
(Representative of Vividha Karyakari
Seva Sahakari Sanstha Ltd.
Tandulwadi, Tq. Vashi, District Osmanabad
Age 68 years, occ. Agri.
R/o Tandulwadi, Tq. Vashi
District Osmanabad Petitioner 
versus
01 The State of Maharashtra
Through its Secretary
Cooperation & Textile Deptt
Maharashtra State, Mantralaya
Mumbai 400 032.
02 The District Cooperative
Election Officer (Divisional Joint
Registrar), Coopeative Societies
Osmanabad Division,
Osmanabad Respondents
Mr. H.T. Gaikwad, advocate for the Petitioner.
WITH
(109) WRIT PETITION NO. 3794 OF 2015
Jaysing S/o Manohar Gophane
(Representative of Vividha karyakari
Seva Sahakari Sanstha Ltd.
Warewadgaon, Tq. Bhoom
District Osmanabad)
Age 45 years, occ. Agri,
R/o Warewadgaon, Tq. Bhoom,
District Osmanabad. Petitioner 
versus
01 The State of Maharashtra
Through its Secretary
Cooperation & Textile Deptt.
Maharashtra State, Mantralaya
Mumbai 400 032.
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:58 :::

{121}
wp355115.odt
02 The District Cooperative
Election Officer (Divisional Joint
Registrar) Co­operative Societies,
Osmanabad Division,
Osmanabad Respondents
Mr. H.T. Gaikwad, advocate for the Petitioner.
WITH
(110) WRIT PETITION NO. 3795 OF 2015
Shahaji S/o Digambar Darade
(Representative of Shivaji Bhoom
Taluka Shetkari Sahakari Kharedi Vikri
Sangh Ltd. Bhoom, Dist. Osmanabad)
Age 59 years, Occ. Agri.
R/o Bhoom, Tq. Bhoom,
District Osmanabad. Petitioner 
versus
01 The State of Maharashtra
Through its Secretary
Cooperation & Textile Deptt.,
Maharashtra State, Mantralaya
Mumbai 400 032.
02 The District Cooperative
Election Officer (Divisional Joint
Registrar), Co­operative Societies,
Osmanabad Division,
Osmanabad. Respondents
Mr. H.T. Gaikwad, advocate for the Petitioner.
WITH
(111) WRIT PETITION NO. 3796 OF 2015
Ramdas S/o Goroba Humbe
(Representative of Vividha Karyakari
Seva Sahakari Sanstha Ltd.
Chandwad, Tq. Bhoom, District Osmanabad)
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:58 :::

{122}
wp355115.odt
Age 45 years, occ. Agri.
R/o Chandwad, Tq. Bhoom,
District Osmanabad Petitioner 
versus
01 The State of Maharashtra
Through its Secretary
Cooperation & Textile Deptt.,
Maharashtra State, Mantralaya
Mumbai 400 032.
02 The District Cooperative
Election Officer (Divisional Joint
Registrar, Co­operative Societies,
Osmanabad Division,
Osmanabad Respondents
Mr. H.T. Gaikwad, advocate for the Petitioner.
WITH
(112) WRIT PETITION NO. 3797 OF 2015
Anil s/o Uttamrao Mote
(Representative of Vividha Karyakari
Seva Sahakari Sanstha Ltd.
Anjansonda, Tq. Bhoom, District Osmanabad)
Age 50 years, Occ. Agri.
R/o Anjansonda, Tq. Bhoom,
District Osmanabad Petitioner 
versus
01 The State of Maharashtra
Through its Secretary
Cooperation & Textile Deptt.
Maharashtra State, Mantralaya
Mumbai 400 032.
02 The District Cooperative
Election Officer (Divisional Joint
Registrar) Co­operative Societies,
Osmanabad Division, Osmanabad. Respondents
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:58 :::

{123}
wp355115.odt
Mr. H.T. Gaikwad, advocate for the Petitioner.
WITH
(113) WRIT PETITION NO. 3798 OF 2015
Madhav S/o Vithal Jadhav
(Representative of Vividha Karyakari
Seva Sahakari Sanstha Ltd.
Dudhi, Tq. Paranda, District Osmanabad)
Age 50 years, occ. Agri.
R/o Dudhi, Tq. Paranda,
District Osmanabad Petitioner 
versus
01 The State of Maharashtra
Through its Secretary
Cooperation & Textile Deptt.
Maharashtra State, Mantralaya
Mumbai 400 032.
02 The District Cooperative
Election Officer (Divisional Joint
Registrar) Co­operative Societies,
Osmanabad Division,
Osmanabad. Respondents
Mr. H.T. Gaikwad, advocate for the Petitioner.
WITH
(114) WRIT PETITION NO. 3800 OF 2015
Amil s/o Shivajirao Mote
(Representative of Late Maharudrabappa
Mote Nagri Sah. Pat Sanstha Ltd.
Bhoom, Tq Bhoom, District Osmanabad
Age 32 years, Occ. Agri.
R/o Bhoom, Tq. Bhoom
District Osmanabad Petitioner 
versus
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:59 :::

{124}
wp355115.odt
01 The State of Maharashtra
Through its Secretary
cooperation & Textile Deptt.
Maharashtra State, Mantralaya
Mumbai 400 032.
02 The District Cooperative
Election Officer (Divisional Joint
Registrar), Co­operative Societies,
Osmanabad Division, Osmanabad Respondents
Mr. H.T. Gaikwad, advocate for the Petitioner.
WITH
(115) WRIT PETITION NO. 3801 OF 2015
Balu s/o Banshi Jadhav
(Representative of Kanifnath Sikshak
Sahakari Patpurwatha Sanstha Ltd.
Ulup, Tq. Bhoom, District Osmanabad)
Age 45 years, occ. Service
R/o Pangri, Tq. Bhoom,
District Osmanabad Petitioner 
versus
01 The State of Maharashtra
Through its Secretary
Cooperation & Textile Deptt.
Maharashtra State, Mantralaya
Mumbai 400 032.
02 The District Cooperative
Election Officer (Divisional Joint
Registrar) Cooperative Societies,
Osmanabad Division, Osmanabad Respondents
Mr. H. T. Gaikwad, advocate for the Petitioner.
WITH
(116) WRIT PETITION NO. 3802 OF 2015
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:59 :::

{125}
wp355115.odt
Rajendra s/o Hariba Gapat
(Representative of Vividha Karyakari
Seva Sahakari Sanstha Ltd.
Dindori, Tq. Bhoom, District Osmanabad
Age 37 years, Occ. Agri,
R/o Dindori, Tq. Bhoom,
District Osmanabad. Petitioner 
versus
01 The State of Maharashtra
Through its Secretary
Cooperation & Textile Deptt.
Maharashtra State, Mantralaya,
Mumbai 400 032.
02 The District Cooperative
Election Officer (Divisional Joint
Registrar), Co­operative Societies,
Osmanabad Division, Osmanabad Respondents
Mr. H.T. Gaikwad, advocate for the Petitioner.
WITH
(117) WRIT PETITION NO.3803 OF 2015
Namdeo S/o Maroti Nagargoje
(Representative of Vividha karyakari
Seva Sahakari Sanstha Ltd.
Jayawantnagar, Tq. Bhoom,
District Osmanabad)
Age 39 years, Occ. Agri.
R/o Jayawant Nagar, Tq. Bhoom
District Osmanabad. Petitioner 
versus
01 The State of Maharashtra
Through its Secretary
Cooperation & Textile Deptt.
Maharashtra State, Mantralaya
Mumbai 400 032.
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:59 :::

{126}
wp355115.odt
02 The District Cooperative
Election Officer (Divisional Joint
Registrar), Co­operative Societies,
Osmanabad Division, Osmanabad. Respondents
Mr. H. T. Gaikwad, advocate for the Petitioner.
WITH
(118) WRIT PETITION NO. 3804 OF 2015
Giridhar s/o Kalyan Talake
(Representative of Vividha Karyakari
Seva Sahakari Sanstha Ltd.
Hirwarada, Tq. Bhoom, District Osmanabad)
Age 35 years, occ. Agri.
R/o Hirwarada, Tq. Bhoom,
District Osmanabad  Petitioners
versus
01 The State of Maharashtra
Through its Secretary
Cooperation & Textile Deptt.,
Maharashtra State, Mantralaya
Mumbai 400 032.
02 The District Cooperative
Election Officer (Divisional Joint
Registrar), Co­operative Societies,
Osmanabad Division, Osmanabad  Respondents
Mr. H.T. Gaikwad, advocate for the Petitioner.
WITH
(119) WRIT PETITION NO. 3805 OF 2015
01 Shri Vijay s/o Bhimrao Thorbole
(Representative of Vividh Karyakari Seva
Sahakari Society Ltd. Pipalgao(Ko),
Tq. Washi, Dist. Osmanabad
Occ. Agril, r/o Pipalgaon(Ko)
Tq. Washi, Dist. Osmanabad.
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:59 :::

{127}
wp355115.odt
02 Shri Rajebhau s/o Anna Sukale
(Representative of Vividh Karyakari Seva
Sahakari Society Ltd. Pipalgao(Lingi)
Tq. Washi, Dist. Osmanabad
occ. Agril, r/o Pipalgaon(Lingi)
Tq. Washi, Dist. Osmanabad
03 Saw Indutai w/o Sudanrao Patil
(Representative of Vividh karyakari Seva
Sahakari Society ltd. Wadjji, Tq. Washi
Dist. Osmanabad
occ. Agril, r/o Wadji, Tq. Washi,
Dist. Osmanabad.
04 Shri Prashantrao s/o Panditrao Chede
(Representative of Shivshakti Sahakari 
Sakar Karkhana Ltd. Washi, Tq. Washi
Dist. Osmanabad
occ. Agril, r/o Washi,
dist. Osmanabad. Petitioners
versus
01 The State of Maharashtra
Through its Secretary
Co­operation & textile Deptt.
Maharashtra State, Mantralaya,
Mumbai 400 032.
02 The District Co­operative
Election Officer (Divisional Joint
Registrar) Co.Op. Societies,
Aurangabad Division,
Aurarngabad.
03 The State Co­operative Election
Authority, Maharashtra State,
Pune. Respondents
Mr. L.C. Patil, advocate for the Petitioners.
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:48:59 :::

{128}
wp355115.odt
WITH
(120) WRIT PETITION NO. 3807 OF 2015
Udhavrao s/o Ramrao Patil
(Representative of Osmanabad Taluka
Shetkari Sahakari Kharedi Vikri Sangh Ltd.
Osmanabad, 
Age 50 years, occ. Agril.
r/o Osmanabad
Dist. Osmanabad  Petitioner
versus
01 The State of Maharashtra
through its Secretary
Co­operation & Textile Department,
Maharashtra State, Mantralaya,
Mumbai 400 032.
02 The District Co­operative Election
Officer (Divisional Joint Registrar)
Co­operative Societies,
Osmanabad Division,
Osmanabad. Respondents
Mr. A.S. More, advocate for the Petitioner.
WITH
(121) WRIT PETITION NO. 3817 OF 2015
Naoki Vividha Kryakari Seva Sahakari
Society Ltd., Naoki
Tq. Purna, Dist. Parbhani
Through its Nominee
shri Madhav Manikrao Bhusare
age 55 years, occ. Agril,
r/o Naoki, Tq. Purna,
Dist. Parbhani  Petitioner
versus
01 The State of Maharashtra
Through its Secretary
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:00 :::

{129}
wp355115.odt
Marketing & Textile Department
Mantralaya, Mumbai 32.
02 The Returning Officer / Election Officer of
Parbhani District Central Co­operative
Bank, And Divisional Joint Registrar
Co­operative Societies, Aurangabad.
03 The District Deputy Registrar,
Co­operative societies, Parbhani
District Parbhani
04 The Maharashtra State
Cooperative Election Authority
Central Administrative Building
Shivajinagar, Pune. Respondents
Mr. S.B. Ghatol Patil, advocate for the Petitioner.
WITH
(122) WRIT PETITION NO. 3818 OF 2015
Hivara (Bk) Vividha Karyakari Seva Sahakari
Society ltd. Hivara (Bk), Tq. Purna
Dist. Parbhani
Through its Nominee
Shri Munjaji Madhav Nadare
age 20 years, occ. Agril,
r/o Hivara (Bk), Tq. Purna
Dist. Parbhani  Petitioners
versus
01 The State of Maharashtra
Through its Secretary
Marketing & Textile Department
Mantralaya, Mumbai 32.
02 The Returning Officer / Election Officer of
Parbhani District Central Co­operative Bank
And Divisional Joint Registrar
co­operative Societies, Aurangabad.
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:00 :::

{130}
wp355115.odt
03 The District Deputy Registrar
Co­operative Societies, Parbhani
District Parbhani.
04 The Maharashtra State
Cooperative Election Authority
Central administration building
Shivajinagar, Pune. Respondents 
Mr. S.B. Ghatol Patil, advocate for the Petitioner.
WITH
(123) WRIT PETITION NO. 3819 OF 2015
Dr. Sharad Shivajirao Patil
age 55 years, occ. Medical Practice
r/o Nilanga, Tq. Nilanga
Dist. Latur
(Representative of Dr. Shivajirao Nilangekar
Urban Co­operative Bank ltd.,
Nilanga, Tq. Nilanga, Dist.Latur) Petitioner
versus
01 The State of Maharashtra
Through its Secretary
Co­operation and Textile Department
Mantralaya, Mumbai 32.
02 The District Co­operative Election
Officer for Latur District Central
Co­operative Bank Latur and
Divisional Joint Registrar
Co­operative Societies, 
Latur Division,
Latur.
03 Dr. Shivajirao Nilangekar
urban Co­operative Bank Ltd.
Nilnga, Tq. Nilanga, Dist. Latur
Through its Chairman  Respondents
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:00 :::

{131}
wp355115.odt
Mr. S.G. Rudrawar, advocate for the petitioner.
WITH
(124) WRIT PETITION NO. 3820 OF 2015
Rupala Vividha Karyakari Seva Sahakari
Society Ltd.
Rupala, Tq. Purna, Dist. Parbhahi
Through its Nominee
Shri narayan Tukaram Gundale
Age 52 years, occ. Agril,
r/o Rupala, Tq. Purna
Dist. Parbhani. Petitioner 
versus
01 The State of Maharashtra
Through its Secretary
Marketing & Textile Department
Mantralaya, Mumbai 32
02 The Returning Officer / Election Officer of
Parbhani District Central Co­operative Bank,
And Divisional Joint Registrar,
Co­operative Societies, Aurangabad.
03 The District Deputy Registrar,
Co­operative Societies, Parbhani
District Parbhani.
04 The Maharashtra State
Cooperative Election Authority
Central administrative building
Shivajinagr, Pune. Respondents
Mr. S.B. Ghatol Patil, advocate for petitioner.
WITH
(125) WRIT PETITION NO. 3897 OF 2015
Hatkarwadi Vividh Karyakari Seva
Sahakari Sanstha Ltd. at Hatkarwadi
through its Member / Representatives
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:00 :::

{132}
wp355115.odt
Shri Sheshrao Kondiba Jorwar
age 55 years, occ. Agril,
r/o Hatkarwadi, Tq.Manwath, 
Dist. Parbhani  Petitioner 
versus
01 District Co­operative Election Officer
@ Divisional joint Registrar
Co­operative societies, Aurangabad
Dist. Aurangabad.
02 District Deputy Registrar,
Co­operative societies,
Parbhani, dist. Parbhani
03 The State Co­operative Election
Authority, Pune  Respondents 
Mr. R. J. Nirmal, advocate for the Petitioner.
WITH
(126) WRIT PETITION NO. 3900 OF 2015
Gugali Dhamangaon vividh Karyakari 
Seva Sahakari ltd. At Gugali
Dhamangaon, Tq. Selu
Dist. Parbhani
Through its Representative
Bhagirath s/o Maroti More
Age 45 years, Occ. Agril,
r/o Gugali Dhamangaon,
Tq. Selu, Dist. Parbhani  Petitioner
versus
01 District Co­operative Election Officer
@ Divisional Joint Registrar,
Co­operative Societies, Aurangabad.
Dist. Aurangabad.
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:01 :::

{133}
wp355115.odt
02 District Deputy Registrar
Co­operative Societies,
Parbhani, dist. Parbhani
03 The State Co­operative Election
Authority, Maharashtra State
Pune  Respondents
Mr. M.P. Kale, advocate for the Petitioner
WITH
(127) WRIT PETITION NO. 3901 OF 2015
Vividha Karyakari Seva Sahakari Society
Ltd. Manjaram Tq. Naigaon (Kh)
Dist. Nanded
Through its Nominee
Sow Vijayalaxmi W/o Shivaji Gaikwad
Age 32 years, Occ. Agril
r/o Manjaram, Tq. Naigaon (Kh)
Dist. Nanded  Petitioner
versus
01 The State of Maharashtra
Through its Secretary
Marketing & Textile Department
Mantralaya Mumbai 32.
02 The Returning Officer / Election Officer of
Nanded District Central Co­operative Bank,
And Divisional Joint Registrar
Co­operative Societies, Latur.
03 The District Deputy Registrar
Co­operative Societies, Nanded
Dist. Nanded.
04 The Maharashtra State
Co­operative Election Authority
Central Administrative Building
Shivajinagar Pune.
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:01 :::

{134}
wp355115.odt
05 Nanded District Central Co­operative Bank
Head Office near Shivaji Chok Nanded
Tq. & Dist. Nanded
Through its General Manager  Respondents
Mr. S.B. Ghatol Patil, advocate for the petitioner.
WITH
(128) WRIT PETITION NO. 3902 OF 2015
The Vividh Karyakari Seva Sahakari
Society Ltd. Borol
Tq. Deoni, Dist. Latur
Through its Chairman
Shivaji s/o Govindrao Devne
aged 53 years, occ. Agril
r/o Borol, Tq. Deoni
Dist. Latur Petitioner 
versus
01 The State of Maharashtra
Through the Secretary
In the Department of Co­operation
Mantralaya, Mumbai 32.
02 The State Co­operative Election
Commissioner, Maharashtra State,
Central Bulding, Pune.
03 The Secretary
State Co­operative Election Authority,
Maharashtra State, Central Building
Pune.
04 The District Election Officer
Latur District Central Co­operative
Bank Ltd., Latur and
Divisional Joint Registrar,
Co­operative societies, Latur
Tq. & Dist. Nanded.
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:01 :::

{135}
wp355115.odt
05 The Latur District Central
Co­operative Bank Ltd., Latur
Tq. & Dist. Latur
Through its Managing Director
06 The District Deputy Registrar,
Co­operative Societies, Latur,
Tq. & Dist. Latur  Respondents
Mr. V.M.Mane, advocate for the petitioner.
WITH
(129) WRIT PETITION NO. 3904 OF 2015
Sow Subhadrabai w/o Pandharinath Patil
age 45 years, occ. agriculture/household
r/o Yedur, Tq. Degloor
Dist. Nanded  Petitioner 
versus
01 State of Maharashtra
Through its Secretary
co­operation Department
Mantralaya, Mumbai 32
02 State Co­operative Election Authority
nd
2  Floor, New Central Building
Ambedkar Wellesly Rd., Pune
Maharashtra 411 001.
03 Divisional Joint Registrar Co­operative
Societies, Latur Division 
Latur
And Returning Officer for election of
Nanded District Central Co­operative
Bank Ltd., Central Administrative Building
Second Floor, Latur. Respondents
Mr. U.B. Deshmukh, advocate for the petitioner.
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:01 :::

{136}
wp355115.odt
WITH
(130) WRIT PETITION NO. 3905 OF 2015
Vijaykumar s/ o Santukrao Bondge
age 55 years, occ. Agriculture
r/o Ambulga, Tq. Degloor
Dist. Nanded  Petitioner 
versus
01 State of Maharashtra
Through its Secretary
Co­operation Department,
Mantralaya, Mumbai 32.
02 State Co­operative Election Authority
nd
2  Floor, New Central Building,
Ambedkar Wellesly Rd, Pune
Maharashtra 411 001.
03 Divisional Joint Registrar Co­operative
Societies, Latur division,
Latur
And Returning Officer for election of
Nanded District Central Co­operative Bank Ltd.
Central Administrative Building,
Second Floor, Latur. Respondents
Mr. U. B. Deshmukh, advocate for the petitioner.
WITH
(131) WRIT PETITION NO. 3906 OF 2015
Seva Sahakari Sanstha Maryadit
Daulwadgaon, 
Through Murlidhar s/o Rangnath Fasale
age 47 years, occ. Agri.
r/o Daulwadgaon, Tq. Ashti
Dist. Beed. Petitioner 
versus
01 The State of Maharashtra
Through Secretary
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:02 :::

{137}
wp355115.odt
Department Cooperation
Mantralaya, Mumbai 32.
02 The State Cooperative Election Commissioner
Maharashtra State Pune,
Old Central Building, Pune
03 The Secretary State Cooperative
Election authority Maharashtra State
Central Building, Pune
04 The District Election Officer
Beed, District Central Cooperative
Bank Ltd., Beed and Joint Divisional
Joint Registrar Cooperative Societies
Latur, Tq. & Dist. Beed.
05 The Beed District Central Cooperative
Bank ltd., Beed, Tq. & Dist. Beed
through its Managing Director /
Liquidator
06 The District Deputy Registrar,
Cooperative Societies, Beed
Tq. & Dist. Beed. Respondents
Mr. N.L. Jadhav, advocate for the petitioner.
WITH 
(132) WRIT PETITION NO. 4418 of 2015  
Trimbakrao s/o Shankarrao Deshmukh,
Age : 55 years, Occ. Agri.,
R/o Shiur, Tq. Hadgaon,
Dist. Nanded.
(Representative of Shiur Vividh
Karyakari Seva Sahakari 
Maryadit, Tq. Hadgaon,
Dist. Nanded) Petitioner
Versus
01 The State of Maharashtra,
Through its Secretary,
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:02 :::

{138}
wp355115.odt
Co­operation and Textile Department,
Mantralaya, Mumbai – 32.
02 The District Co­operative Election
Officer for Nanded District
Central Co­operative Bank
Nanded and Divisional Joint Registrar,
Co­operative Societies Latur Division,
Latur.
03 Vividh Karyakari Seva Sahakari
Maryadit, Shiur, Tq. Hadgaon,
Dist. Nanded.
Through its Secretary. Respondents
Mr. S. G. Rudrawar, advocate for the petitioner 
WITH
(133) WRIT PETITION NO. 4419 of 2015  
Dattatray Wamanrao Bhange
Age: 54 years, Occ.: Agril,
R/o Saranisangwi, Tq. Kaij,
Dist. Beed.
(representative of Vividh Karyakari Seva 
sahakari Ltd., Saranisangwi, Tq. Kaij,
Dist. Beed) Petitioner
Versus
01 The State of Maharashtra,
Through its Secretary,
Co­operation and Textile Department,
Mantralaya, Mumbai – 32.
02 The Secretary,
State Co­operative Election Authority,
Maharashtra State, Pune.
03 The District Co­operative Election
Officer, Beed District Central
Co­operative Bank Ltd., Beed and
Divisional Joint Registrar,
Co­operative Societies, Aurangabad
Division Latur.
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:02 :::

{139}
wp355115.odt
04 The Chief Executive Officer,
Beed District Central Co­operative Bank,
Ltd. Beed. Respondents
Mr. T. G. Gaikwad, advocate for the petitioner 
WITH
(134) WRIT PETITION NO. 4420 OF 2015
Wagheshwari Nagari Gramin Patsanstha
Ltd. Waghe Babhulgaon, Tal. Kaji,
Dist. Beed, Through
Sushila Ganpatrao Morale,
Age 59 years, Occ. Agri.,
R/o Banegaon, Post. Waghebabulgaon,
Tal. Kaij, District Beed. Petitioner
Versus
01 The State of Maharashtra,
Through its Secretary,
Co­operation Department,
Mantralaya, Mumbai.
02 The State Co­operative Election
Commissioner,
Maharashtra State, Pune,
Old Central Building, Pune.
03 The Secretary, State Co­operative
Election Authority, Maharashtra State,
Central Building, Pune.
04 The District Election Officer, Beed,
District Central Co­operative Bank
Ltd., Beed and Divisional Joint
Registrar Co­operative Societies,
Latur, Tal. & District Beed.
05 The Beed District Central Co­operative
Bank Ltd., Beed, Tal. & Dist. Beed,
Through its Managing Director.
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:02 :::

{140}
wp355115.odt
06 The District Deputy Registrar,
Co­operative Societies, Beed,
Tal. & District Beed. Respondents
Mr. S. S. Thombre, advocate for petitioner
WITH
(135) WRIT PETITION NO. 4424 OF 2015
01 Vithal S/o Tulshiram Budruk
Age : 45 years, Occ. Agriculture,
R/o. Pangri, Tq. Loha, Dist. Nanded
02 Vithal S/o Sainappa Madge
Age : 48 years, Occ. Agriculture,
R/o. Aandga, Tq. Loha, Dist. Nanded
03 Bhagwan S/o Govindrao Sirsath
Age : 48 years, Occ. Agriculture,
R/o. Umra, Tq. Loha, Dist. Nanded
04 Sambhaji S/o Ratan Ladane
Age : 44 years, Occ. Agriculture,
R/o. Harsad, Tq. Loha, Dist. Nanded
05 Digambar S/o Tulshiram Yeole
Age : 47 years, Occ. Agriculture,
R/o. Pimpalgaon (Ye), Tq. Loha, 
Dist. Nanded
06 Shankar Guruappa Andhale
Age : 55 years, Occ. Agriculture,
R/o. Malegaon (Yatra), Tq. Loha, 
Dist. Nanded Petitioners
Versus
01 The State of Maharashtra
Through its Secretary,
Marketing & Textile Department,
Mantralaya, Mumbai – 32
02 The Returning Officer/ Election Officer
of Nanded District Central Co­operative.
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:02 :::

{141}
wp355115.odt
Bank and the Divisional Joint Registrar,
Co­operative Societies, Latur
03 The District Deputy Registrar,
Co­operative Societies, Nanded
Dist. Nanded
04 The Maharashtra State Co­operative 
Election Authority, Central Administrative
Building, Shivajinagar, Pune.
05 Nanded District Central Co­operative Bank
Head Office : Near Shivaji Chowk, Nanded
Tq. & Dist. Nanded
Through its General Manager. Respondents
WITH
(136) WRIT PETITION NO. 4425 OF 2015
Krushi Utpan Bazar Samiti Karmachari
Sahakari Pat Sanstha Ltd., Ahmedpur,
Tq. Ahmedpur, Dist. Latur,
Through its Chairman,
Rajeev s/o Gokuldas Bhutada,
Aged 55 years, Occu : Service,
R/o. Ahmedpur, Tq. Ahmedpur,
Dist. Latur. Petitioner
Versus
01 The State of Maharashtra,
Through its Secretary,
In the Department of Co­operation,
Mantralaya, Mumbai­32.
02 The State Co­operative Election
Commissioner, Maharashtra State, 
Pune, Old Central Building, Pune.
03 The Secretary, State Co­operative
Election Authority, Maharashtra State,
Central Building, Pune.
04 The District Election Officer, 
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:03 :::

{142}
wp355115.odt
Latur District Central Co­operative
Bank Ltd., Latur and Divisional 
Joint Registrar, Co­operative
Societies, Latur. Tq. & Dist. Latur.
05 The Latur District Central Co­operative
Bank Ltd., Latur, Tal. & Dist. Latur,
Through its Managing Director.
06 The District Deputy Registrar,
Co­operative Societies, Latur,
Tal. & District Latur. Respondents
Mr. V. M. Mane, advocate for petitioner
WITH
(137) WRIT PETITION NO. 4426 OF 2015
01 Nitish S./o Nilkanthrao Devane,
Age : 26 years, Occ: Agri.,
R/o: Gadga, Tq. Naigaon, Dist. Nanded
02 Kailas S/o Khushalrao Nalegave
Age : 33 years, Occ: Agri.,
R/o: Takali (TM) Post Rajoli
Tq. Naigaon, Dist. Nanded. Petitioners
Versus
01 The State of Maharashtra
Through the State Co­operative
Election Authority,
Maharashtra State, Pune
02 The District Co­operative
Returning Officer, Nanded,
Dist. Central Co­operative
Bank Ltd., Nanded,
Tq. & Dist. Nanded.
03 The Returning Officer
For the election of District 
Central Co­operative Bank Ltd.
Nanded, Tq. & Dist. Nanded.
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:03 :::

{143}
wp355115.odt
04 The District Central
Co­operative Bank Ltd. Nanded,
Dist. Nanded through its
Managing Director. Respondents
Mr. P. S. Koshti and Mr. Rahul Patil, advocates for petitioners
WITH
(138) WRIT PETITION NO. 4432 OF 2015
01 Seva Sahakari Sanstha Ltd.
Takalgaon, Tq. Loha, Dist. Nanded,
Through its Nominee
Shri Kashinath Dattaram Lamdade
Age : 52 years, Occu : Agril.
R/o. Takalgaon, Tq. Loha,
Dist. Nanded.
02 Seva Sahakari Sanstha Ltd.
Kivala, Post. Kivala, Tq. Loha, 
Dist. Nanded,
Through its Nominee
Ahilyabai Bapurao Tarake
Age : 65 years, Occu : Agril.
R/o Kivala, Tq. Loha,
Dist. Nanded.
03 Seva Sahakari Sanstha Ltd.
Martala, Post Martala, Tq. Loha,
Dist. Nanded,
Through its Nominee
Laxmibai Balaji Patil,
Age : 50 years, Occu : Agril.
R/o. Martala, Tq. Loha,
Dist. Nanded.
04 Seva Sahakari Sanstha Ltd.
Sugaon (VK), A/o. Sugaon (VK),
Tq. Loha, Dist. Nanded,
Through its Nominee
Vitthal s/o. Balaji Sawale
Age : 26 years, Occu : Agril,
R/o Sugaon (VK), Tq. Loha,
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:03 :::

{144}
wp355115.odt
Dist. Nanded.
05 Seva Sahakari Sanstha Ltd.
Kapasi (Bk.), Tq. Loha, Dist. Nanded,
Through its Nominee
Pandit Kondaji Wadwale
Age : 40 years, Occu: Agril,
R/o. Kapasi, Tq. Loha,
Dist. Nanded.
06 Seva Sahakari Sanstha Ltd.
Sugaon, A/p. Sugaon, Tq. Loha,
Dist. Nanded, Through it Nominee
Bhagirathbai Diliprao Jadhav
Age : 41 years, Occu : Agril.
R/o. Sugaon, Tq. Loha,
Dist. Nanded.
07 Seva Sahakari Sanstha Ltd.
Dhawari, A/p. Dhawari, Tq. Loha,
Dist. Nanded, Through its Nominee
Baba Nagorao Kale,
Age : 65 years, Occu: Agril,
R/o. Dhawari, Tq. Loha,
Dist. Nanded
08 Seva Sahakari Sanstha Ltd.
Wadgaon, A/o. Wadgaon, Tq. Loha,
Dist. Nanded, Through its Nominee
Vinayak Deorao Kale,
Age : 28 years, Occu: Agril.
R/o. Wadgaon, Tq. Loha,
Dist. Nanded.
09 Seva Sahakari Sanstha Ltd.
Nila, A/p. Nila, Tq. Loha,
Dist. Nanded, Through its Nominee
Namdeo Tukaram Gajale
Age : 39 years, Occu: Agril.
R/o. Nila, Tq. Loha,
Dist. Nanded.
10 Seva Sahakari Sanstha Ltd.
Dhanora (Bhujbal), Tq. Loha, 
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:03 :::

{145}
wp355115.odt
Dist. Nanded, Through its Nominee
Ramkishan Ganpati Bhujbal
Age : 68 years, Occu: Agril.
R/o. Dhanora (Bhujbal), Tq. Loha,
Dist. Nanded.
11 Seva Sahakari Sanstha Ltd.
Sawargaon, Tq. Loha, Dist. Nanded,
Through its Nominee
Sau. Indubai Balaji Kadam
Age : 50 years, Occu : Agril.
R/o. Sawargaon, Tq. Loha,
Dist. Nanded.
12 Seva Sahakari Sanstha Ltd.
Janapuri, Post Janapuri, Tq. Loha,
Dist. Nanded, Through its Nominee
Laxman Shankarrao Kadam
Age : 55 years, Occu: Agril.
R/o. Janapuri, Tq. Loha,
Dist. Nanded.
13 Seva Sahakari Sanstha Ltd.
Betsaongi, Post Betsaongi, Tq. Loha,
Dist. Nanded, Through its Nominee
Ananda Tatyarao Wankhede
Age : 45 years, Occu: Agril.
R/o Betsaongi, Tq. Loha,
Dist. Nanded.
14 Seva Sahakari Sanstha Ltd.
Borgaon, Tq. Loha, Dist. Nanded,
Through its Nominee
Namdeo Venkati Adhav
Age : 52 years, Occu: Agril.
R/o Borgaon, Tq. Loha,
Dist. Nanded.
15 Seva Sahakari Sanstha Ltd.
Karegaon, Tq. Loha, Dist. Nanded,
Through its Nominee
Baburao Eknathrao More
Age : 30 years, Occu: Agril.
R/o Karegaon, Tq. Loha,
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:03 :::

{146}
wp355115.odt
Dist. Nanded.
16 Seva Sahakari Sanstha Ltd.
Walki (Bk.), Tq. Loha, Dist. Nanded,
Through its Nominee
Balaji Pandurang Betkar
Age : 33 years, Occu: Agril.
R/o Walki (Bk.), Tq. Loha,
Dist. Nanded.
17 Seva Sahakari Sanstha Ltd.
Dhanora (Makta), Tq. Loha, Dist. Nanded,
Through its Nominee
Prabhu Kerba Kadam,
Age : 45 years, Occu: Agril.
R/o Dhanora (Makta), Tq. Loha,
Dist. Nanded.
18 Seva Sahakari Sanstha Ltd.
Berali (Kh.), Tq. Loha, Dist. Nanded,
Through its Nominee
Sau. Sunita Sandeep Holge
Age : 40 years, Occu: Agril.
R/o Berali (Kh), Tq. Loha,
Dist. Nanded.
19 Seva Sahakari Sanstha Ltd.
Deulgaon, A/p Deulgaon, 
Tq. Loha, Dist. Nanded,
Through its Nominee
Sau. Radhabai Gopinath Sonvale
Age : 37 years, Occu: Agril.
R/o Takalgaon, Tq. Loha,
Dist. Nanded.
20 Seva Sahakari Sanstha Ltd.
Pokharbhosi, A/p Pokhari,
Tq. Loha, Dist. Nanded,
Through its Nominee
Dawaji Narayan Tathe
Age : 69 years, Occu: Agril.
R/o Pokharbhosi, A/p. Pokhari, 
Tq. Loha, Dist. Nanded.
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:04 :::

{147}
wp355115.odt
21 Seva Sahakari Sanstha Ltd.
Kautha, Tq. Kandhar, Dist. Nanded,
Through its Nominee
Balaji Narayan Mundkar
Age : 55 years, Occu: Agril.
R/o Kautha, Tq. Kandhar,
Dist. Nanded.
22 Seva Sahakari Sanstha Ltd.
Halada, Tq. Kandhar, Dist. Nanded,
Through its Nominee
Raosaheb Dagadoji Shinde,
Age : 56 years, Occu: Agril.
R/o Halada, Tq. Kandhar,
Dist. Nanded. Petitioners
Versus
01 The State of Maharashtra
Through its Secretary,
Marketing & Textile Department,
Mantralaya, Mumbai – 32
02 The Returning Officer/ Election Officer
of Nanded District Central Co­operative
Bank and the Divisional Joint Registrar,
Co­operative Societies, Latur
03 The District Deputy Registrar,
Co­operative Societies, Nanded
Dist. Nanded
04 The Maharashtra State Co­operative 
Election Authority, Central Administrative
Building, Shivajinagar, Pune.
05 Nanded District Central Co­operative Bank
Head Office : Near Shivaji Chowk, Nanded
Tq. & Dist. Nanded
Through its General Manager. Respondents
Mr. Shahaji B. Ghatol Patil, advocate for petitioners
WITH
(139) WRIT PETITION NO. 4433 OF 2015
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:04 :::

{148}
wp355115.odt
Santosh s/o Vitthal Bhojane
Age­38 years, Occu­Agri.,
R/o­At Nalewadgaon, Tq. Bhum
Dist­Osmanabad. Petitioner
Versus
01 The State of Maharashtra,
Through its Secretary,
Co­operation Department,
Mantralaya, Mumbai­32.
02 The State Co­operative Election
Authority Central Administrative
Building, Pune, at Pune.
03 The District Co­operative Election
Officer for the elections of the 
Osmanabad District Central Co­op.
Bank Ltd., Osmanabad at Osmanabad..
The Divisional Joint Registrar
Co­operative Societies, Latur
Division, Latur.
04 The District Deputy Registrar
Co­operative Societies Osmanabad
At Osmanabad.
05 The Assistant Registrar,
Co­operative Societies, Bhum,
Taluka Bhum, Dist­Osmanabad.
06 The Chief Executive Officer
of the Osmanabad District Central
Co­operative Bank Ltd., Osmanabad.
07 The Secretary,
Vivid Karyakari Seva Sahakari Society
Ltd., Nalewadgaon, Tal. Bhum,
Dist­ Osmanabad. Respondents
Mr. Dhananjay B. Thoke, advocate for petitioner
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:04 :::

{149}
wp355115.odt
WITH
(140) WRIT PETITION NO. 4434 OF 2015
01 Datta S/o Hanumantrao Pawale,
Age : 42 years, Occ. Agriculture,
R/o. Aurala, Tq. Kandhar, Dist. Nanded.
02 Ramrao S/o Bhujangrao Pandhare,
Age : 48 years, Occ. Agriculture,
R/o. Mandare Dharmapuri, Tq. Kandhar, 
Dist. Nanded.
03 Vinayak S/o Vishwambar Kadam
Age : 50 years, Occ. Agriculture,
R/o. Walki, Tq. Loha, Dist. Nanded. Petitioners
Versus
01 The State of Maharashtra
Through its Secretary,
Marketing & Textile Department,
Mantralaya, Mumbai – 32
02 The Returning Officer/ Election Officer
of Nanded District Central Co­operative
Bank and the Divisional Joint Registrar,
Co­operative Societies, Latur
03 The District Deputy Registrar,
Co­operative Societies, Nanded
Dist. Nanded
04 The Maharashtra State Co­operative 
Election Authority, Central Administrative
Building, Shivajinagar, Pune.
05 Nanded District Central Co­operative Bank
Head Office : Near Shivaji Chowk, Nanded
Tq. & Dist. Nanded
Through its General Manager. Respondents
Mr. Pandit S. Anerao, advocate for petitioners
WITH
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:04 :::

{150}
wp355115.odt
(141) WRIT PETITION NO. 4448 OF 2015
Shivajirao s/o Wamanrao Deshmukh,
Age: 45 years, Occ. Agri.,
R/o Hadgaon, Tq. Hadgaon,
Dist. Nanded
(Representative of Hadgaon
Vividh Karyakari Seva Sahakari
Maryadit, Tq. Hadgaon,
Dist. Nanded) Petitioner
Versus
01 The State of Maharashtra
Through its Secretary,
Co­operation & Textile Department,
Mantralaya, Mumbai – 32
02 The District Co­operative Election
Officer for Nanded District
Central Co­operative Bank
Nanded and Divisional Joint Registrar,
Co­operative Societies Latur Division,
Latur.
03 Vividh Karyakari Seva Sahakari
Maryadit, Hadgaon, Tq. Hadgaon,
Dist. Nanded
Through its Secretary. Respondents
Mr. S. G. Rudrawar, advocate for petitioner
WITH
(142) WRIT PETITION NO. 4451 OF 2015
Narayan s/o Ashokrao Kadam,
Age: 25 years, Occ. Agri.,
R/o Marlegaon, Tq. Hadgaon,
Dist. Nanded
(Representative of Marlegaon
Vividh Karyakari Seva Sahakari
Maryadit, Tq. Hadgaon,
Dist. Nanded) Petitioner
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:04 :::

{151}
wp355115.odt
Versus
01 The State of Maharashtra
Through its Secretary,
Co­operation & Textile Department,
Mantralaya, Mumbai – 32
02 The District Co­operative Election
Officer for Nanded District
Central Co­operative Bank
Nanded and Divisional Joint Registrar,
Co­operative Societies Latur Division,
Latur.
03 Vividh Karyakari Seva Sahakari
Maryadit, Marlegaon, Tq. Hadgaon,
Dist. Nanded
Through its Secretary. Respondents
Mr. S. G. Rudrawar, advocate for petitioner
WITH
(143) WRIT PETITION NO. 4452 OF 2015
Santosh s/o Ramji Kadam,
Age: 28 years, Occ. Agri.,
R/o Koli, Tq. Hadgaon,
Dist. Nanded
(Representative of Koli
Vividh Karyakari Seva Sahakari
Maryadit, Tq. Hadgaon,
Dist. Nanded) Petitioner
Versus
01 The State of Maharashtra
Through its Secretary,
Co­operation & Textile Department,
Mantralaya, Mumbai – 32
02 The District Co­operative Election
Officer for Nanded District
Central Co­operative Bank
Nanded and Divisional Joint Registrar,
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:04 :::

{152}
wp355115.odt
Co­operative Societies Latur Division,
Latur.
03 Vividh Karyakari Seva Sahakari
Maryadit, Koli, Tq. Hadgaon,
Dist. Nanded
Through its Secretary. Respondents
Mr. S. G. Rudrawar, advocate for petitioner
WITH
(144) WRIT PETITION NO. 4458 OF 2015
Smt. Sulochanabai w/o Govindrao Mane,
Age: 55 years, Occ. Household,
R/o Yelamb, Tq. Hadgaon,
Dist. Nanded
(Representative of Yelamb
Vividh Karyakari Seva Sahakari
Maryadit, Tq. Hadgaon,
Dist. Nanded) Petitioner
Versus
01 The State of Maharashtra
Through its Secretary,
Co­operation & Textile Department,
Mantralaya, Mumbai – 32
02 The District Co­operative Election
Officer for Nanded District
Central Co­operative Bank
Nanded and Divisional Joint Registrar,
Co­operative Societies Latur Division,
Latur.
03 Vividh Karyakari Seva Sahakari
Maryadit, Yelamb, Tq. Hadgaon,
Dist. Nanded
Through its Secretary. Respondents
Mr. S. G. Rudrawar, advocate for petitioner
WITH
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:05 :::

{153}
wp355115.odt
(145) WRIT PETITION NO. 4461 OF 2015
Saw. Surekha S/o Tanaji Gaikwad,
(Representative of Vividh Karyakari 
Seva Sahakari Society Ltd., Takli Bebli,
Tq. Osmanabad, Dist. Osmanabad)
Age:    years, Occ. Agri.,
R/o Takli Bebli, Tq. Osmanabad,
Dist. Osmanabad Petitioner
Versus
01 The State of Maharashtra
Through its Secretary,
Co­operation & Textile Department,
Mantralaya, Mumbai – 400 032.
02 The District Co­operative Election
Officer (Divisional Joint Registrar,
Co­operative Societies, Aurangabad 
Division, Aurangabad.
03 The State Co­operative Election
Authority, Maharashtra State,
Pune. Respondents
Mr. Laxmikant C. Patil, advocate for petitioner
WITH
(146) WRIT PETITION NO. 4462 OF 2015
01 Yehalegaon Tukaram Vividh Karyakari
Seva Sahakari Society Ltd., Yahalegaon,
Tq. Kalamnuri, Dist. Hingoli
Through its Member Representative
Pandurang Laxmanrao Nagare
Age 55 yrs. Occ. Agri.
r/o Yehalegaon, Tq. Kalamnuri,
Dist. Hingoli.
02 Ghoda Vividh Karyakari
Seva Sahakari Society Ltd., Ghoda,
Post Ghoda, Tq. Kalamnuri, Dist. Hingoli
Through its Member Representative
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:05 :::

{154}
wp355115.odt
Govindrao Bhaurao Patange
Age 45 yrs. Occ. Agri.
r/o Ghoda, Tq. Kalamnuri,
Dist. Hingoli.
03 Kurtadi Vividh Karyakari
Seva Sahakari Society Ltd., Kurtadi,
Tq. Kalamnuri, Dist. Hingoli
Through its Member Representative
Sadashiv Ganpatrao Jadhav,
Age 48 yrs. Occ. Agri.
r/o Kurtadi, Tq. Kalamnuri,
Dist. Hingoli.
04 Selsura Vividh Karyakari
Seva Sahakari Society Ltd., Selsura,
Tq. Kalamnuri, dist. Hingoli
Through its Member Representative
Haribhau Laxmanrao Ghuge
Age 45 yrs. Occ. Agri.
r/o Selsura, Tq. Kalamnuri,
Dist. Hingoli.
05 Kalamnuri Vividh Karyakari
Seva Sahakari Society Ltd., Kalamnuri,
Tq. Kalamnuri, Dist. Hingoli
Through its Member Representative
Damodhar Babarao Shinde
Age 49 yrs. Occ. Agri.
r/o Kalamnuri, Tq. Kalamnuri,
Dist. Hingoli.
06 Chikhali Vividh Karyakari
Seva Sahakari Society Ltd., Chikhali,
Tq. Kalamnuri, Dist. Hingoli
Through its Member Representative
Kesharao Babarao Chavan
Age 70 yrs. Occ. Agri.
r/o Chikhali, Tq. Kalamnuri,
Dist. Hingoli. Petitioners
Versus
01 The District Co­operative Election Officer
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:05 :::

{155}
wp355115.odt
@ Divisional Joint Registrar
Co­operative Societies Aurangabad.
District Aurangabad.
02 The District Deputy Registrar
Co­operative Society Hingoli
Dist. Hingoli. Respondents
Mr. Pradeep N. Sonpethakar, advocate for petitioners
WITH
(147) WRIT PETITION NO. 4474 OF 2015
Nilkanth s/o Namdeorao Keshve,
Age : 50 Years, Occ : Agriculture,
R/o : Vasantnagar, Nanded,
Representative  and President of 
Shankarrao Chavan Nagri Sahakari 
Bank Ltd., Kinwat, Tq. Kinwat, 
Dist. Nanded. Petitioner
Versus
01 The State of Maharashtra
Through its Secretary,
Co­operation & Textile Department,
Maharashtra State, Mantralaya, 
Mumbai – 400 032.
02 The District Co­operative Election
Officer (Divisional Joint Registrar
at Latur), of Nanded District Central
Co­operative Bank Ltd., Nanded,
having its office at Central 
nd
Administrative Building, 2  floor,
Latur.
03 The State Co­operative Election
Authority, Maharashtra State,
Pune.
04 The Assistant Registrar,
Co­operative Societies,
Kinwat, Tq. Kinwat, 
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:05 :::

{156}
wp355115.odt
Dist. Nanded. Respondents
Mr. Amit A. Mukhedkar, advocate for petitioner
WITH
(148) WRIT PETITION NO. 4475 OF 2015
Shri. Bhagwan s/o Vitthalrao Shinde,
(Representative of Vividh Karyakari 
Seva Sahakari Society Ltd., Guntur),
Guntur Tq. Kandhar, Dist. Nanded.
Age: 42 years, Occ. Agri.,
R/o Guntur, Tq. Kandhar,
Dist. Nanded. Petitioner
Versus
01 The State of Maharashtra
Through its Secretary,
Co­operation & Textile Department,
Maharashtra State, Mantralaya, 
Mumbai – 400 032.
02 The District Co­operative Election
Officer (Divisional Joint Registrar
at Latur), of Nanded District Central
Co­operative Bank Ltd., Nanded,
having its office at Central 
nd
Administrative Building, 2  floor,
Latur.
03 The State Co­operative Election
Authority, Maharashtra State,
Pune. Respondents
Mr. Amit A. Mukhedkar, advocate for petitioner
WITH
(149) WRIT PETITION NO. 4481 OF 2015
01 Shri. Prakash s/o Dadarao Bedre,
Representative of Vividh Karyakari 
Seva Sahakari Society Ltd., Maregaon,
Tq. Kinwat, Dist. Nanded.
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:06 :::

{157}
wp355115.odt
Age: 47 years, Occ. Agri.,
R/o Maregaon, Tq. Kinwat,
Dist. Nanded.
02 Shri. Atmaram s/o Balaji Mundhe,
Representative of Vividh Karyakari 
Seva Sahakari Society Ltd., Nagzari,
At Post Nagzari, Tq. Kinwat, 
Dist. Nanded.
Age: 50 years, Occ. Agri.,
R/o At Post Nagzari, Tq. Kandhar,
Dist. Nanded.
03 Sou. Minabai w/o Yeshwantrao Karhale,
Age: 52 years, Occ. Household,
Representative of Adivasi Vividh Karyakari 
Seva Sahakari Society Ltd., Ghoti,
Tq. Kinwat, Dist. Nanded.
R/o At Post Kamtala, Tq. Kinwat,
Dist. Nanded.
04 Janardhan s/o Dadarao Kavde,
Age: 55 years, Occ. Household,
Representative of Vividh Karyakari 
Seva Sahakari Society Ltd., Vadoli,
Tq. Kinwat, Dist. Nanded.
R/o At Post Vadoli, Tq. Kinwat,
Dist. Nanded.
05 Shri. Gopinath s/o Rama Kendre,
Representative of Vividh Karyakari 
Seva Sahakari Society Ltd., Pimpri,
At Post Pimpri, Tq. Kinwat, 
Dist. Nanded.
Age: 58 years, Occ. Agri.,
R/o At Post Pimpri, Tq. Kinwat,
Dist. Nanded.
06 Shri. Nagorao s/o Laxman Telke,
Representative of Vividh Karyakari 
Seva Sahakari Society Ltd., Patoda,
At Post Patoda, Tq. Kinwat, 
Dist. Nanded.
Age: 52 years, Occ. Agri.,
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:06 :::

{158}
wp355115.odt
R/o At Post Patoda, Tq. Kinwat,
Dist. Nanded.
07 Shri. Chudiram s/o Mahadu Todsam,
Representative of Vividh Karyakari 
Seva Sahakari Society Ltd., Dhanora (C),
Tq. Kinwat, Dist. Nanded.
Age: 41 years, Occ. Agri.,
R/o At Post Dhanora (C), Tq. Kinwat,
Dist. Nanded.
08 Shri. Pralhad s/o Taterao Mundhe,
Representative of Vividh Karyakari 
Seva Sahakari Society Ltd., Bodhadi (Kh),
At Post Bodhadi, Tq. Kinwat, 
Dist. Nanded.
Age: 50 years, Occ. Agri.,
R/o At Post Bodhadi (Kh), Tq. Kinwat,
Dist. Nanded.
09 Shri. Pandhari s/o Dynoba Kendre,
Representative of Vividh Karyakari 
Seva Sahakari Society Ltd., Dahegaon,
At Post Dahegaon, Tq. Kinwat, 
Dist. Nanded.
Age: 57 years, Occ. Agri.,
R/o At Post Dahegaon, Tq. Kinwat,
Dist. Nanded.
10 Shri. Yeshwant s/o Digambar Kurhale,
Representative of Vividh Karyakari 
Seva Sahakari Society Ltd., Kamthala,
At Post Kamthala, Tq. Kinwat, 
Dist. Nanded.
Age: 55 years, Occ. Agri.,
R/o At Post Kamthala, Tq. Kinwat,
Dist. Nanded.
11 Tulshiram s/o Devaji Gedam,
Representative of Aadivasi Karyakari 
Seva Sahakari Society Ltd., Kothachi,
At Post Kothachi, Tq. Kinwat, 
Dist. Nanded.
Age: 67 years, Occ. Agri.,
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:06 :::

{159}
wp355115.odt
R/o At Post Patoda, Tq. Kinwat,
Dist. Nanded.
12 Gangadhar s/o Bhujangrao Jadhav
Representative of Vividh Karyakari 
Seva Sahakari Society Ltd., Osmeth,
At Post Osmeth, Tq. Kinwat, 
Dist. Nanded.
Age: 47 years, Occ. Agri.,
R/o At Post Osmeth, Tq. Kinwat,
Dist. Nanded.
13 Venkatrao s/o Mukundrao Nameniwar,
Representative of Vividh Karyakari 
Seva Sahakari Society Ltd., Kinwat,
Tq. Kinwat, Dist. Nanded.
Age: 65 years, Occ. Agri.,
R/o Kinwat, Tq. Kinwat,
Dist. Nanded.
14 Suryakantreddi s/o Madhavreddi Kallemwar,
Representative of Vividh Karyakari 
Seva Sahakari Society Ltd., Kanki,
Tq. Kinwat, Dist. Nanded.
Age: 44 years, Occ. Agri.,
R/o Kanki, Tq. Kinwat,
Dist. Nanded.
15 Anilreddy s/o Narayanreddi
Representative of Vividh Karyakari 
Seva Sahakari Society Ltd., Palshi,
Tq. Kinwat, Dist. Nanded.
Age: 50 years, Occ. Agri.,
R/o Kinwat, Tq. Kinwat,
Dist. Nanded.
16 Pandurang s/o Gangaram Palepwad,
Representative of Vividh Karyakari 
Seva Sahakari Society Ltd., Bhishi,
Tq. Kinwat, Dist. Nanded.
Age: 56 years, Occ. Agri.,
R/o Bhishi, Tq. Kinwat,
Dist. Nanded.
17 Shyam s/o Ramrao Kendre,
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:06 :::

{160}
wp355115.odt
Representative of Vividh Karyakari 
Seva Sahakari Society Ltd., Sawri,
Tq. Kinwat, Dist. Nanded.
Age: 55 years, Occ. Agri.,
R/o Sawri, Tq. Kinwat,
Dist. Nanded.
18 Datta s/o Parasram Karhale,
Representative of Vividh Karyakari 
Seva Sahakari Society Ltd., Malborgaon,
Tq. Kinwat, Dist. Nanded.
Age: 45 years, Occ. Agri.,
R/o Malborgaon, Tq. Kinwat,
Dist. Nanded.
19 Purshottam s/o Murari Yerdlawar,
Representative of Vividh Karyakari 
Seva Sahakari Society Ltd., Dundra,
Tq. Kinwat, Dist. Nanded.
Age: 40 years, Occ. Agri.,
R/o Dundra, Tq. Kinwat,
Dist. Nanded.
20 Shri. Dattatraya s/o Ramji Gedam
Representative of Vividh Karyakari 
Seva Sahakari Society Ltd., Kherda,
Tq. Kinwat, Dist. Nanded.
Age: 40 years, Occ. Agri.,
R/o Kherda, Tq. Kinwat,
Dist. Nanded. Petitioners
Versus
01 The State of Maharashtra
Through its Secretary,
Co­operation & Textile Department,
Maharashtra State, Mantralaya, 
Mumbai – 400 032.
02 The District Co­operative Election
Officer (Divisional Joint Registrar
at Latur), of Nanded District Central
Co­operative Bank Ltd., Nanded,
having its office at Central 
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:06 :::

{161}
wp355115.odt
nd
Administrative Building, 2  floor,
Latur.
03 The State Co­operative Election
Authority, Maharashtra State,
Pune. Respondents
Mr. Amit A. Mukhedkar, advocate for petitioners
WITH
(150) WRIT PETITION NO. 4482 OF 2015
01 Sou. Surekha w/o Balbhim Kasale,
Age: 43 years, Occ. Business,
R/o Rani Sawargaon, Tq. Gangakhed,
Dist. Parbhani
(Representative of Sow. Pratibhatai 
Sharad Pawar Mahila Nagari Sahakari
Pat Sanstha Ltd., Ranisavargaon)
02 Sow. Pratibhatai Sharad Pawar
Mahila Audyogik Sahakari Sanstha
Ltd., Ranisavargaon, Tq. Gangakhed,
Dist. Parbhani)
Through its Chairman
Sow. Surekha w/o Balbhim Kasale,
Age : 43 years, Occ. Business,
R/o Rani Sawargaon, Tq. Gangakhed
Dist. Parbhani. Petitioners
Versus
01 The State of Maharashtra
Through the Secretary,
Co­operation and Textile Department
Mantralaya, Mumbai
02 The Secretary,
State Co­operative Election Authority,
Maharashtra State, Pune.
03 The District Co­operative Election Officer,
Parbhani District Central Co­operative
Bank Ltd. Parbhani And Divisional Joint
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:07 :::

{162}
wp355115.odt
Registrar, Co­operative Societies,
Aurangabad Division, Aurangabad.
04 The Chief Executive Officer,
Parbhani District Central 
Co­operative Bank, Ltd. Parbhani. Respondents
Mr. Laxman H. Kawale, advocate for petitioners
WITH
(151) WRIT PETITION NO. 4483 OF 2015
Kavali Vividh Karyakari Seva
Sahakari Society Ltd. Kavali,
Through its delegate
Mangalabai Babulal Wankhede Patil
Age 45 yrs., Occ. Agri.
R/o Kawali, Tq. Soyagaon,
Dist. Aurangabad. Petitioner
Versus
01 The State of Maharashtra
Through the Secretary for
Co­operative Textile and Handloom 
Department, Mantralaya, Mumbai
02 The Divisional Joint Registrar
Cooperative Societies, and the
District Cooperative Election Officer,
Aurangabad District Central Cooperative
Bank Limited, Aurangabad,
District. Aurangabad. Respondents
Mr. P. W. Pawar, advocate for petitioner
WITH
(152) WRIT PETITION NO. 4506 OF 2015
Bhaskar Mahadev Ware
(Representative of Chincholi Vividh
Karyakari Seva Sahkari Society Ltd.)
Age : 33 years, Occ : Agriculture,
R/o. Chincholi, Tal. Bhoom
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:07 :::

{163}
wp355115.odt
Dist. Osmanabad. Petitioner
Versus
01 The State of Maharashtra
Through its Secretary, 
Co­operation & Textile Department,
Maharashtra State, Mantralaya,
Mumbai – 400 032.
02 The District Co­operative Election
Officer, (Divisional Joint Registrar,
Co­operative Societies, Latur),
District Central Co­operative Bank
Ltd., Osmanabad, 
Dist. Osmanabad.
03 Maharashtra State Co­op.
Election Authority, Pune. Respondents
Mr. Vikram S. Undre, advocate for petitioner
WITH
(153) WRIT PETITION NO. 4509 OF 2015
Kantilala Chandulal Borana
(Representative of Washi Taluka
Setkari Sahakari Kharedi Vikri Sangh
Ltd., Washi)
Age : Major years, Occ : Agriculture,
R/o. Terkheda, Tal. Washi,
Dist. Osmanabad. Petitioner
Versus
01 The State of Maharashtra
Through its Secretary, 
Co­operation & Textile Department,
Maharashtra State, Mantralaya,
Mumbai – 400 032.
02 The District Co­operative Election
Officer, (Divisional Joint Registrar,
Co­operative Societies, Latur),
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:07 :::

{164}
wp355115.odt
District Central Co­operative Bank
Ltd., Osmanabad, 
Dist. Osmanabad.
03 Maharashtra State Co­op.
Election Authority, Pune. Respondents
Mr. Vikram S. Undre, advocate for petitioner
WITH
(154) WRIT PETITION NO. 4516 OF 2015
Nutan Janta Vidyalaya Karmachari
Sahakari Pat Sanstha Ltd., Sonkheda,
Mankheda, Tq. Ahmedpur, Dist. Latur,
Through its Chairman,
Naragude s/o Umeshkumar Shrikant,
Aged 45 years, Occu : Agri,,
R/o. Ahmedpur, Tq. Ahmedpur,
Dist. Latur. Petitioner
Versus
01 The State of Maharashtra,
Through its Secretary,
In the Department of Co­operation,
Mantralaya, Mumbai­32.
02 The State Co­operative Election
Commissioner, Maharashtra State, 
Pune, Old Central Building, Pune.
03 The Secretary, State Co­operative
Election Authority, Maharashtra State,
Central Building, Pune.
04 The District Election Officer, 
Latur District Central Co­operative
Bank Ltd., Latur and Divisional 
Joint Registrar, Co­operative
Societies, Latur. Tq. & Dist. Latur.
05 The Latur District Central Co­operative
Bank Ltd., Latur, Tal. & Dist. Latur,
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:07 :::

{165}
wp355115.odt
Through its Managing Director.
06 The District Deputy Registrar,
Co­operative Societies, Latur,
Tal. & District Latur. Respondents
Mr. V. M. Mane, advocate for petitioner
WITH
(155) WRIT PETITION NO. 4520 OF 2015
Bapu Narayan Paithanpagare
(Representative of Antarvali Vividh
Karyakari Seva Sahkari Society Ltd.)
Age : 60 years, Occ : Agriculture,
R/o. Antarvali, Tal. Bhoom,
Dist. Osmanabad. Petitioner
Versus
01 The State of Maharashtra
Through its Secretary, 
Co­operation & Textile Department,
Maharashtra State, Mantralaya,
Mumbai – 400 032.
02 The District Co­operative Election
Officer, (Divisional Joint Registrar,
Co­operative Societies, Latur),
District Central Co­operative Bank
Ltd., Osmanabad, 
Dist. Osmanabad.
03 Maharashtra State Co­op.
Election Authority, Pune. Respondents
Mr. Vikram S. Undre, advocate for petitioner
WITH
(156) WRIT PETITION NO. 4522 OF 2015
01 Vividh Karyakari Seva Sahakari
Sanstha Maryadit, Sangam,
Tq. Dharur, Dist. Beed,
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:08 :::

{166}
wp355115.odt
Through its : Members
Dyanoba s/o Wamanrao Hormale,
Age 48 years, Occu : Agri.
02 Vividh Karyakari Seva Sahakari
Sanstha Maryadit, Mhatargaon,
Tq. Dharur, Dist. Beed,
Through its : Members
Ajitsingh s/o Shivaji Salgare,
Age 45 years, Occu : Agri.
03 Vividh Karyakari Seva Sahakari
Sanstha Maryadit, Khamgaon,
Tq. Dharur, Dist. Beed,
Through its : Members
Meerabai w/o Haribhau Bade,
Age 47 years, Occu : Agri.
04 Vividh Karyakari Seva Sahakari
Sanstha Maryadit, Kandewadi,
Tq. Dharur, Dist. Beed,
Through its : Members
Muktiram s/o Namdeorao Khade,
Age 55 years, Occu : Agri.
05 Vividh Karyakari Seva Sahakari
Sanstha Maryadit, Kacharwadi,
Tq. Dharur, Dist. Beed,
Through its : Members
Padmakar s/o Arjun Nirade,
Age 44 years, Occu : Agri.
06 Vividh Karyakari Seva Sahakari
Sanstha Maryadit, Singanwadi,
Tq. Dharur, Dist. Beed,
Through its : Members
Aswini w/o Sundarrao Bhosale,
Age 42 years, Occu : Agri.
07 Vividh Karyakari Seva Sahakari
Sanstha Maryadit, Varkatwadi,
Tq. Dharur, Dist. Beed,
Through its : Members
Murlidhar s/o Keshav Varkate,
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:08 :::

{167}
wp355115.odt
Age 50 years, Occu : Agri.
08 Vividh Karyakari Seva Sahakari
Sanstha Maryadit, Fakirjawala,
Tq. Dharur, Dist. Beed,
Through its : Members
Housabai w/o Madanrao Solanke,
Age 50 years, Occu : Agri.
09 Vividh Karyakari Seva Sahakari
Sanstha Maryadit, Surnarwadi,
Tq. Dharur, Dist. Beed,
Through its : Members
Rama s/o Nagorao Kare,
Age 48 years, Occu : Agri.
10 Vividh Karyakari Seva Sahakari
Sanstha Maryadit, Deothana,
Tq. Dharur, Dist. Beed,
Through its : Members
Hanumanth s/o Dhondiba Solanke,
Age 52 years, Occu : Agri.
11 Vividh Karyakari Seva Sahakari
Sanstha Maryadit, Chikhali,
Tq. Dharur, Dist. Beed,
Through its : Members
Mangal w/o Bhagwan Kashid,
Age 45 years, Occu : Agri. Petitioners
Versus
01 The State of Maharashtra,
Through its secretary:
Co­operative Department,
Mantralaya, Mumbai­32.
02 State Co­operative Election Authority,
Through its : State Election 
Commissioner, Mantralaya,
Mumbai.
03 The Returning Officer,
for Election of Beed,
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:08 :::

{168}
wp355115.odt
District Central Co­operative
Bank Ltd. And Divisional Joint
Registrar, Co­operative Societies,
Latur, Dist. Latur.
04 The District Deputy Registrar,
Co­operative Societies, Beed,
Dist. Beed.
05 The Beed District Central
Co­operative Bank Ltd., Beed,
Through its Managing Director. Respondents
Mr. Bhagwan R. Sable, advocate for petitioners
WITH
(157) WRIT PETITION NO. 4540 OF 2015
01 Khushalrao s/o Madhavrao Pandagale,
Age : 40 years, Occu. Service,
R/o. Shiradhon, Tq. Kandhar,
Dist. Nanded (Representative of Shiradhon
Vividh Karyekari Seva Sahakari Society
Ltd. Tq. Kandhar, Dist­ Nanded) Petitioner
Versus
01 The State of Maharashtra
Through its Secretary,
Co­operation and Textile Department,
Mantrlaya, Mumbai – 32.
02 The District Co­operative
Returning Officer, for the 
election of Nanded District
Central Co­operative Bank Ltd.
Nanded.
03 Shiradhon Vividh Karyakari Seva
Sahakari Society Ltd., Shiradhon,
Tq. Kandhar, Dist. Nanded,
Through its Secretary.
04 The District Central
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:08 :::

{169}
wp355115.odt
Co­operative Bank Ltd. Nanded,
Dist. Nanded through its
Managing Director. Respondents
Mr. V. D. Gunale, advocate for petitioner
WITH
(158) WRIT PETITION NO. 4564 OF 2015
01 Shri. Dharamraj S/o Narhari Kawade,
(Representative of Vividh Karyakari Seva
Sahakari Society Ltd., Kanerwadi,
Tq. Kalamb, Dist. Osmanabad.
Age: 54 Years, Occu. Agri.
R/o. Kanerwadi, Tq. Kalamb,
Dist. Osmanabad.
02 Shri Udhav S/o Digambhar Madke,
(Representative of Indira Nagari
Sahakari Pat Society Ltd. Moha,
Tq. Kalamb, Dist. Osmanabad.
Age: 52 Years, Occu. Agri.
R/o Moha, Tq. Kalamb, Dist. Osmanabad.
03 Shri Ramkisan S/o Madukar Madke,
(Representative of Uttam Gramin Vikas 
Agri. Pat Sahakari Society Ltd. Moha,
Tq. Kalamb, Dist. Osmanabad, 
Age: 60 Years, Occu. Agri.,
R/o Moha, Tq. Kalamb, Dist. Osmanabad.
04 Shri Anant S/o Nandlal Tapde,
(Representative of Balaji Gramin Vikas 
Agri. Pat Sahakari Society Ltd. Khamaswadi,
Tq. Kalamb, Dist. Osmanabad, 
Age: 40 Years, Occu. Agri.,
R/o Khamaswadi, Tq. Kalamb, 
Dist. Osmanabad.
05 Shri Mahesh S/o Nagnathappa Munde,
(Representative of Vividh Karyakari Seva 
Sahakari Society Ltd. Gaurgao,
Tq. Kalamb, Dist. Osmanabad, 
Age: 40 Years, Occu. Agri.,
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:08 :::

{170}
wp355115.odt
R/o Gaurgao, Tq. Kalamb, 
Dist. Osmanabad. Petitioners
Versus
01 The State of Maharashtra
Through its Secretary,
Co­operation and Textile Department,
Maharashtra State, Mantrlaya, 
Mumbai – 400 032.
02 The District Co­operative
Election Officer (Divisional Joint
Registrar, Co­op. Societies, Aurangabad
Division, Aurangabad.
03 The  State Co­operative Election
Authority, Maharashtra State,
Pune. Respondents
Mr. Nilkanth R. Pawade, advocate for petitioners
WITH
(159) WRIT PETITION NO.4569 OF 2015
Nagorao S/o Gangadhar Bembere,
Age : 42 years, Occu: Agril. And Nominee,
of Seva Sahakari Society Ltd. Kothala
Tq. Naigaon, Dist. Nanded,
R/o. Kothala, Post Salegaon­Via Dharmabad
Tq. Naigaon (Kh), Dist. Nanded. Petitioner
Versus
01 The State of Maharashtra
Through its Secretary,
Marketing & Textile Department,
Mantralaya, Mumbai – 32.
02 The Returning Officer/ Election Officer
of Nanded District Central Co­operative
Bank and the Divisional Joint Registrar,
Co­operative Societies, Latur
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:09 :::

{171}
wp355115.odt
03 The District Deputy Registrar,
Co­operative Societies, Nanded
Dist. Nanded
04 The Maharashtra State Co­operative 
Election Authority, Central Administrative
Building, Shivajinagar, Pune.
05 Nanded District Central Co­operative Bank,
Head Office : Near Shivaji Chowk, Nanded
Tq. & Dist. Nanded
Through its General Manager. Respondents
Mr. Shahaji B. Ghatol Patil, advocate for petitioner
WITH
(160) WRIT PETITION NO. 4605 OF 2015
01 Shri. Uttamrao s/o Balwantrao More,
(Representative of Vividh Karyakari 
Seva Sahakari Society Ltd., Telki,
Tq. Loha, Dist. Nanded.)
Age: 48 years, Occ. Agri.,
R/o At Telki, Tq. Loha,
Dist. Nanded.
02 Shri. Vitthal s/o Tulshiram Budruk,
(Representative of Vividh Karyakari 
Seva Sahakari Society Ltd., Pangri,
At Post Pangri, Tq. Loha, Dist. Nanded.)
Age: 49 years, Occ. Agri.,
R/o At Post Pangri, Tq. Loha,
Dist. Nanded.
03 Shri. Dyneshwar s/o Baliram Chonde,
(Representative of Vividh Karyakari 
Seva Sahakari Society Ltd., Dhodaj,
At post Ghodaj, Tq. Kandhar, 
Dist. Nanded.)
Age: 52 years, Occ. Agri.,
R/o At Post Ghodaj, Tq. Kandhar,
Dist. Nanded. Petitioners
Versus
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:09 :::

{172}
wp355115.odt
01 The State of Maharashtra
Through its Secretary,
Co­operation & Textile Department,
Maharashtra State, Mantralaya, 
Mumbai – 400 032.
02 The District Co­operative Election
Officer (Divisional Joint Registrar
at Latur), of Nanded District Central
Co­operative Bank Ltd., Nanded,
having its office at Central 
nd
Administrative Building, 2  floor,
Latur.
03 The State Co­operative Election
Authority, Maharashtra State,
Pune. Respondents
Mr. Amit A. Mukhedkar, advocate for petitioners
WITH
(161) WRIT PETITION NO. 4048 OF 2015
Pimpalgaon Khand Vividh Karyakari
Sahakari Sanstha, Maryadit,
Pimpalgaon Khand, Taluka Akole,
District: Ahmednagar.
Through it's authorized Member,
Dagdu Raoba Hase,
Age : 47 Years, Occu: Agriculture,
R/o: Pimpalgaon Khand, Taluka Akole,
District: Ahmednagar. Petitioner
Versus
01 The State of Maharashtra
Through its Secretary,
Co­operation, Marketing & Textile 
Department, Mantralaya, 
Mumbai – 400 032.
02 The Divisional Deputy Registrar,
Co­operative Societies, Nasik,
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:09 :::

{173}
wp355115.odt
Division Nasik.
03 The District Election Officer,
Co­operative/District Deputy Registrar,
Co­operative Societies,
Ahmednagar.
04 The Ahmednagar District Central
Co­op. Bank,
Through its Secretary,
Nagar­Pune Road, Opposite Ahmednagar
Bus­stand, Ahmednagar,
District Ahmednagar. Respondents
Madhaveshwari S. Mhase, advocate for petitioner
WITH
(162) WRIT PETITION NO. 4139 OF 2015
01 Yeshwantrao Chavan Nagri Sahakari
Patsanstha Vasmath Ltd. 
Vasmathnagar, Tq. Vasmath,
Dist. Hingoli: Through its Nominee,
Subhash s/o Manikrao Khandharkar
Age: 62 years, Occu: Agril,
R/o Somwarpeth, Vasmath,
Tq. Vasmath, Dist. Hingoli.
02 Hatta Vividh Karyakari Seva Sahakari
Society Ltd., Hatta, Tq. Vasmath,
Dist. Hingoli: Through its Nominee,
Raviraj s/o Balasaheb Deshmukh,
Age: 30 years, Occu: Agril,
R/o Tatta, Tq. Vasmath, 
Dist. Hingoli.
03 Suhagan Vividh Karyakari Seva
Sahakari Sanstha Ltd., Suhagan,
Tq. Purna, District Parbhani,
Through its Nominee,
Arun Hiraji Bhosale
Age: 22 years, Occu: Agril,
R/o Suhagan, Tq. Purna, 
Dist. Parbhani. Petitioners
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:09 :::

{174}
wp355115.odt
Versus
01 The State of Maharashtra
Through its Secretary,
Marketing & Textile Department,
Mantralaya, Mumbai – 32
02 The Returning Officer/ Election Officer
of Parbhani District Central Co­operative
Bank, And Divisional Joint Registrar,
Co­operative Societies, Aurangabad.
03 The District Deputy Registrar,
Co­operative Societies, Parbhani,
District: Parbhani.
04 The Maharashtra State Co­operative 
Election Authority, Central 
Administrative Building, 
Shivajinagar, Pune. Respondents
Mr. Shahaji B. Ghatol Patil, advocate for petitioners
WITH
(163) WRIT PETITION NO. 4768 OF 2015
01 Shri. Lachiram Bhivaraji Gopatavad,
Age: 59 years, Occu: Agriculture,
R/o­ 172, At po. Raykhod, Tq. Bhokar,
Dist. Nanded.
02 Shri. Madhav Ramji Bachevar,
Age: 64 years, Occu: Agriculture,
R/o­ 55, Jamadari Tanda, Jamdarigaon,
Tq. Bhokar, Dist. Nanded.
03 Shri. Subhashrao Vitthalarao Kadam,
Age: 61 years, Occu: Agriculture,
R/o­ 129­1, Kolgaon (Bu),
Tq. Bhokar, Dist. Nanded.
04 Shri. Rathod Apparav Phulsing,
Age: 32 years, Occu: Agriculture,
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:09 :::

{175}
wp355115.odt
R/o­ 153, Jambhali, Tq. Bhokar,
Dist. Nanded.
05 Shri. More Kalyansrav Ganapati,
Age: 76 years, Occu: Agriculture,
R/o­ 117, At po. Ritta, Tq. Bhokar,
Dist. Nanded.
06 Shri. Awdhut Narayan Pawar,
Age: 53 years, Occu: Agriculture,
R/o­ Lamkani, Post Halda, Tq. Bhokar,
Dist. Nanded.
07 Shri. Nagorao Gunaji Kotule,
Age: 60 years, Occu: Agriculture,
R/o­ Borwadi, Post Pandurna, Tq. Bhokar,
Dist. Nanded.
08 Shri. Ganesh Lachachhamanna Dandwad,
Age: 43 years, Occu: Agriculture,
R/o­ Palaj, Tq. Bhokar,
Dist. Nanded.
09 Shri. Naganath Laxman Ghisewad,
Age: 52 years, Occu: Agriculture,
R/o­ 558, Pawar Colony, Kinwat Road,
Bhokar, Tq. Bhokar, Dist. Nanded.
10 Shri. Lungare Baliram Bapurao,
Age: 41 years, Occu: Agriculture,
R/o­ Borgaon, Post Dhanora, 
Tq. Bhokar, Dist. Nanded.
11 Shri. Balaji Gangaram Shendge,
Age: 68 years, Occu: Agriculture,
R/o­ 18, Jakapur, Hassapur, 
Tq. Bhokar, Dist. Nanded.
12 Shri. Datta Vitthal Akalavad,
Age: 60 years, Occu: Agriculture,
R/o­ 133, Haladagaon, Tq. Bhokar,
Dist. Nanded. Petitioners
Versus
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:10 :::

{176}
wp355115.odt
01 The State of Maharashtra,
Through its Secretary,
Co­operation & Textile Deptt.,
Maharashtra State, Mantralaya,
Mumbai – 400 032.
02 The District Co­operative Election
Officer (Divisional) Joint Registrar,
Co­op. Societies, Latur Division,
Latur, Central Administrative 
Building, Second Floor, Latur. Respondents
Mr. Pavan P. Uttarwar, advocate for petitioners.
WITH
WRIT PETITION NO.3926 OF 2015 
                                                     
Seva Sahakari Sanstha Maryadit 
Mandva, through Sow Neeta
w/o Rajesh Mutkule, 
Age 35 years, Occ. Agri and Household
R/o. Mandva, Tq. Ashti,
District Beed  Petitioner 
versus 
01 The State of Maharashtra 
Through Secretary
Department of Co­operation
Mantralaya, Mumbai ­ 32
(Copy to be served on Govt.
Pleader High Court of Bombay
Bench at Aurangabad) 
02 The State Co­operative Election
Commissioner, Maharashtra State
Pune.
Old Central Building, Pune 
03 The Secretary State Co­operative
Election Authority Maharashtra State
Central Building, Pune
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:10 :::

{177}
wp355115.odt
04 The District Election Officer,
Beed,
District Central Co­operative
Bank Limited, Beed and
the Divisional Joint Registrar
Co­operative Societies, Latur
05 The District District Central Co­operative
Bank Limited, Beed
Tq. and District Beed. 
Through its Managing Director 
06 The District Deputy Registrar
Co­operative Societies, Beed
Tq and District Beed.  Respondents 
Mr. N.L. Jadhav with Mr. M.S. Bhosale, advocates for petitioner
                                                     WITH
(165) WRIT PETITION NO. 3930 OF 2015
Suryakant Chandrakant Kamble
Age 44 years, Occ. Agriculture
R/o. At Post Varud, Tq. Bhum
District Osmanabad  Petitioner   
versus 
01 The State of Maharashtra 
Through its Secretary
Co­operation Department, 
Mantralaya, Mumbai ­ 32
(Copy to be served on Govt.
Pleader High Court of Bombay
Bench at Aurangabad) 
02 The Divisional Joint Registrar
Co­operative Societies, Latur 
Division Latur/
District Co­operative Election
Officer for the elections of the
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:10 :::

{178}
wp355115.odt
Osmanabad District Central 
Co­operative bank Limited
Osmanabad. 
03 The District Deputy Registrar
Co­operative Societies, Osmanabad 
District Osmanabad 
04 The Assistant Registrar, 
Co­operative Societies, Bhum
Tq. Bhum, District Osmanabad
05 The Chief Executive Officer,
Osmanabad District Central 
Co­operative bank Limited
Osmanabad. 
06 The Secretary,
Vividh Karyakari Sahakari Society 
Ltd., Varud, Tq. Bhum,
District Osmanabad  
07 The Secretary State Co­operative
Election Authority,  
nd
Central Building, 2  floor, Pune Respondents 
  
Mr. D.B. Thoke, advocate for the petitioner.
 WITH
(166) WRIT PETITION NO. 3931 OF 2015
 
01 Deepak Ashokrao Jawalge
Age 35 years, Occ. Agriculture
representative of Vividh Karyakari
Seva Sahakari Sanstha
Dhanori, Tq. Lohara
District Osmanabad 
02 Ganpati Pralhad Gore
Age 42 years, Occ. Agriculture
representative of Bendkal
Vividh Karyakari Seva Sahakari
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:10 :::

{179}
wp355115.odt
Sanstha, Bendkal, Tq. Lohara
District Osmanabad Petitioners 
versus 
01 The State of Maharashtra 
Through its Secretary
Co­operation and Textile Department, 
Mantralaya, Mumbai ­ 32
(Copy to be served on Govt.
Pleader High Court of Bombay
Bench at Aurangabad) 
02 District Co­operative Election
Officer (Divisional Joint Registrar,
Co­operative Societies, 
Latur Division, Latur),
Elections for D.C.C. Bank Ltd.
Osmanabad  
 
03 The Secretary State Co­operative
Election Authority,  
Maharashtra State, Pune  Respondents 
  
Mr. N.P. Patil Jamalpurkar, advocate for the petitioners.
 WITH
(167) WRIT PETITION NO. 3964 OF 2015
01 Sampat s/o Gahininath Bade 
Age 67 years, Occ. Agriculture
R/o. Warni, Tq. Shirur Kasar
District Beed 
(Representative of Vividh Karyakari
Seva Sahakari Ltd. Warni,
Tq. Shirur Kasar, Dist. Beed). 
02 Kisandev S/o Mahadev Bade,
Age 50 years, Occ. Agriculture
R/o. Loni, Tq. Shirur Kasar
District Beed 
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:10 :::

{180}
wp355115.odt
(Representative of Vividh Karyakari
Seva Sahakari Ltd. Loni,
Tq. Shirur Kasar, Dist. Beed).
03 Balasaheb S/o Rangnath Dhakane
Age 58 years, Occ. Agriculture
R/o. Bavi, Tq. Shirur Kasar
District Beed 
(Representative of Vividh Karyakari
Seva Sahakari Ltd. Bavi,
Tq. Shirur Kasar, Dist. Beed).
04 Vimal Madhukar Dhakane
Age 54 Years, Occ. Agri & Household,
R/o. Barmhanath Yellamb, 
Tq. Shirur Kasar, District Beed 
(Representative of Vividh Karyakari
Seva Sahakari Ltd. Barmhanath,
Tq. Shirur Kasar, Dist. Beed). Petitioner   
versus 
01 The State of Maharashtra 
Through its Secretary
Co­operation and Textile Department, 
Mantralaya, Mumbai ­ 32
 
02 The Secretary,
State Co­operative Election Authority,
Maharashtra State, Pune.
03 The District Co­operative Election
Officer, Beed District Central 
Co­operative Bank Ltd., Beed
And Divisional Joint Registrar,
Co­operative Societies, Aurangabad.
Division Latur.
04 The Chief Executive Officer,
Beed District Central Co­operative
Bank Ltd., Beed.   Respondents 
Mr. D.B. Thoke, advocate for the petitioner.
Mr. S.K. Kadam, advocate for respondent No.7
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:10 :::

{181}
wp355115.odt
 WITH
(168) WRIT PETITION NO. 3966 OF 2015
01 Shrihari S/o Shankarrao Pawar
Age 52 years, Occ. Agriculture
R/o. Kusalamb, Tq. Patoda, 
District Beed 
(Representative of Patoda Taluka
Shetkari Kharedi Vikri Sangh Ltd.
Patoda, Dist. Beed). 
02 Tukaram S/o Sitaram Tupe
Age 40 years, Occ. Service,
R/o. Patoda, Tq. Patoda, 
District Beed 
(Representative of Navnirman
Shikshak­Shikshkettar Karmachari
Patsanstha Ltd. Patoda, Dist. Beed).
03 Smt. Satyabhama W/o Limbajirao Ghule
Age 55 years, Occ. Service,
R/o. Patoda, Tq. Patoda, 
District Beed 
(Representative of Pragati
Shikshak­Shikshkettar Karmachari
Patsanstha Ltd. Patoda, Dist. Beed). Petitioners
versus 
01 The State of Maharashtra 
Through its Secretary
Co­operation and Textile Department, 
Mantralaya, Mumbai ­ 32
 
02 The Secretary,
State Co­operative Election Authority,
Maharashtra State, Pune.
03 The District Co­operative Election
Officer, Beed District Central 
Co­operative Bank Ltd., Beed
And Divisional Joint Registrar,
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:11 :::

{182}
wp355115.odt
Co­operative Societies, Aurangabad.
Division Latur.
04 The Chief Executive Officer,
Beed District Central Co­operative
Bank Ltd., Beed.   Respondents 
Mr. Laxman H. Kawale, advocate for petitioners.
WITH
(169) WRIT PETITION NO. 3967 OF 2015
01 Nagnath Laxman Ghisewad,
Age : 48 years, Occu: Agriculture,
R/o : Bhokar, Tq. Bhokar,
District Nanded.
02 Laxman S/o Kishanrao Kulkarni,
Age : 59 years, Occu : Retired,
R/o : Yashwant Nagar Extension,
Pawadewadi Road, Nanded,
District Nanded. Petitioners
Versus
01 The State of Maharashtra 
Through its Principal Secretary,
Co­operation and Textile Department, 
Mantralaya, Mumbai – 32.
 
02 The District Co­operative Election
Officer, Nanded District Central 
Co­operative Bank Ltd., Nanded,
District Nanded. Respondents
Mr. Pralhad D. Bachate, advocate for petitioners
WITH
(170) WRIT PETITION NO. 3968 OF 2015
Abarao Rajanna Sangnod,
Age : 54 years, Occu. : Agriculture,
R/o : Sawali, Tq. Biloli,
District Nanded.
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:11 :::

{183}
wp355115.odt
Representative of Biloli Taluka Shetkari
Sahakari Kharedi Vikri Sangh Maryadit, 
Biloli Petitioner
Versus
01 The State of Maharashtra, 
Through its Principal Secretary,
Co­operation and Textile Department, 
Mantralaya, Mumbai – 32.
 
02 The District Co­operative Election
Officer, Nanded District Central 
Co­operative Bank Ltd., Nanded,
District Nanded. Respondents
Mr. P. D. Bachate, advocate for petitioner
WITH
(171) WRIT PETITION NO. 3975 OF 2015
Shrikant S/o Baburao More
(Representative of Vividh Karyakari
Seva Sah. Society Ltd. Dasamegaon,
Tq. Vashi, District Osmanabad)
Age : 40 years, Occu. : Agriculture,
R/o : Dasamegaon, Tq. Vashi,
District Osmanabad.
Petitioner
Versus
01 The State of Maharashtra, 
Through its Secretary,
Co­operation and Textile Department, 
Mantralaya, Mumbai – 32.
 
02 The District Co­operative Election
Officer (Divisional Joint Registrar
Co­operative Societies,
Osmanabad Division, Osmanabad. 
03 The Maharashtra State Co­operative
Election Authority, Pune,
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:11 :::

{184}
wp355115.odt
District Pune. Respondents
Mr. H. T. Gaikwad, advocate for petitioner
WITH
(172) WRIT PETITION NO. 3977 OF 2015
Ramesh S/o Shesherao Ghule,
Age : Major Years, Occu : Agri,
R/o : At Post Kelgaon, Tq. Kaij,
Dist. Beed.
(Representative of Vividh Karyakari
Seva Sahkari Society Ltd. Belgaon
Ghat, Tq. Kaij, Dist. Beed). Petitioner
Versus
01 The State of Maharashtra
Through the Secretary,
Co­operation and Textile Department,
Mantralaya, Mumbai
02 The Secretary,
State Co­operative Election Authority,
Maharashtra State, Pune.
03 The District Co­operative Election
Officer, Beed District Central
Co­operative Bank Ltd., Beed And
Divisional Joint Registrar,
Co­operative Societies, Latur Division,
Latur.
04 The Chief Executive Officer,
Beed District Central Co­operative
Bank Ltd., Beed. Respondents
Mr. V. V. Deshmukh, advocate for petitioner
WITH
(173) WRIT PETITION NO. 3978 OF 2015
01 Anjanabai Uttamrao Dhage,
Age: 40 years, Occu: Household,
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:11 :::

{185}
wp355115.odt
R/o : Chirali, Tq. Biloli,
District Nanded.
Representative of Chirali Seva
Sahakari Society, Chirali, Tq. Biloli,
District Nanded.
02 Vitthalrao Piraji Karle
Age: 55 years, Occu: Agri.,
R/o : Belkoni (Kd), Tq. Biloli,
District Nanded.
Representative of Seva Sahakari 
Society Ltd., Belkoni (Kd), Tq. Biloli,
District Nanded.
03 Venkatrao Vitthalrao Jadhav,
Age: 45 years, Occu: Agri.,
R/o : Dugaon, Tq. Biloli,
District Nanded.
Representative of Seva Sahakari 
Society Ltd., Hungunda, Tq. Biloli,
District Nanded. Petitioners
Versus
01 The State of Maharashtra,
Through its Principal Secretary,
Co­operation and Textile Department,
Mantralaya, Mumbai – 32.
02 The District Co­operative Election
Officer, Nanded District Central
Co­operative Bank Ltd., Nanded, 
District Nanded. Respondents
Mr. P. D. Bachate, advocate for petitioners
WITH
(174) WRIT PETITION NO. 3980 OF 2015
01 Shri Vijay S/o Keshavrao Patil,
(Representative of Vividh Karyakari
Seva Sahkari Society Ltd. Varuda,
Tq. and District Osmanabad)
Age :    years, Occu. : Agriculture,
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:11 :::

{186}
wp355115.odt
R/o : Varuda, Tq. & Dist. Osmanabad.
02 Shri Rahul S/o Vikram Padwal,
(Representative of Chatrapati
Co­operative Housing Society Ltd. 
Osmanabad, Tq. & Dist. Osmanabad)
Age :    years, Occu. : Agriculture,
R/o : Osmanabad, 
Tq. & Dist. Osmanabad. Petitioners
Versus
01 The State of Maharashtra, 
Through its Secretary,
Co­operation & Textile Department,
Maharashtra State, Mantralaya, 
Mumbai – 400 032.
 
02 The District Co­operative Election
Officer (Divisional Joint Registrar,
Co­operative Societies,
Aurangabad Division, Aurangabad. 
03 The State Co­operative Election 
Authority, Maharashtra State, 
Pune. Respondents
Mr. L. C. Patil, advocate for petitioners
WITH
(175) WRIT PETITION NO. 3981 OF 2015
Sidheswar S/o Namdeo Bhaigude
(Representative of Vividh Karyakari
Seva Sah. Society Ltd. Dahiphal,
Tq. Vashi, District Osmanabad)
Age : 51 years, Occu. : Agriculture,
R/o : Shendi, Tq. Vashi,
District Osmanabad.
Petitioner
Versus
01 The State of Maharashtra, 
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:12 :::

{187}
wp355115.odt
Through its Secretary,
Co­operation and Textile Department, 
Maharashtra State, Mantralaya, 
Mumbai – 32.
 
02 The District Co­operative Election
Officer (Divisional Joint Registrar,
Co­operative Societies,
Osmanabad Division, Osmanabad. 
03 The Maharashtra State Co­operative
Election Authority, Pune,
District Pune. Respondents
Mr. H. T. Gaikwad, advocate for petitioner
WITH
(176) WRIT PETITION NO. 3986 OF 2015
Vividh Karyakari Seva Sahakari
Sanstha Ltd., Khopati,
Tal. Shirur (Kasar), Dist. Beed,
Through Swapnil Bhagwat Kharmate,
Age 23 years, Occ. Agri.,
R/o Pimpalwandi, Tal. Shirur (Kasar),
District Beed. Petitioner
Versus
01 The State of Maharashtra,
Through its Secretary,
Co­operation Department,
Mantralaya, Mumbai.
02 The State Co­operative Election
Commissioner, Maharashtra 
State, Pune, Old Central
Building, Pune.
03 The Secretary, State Co­operative
Election Authority, Maharashtra
State, Central Building, Pune.
04 The District Election Officer, Beed,
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:12 :::

{188}
wp355115.odt
District Central Co­operative Bank
Ltd., Beed and Divisional Joint
Registrar Co­operative Societies,
Latur, Tal. & District Beed.
05 The Beed District Central Co­operative
Bank Ltd., Beed, Tal. & Dist. Beed,
Through its Managing Director.
06 The District Deputy Registrar,
Co­operative Societies, Beed,
Tal & District Beed. Respondent
Mr. S. S. Thombre, advocate for petitioner
WITH
(178) WRIT PETITION NO. 3988 OF 2015
Seva Sahakari Sanstha Ltd., 
Salinba Tq. Wadwani, District Beed, 
Through its Member/representative
Shri Siddheshwar Gangadhar Lange  
Age 47 years, Occ. Agricutlure
R/o. Mamla, Tq. Wadwani, District Beed   Petitioner
Versus
01 The District Co­operative Election 
Officer @ Divisional Joint Registrar
Co­operative Societies, Aurangabad
District Aurangabad  
02 The District Deputy Registrar,
Co­operative Societies, Beed,
Tal & District Beed.
03 The State Co­operative Election
Authority,  
(Copies of respondent Nos. 1 to 3
to be served through Office of 
Government Pleader, Bombay
High Court, Bench at Aurangabad)  Respondents 
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:12 :::

{189}
wp355115.odt
Mr. R.J. Nirmal, advocate for petitioner
WITH
(179) WRIT PETITION NO. 3989 OF 2015
Vividh Karyakari Seva Sahakari
Sanstha Ltd., Pangari,
Tal. Shirur (Kasar), Dist. Beed,
Through  Tukaram Sahebrao Ware,
Age 61 years, Occ. Agri.,
R/o Pangari (Ma), Tal. Shirur (Kasar) 
District Beed. Petitioner
Versus
01 The State of Maharashtra,
Through its Secretary,
Co­operation Department,
Mantralaya, Mumbai.
02 The State Co­operative Election
Commissioner, Maharashtra 
State, Pune, Old Central
Building, Pune.
03 The Secretary, State Co­operative
Election Authority, Maharashtra
State, Central Building, Pune.
04 The District Election Officer, Beed,
District Central Co­operative Bank
Ltd., Beed and Divisional Joint
Registrar Co­operative Societies,
Latur, Tal. & District Beed.
05 The Beed District Central Co­operative
Bank Ltd., Beed, Tal. & Dist. Beed,
Through its Managing Director.
06 The District Deputy Registrar,
Co­operative Societies, Beed,
Tal & District Beed. Respondent
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:12 :::

{190}
wp355115.odt
Mr. S. S. Thombre, advocate for petitioner.
WITH
(180) WRIT PETITION NO. 3990 OF 2015
Laxman s/o Limbraj Bodale
Age 50 years, Occ. Agriculture
R/o Ajani (Bk), Tq. Shirpur Anantpal,
District Latur  
(Representative of Ajani (Bk),
Vividh Karyakari Seva Sahakari
Maryadit, Tq. Shirur Anantpal
District Latur  Petitioner 
Versus
01 The State of Maharashtra,
Through its Secretary,
Co­operation and Textile Department,
Mantralaya, Mumbai 32. 
02 The District Co­operative Election 
Officer for Latur District, 
Central Co­operative Bank Latur
and Divisional Joint Registrar,
Co­operative Societies Latur Division
Latur  
03 Vividh Karyakari Seva Sahakari
Maryadit, Ajani (Bk), 
Tq. Shirur Anantpal,
District Latur
Through its Secretary  
04 The State Co­operative Election 
Authority, Maharashtra State, 
Pune   Respondent
Mr. S. G. Rudrawar, advocate for petitioner
WITH
(181) WRIT PETITION NO. 3991 OF 2015
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:12 :::

{191}
wp355115.odt
Vividh Karyakari Seva Sahakari
Sanstha Ltd., Jatnandur,
Tal. Shirur (Kasar), Dist. Beed,
Through  Raosaheb Namdeo Chaudhari 
Age 38 years, Occ. Agri.,
R/o  Jatnandur, Tal. Shirur (Kasar) 
District Beed. Petitioner
Versus
01 The State of Maharashtra,
Through its Secretary,
Co­operation Department,
Mantralaya, Mumbai.
02 The State Co­operative Election
Commissioner, Maharashtra 
State, Pune, Old Central
Building, Pune.
03 The Secretary, State Co­operative
Election Authority, Maharashtra
State, Central Building, Pune.
04 The District Election Officer, Beed,
District Central Co­operative Bank
Ltd., Beed and Divisional Joint
Registrar Co­operative Societies,
Latur, Tal. & District Beed.
05 The Beed District Central Co­operative
Bank Ltd., Beed, Tal. & Dist. Beed,
Through its Managing Director.
06 The District Deputy Registrar,
Co­operative Societies, Beed,
Tal & District Beed. Respondent
Mr. S. S. Thombre, advocate for petitioner
WITH 
(182) WRIT PETITION NO. 3992 of 2015  
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:13 :::

{192}
wp355115.odt
01 Sainath Pundlik Bodkhe
Age 42 yrs. Occ. Agri.
r/o Kanakshil, Post Bazar
Sawangi, Tq. Khultabad,
Dist. Aurangabad.
02 Pandharinath Prabhakar Rahane
Age 35 yrs. Occ. Agri.
r/o Kasabkheda, Tq. Khultabad,
Dist. Aurangabad.
03 Sanjay Raosaheb Warkad
Age 45 yrs. Occ. Agri.
r/o Khirdi Mawsala,
Tq. Khultabad, 
Dist. Aurangabad. Petitioners
Versus
01 The State of Maharashtra,
Through the Secretary for
Co­operation, Textile and 
Handloom Department,
Mantralaya, Mumbai – 32.
02 The District Joint Registrar
Co­operative Societies, and
the District Co­operative 
Election Officer, Aurangabad,
for Elections of District Central
Co­operative Bank Limited,
Aurangabad, Dist. Aurangabad. Respondents
Mr. P. B. Shirsath, advocate for the petitioners 
WITH
(183) WRIT PETITION NO. 3993 of 2015  
Sewa Sahakari Sanstha Maryadit
Hingani, Tq. Ashti, Dist. Beed,
Through Anita w/o Sambhaji Zambre
Age 33 years, Occu. Agri & Household,
Dist. Beed. Petitioner
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:13 :::

{193}
wp355115.odt
Versus
01 The State of Maharashtra,
Through Secretary,
Co­operative Department,
Mantralaya, Mumbai – 32.
02 The State Co­operative Election 
Commissioner, Maharashtra State, 
Pune, Old Central Building, Pune.
03 The Secretary,
State Co­operative Election 
Authority, Maharashtra State,
Central Building, Pune.
04 The District Election Officer,
Beed District Central Cooperative
Bank Ltd., Beed, and Joint
Divisional Joint Registrar
Co­operative Societies, Latur,
Tq. Ashti, Dist. Beed.
05 Beed District Central Co­operative
Bank Ltd. Beed, Tq. & Dist. Beed,
Through its Managing Director.
06 The District Deputy Registrar,
Co­operative Societies Beed,
Tq. And Dist. Beed. Respondents
Mr. B. T. Bodhke, advocate for the petitioner 
WITH
(184) WRIT PETITION NO. 3994 OF 2015
Seva Sahakari Society Ltd. Khairgaon
Tq. Naigaon (Kh), Dist. Nanded,
Through its Nominee,
Panditrao s/o Martorao Shipale
Age 48 years, Occ. Agri.,
R/o Khairgaon, Tq. Naigaon (Kh),
District Nanded. Petitioner
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:13 :::

{194}
wp355115.odt
Versus
01 The State of Maharashtra,
Through its Secretary,
Marketing & Textile Department,
Mantralaya, Mumbai­32.
02 The Returning Officer/Election
Officer of Nanded District Central
Co­operative Bank, and Divisional
Joint Registrar Co­operative 
Societies, Latur.
03 The District Deputy Registrar,
Co­operative Societies, Nanded,
District : Nanded.
04 The Maharashtra State Co­operative
Election Authority, Central
Administrative Building,
Shivajinagar, Pune.
05 Nanded District Central Co­operative
Bank, Head Office near Shivaji Chowk,
Nanded, Tal. & Dist. Nanded,
Through its Managing Director. Respondents
Mr. S. B. Ghatol Patil, advocate for petitioner
WITH   
(185) WRIT PETITION NO. 4079 OF 2015 
01 Tulajbhavani Jinning Pressing
Sahakari Sanstha Maryadit, 
Vassa, Tq. Jintur, Dist. Parbhani
through its Member / Representative 
Shri Annasaheb Wamanrao Kadam
Age : 50 years, Occ : Agril., 
R/o, Bordi, Tq. Jintur, Dist. Parbhani
02 Navalgaon Vikas Seva Sahakri Sanstha
Maryadit, Navalgaon, Tq. Palam, 
Dist. Parbhani
through its/ representative :­
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:13 :::

{195}
wp355115.odt
Shri Narayanrao Sadashivrao Shinde, 
Age : 58 years, Occ : Agril., 
R/o, Navalgaon, Tq. Palam, 
Dist. Parbhani. 
03 Tambulgaon Vividh Karyakari Seva
Sahkari Santha Maryadit, 
Tambulgaon, Tq. Palam, 
Dist. Parbhani. 
Through its Member / Representative :­
Sau. Saraswati Bhagwan Undare, 
Age : 45 years, Occ : Agril., 
R/o Tambulgaon, Tq. Palam, 
Dist. Parbhani. 
04 Jintur Vividh Karyakari Seva Sahkari
Sanstha Maryadit Jintur, Tq. Jintur
Dist. Parbhani. 
through its/ representative :­
Shri Rajendra Babarao Thete, 
Age : 39 years, Occ : Agril., 
R/o, Varud, Tq. Jintur, 
Dist. Parbhani. 
05 Sos Vividh Karyakari Seva Sahkari
Sanstha Maryadit Sos, Tq. Jintur
Dist. Parbhani. 
through its/ representative :­
Shri Sandeep Hemantrao Shinde, 
Age : 32 years, Occ : Agril., 
R/o Sos, Tq. Jintur, 
Dist. Parbhani. 
06 Jam (Bk) Vividh Karyakari Seva Sahakari
Sanstha Maryadit, Tq. Jintur,
Dist. Parbhani
through its/ representative :­
Shri Ramesh Prabhurao Pimpalkar, 
Age : 38 years, Occ : Agril., 
R/o Jam (Bk), Tq. Jintur, 
Dist. Parbhani. 
07 Bhosi Vividh Karyakari Seva Sahkari
Sanstha Maryadit, Tq. Jintur
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:13 :::

{196}
wp355115.odt
Dist. Parbhani.
through its/ representative :­
Shri Dnyaneshwar Bapurao Pawar, 
Age : 45 years, Oc : Agril., 
R/o, Bhosi, Tq. Jintur, 
Dist. Parbhani. 
08 Rajegaon Vividh Karyakari Seva Sahkari
Sanstha Maryadit, Tq. Jintur
Dist. Parbhani
through its/ representative :­
Shri Munjabhau Narayanrao Mudhwar, 
Age : 38 years, Occ : Agril., 
R/o, Rajegaon, Tq. Jintur,
Dist. Parbhani. 
09 Vadali Vividh Karyakari Seva Sahkari
Sanstha Maryadit, Tq. Jintur
Dist. Parbhani. 
through its/ representative :­
Shri Narayan Ashroba Khiste, 
Age : 55 years, Occ : Agril., 
R/o. Vadali, Tq. Jintur, 
Dist. Parbhani. 
10 Malegaon (Kau) Vividh Karyakari Seva Sahkari
Sanstha Maryadit, Tq. Jintur
Dist. Parbhani. 
through its/ representative :­
Smt. Annapurna Ashroba Thite, 
Age : 55 years, Occ : Agril., 
R/o, Malegaon (Kau), Tq. Jintur, 
Dist. Parbhani. 
11 Nivali (Bk) vividh Karyakari Seva Sahakari
Sanstha Maryadit, Tq. Jintur, 
Dist. Parbhani. 
through its/ representative :­
Shri. Suresh Sitaramji Khiste, 
Age : 48 years, Occ : Agril., 
R/o, Nivali (Bk), Tq. Jintur 
Dist. Parbhani. 
12 Kok Vividh Karyakari Seva Sahkari
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:14 :::

{197}
wp355115.odt
Sanstha Maryadit, Tq. Jintur
Dist. Parbhani. 
through its/ representative :­
Hamid Khan Dhule Khan Pathan, 
Age : 55 years, Occ : Agril., 
R/o Kok, Tq. Jintur
Dist. Parbhani. 
13 Marwadi Vividh Karyakari Seva Sahkari
Sanstha Maryadit, Tq. Jintur
Dist. Parbhani. 
through its/ representative :­
Sau. Varshatai Ramchandra Deshmukh, 
Age : 35 years, Occ : Agril., 
R/o, Marwadi, Tq. Jintur, 
Dist. Parbhani. 
14 Dhudgaon  Vividh Karyakari Seva Sahkari
Sanstha Maryadit, Tq. Jintur
Dist. Parbhani. 
through its/ representative :­
Shri Vishwanath Sheshrao Raut, 
Age : 52 year, Occ : Agril., 
R/o, Dhudgaon, Tq. Jintur, 
Dist. Parbhani. 
15 Kasar Vividh Karyakari Seva Sahkari
Sanstha Maryadit, Tq. Jintur
Dist. Parbhani. 
through its/ representative :­ 
Shri Prasad Gangaramji Magar, 
Age : 50 years, Occ : Agril., 
R/o, Kasar, Tq. Jintur, 
Dist. Parbhani. 
16 Rohila Pimpri Vividh Karyakari Seva Sahakari
Sanstha Maryadit, Tq. Jintur
Dist. Parbhani. 
through its/ representative :­
ShriGuruprasad Sudhakarappa Vasmatkar, 
Age : 36 years, Occ : Agril., 
R/o, Rohila Pimpri, Tq. Jintur, 
Dist. Parbhani. 
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:14 :::

{198}
wp355115.odt
17 Charthana Vividh Karyakari Seva Sahakari
Sanstha Maryadit, Tq. Jintur
Dist. Parbhani. 
through its/ representative :­­
Shri Dnyaneshwar Nivrutti Mehetre, 
Age : 45 yers, Occ : Agril., 
R/o, Charthana, Tq. Jintur, 
Dist. Parbhani. 
18 Mola Vividh Karyakari Seva Sahkari
Sanstha Maryadit, Tq. Jintur
Dist. Parbhani. 
through its/ representative :­
Shri Vitthal Nanasaheb Bhagas, 
Age : 52 years, Occ : Agril., 
R/o, Mola, Tq. Jintur, 
Dist. Parbhani. 
19 Devsadi Vividh Karyakari Seva Sahkari
Sanstha Maryadit, Tq. Jintur
Dist. Parbhani. 
through its/ representative :­
Shri Deepak Gangadhar Tele,
Age : 39 years, Occ : Agril.,
R/o, Devsadi Tq. Jintur, 
Dist. Parbhani. 
20 Sanvangi (Malsa) Vividh Karyakari Seva Sahkari
Sanstha Maryadit, Tq. Jintur
Dist. Parbhani. 
through its/ representative :­
Shri Sundarrao Ramchandra Chavan, 
Age : 56 years, Occ : Agril., 
R/o, Savangi (Malsa), Tq. Jintur
Dist. Parbhani. 
21 Kehal Vividh Karyakari Seva Sahkari
Sanstha Maryadit, Tq. Jintur
Dist. Parbhani. 
through its/ representative :­
Sau. Mankarnabai Annasaheb Ghuge, 
Age : 58 years, Occ : Agril., 
R/o, Kehal, Tq. Jintur
Dist. Parbhani. 
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:14 :::

{199}
wp355115.odt
22 Gadadgavan  Vividh Karyakari Seva Sahkari
Sanstha Maryadit, Tq. Jintur
Dist. Parbhani. 
through its/ representative :­
Shri Govind Janardhan Ghuge,
Age : 36 years, Occ : Agril., 
R/o, Gadadgavan, Tq. Jintur
Dist. Parbhani. 
23 Vasar (Bk) Vividh Karyakari Seva Sahkari
Sanstha Maryadit, Tq. Jintur
Dist. Parbhani. 
through its/ representative :­
Shri Sunil Sonaji Mate, 
Age : 42 years, Occ : Agril., 
R/o, Vazar (Bk), Tq. Jintur
Dist. Parbhani. 
24 Mudkhed Vividh Karyakari Seva Sahkari
Sanstha Maryadit, Palam
Tq. Palam Dist. Parbhani. 
through its/ representative :­
Shri Devrao Shankarrao Kawade, 
Age :: 55 years, Occ : Agril., 
R/o, Mudkhed, Tq. Palam, 
Dist. Parbhani.  Petitioners
Versus
01 District Co­operative Election Officer @
Divisional Joint Registrar, 
Co­operative Societies, Aurangabad
Dist. Aurangabad. 
02 District Deputy Registrar, 
Co­operative Societis, 
Parbhani, Dist. Parbhani.  Respondents
Mr.M.S.Deshmukh, advocate for the petitioners 
WITH
(186) WRIT PETITION NO. 4080 of 2015
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:14 :::

{200}
wp355115.odt
1] Shri Bibesen S/o Dnoba Khamkar, 
(Representative of Vividh Karyakari Seva
Sahakari Society Ltd., Terkheda, Tq. Washi
Dist. Osmanabad. 
Age : 55 years, Occu. Agri.
R/o. Terkheda, Tq.­ Washi, 
District Osmanaad.  Petitioner
Versus
1] The State of Maharashtra
Through its Secretary, 
Co­operation & Textile Deptt., 
Maharashtra State, Mantralaya, 
Mumbai – 400 0032. 
2] The District Co­operative Election 
Officer ( Divisional Joint Registrar,
Co.op. Societies, Aurangabad Division, 
Auragnabad. 
3] The State Co­operative Election 
Authority, Maharashtra State, 
Pune.  Respondents
Mr.L.C.patil, advocate for the petitioner 
WITH
(187) WRIT PETITION NO. 4081 OF 2015
01 Daithana Vividh Karyakari Seva
Sahakari Society Maryadit, 
Daithana, Tq. & Dist. Parbhani
through its member / Representative :­
Shri Mohanrao Namdevrao Kachave, 
Age : 45 Occu. Agril., 
R/o, Daithana, Tq. & Dist. Parbhani. 
02 Indrayani Gramin Bigar Sheti
Sahakari Society Maryadit, 
Daithana, Tq. & Dist. Parbhani
through its member / Representative :­
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:14 :::

{201}
wp355115.odt
Shri Prashant Keshavrao Kachave, 
Age : 42 years, Occ : Agril., 
R/o, Daithana, Tq. & Dist. Parbhani. 
03 The Manvat Sahakari Kharedi Vikri
Sangh, Manvat, Tq. Manvat, 
Dist. Parbhani. 
through its member / Representative :­
Shri Pandit Munjaji Chokhat, 
Age : 55 years,  Occ : Agril., 
R/o, Manvat, Tq. Manvat,
Dist. Parbhani. 
04 Omkesh Bajipala Va Phale Utpadan 
Va Kharedi Vikri Sahkari Sanstha
Maryadit Tandulwadi, Tq. Gangakhed
Dist. Parbhani
through its member / Representative :­
Shri Ramrao Vitthal Tandale, 
Age : 57 years, Occ : Agril., 
R/o, Tandulwadi, Tq. Gangakhed, 
Dist. Parbhani. 
05 Badwani Vikas Karyakari Seva 
Sahakri Society Ltd., Badwani, 
Tq. Gangakhed, Dist. Parbhani.
through its member / Representative :­
Shri Narhari Patloba Mundhe, 
Age : 50 year, Occ : agril., 
R/o, Badwani, Tq. Gangakhed, 
Dist. Parbhani. 
06 Waghdari Vikas Karyakari Seva
Sahakari Society Ltd., Waghdari, 
Tq. Gangakhed, Dist. Parbhani. 
through its member / Representative :­
Shri Dnyanoba Narayan Sanap, 
Age : 65 years, Occ : Agril., 
R/o, Waghdari, Tq. Gangakhed, 
Dist. Parbhani. 
07 Mannat Krupa Phale Va Bhipala 
Utpadak Va Kharedi Vikri Sahkari
Sanstha Maryadi Kodri, 
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:15 :::

{202}
wp355115.odt
Tq. Gangakhed, Dist. Parbhani
through its member / Representative :­
Shri Govind Vishwanathrao Latpate, 
Age : 40 years, Occ : Agril., 
R/o, Kodri, Tq. Gangakhed, 
Dist. Parbhani.
08 Mannat Krupa Shetimal Prakriya 
Sahkari Sanstha Maryadi Kodri, 
Tq. Gangakhed, Dist. Parbhai
through its member / Representative :­
Shri Rahul Narayan Latpate, 
Age : 45 years, Occ : Agril., 
R/o, Kodri, Tq. Gangakhed, 
Dist. Parbhani
09 Mauli Phale Va Bhajipala Utpadak
Va Kharedi Vikri Sahkari Sanstha
Maryadi, Padegaon, Tq. Gangakhed,
Dist. Parbhani
through its member / Representative :­
Shri Vijay Balasaheb Niras, 
Age : 35 years, Occ : Agril., 
R/o, Padegaon, Tq. Gangakhed, 
Dist. Parbhani. 
10 Palam Taluka Sahkari Kharedi
Vikri Sangh Maryadit Palam, 
Tq. Palam, Dist. Parbhani. 
through its member / Representative :­
Shri Manik Kashinathrao Jadhav, 
Age : 50 years, Occ : Agril., 
R/o, Palam, Tq. Palam, 
Dist. Parbhani. 
11 Renuka Devi Kapus Utpadak 
Jinning Va Pressing Sahkari Sanstha
Maryadit, Ranisawargaon, 
Tq. Gangakhed, Dist. Parbhani
through its member / Representative :­
Shri Satish Ramkishanrao Satpute, 
Age : 25 yers, Occ : Agril., 
R/o Isad, Tq. Gangakhed, 
Dist. Parbhani. 
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:15 :::

{203}
wp355115.odt
12 Vikas Karyakari Seva Sahkari Society
Ltd., Pokharni (N), Tq. & Dist. Parbhan
through its member / Representative :­
Shri Vikas raosaheb Wagh, 
Age : 55 years, Occ : Agril., 
R/o, Pokharni (N), Tq. & Dist. Parbhani. 
13 Lohgaon Vikas Karyakari Seva 
Sahakari Society Ltd., Lohgaon, 
Tq. & Dist. Parbhani. 
through its member / Representative :­
Shri Vasant Desairao Deshmukh
Age : 45 years, Occ : Agril., 
R/o, Lohgaon, Tq. & Dist. 
Parbhani. 
14 Pedgaon Vikas Karyakari Seva 
Sahakari Society Ltd., Pedgaon, 
Tq. & Dist. Parbhani, 
through its member / Representative :­
Sau. Meeatai Sureshrao Varpudkar, 
Age : 42 years, Occ : Agril., 
R/o, Pedgaon, Tq. & Dist. Parbhani. 
15 Krushi Karmachari Sahkari
Credit Va Triput Society
Maryadit Parbhani Tq. & Dist. Parbhani
through its member / Representative :­
Shri Sanjay Gajananrao Deshmukh, 
Age : 55 years, Occ : Agril., 
R/o, Parbhani, Tq. & Dist. 
Parbhani. 
16 Parbhani Krushi Utpana 
Bazar Samiti Karmachari
Sahkari Pat Sanstha Maryadit
Parbhani, Tq. & Dist. Parbhani
through its member / Representative :­
Shri Suresh Yeshwantrao Talnikar, 
Age : 55 years, Occ : Agril., 
R/o Parbhani, Tq. & Dist. 
Parbhani. 
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:15 :::

{204}
wp355115.odt
17 Jai Tuljabhavani Mahila 
Gramin Bigar Sheti Sahakari Pat 
Sanstha Maryadit Pedgaon
Tq. & Dist. Parbhani
through its member / Representative :­
Sau. Ashatai Trambakrao Deshmukh, 
Age 40 years, Occ :  Agril., 
R/o Pedgaon, Tq. & Dist. Parbhani. 
18 Sadegaon Vikas Seva Sahkari
Society Ltd., Sadegaon, 
Tq. & Dist. Parbhani. 
through its member / Representative :­
Shri Gangadharrao Pandharinath More, 
Age : 50 years, Occ : Agril., 
R/o, Sadegaon, Tq. & Dist. Parbhani.  Petitioners
Versus
01 District Co­operative Election Officer @
Divisional Joint Registrar, 
Co­operative Societies, Aurangabad
Dist. Aurangabad. 
02 District Deputy Registrar, 
Co­operative Societies, 
Parbhani, Dist. Parbhani.  Respondents
Mr.M.S.Deshmukh, advocate for the petitioners 
WITH 
(188) WRIT PETITION NO. 4082 OF 2015
01 Kashinath S/o Chatrabhuj Kale, 
(Representative of Vividh Karyakari
Seva Sah. Society Ltd., Jhinnar, 
Ta. Vashi, District Osmanabad)
Age : 42 years,  Occu. Agri, 
R/o Jhinnar, Tq. Vashi
District Osmanabad.  Petitioner
Versus
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:15 :::

{205}
wp355115.odt
01 The State of Maharashtra
Through its Secretary, 
Cooperation 85 Textile Deptt., 
Maharashtra State, Mantralaya, 
Mumbai­32. 
02 The District Cooperative 
Election Officer (Divisional Joint 
Registrar, Co­operative Societies 
Osmanabad Division, Osmanabad
03 The Maharashtra State Cooperative, 
Election Authority, Pune.   Respondents
Mr.H.T.Gaikwad, advocate for the petitioner 
WITH
(189) WRIT PETITION NO. 4083 OF 2051
01 Shashikant S/o Kashiram Dhepe
(Representative of Vividh Karyakari 
Seva Sah. Society Ltd., Lakhangaon, 
Tq. Vashi, District Osmanabd)
Age : 44 years, Occu. Agri,
R/o Lakhangaon, Tq. Vashi, 
District Osmanabad.  Petitioner
Versus
01 The State of Maharashtra
Through its Secretary, 
Cooperation 85 Textile Deptt., 
Maharashtra State, Mantralaya, 
Mumbai­32. 
02 The District Cooperative 
Election Officer (Divisional Joint 
Registrar, Co­operative Societies 
Osmanabad Division, Osmanabad
03 The Maharashtra State Cooperative, 
Election Authority, Pune.   Respondents
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:15 :::

{206}
wp355115.odt
Mr.H.T.Gaikwad, advocate for the petitioner 
WITH 
(190) WRIT PETITION NO. 4084 OF 2015
01 Shri Satish S/o Manikrao Birajdar, 
(Representative of Vividh Karyakari Seva
Sahakari Society Ltd., Balsur, Tq­Omerga
District Osmanabad. 
Age 55 years,  Occu. Agri.
R/o Balsur, Tq­Omerga, Dist. Osmanabad. 
02 Shri Sanjay S/o Bhanudas Mane, 
(Representative of Vividh Karyakari Seva
Sahakari Society Ltd., Bedga Tq­Omerga
District Osmanabad. 
Age 45 years,  Occu. Agri.
R/oBedga, Tq­Omerga, Dist. Osmanabad. 
03 Sow. Komal w/o Pratprao Mohite, 
(Representative of Vividh Karyakari Seva
Sahakari Society Ltd., Vantal Tq­Omerga
District Osmanabad. 
Age 42 years,  Occu. Agri.
R/o Vantal, Tq­Omerga, Dist. Osmanabad. 
04 Shri Kiran S/o Pralhad Bhosale,  
(Representative of Vividh Karyakari Seva
Sahakari Society Ltd., Rampur Tq­Omerga
District Osmanabad. 
Age 4o years,  Occu. Agri.
R/o Rampur, Tq­Omerga, Dist. Osmanabad. 
05 Shri Culchand S/o Naryan Sonwane, 
(Representative of Vividh Karyakari Seva
Sahakari Society Ltd., Kavtha Tq­Omerga
District Osmanabad. 
Age 44 years,  Occu. Agri.
R/o Kavtha, Tq­Omerga, Dist. Osmanabad. 
06 Shri Kailash S/o Chitaman Shinde,  
(Representative of Vividh Karyakari Seva
Sahakari Society Ltd., Trikoli Tq­Omerga
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:15 :::

{207}
wp355115.odt
District Osmanabad. 
Age 52 years,  Occu. Agri.
R/o Trikoli, Tq­Omerga, 
Dist. Osmanabad. 
07 Shri Vilas Kashinath Jadhav, 
(Representative of Vividh Karyakari Seva
Sahakari Society Ltd., Mahalingraiwadi
Tq­Omerga,District Osmanabad. 
Age 49 years,  Occu. Agri.
R/o Mahalingraiwadi, Tq­Omerga, 
Dist. Osmanabad. 
08 Shri Devidas S/o Devrao Jomde, 
(Representative of Vividh Karyakari Seva
Sahakari Society Ltd., Tugao Tq­Omerga
District Osmanabad. 
Age 65years,  Occu. Agri.
R/o Tugao, Tq­Omerga, 
Dist. Osmanabad. 
09 Shri Mahesh S/o Sidram Jadhav,  
(Representative of Vividh Karyakari Seva
Sahakari Society Ltd., Sundarwaid Tq­Omerga
District Osmanabad. 
Age 29years,  Occu. Agri.
R/o Sundarwadi, Tq­Omerga, 
Dist. Osmanabad. 
10 Shri Shivaji S/o Apparao Sagve,  
(Representative of Vividh Karyakari Seva
Sahakari Society Ltd., Kalnimbala Tq­Omerga
District Osmanabad. 
Age 53 years,  Occu. Agri.
R/o Kalnimbala, Tq­Omerga, 
Dist. Osmanabad. 
11 Smt. Malanbai w/o Malhari Swami, ,  
(Representative of Vividh Karyakari Seva
Sahakari Society Ltd., Kaldevnimbala Tq­Omerga
District Osmanabad. 
Age 65 years,  Occu. Agri.
R/o Kaldevimbala, Tq­Omerga, 
Dist. Osmanabad. 
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:15 :::

{208}
wp355115.odt
12 Shri Shahajirao S/o Dattatray Patil  
(Representative of Vividh Karyakari Seva
Sahakari Society Ltd., Jekekur Tq­Omerga
District Osmanabad. 
Age 32 years,  Occu. Agri.
R/o Jakekur, Tq­Omerga, 
Dist. Osmanabad. 
13 Shri Pandurang S/o Tatyarao Surhawanshi,  
(Representative of Vividh Karyakari Seva
Sahakari Society Ltd.,Babalsur Tq­Omerga
District Osmanabad. 
Age 60 years,  Occu. Agri.
R/o Babalsur, Tq­Omerga, 
Dist. Osmanabad. 
14 Shri Suresh S/o Manikrao Birajdar, 
(Representative of Bhausaheb Birajdra Sahakari Sakar 
Karkhana Ltd., Samudral, Tq­Omerga
Dist. Osmanabad
Age 51 years,  Occu. Agri.
R/o Balsur, Tq­Omerga, 
Dist. Osmanabad.  Petitioners
Versus
01 The State of Maharashtra
Through its Secretary, 
Co­operation & Textile Deptt., 
Maharashtra State, Mantralaya, 
Mumbai – 400 032. 
02 The District Co­operative Election 
Officer (Divisional Joint Registrar, 
Co.op. Societies, Aurangabad Division,
Aurangabad.
03 The State Cooperative Election
Authority, Maharashtra State, 
Pune.       Respondents
Mr.S.S.Dande, advocate for the petitioner 
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:16 :::

{209}
wp355115.odt
WITH 
(191) WRIT PETITION NO. 4085 OF 2015 
01 Shri Sanjay S/o Vithalrao Patil, 
(Representative of Vividh Karyakari
Seva Sahakari Society Ltd., Khamaswadi, 
Tq­Kalamb, Dist. Osmanabad
Age    years, Occu. Agri. 
R/o Khamswadi, Tq.­ Kalamb, 
Dist. Osmanabad. 
02 Saw. Rukhminbai W/o Hanmant Awad,  
(Representative of Vividh Karyakari
Seva Sahakari Society Ltd., Awad Shirpura, 
Tq­Kalamb, Dist. Osmanabad
Age    years, Occu. Agri. 
R/o Awad Shirpura, Tq.­ Kalamb, 
Dist. Osmanabad. 
03 Shri Ramesh S/o Vishwanath Gaikwad,
(Representative of Vividh Karyakari
Seva Sahakari Society Ltd., Ekurka 
Tq­Kalamb, Dist. Osmanabad
Age    years, Occu. Agri. 
R/o Ekurka, Tq.­ Kalamb, 
Dist. Osmanabad. 
04 Shri Dnydev S/o Narhari Bikkad, 
(Representative of Vividh Karyakari
Seva Sahakari Society Ltd., Bavula, 
Tq­Kalamb, Dist. Osmanabad
Age    years, Occu. Agri. 
R/o Bavula Tq.­ Kalamb, 
Dist. Osmanabad. 
05 Shri Deelip S/o Bansi Kapse, 
(Representative of Vividh Karyakari
Seva Sahakari Society Ltd., Gaurgao, 
Tq­Kalamb, Dist. Osmanabad
Age    years, Occu. Agri. 
R/o Gaurgao Tq.­ Kalamb, 
Dist. Osmanabad. 
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:16 :::

{210}
wp355115.odt
06 Shri Umesh S/o Janakrao Dhekne, 
(Representative of Vividh Karyakari
Seva Sahakari Society Ltd., Vadgao (s) 
Tq­Kalamb, Dist. Osmanabad
Age    years, Occu. Agri. 
R/o Vadgao (S) Tq.­ Kalamb, 
Dist. Osmanabad. 
07 Shri Dhondiba S/o Mahadu Mete, 
(Representative of Vividh Karyakari
Seva Sahakari Society Ltd., Nipani, 
Tq­Kalamb, Dist. Osmanabad
Age    years, Occu. Agri. 
R/o Nipani Tq.­ Kalamb, 
Dist. Osmanabad. 
08 Shri Vikas S/o Kisanrao Barkul,
(Representative of Vividh Karyakari
Seva Sahakari Society Ltd., Yermala, 
Tq­Kalamb, Dist. Osmanabad
Age    years, Occu. Agri. 
R/o Yermala Tq.­ Kalamb, 
Dist. Osmanabad. 
09 Shri Achut S/o Himatrao Bavale,  
(Representative of Vividh Karyakari
Seva Sahakari Society Ltd., Gaurgao, 
Tq­Kalamb, Dist. Osmanabad
Age    years, Occu. Agri. 
R/o Gaurgao Tq.­ Kalamb, 
Dist. Osmanabad. 
10 Saw. Kranti W/o Shivaji Lakde, 
(Representative of Vividh Karyakari
Seva Sahakari Society Ltd., Saundana (Amba)
Tq­Kalamb, Dist. Osmanabad
Age    years, Occu. Agri. 
R/o Saundana (Amba) Tq.­ Kalamb, 
Dist. Osmanabad.  Petitioners
Versus
01 The State of Maharashtra, 
Through its Secretary, 
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:16 :::

{211}
wp355115.odt
Co­operation & Textile Deptt., 
Maharashtra State,Mantralaya, 
Mumbai­ 400 032. 
02 The District Co­operative Officer, 
Election Officer (Divisional Joint 
Registrar, Co.op. Societies, Aurangabad 
Division, Aurangabad 
03 The State Co­operative Election
Authority, Maharashtra State, 
Pune.    Respondents
Mr. L.C. Patil, advocate for the petitioner 
WITH 
(192) WRIT PETITION NO. 4088 OF 2015
01 Shri Shivaji S/o Yeshwantrao Naikwadi, 
(Representative of Vividh Karyakari Seva 
Sahakari Society Ltd., Ter,  
Tq. & Dist. Osmanabad. 
Age    Years, Occu Agri. 
R/o. Ter, Tq & Dist. Osmanabad.
02 Sopan S/o Hanumant Kate,, 
(Representative of Vividh Karyakari Seva 
Sahakari Society Ltd., Dhutta,  
Tq.  & Dist. Osmanabad, 
Age    Years, Occu Agri. 
R/o.Dhutta  Tq & Dist. Osmanabad.
03 Shri Shahaji S/o Parasram Wagh, 
(Representative of Vividh Karyakari Seva 
Sahakari Society Ltd., Kasbe Tadvale
Tq. & Dist. Osmanabad 
Age    Years, Occu Agri. 
R/o. Kasbe Tadvale, 
Tq & Dist. Osmanabad.
04 Shri Ramesh S/o Uttreshwar Gheware, 
(Representative of Vividh Karyakari Seva 
Sahakari Society Ltd., Wanewadi
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:16 :::

{212}
wp355115.odt
Tq. & Dist. Osmanabad 
Age    Years, Occu Agri. 
R/o. Wanewadi, 
Tq & Dist. Osmanabad.
05 Shri Ramkisan S/o Janardhan Akoskar,  
(Representative of Vividh Karyakari Seva 
Sahakari Society Ltd., Kolewadi
Tq. & Dist. Osmanabad 
Age    Years, Occu Agri. 
R/o. Kolewadi,  
Tq & Dist. Osmanabad.
06 Saw. Joyti W/o Nitin Patil, 
(Representative of Vividh Karyakari Seva 
Sahakari Society Ltd., Wadgao (S), 
Tq. & Dist. Osmanabad 
Age    Years, Occu Agri. 
R/o. Deokurali, Tq­ Tuljapur 
Dist. Osmanabad.
07 Shri Jalindher S/o Kondiba Magar, 
(Representative of Vividh Karyakari Seva 
Sahakari Society Ltd., Shigoli
Tq. & Dist. Osmanabad 
Age    Years, Occu Agri. 
R/o. Shigoli, 
Tq & Dist. Osmanabad.
08 Shri Satish S/o Satynarayan Dandnaik, 
(Representative of Vividh Karyakari Seva 
Sahakari Society Ltd., Kini,
Tq. & Dist. Osmanabad 
Age    Years, Occu Agri. 
R/o. Kini, 
Tq & Dist. Osmanabad.
09 Shri Shivaji S/o Vittal Hajgude,  
(Representative of Vividh Karyakari Seva 
Sahakari Society Ltd.,Ramwadi
Tq. & Dist. Osmanabad 
Age    Years, Occu Agri. 
R/o. Ramwadi, Tq­ Tuljapur
Dist. Osmanabad.
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:16 :::

{213}
wp355115.odt
10 Shri Rumchand S/o Dagdu Dongare 
(Representative of Vividh Karyakari Seva 
Sahakari Society Ltd., Mohtarwadi, 
Tq. & Dist. Osmanabad 
Age    Years, Occu Agri. 
R/o. Mohtawardi, 
Tq & Dist. Osmanabad.
11 Shri Manogat S/o Ratnakar Singire, 
(Representative of Vividh Karyakari Seva 
Sahakari Society Ltd., Khamgao,
Tq. & Dist. Osmanabad 
Age    Years, Occu Agri. 
R/o. Khamgao, 
Tq & Dist. Osmanabad.
12 Shri Anil S/o Vasantrao Kale, 
(Representative of Vividh Karyakari Seva 
Sahakari Society Ltd., Palsap, 
Tq. & Dist. Osmanabad 
Age    Years, Occu Agri. 
R/o. Pasalp,  
Tq & Dist. Osmanabad.
13 Shri Hanumant S/o Mukund Dhage, 
(Representative of Vividh Karyakari Seva 
Sahakari Society Ltd., Takli Dhoki, 
Tq. & Dist. Osmanabad 
Age    Years, Occu Agri. 
R/o. Takli Dhoki, 
Tq & Dist. Osmanabad.
14 Shri Nanasaheb S/o Mahadeo Kadam, 
(Representative of Vividh Karyakari Seva 
Sahakari Society Ltd., Bembali, 
Tq. & Dist. Osmanabad 
Age    Years, Occu Agri. 
R/o. Bembali, 
Tq & Dist. Osmanabad.
15 Shri Ramkisan S/o Shivaji Magar, 
(Representative of Vividh Karyakari Seva 
Sahakari Society Ltd., Wagoli,
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:16 :::

{214}
wp355115.odt
Tq. & Dist. Osmanabad 
Age    Years, Occu Agri. 
R/o. Wagholi, 
Tq & Dist. Osmanabad.
16 Shri Dayanand S/o Prabhakar Shinde, 
(Representative of Vividh Karyakari Seva 
Sahakari Society Ltd.,Sangavi,
Tq. & Dist. Osmanabad 
Age    Years, Occu Agri. 
R/o. Sangavi, 
Tq & Dist. Osmanabad.
17 Shri Deelip S/o Namdeo Solankar, 
(Representative of Vividh Karyakari Seva 
Sahakari Society Ltd., Davutpur, 
Tq. & Dist. Osmanabad 
Age    Years, Occu Agri. 
R/o. Davutpur, 
Tq & Dist. Osmanabad.
18 Sri Shuhash S/o Keshavrao Patil, 
(Representative of Jai Tuljabhavani Urban
Co­operative Bank, Osmanabad. 
Tq. & Dist. Osmanabad 
Age    Years, Occu Agri. 
R/o. Osmanabad, 
Tq & Dist. Osmanabad.
19 Shri Balkrushna S/o Vishwambar Patil, 
(Representative of Rajshri Shahu Gramin 
Bigar Sakari Pat Sanstaltd, Irla
Tq. & Dist. Osmanabad 
Age    Years, Occu Agri. 
R/o. Irla, 
Tq & Dist. Osmanabad.
20 Shri Shrikant S/o Ganpatrao Sakhare, 
(Representative of Mahatma Basweshwar Nagri
Sakari Pat Santha Ltd., Osmanabad.
Age :   Years, Occu. Agri., 
R/o Osmanabad, 
Tq and Dist. Osmanabad.
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:16 :::

{215}
wp355115.odt
21 Shri Udhavrao S/o Ramrao Patil, 
(Representative of Osmanabad Taluka 
Shetkari Sakhari Khredi Vikri Sangh Ltd., 
Osmanabad, Tq. & Dist. Osmanabad. 
Age   Yes, Occu. Agri. 
R/o. Osmanabad, 
Tq. & Dist. Osmanabad
22 Shri Vikram S/o Manikrao Patil,
(Representative of Dr. Padamsighji Patil Nagri
Sakari Pat Sansta ltd., Osmanabad. 
Age    Years, Occu. Agri., 
R/o. Osmanabad, 
Tq. & Dist. Osmanabad 
23 Shri Prabhavati W/o Ramesh Bhosle, 
(Representative of Yeshwant Sakari Dudh
Utbidak Sansta ltd., Yedshi, 
Tq. &Dist. Osmanabad. 
Age    Years, Occu. Agri., 
R/o. Yedshi, 
Tq. & Dist. Osmanabad  
24 Shri Shashikant S/o Panditrao Nibalkar, 
( Representative of Vakil Nagri
Skari Pat Sansta Ltd., Osmanabad, 
Tq. & Dist. Osmanabad.
Age       Years,  Occu. Agri., 
R/o. Osmanabad, 
Tq. & Dist. Osmanabad.
25 Shri Suresh S/o Shivram Naiknavre, 
(Representative of Vividh Karyakari Seva 
Sahakari Society Ltd., Higlajwadi, 
Tq. & Dist. Osmanabad. 
Age     Years, Occu. Agri
R/o Higlawadi, 
Tq. & Dist. Osmanabad. 
26 Saw. Sureka S/o Tanaji Gaikwad, 
(Representative of Vividh Karyakari Seva 
Sahakari Society Ltd., Takli Bebli, 
Tq. & Dist. Osmanabad 
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:17 :::

{216}
wp355115.odt
Age    Years, Occu Agri. 
R/o. Bebli,
Tq & Dist. Osmanabad.
27 Khanderao S/o Vasant Shinde,  
(Representative of Vividh Karyakari Seva 
Sahakari Society Ltd., Arni, 
Tq. & Dist. Osmanabad 
Age    Years, Occu Agri. 
R/o. Arni,  
Tq & Dist. Osmanabad. Petitioners
Versus
01 The State of Maharashtra, 
Through its Secretary, 
Co­operation & Textile Deptt., 
Maharashtra State, Mantralaya, 
Mumbai – 400 032.
02 The District Co­operative 
Election Officer (Divisional 
Joint Registrar, Co.Op. Societies
Aurangabad Division, 
Aurangabad. 
03 The State Co­operative Election 
Authority, Maharashtra Sate, 
Pune.    Respondents
Mr.L.C.patil, advocate for the petitioner 
WITH 
(193) WRIT PETITION NO. 4174 of 2015  
01 Sudhir s/o Parshwanath Durugkar, 
Representative of Shirural Anantpal
Vividh Karkari Seva Sah. Society,
Tq. Shirur Anantpal, District ­Latur
Age : 45 years, Occu. Agril., 
R/o Shirur Anantpal, District Latur 
02 Mrs. Padminibai w/o Suryabhan Patil, 
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:17 :::

{217}
wp355115.odt
Representative of Thergaon
Vividh Karkari Seva Sah. Society,
Tq. Shirur Anantpal, District ­Latur
Age : 50 years, Occu. Agril., 
R/o Tehrgaon, Tq. Shirur Anantpal
District Latur 
03 Sayyed Siraj Gayyaj Ali, 
Representative of Ankulga
Vividh Karkari Seva Sah. Society,
 Age : 48 years, Occu. Agril., 
R/o  Ankulga, Tq. Shirur Anantpal,
District Latur.
04 Kalyanrao Chandarrao Barge, 
Representative of Sakol
Vividh Karkari Seva Sah. Society,
Age : 55 years, Occu. Agril., 
R/o Sakol, Tq. Shirur Anantpal, 
District Latur   Petitioners
Versus
01 The State of Maharashtra
Through its Secretary, 
Co­operation & Textile Deptt., 
Maharashtra State, Mantralaya
Mumbai – 400 032.
02 The District Cooperative Election 
Officer (Divisional Joint Registrar, 
Co.op.  Societies, Latur Division, 
Latur) Election for DCC Bank Ltd., 
Latur    Respondents
Mr.N.P.Patil­Jamalpurkar, advocate for the petitioner 
WITH 
(194) WRIT PETITION NO.  4175 OF 2015 
01 Murhari S/o Vishwanath Mane, 
Representative of Lasona Vividh 
Karyakari Seva Sah. Society, 
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:17 :::

{218}
wp355115.odt
Tq. Devani, Distinct Latur
Age : 45 years, Occu. Agril., 
R/o. Lasona, Tq. Devani,
District Latur. 
02  Kishan s/o Mahadappa Gaikwad, 
Representative of Anandwadi Vividh 
Karyakari Seva Sah. Society, 
Tq. Devani, District Latur
Age : 62 years, Occu. Agril., 
R/o. Anandwadi,  Tq. Devani,
District Latur.
03 Sow. Savita Subhashrao Borole, 
Representative ofAjani Vividh 
Karyakari Seva Sah. Society, 
Tq. Devani, District Latur
Age : 45 years, Occu. Agril., 
R/o. Ajani, Tq. Devani,
District Latur.
04 Dharamveer Dattugir Giri, 
Representative of Devani (Kh.) Vividh 
Karyakari Seva Sah. Society, 
Tq. Devani, District Latur
Age : 60 years, Occu. Agril., 
R/o. Devni (kh), Tq. Devani,
District Latur.
05 Madhavrao Kashnathappa Dhanure, 
Representative of Devni (Bk) Vividh 
Karyakari Seva Sah. Society, 
Tq. Devani, District Latur
Age : 55 years, Occu. Agril., 
R/o. Devani (Bk), Tq. Devani,
District Latur.
06 Gangabai Manmathappa Patil 
Representative of Valandi Vividh 
Karyakari Seva Sah. Society, 
Tq. Devani, District Latur
Age : 62 years, Occu. Agril., 
R/o.Valandi, Tq. Devani,
District Latur.
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:17 :::

{219}
wp355115.odt
07 Shankarrao Hanumantrao Hude,
Representative of Kavthala Vividh 
Karyakari Seva Sah. Society, 
Tq. Devani, District Latur
Age : 51 years, Occu. Agril., 
R/o. Kavthala, Tq. Devani,
District Latur.
08 Ganpat Vyankatrao Biradar, 
Representative of Dhanegaon Vividh 
Karyakari Seva Sah. Society, 
Tq. Devani, District Latur
Age : 60 years, Occu. Agril., 
R/o. Dhanegaon, Tq. Devani,
District Latur. Petitioners
Versus
01 The State of Maharashtra
Through its Secretary, 
Co­operation & Textile Deptt., 
Maharashtara Sate, Mantralaya, 
Mumbai­400 032.  
02 The District Cooperative 
Election Officer (Divisional Joint 
Registrar, Co.op.  Societies, 
Latur Division, Latur).  Respondents
Mr.N.P.Patil­Jamalpurkar, advocate for the petitioner 
WITH 
(195) WRIT PETITION NO.4194 OF 2015 
01 Vithal S/o Parasram Satpute, 
(Representative of Vividha Karyakari
Seva Sahakari Sanstha Ltd., 
Ghodaki, Tq. Vashi, District Osmanabad)
Age : 40 years, Occu. Agri., 
R/o Godaki, Tq. Vashi, 
District Osmanabad.  Petitioner
Versus
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:18 :::

{220}
wp355115.odt
01 The State of Maharashtra
Through its Secretary, 
Cooperation 85 Textile Deptt., 
Maharashtra State, Mantralaya, 
Mumbai – 400 032. 
02 The District Cooperative Election 
Officer (Divisional Joint Registrar, 
Co­operative Societies, 
Osmanabad Division, Osmanabad. 
03 The Maharashtra State Cooperative
Election Authority, Pune, Dist. Pune  Respondents
Mr.H.T.Gaikwad, advocate for the petitioner 
WITH
(196) WRIT PETITION NO. 4198 OF 2015
01 Shrishail S/o Gunvantappa Karbhari, 
(Representative of Jevil Education Sahakari
Pat Society Ltd. Jevli, 
Tq. Lohara, Dist. Osmanabad..
Age 51 years, Occu. Service, 
R/o. Jevli, Tq. ­ Lohara, 
Dist. Osmanabad.   Petitioner
Versus
01 The State of Maharashtra, 
Through its Secretary, 
Co­operation & Textile Deptt., 
Maharashtra State, Mantralaya, 
Mumbai­ 400 032. 
02 The District Co­operative Election 
Officer (Divisional Joint Registrar,
Co.Op. Societies, Aurangabad Division, 
Aurangabad. 
03 The State Co­operative Election 
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:18 :::

{221}
wp355115.odt
Authority, Maharashtra State, 
Pune.  Respondents
Mr.N.R.Pawade, advocate for the petitioner 
WITH 
(197) WRIT PETITION NO.4208 OF 2015  
01 Sau. Kaushalyabai Bhimrao Khandagale
Age : 49 Years, Occu. : Agriculturist, 
Delegates of Pimpri Nirgudi, V.K.S.S. Ltd., 
R/o : Pimpri Nirgudi, Talua : Khultabad
District : Aurangabad. 
02 Subhash Uttamsing Nimroth, 
Age : 38 years, Occu. : Agriculturist, 
Delegates of Chincholi V.K.S.S. Ltd., 
R/o : Chincholi, Taluka : Khultabad,
District : Aurangabad.  Petitioners
Versus
01 The State of Maharashtra, 
Through its Secretary for Co­operation
Textile and Handloom Department, 
Mantralaya, Mumbai­32. 
02 The Divisional Joint Registrar, 
Co­operative Societies, Aurangabad 
AND The District Co­operative Election Officer,
for holding the Elections of 
Aurangabad District Central Co­op. Bank Ltd., 
Aurangabad.  Respondents
Mr.P.B.Shirsath, advocate for the petitioner 
WITH
(198) WRIT PETITION NO. 4214 OF 2015  
Bhagwan Shikshak Va Shikshaketar
Sahakari Pat Sanstha Ltd., Kingaon,
Tq. Ahmedpur, Dist. Latur 
Through its Chairman, 
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:18 :::

{222}
wp355115.odt
Bhaskar s/o Ramkishan Tandale, 
Aged 55 year, Occu : Service.,
R[o. Chikli, Tq. Ahmedpur, 
Dist. Latur.  Petitioner
Versus
01 The State of Maharashtra, 
Through the Secretary, 
In the Department o Co­operation 
Mantralaya, Mumbai­32. 
02 The State Co­operative Election 
Commissioner, Maharashtra State, 
Pune, Old Central Building, Pune. 
03 The Secretary, 
State Co­operative Election Authority, 
Maharashtra State, Central Building, 
Pune. 
04 The District Election Officer, 
Latur District Central Co­operative 
Bank Lgtd., Latur and Divisional 
Joint Registrar, Co­operative Societies, 
Latur.  Tq. & Dist. Nanded. 
05 The Latur  District Central Co­operative 
Bank Ltd., Latur, Tq. & Dist. 
Latur. 
Throguh its Managind Director 
06 The District Deputy Registrar, 
Co­operative Societies, Latur, 
Tq. & Dist. Latur.    Respondents
Mr.V.M.Maney, advocate for the petitioner 
WITH 
(199) WRIT PETITION NO. 4215 OF 2015 
The Vikas Cooperative Bank Ltd., 
Latur, Tq. & District Latur
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:18 :::

{223}
wp355115.odt
Through its Chief Executive Officer, 
Syed Yousufuddin S/o Shafiuddin Mashayak
Age : 59 years, Occu. : Service, 
R/o : Latur, Tq. & District Latur.  Petitioner
Versus
01 The State of Maharashtra,
Through its Principal Secretary, 
Cooperation and Textile Department, 
Mantralaya, Mumbai­32. 
02 The District Cooperative Election Officer, 
Latur District Central Cooperative Bank Ltd., 
Latur, District Laur. 
03 The Latur District Central Cooperative 
Bank Ltd., Latur, Tq. & District Latur, 
Through its Managing Director.  Respondents
Mr.H.V.Patil, advocate for the petitioner 
WITH 
(200) WRIT PETITION NO. 4228 OF 2015
Balu s/o Digambar Nagargoje, 
Age : 37 years, Occ:­ Agri
R/o: Dampuri, Tq. Gangakhed, 
Dist. Parbhani. 
(representative of Vividh Karyakari 
Seva Sahakari Sanstha Ltd., 
Dampuri, Tq. Gangakhed 
Dist. Parbhani. ) Petitioner
Versus
01 The State of Maharashtra
Through th Secretary, 
Co­operation and Textile Department, 
Mantralaya, Mumbai. 
02 The Secretary, 
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:18 :::

{224}
wp355115.odt
State Co­operative Election Authority, 
Maharashtra State, Pune. 
03  The District Co­operative Election Officer, 
Parbhani District Central  Co­operative Bank 
Ltd., Parbhani AND Divisional Joint Registrar, 
Cooperative Societies, Aurangabad
Division, Aurangbad. 
04 The Chief Executive Officer, 
Parbhani  District Central Co­operative Bank
Ltd., Parbhani.  Respondents
Mr.K.J.Suryawanshi, advocate for the petitioner 
WITH
 (201)  WRIT PETITION NO. 4324 OF 2015
Shivaji S/o Marotirao Mote, 
Age 47 yers, Occ. Agril / The member of 
Beed District Majoor Sahakari Sanstha Ltd., 
Beed.  R/o. Mote Galli, Tq. Georai, 
Dist. Beed.  Petitioner
Versus
01 The State of Maharashtra
through its Member Secretary, 
Department of Cooperative,
Mantralaya, Mumbai ­32. 
02 The District Registrar, 
Maharashtra Co­operative Societies, 
Beed, Tqt. & Dist. Beed. 
03 The District Deputy Registrar, 
Maharashtra Co­operative Societies, 
Beed, Head Office, Beed. 
04 The District Co­operative Bank Ltd., 
Beed, Head Office, Beed. 
5] The Election Officer, 
The District Co­operative Bank, Beed.  Respondents
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:19 :::

{225}
wp355115.odt
Mr.S.G.Magre, advocate for the petitioner 
WITH 
(202)   WRIT PETITION NO. 4325 OF 2015 
01 Shri Karbhari S/o Kadu Golande, 
(Representative of Vividh Karyakari Seva
Sahakari Society Ltd., Limbe Jalgaon,
Tq­Gangapur, Dist. Aurangabad. 
Age : 48 years, Occu. Agri., 
R/o Limbe Jalgaon, Tq­Gangapur,
District Aurangabad.  
02 Shri Sudam S/o Ambadas Patekar, 
(Representative of Vividh Karyakari Seva
Sahakari Society Ltd., Turkabad
Tq­Gangapur, Dist. Aurangabad. 
Age : 35 years, Occu. Agri., 
R/o Turkabad, , Tq­Gangapur,
District Aurangabad.   Petitioners
Versus
01 The State of Maharashtra, 
Through its Secretary, 
Co­operation & Textile Deptt., 
Maharashtra State, Mantralaya, 
Mumbai – 400 032. 
02 The District Cooperative 
Election Officer (Divisional
Joint Registrar, Co.Op. Societies, 
Aurangabad Division, Aurangabad.
03 The State Co­operative Election 
Authority, Maharashtra State, 
Pune.    Respondents
Mr.V.D.Sapkal, advocate for the petitioner 
WITH 
(203)  WRIT PETITION NO. 4359 OF 2015 
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:19 :::

{226}
wp355115.odt
Santosh s/o Kashinath Pandilwar
Age­ 42 years, Occ­Agriculture, 
R/o : Degloor, Tq. Degloor, 
Dist. Nanded.  Petitioner
Versus
01 State of Maharashtra, 
Through its Secretary, 
Co­operation Department, 
Mantralaya, Mumbai­32. 
02 State Cooperative Election Authority, 
nd
2  floor, New Central Building, 
Ambedkar Wellesly Rd, Pune, 
Maharashtra 411001. 
03 Divisional Joint Registrar
Co­operative Societies, Latur Division,
Latur, and Returning officer for election of 
Nanded District Central Co­operative Bank Ltd., 
Central administrative Building, 
Second floor, Latur.  Respondents
Mr.Umakant B. Deshmukh, advocate for the petitioner 
WITH 
  (204) WRIT PETITION NO. 4391 OF 2015 
Gangadhar s/o Iranna Panchal
Age 68 years, Occ­ Agriculture
R/o : Kawalgadda, Tq. Degloor, 
Dist. Nanded  Petitioner
Versus
01 State of Maharashtra, 
Through its Secretary, 
Co­operation Department, 
Mantralaya, Mumbai­32. 
02 State Cooperative Election Authority, 
nd
2  floor, New Central Building, 
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:19 :::

{227}
wp355115.odt
Ambedkar Wellesly Rd, Pune, 
Maharashtra 411001. 
03 Divisional Joint Registrar
Co­operative Societies, Latur Division,
Latur and Returning officer for election of 
Nanded District Central Co­operative Bank Ltd., 
Central administrative Building, 
Second floor, Latur.  Respondents
Mr.U.B.Deshmukh, advocate for the petitioner 
WITH 
(205)   WRIT PETITION NO. 4403 OF 2015
Ashokrao s/o Dhondbarao Surose, 
Age : 50 years, Occ. Agri., 
R/o Shirad, Tq. Hadgaon, 
Dist. Nanded. 
(Representative of Shirad Vividh
Karyakari Seva Sahakari Maryadit, 
Tq. Hadgaon, Dist. Nanded) Petitioner
Versus
01 The State of Maharashtra
Through its Secretary, 
Co­operation and Textile Department, 
Mantralaya, Mumbai­32. 
02 The District Co­operative Election
Officer for Nanded District Central 
Co­operative Bank Nanded and 
Divisional Joint Registrar, 
Co­operative Societies Latur Division, 
Latur 
03 Vividh Karyakari Seva Sahakari
Maryadit, Shirad, Tq. Hadgaon, 
Dist. Nanded 
Through its Secretary    Respondents
Mr.S.G.Rudrawar, advocate for the petitioner 
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:19 :::

{228}
wp355115.odt
WITH 
(206)   WRIT PETITION NO. 4411 OF 2015 
Seva Sahakari Society Ltd., 
Somthana (Umri Pati), 
Ttq. Umri, Dist. Nanded 
through its Representative :­
Shri Ananda Vithal Chintake, 
Age : 34 years, Occ : Agril., 
R/o, Somthana Tq. Umri, 
Dist. Nanded.  Petitioner
Versus
01 District Co­operative Election Officer @
Divisional Joint Registrar, 
Cooperative Societies, Latur, 
Dist. Latur. 
02 State Co­operative Election 
Authority, Maharashtara State, 
Pune.  Respondents
Mr.M.S.Deshmukh, advocate for the petitioner 
WITH
(207)   WRIT PETITION NO. 4412 OF 2015 
Bhaurao S/o Vitthal Bagal, 
Age :­ 60 years, Occ. Agri., 
R/o Shibdari, Tq. Hadgaon, 
Dist. Nanded. 
(Representative of Shibdari
Vividh Karyakari Seva Sahakari
Maryadit, Tq. Hadgaon, 
Dist. Nanded ) Petitioner
Versus
01] The State of Maharashtra
Through its Secretary,
Co­operation and Textile Department
Mantralaya, Mumbai­32. 
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:19 :::

{229}
wp355115.odt
02 The District Co­operative Election
Officer for Nanded District Central 
Co­operative Bank, Nanded and 
Divisional Joint Registrar, 
Co­operative Societies Latur Division, 
Latur 
03 VividhKaryakari Seva Sahakari
Maryadit, Shibdari, Tq. Hadgaon, 
Dist. Nanded
Through its Secretary   Respondents
Mr.S.G.Rudrawar, advocate for the petitioner 
WITH 
(208)   WRIT PETITION NO. 4413 OF 2015 
01 Manwath Taluka Zilla Parishad
Teacher Co­operative Society Ltd., 
Manwath, Dist. Parbhani
through its Member/ Representative :­
Shri Dilip Keshavrao Lad, 
Age : 40 years, Occ : Agril., 
R/o Manwath Tq. Manwath & 
Dist. Parbhani. 
02 Hingalmata Nanded Sahakari Credit 
Society Ltd., Manwath, Tq. Manwath
Dist. Parbhani, through its Member /
Representative :­
Shri Laxman Khandeshor Jawade
Age : 40 years, Occ : Agril., 
R/o Manwath, Tq. Manwath, 
Dist. Parbhani. 
03 Narsing Pani Wafar Sahakari Ltd
Pondul, Tq. Manwath, Dist. Parbhani
throguh its Member/ representative :­
Shri Sarjerao Gangadharji Dhopate
Age : 45 years, Occ : Agril., 
R/o, Pondul, Tq. Manvat, 
Dist. Parbhani.  Petitioners
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:19 :::

{230}
wp355115.odt
Versus
01 District Co­operative Election Officer @
Divisional Joint Registrar, 
Co­operative Societies, Aurangabad
Dist. Aurangbad. 
02 District Deputy Registrar, 
Co­operative Societies, 
Parbhani, Dist. Parbhani. 
03 The State Co­operative Election 
Authority Pune.  Respondents
Mr.R.J.Nirmal, advocate for the petitioner 
WITH
(209) WRIT PETITION NO. 4414 of 2015
  
Seva Sahakari Santha LTD, 
Chinchala, Ttq. Wadwani, Dist. Beed
through its Member/ Representative :­
Shri Baburao Ashruba Jadhav, 
Age :       Occc: Agril., 
R/o, Chinchala, Tq. Wadwani, 
Dist. Beed. 
Petitioner
Versus
01 District Co­operative Election Officer @
Divisional Joint Registrar, 
Co­operative Societies, Aurangabad
Dist. Aurangabad. 
02 District Deputy Registrar, 
Co­operative Societies, 
Beed Dist. Beed. 
03 The State Co­operative Election 
Authority, Pune.  Respondents
Mr.R.J.Nirmal, advocate for the petitioner 
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:20 :::

{231}
wp355115.odt
WITH
  (210) WRIT PETITION NO. 4415 OF 2015
Aruna Asafali Shikshak Karmachari
Patsanstha Ltd., Beed, 
Tal. & District Bed, Through 
Shivraj S/o Khiraji Pakhare, 
Age 28 yers, Occ. Service, 
R/o Swarajya Nagar, Beed, 
Tal. & Dist. Beed.  Petitioner
Versus
01 The State of Maharashtra
Through its Secretary, 
Co­operation Department, 
Mantralaya, Mumbai. 
02 The State Co­operative Election 
Commissioner, Maharashtra State, 
Pune, Old Central Building, 
Pune. 
03 The Secretary, State Co­operative 
Election Authority, Maharashtra State, 
Central Building, Pune. 
04 The District Election Officer, Beed, 
District Central Co­operative Bank
Ltd., Beed and Divisional Joint 
Registrar Co­operative Societies, 
Latur, Tal. & District Beed. 
05 The Beed Central Cooperative Bank 
Ltd., Beed, Tal. & Dist. Beed, 
Through its Managing Director. 
06 The District Deputy Registrar, 
Co­operative Societeis, Bed, 
Tal. & District Beed.  Respondents
Mr.S.S.Thombre, advocate for the petitioner 
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:20 :::

{232}
wp355115.odt
WITH
  (211) WRIT PETITION NO. 4416 OF 2015
Gorak Narayan Tandale, 
Age    years, Occ.: Agril
R/o Goregaon, Tq. Kaij, Dist. Beed.
[representative of Vividh Karyakari Seva Sahakari Ltd.
Goregaon, Tq. Kaij, Dist. Beed] Petitioner
Versus
01 The State of Maharashtra,
Through its Secretary, 
Co­operation and Textile
Department, Mantralaya, 
Mumbai­32. 
02 The Secretary, 
State Co­operative Election Authority, 
Maharashtra State, Pune. 
03 The District Co­operative Election Officer, 
Beed District Central Co­operative bank, 
Ltad. Beed and Divisional Joint Registrar, 
Co­operative Societies, Aurangabad 
Division, Latur
04 The Chief Executive Officer, 
Beed District Central Co­operative Bank, 
Ltd., Beed.    Respondents
Mr. T.G.Gaikwad, advocate for the petitioner 
WITH 
(212)  WRIT PETITION NO. 4417  OF 2015
Smt. Kamalbai s/o Uttamrao Tawade, 
Age : 50 years, Occ. Household, 
R/o Talani, Tq. Hadgaon, 
Dist. Nanded. 
(Representative of Talani Vividh
Karyakari Seva Sahakari Maryadit,
Tq. Hadgaon, Dist. Nanded.  Petitioner
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:20 :::

{233}
wp355115.odt
Versus
01 The State of Maharashtra
Through its Secretary, 
Co­operation and Textile Department
Mantralaya, Mumbai­32. 
02 The District Co­operative Election 
Officer for Nanded District
Central Co­operative Bank
Nanded and Divisional Joint 
Registrar, Co­operative Societies
Latur Division, Latur.
03 Vividh Karyakari Seva Sahakari
Maryadit, Talani, Tq. Hadgaon, 
Dist. Nanded
Through its Secretary  Respondents
Mr.S.G.Rudrawar, advocate for the petitioner 
WITH
(213) WRIT PETITION NO.3816 OF 2015
01 Shirpur Sayala Vividh Karyakari
     Seva Sahakari Society Ltd.,
     Shirpur, Tq. Palam, District
     Parbhani.
02 Someshwar Vividh Karyakari
     Seva Sahakari Society Ltd.,
     Someshwar, Tq.Palam,
     District Parbhani.
03 Aarkhed Vividh Karyakari
     Seva Sahakari Society Ltd,
     Aarkhed, Tq.Palam, District
     Parbhani.
04 Farkanda Vividh Karyakari
     Seva Sahakari Society Ltd.,
     Farkanda, Tq. Palam, District
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:20 :::

{234}
wp355115.odt
      Parbhani.
05 Palam Taluka Kharedi Vikri
     Sangh, Palam, Tq. Palam,
     District Parbhani.
06 Baliraja Phale & Bhajipala
     Kharedi Vikri Sangh Ltd.,
     Dharkhed, Tq. Gangakhed,
     District Parbhani.
07 The Shetkari Sahakari Kapus
     Prakriya Sangh Ltd., 
     Gangakhed, Tq. Gangakhed,
     District Parbhani.
08 Changephal Vividh Karyakari
     Seva Sahakari Society Ltd.,
     Changephal, Tq. Purna, 
     District Parbhani.
09 Kalgaon Vividh Karyakari 
     Seva Sahakari Society Ltd.,
     Kalgaon, Tq. Purna,
     District Parbhani.
10 Mahagaon Vividh Karyakari
     Seva Sahakari Society Ltd.,
     Mahagaon, Tq.Purna, 
     District Parbhani.
11 Majlapur Vividh Karyakari
     Seva Sahakari Society Ltd.,
     Majlapur, Tq. Purna,
     District Parbhani.
12 Deulgaon Vividh Karyakari
     Seva Sahakari Society Ltd.,
     Deulgaon, Tq. Purna,
     District Parbhani.
13 Devthana Vividh Karyakari
     Seva Sahakari Society Ltd.,
     Devthana, Tq. Purna,
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:20 :::

{235}
wp355115.odt
      District Parbhani.
14 Dhanora Kale Vividh Karyakari Deleted as per Court's
    Seva Sahakari Society Ltd., order dated 28.04.2015.
    Dhanora, Tq.Purna, Dist.Parbhani
15 Golegaon Vividh Karyakari Seva
     Sahakari Society Ltd., Golegaon,
     Tq.Purna, District Parbhani.
16 Aalegaon Vividh Karyakari Seva
     Sahakari Society Ltd.,
     Aalegaon, Tq.Purna, Dist.Parbhani.
17 Zari Vividh Karyakari Seva 
     Sahakari Society Ltd., Zari, 
     Tq. & District Parbhani.
18 Lohgaon Vividh Karyakari
    Seva Sahakari Society Ltd.,
    Lohgaon, Tq. & Dist.Parbhani. Petitioners
   
      Versus
01 The State of Maharashtra,
     through the Secretary,
     Co­operative Department,
     Mantralaya, Mumbai­32.
02 The Returning Officer,
     for election of Parbhani District
     Central Co­operative Bank Ltd.,
     and Divisional Joint Registrar,
     Co­operative Societies,
     Aurangabad.
03 The District Deputy Registrar,
     Co­operative Societies,
     Parbhani, District Parbhani.
04 The Parbhani District Central
     Co­operative Bank Ltd., Parbhani,
     through its Managing Director. Respondents
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:20 :::

{236}
wp355115.odt
         CORAM : R.M.BORDE &
                                        V.K.JADHAV, JJ.
rd
Reserved on    : 23  April, 2015
th
Pronounced on      : 06   May, 2015.
JUDGMENT (Per R.M.Borde, J.):
1 Heard.   Rule.   Rule made returnable forthwith and 
heard finally by consent of learned Counsel for respective parties.
2 In  these group of petitions, challenge is raised to the 
orders passed by the District Cooperative Election Officers, who 
are appointed by the State Cooperative Election Authority, thereby 
directing deletion of names of respective petitioners from the final 
list of voters prepared for the purposes of holding elections to the 
Managing Committee of District Central Co­operative Bank. 
3 The   elections   to   the   District   Central   Cooperative 
Banks, in the State, are declared by the State Cooperative Election 
Authority.  Before finalisation of the voters' list in accordance with 
Rule   10(2)   of   the   Rules,   the   primary   Agricultural   Cooperative 
Societies   /   Vividh   Karyakari   Seva   Sahakari   Societies,   who   are 
members   of   the  District   Central  Cooperative  Bank,   were  called 
upon to submit their nominee under Rule 10(2) of the Rules.  The 
qualifying   date   for   the   purposes   of   inclusion   of   name   of   the 
member in the preliminary voters' list was also communicated to 
the concerned society.  On receipt of the resolution  adopted by the 
Managing Committee of the Primary Cooperative Society informing 
name of the nominee for recording votes at the election of District 
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:21 :::

{237}
wp355115.odt
Central Cooperative bank, the name of the concerned society and 
its nominee was included in the preliminary voters' list.  
4 It is not a matter of dispute in all these petitions that 
names of the societies and their nominees are included in the 
PRELIMINARY   voters'   list   prepared   for   the   purposes   of   holding 
elections to the District Central Cooperative Bank.  However, at the 
stage of finalisation of voters list, name of the concerned society 
has been deleted referring to the decision of Division Bench of this 
Court in Writ Petition No.1947 of 2015, dated 05.03.2015) to which, 
one of us  ( R.M.Borde, J .)  is a member.  It is recorded in the order 
passed by the District Cooperative Election Officer, while directing 
deletion   of   name   of   the   society,   that   such   of   those   primary 
societies,   whose   election   falls   due   prior   to   31.03.2013,   are   not 
entitled   for   extending   protection   under   Section   166(4)   of   the 
Maharashtra Co­operative Societies Act in respect of continuation 
of Managing Committees of such societies and as such, resolution 
passed by the managing Committee of such primary cooperative 
society,   whose   election   was   due   prior   to   31.03.2013,   is 
unauthorised one and cannot be taken note of.
5 The   petitioners   contend   that   the   order   directing 
deletion of their names from the final voters list by the respective 
District Cooperative Election Officers is illegal for the reason that 
the order of deletion has been issued in violation of principles of 
natural justice since the petitioners have not been extended any 
opportunity   of   hearing   before   taking   action   of   deletion   of   their 
names.  It is also contended that the District Cooperative Election 
Officer ought to take a decision himself and shall not be guided by 
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:21 :::

{238}
wp355115.odt
the higher authorities while performing his statutory functions.  It 
is contended that the State Cooperative Election Authority does not 
have competence and authority in law to issue directives to the 
District   Cooperative   Election   Officers   in   respect   of   statutory 
functions required to be performed  by him.  It is also contended 
that mere observations made by the Division Bench of this Court, 
in the judgment referred to above, cannot be a ground for deletion 
of   names   of   petitioners   who   were   included   in   the   preliminary 
voters' list.  It is also contended that the observations made by the 
Division Bench of this Court in the aforesaid judgment, are in the 
absence of consideration of relevant provisions of law and as such, 
does not have any binding effect.  
6 The   petitioners   also   contend   that   the   District 
Cooperative Election Officer, while issuing  impugned order, has 
acted beyond the scope of interference permissible under Rule 11 
of the Maharashtra Cooperative Societies (Election to Committee) 
Rules, 2014.  The petitioners, as such, pray for quashing the orders 
impugned in these petitions.
7 Learned   Government   Pleader   appearing   for 
Respondent­State   as   well   as   Shri   Kadam,   learned   Counsel 
appearing   for   State   Cooperative   Election   Authority   support   the 
order   and   contend   that   interference   in   the   ongoing   process   of 
election is impermissible.   Reliance is placed on the judgment in 
the   matter   of  
Shri   Sant   Sadguru   Janardan   Swami   (Moingiri 
Maharaj)   Sahakari   Dugdha   Utpadak   Sanstha   &   another   Vs. 
State of Maharashtra & others , reported in AIR 2001 SC 3982, to 
contend that this Court shall not cause interference in the ongoing 
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:21 :::

{239}
wp355115.odt
process of election.
8 The order passed by the District Cooperative Election 
Officer,   in   pursuance   to   the   directives   issued   by   the   State 
Cooperative   Election   Authority   instructing   the   concerned 
Returning Officers to take note of the observations made in the 
judgment delivered by the Division Bench of this Court in Writ 
Petition No.1947 of 2015.
9 Writ Petition, referred to above, was presented by the 
petitioners therein praying for issuance of writ of mandamus, order 
or direction in the like nature, to the respondents to complete the 
process of elections of primary co­operative societies, who are the 
members of Respondent Bank before preparation and finalisation 
of   the   voters   list   for   the   purposes   of   holding   the   elections   to 
Respondent­Bank.     Respondent­Bank,   before   the   Court,   is   a 
federal   society   having   primary   cooperative   societies   as   its 
members.   While dealing  with the issue raised in the petition, 
attention of the Court was invited to sub­section (4) of Section 166 
of the Maharashtra Cooperative Societies Act, 1960, which provides 
that all the primary societies, whose elections become due after 
31.03.2015, the Managing Committees of such societies are entitled 
to continue till elections to such societies are held in accordance 
with   provisions   of   the   Act.     It   was   observed   by   the   Court   on 
interpretation of the aforesaid provision, that it shall have to be 
presumed   that,   all   those   managing   committees   of   primary 
st
societies, whose elections become due after 31  March, 2013, shall 
be   entitled   to   send   their   representatives   for   the   purpose   of 
elections to Respondent­Bank.   It is further observed that import 
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:21 :::

{240}
wp355115.odt
of sub­section (4) of Section 166 is that only in case of such of 
those   primary   societies,   whose   elections     become   due   after 
31.03.2013,   the   Managing   Committee   of   such   society   shall   be 
deemed to continue in office and shall have authorization to send 
their representative for elections to the Federal Society.  In case of 
such of those societies, whose elections of managing committee 
become due before 31.03.2013, it cannot be construed that such 
committees   continue   for   the   purpose   of   sending   their 
representatives   to   the   Federal   Society   i.e.   Respondent­Bank   on 
proper construction of Section 166(4) of the Act.
10 Learned Counsel appearing for the petitioners contend 
that observations made by this Court in the aforesaid matter, may 
not sustain for the reason that sub­section (15) of Section 73CB 
carved out an exception, which has not been taken into account by 
the   Court.     It   is   also   contended   that   such   a   provision   is 
incorporated   in   sub­section   (4)   of   Section   166   in   view   of 
substantial changes brought about in view of the Amendment Act 
of 2013.   By virtue of the Amendment Act, the State Cooperative 
Election Authority has been constituted, which is responsible for 
conducting  elections  of  cooperative  societies  in  the   State.    The 
authority of the State Government to extend term of the Managing 
Committees of the societies, prescribed under old enactment, does 
not find place after the amendment.  Whereas, the Societies have 
been mandated to inform the State Cooperative Election Authority 
before completion of term of the managing committee and make a 
suitable request for holding the elections.   The State Cooperative 
Election Authority has also been mandated to hold elections of the 
Cooperative Societies  in the State before completion of their tenure 
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:21 :::

{241}
wp355115.odt
and install  a  newly   elected committee  soon  after   completion  of 
tenure of the managing committee of the society.  The power of the 
State Government to exempt the society or class of societies from 
operation   of   law,   namely   Section   73AAA   and   certain   other 
provisions,   has   been   withdrawn.     The   tenure   of   the   Managing 
Committee has been prescribed under Section 73AAA as five years 
and no power of extension is invested with the State.  These change 
brought about by virtue of Amending Act of 2013, necessitated 
making   provision   for   continuance   of   term   of   the   managing 
committee,   whose   term   come   to  an  end   after   31.03.2013   for   a 
period until holding of elections by the State Cooperative Election 
Authority.     Although   provision   has   been   made   in   respect   of 
constitution of State Cooperative Election Authority, same was not 
created  for   quite  some  time,  which   necessitated   amendment   to 
Section   73CB   (15)   providing   for   a   deadline   for   completion   of 
elections, which ultimately was extended by a recent amendment 
(40 of 2014) on 23.12.2014 up to 30.06.2015.  It is, thus, contended 
that while issuing directions, as above in Writ Petition No.1947 of 
2015, provisions of Section 73CB (15) were not properly construed. 
The   submission   made   by   the   petitioners,   in   this   regard,   is 
acceptable.
11 It shall have to be considered that the Maharashtra 
Cooperative Societies Act has undergone extensive amendments by 
virtue  of Amending   Act No.16  of 2013.   The amendments were 
enforced in view of the Ordinance issued on 14.01.2013, which has 
received ascent of the Governor and thereafter published in the 
Official Gazette on 13.08.2013.   Certain provisions of the Act are 
required to be taken into account.
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:22 :::

{242}
wp355115.odt
12 Section   11   of   the   Act   provides   for   power   of   the 
Registrar to decide certain questions.   When a question arises, 
whether a person is an agriculturist or whether any person resides 
in the area of operation of the society or not, or whether a person is 
or is not engaged in or carrying on any profession, business or 
employment, or whether a person belongs or does not belong to 
such class of persons as declared under sub­section (1A) of section 
22 and has or has not incurred a disqualification under that sub­
section, such question shall be decided by the Registrar and his 
decision shall be final, but no decision adverse to any such person 
shall be given without giving him an opportunity of being heard. 
The major change brought about by virtue of Amendment of 2013 
is   constitution   of   State   Cooperative   Election   Authority   for   the 
purposes of holding elections to the cooperative societies in the 
State.   In view of provisions of sub­section (10) of Section 73CB, 
'notwithstanding anything contained in any law for the time being 
in force, the election of the committee of each society shall be 
conducted by the State Co­operative Election Authority before the 
expiry of the term of the existing committee so as to ensure that 
the   newly   elected   members   of   the   committee   assume   office 
immediately  on the  expiry  of  the office of the members  of the 
outgoing committee.   The State Cooperative Election Authority is 
also mandated by virtue of sub­section (15 of Section 73CB, to hold 
election to the committee and consequent election of the office 
bearers of the society, which is due on the date of commencement 
of the Maharashtra Co­operative Societies (Amendment) Act, 2013, 
st
or may become due after such date, until 31  March, 2013 shall be 
th
held   before   30   June,   2015.     The   provision   is   applicable 
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:22 :::

{243}
wp355115.odt
notwithstanding anything contained in the Act or Rules or the bye­
laws of any co­operative society.  
13 It is, thus, clear that the State Cooperative Election 
Authority is entrusted with the task of completing election process 
of the managing committees of the societies, whose elections were 
due  on the date of enforcement of Amendment Act of 2013 or may 
st
become due after such date, until 31  March, 2013,  by virtue of 
Amendment Act No.40 of 2014, deadline is prescribed to complete 
th
the election process up to 30  June, 2015.  The class of societies 
mentioned in sub­section (15) of Section 73CB, is such of those 
societies   whose   elections   become   due   on   the   date   of 
commencement   of   Amendment   Act   of   2013,   which   date   is 
14.02.2013.   Whereas, the Section further provides for extending 
the aforesaid date until 31.03.2014, obviously, for the reason that 
the  said later date has been mentioned in Section 166(4) for the 
purposes of drawing a presumption that the committees of such 
societies,   whose   election   become   due   after   31.03.2013,   shall 
continue till elections of such societies are held.
14 Another   reason,   which   appears   for   providing   such 
deadline is that although the Act makes a provision for creation of 
the State Cooperative Election Authority, it was not constituted for 
quite a some time and as such, the deadline for holding elections 
by  the State  Cooperative Election Authority  was extended from 
time to time and lastly up to 30.06.2015.  It would be appropriate 
to consider the provisions of Section 166(4), which reads thus:
166 Repeal, saving and construction :
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:22 :::

{244}
wp355115.odt
(4) Notwithstanding   any;thing   contained   in 
this Act, as amended by the Maharashtra Co­
operative Societies (Amendment) Act, 2013, but 
subject to the provisions of sub­section (15) of 
section   73­CB,   the   committees   of   which   the 
st
elections   become   due   after   the   31   March, 
2013, shall continue till the elections to such 
societies are held under the provisions of this 
Act as amended by the said Act.  All the orders 
of the Administrator, Liquidator or the Registrar 
shall continue for the period mentioned in such 
order as if such orders are passed under this 
Act   as   amended   by   the   said   Act.     All 
proceedings   pending   before   the   Registrar, 
person  authorised  by   him,  Liquidator  or   any 
other officer, or authority or Court under the 
provisions of this Act, shall stand transferred 
wherever   necessary   to   the   Registrar   or   any 
corresponding   officer   or,   authority   or   Court 
under the provisions of this Act as amended by 
the said Act and shall be continued or disposed 
of by such Registrar, officer, authority or Court, 
in accordance with the provisions of this Act as 
amended by the said Act:
Provided that, any such committee of the 
society   shall   continue   till   the   newly   elected 
committee assumes the office. 
The   presumption   in   respect   of   continuation   of   the 
committees of the societies, of which election become due after 
31.03.2013, is provided under sub­section (1), however, the same is 
subject to provisions of sub­section (15) of Section 73CB.  
15 As has been stated above, it is the responsibility of the 
State   Cooperative   Election   Authority   to   hold   elections   of   the 
societies in the State after enforcement of the Amendment Act of 
2013 as well as such of the societies of which elections become due 
until   31.03.2013   also,   it   is   the   responsibility   of   the   State 
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:22 :::

{245}
wp355115.odt
Cooperative Election Authority to hold elections.  
16 Another change brought about by the Amendment Act 
of 2013 is that Section 73AAA (3) provides the term of office of 
elected members of the societies and its office bearers as five years 
from the date of election.  It is also to be taken note of, that Section 
73G, which was referrable to Specified Cooperative Societies, prior 
to amendment, has been deleted.  Section 73IB provides that the 
power of the State Government to postpone elections has been 
taken away by virtue of Amendment Act of 2013.  Section 73G (2), 
which relates to Specified Cooperative Societies, provide for the 
term of of the office of the members of the managing committee for 
five years, which period was capable of being extended by the State 
Government, for  the reasons to be recorded in writing, for  the 
period not exceeding one year so, however, that the total period 
does not exceed six years in the aggregate.    It was also provided 
under proviso to sub­section 2B of Section 73G that, where the 
Collector fails to hold election to the committee of any such society, 
the term of office of the members of the committee of that society 
shall be deemed to have been extended till the date immediately 
preceding the date of the first meeting of the newly constituted 
committee.
17 The   provisions,   referred   to   above,   in   respect   of 
Specified Cooperative Societies in respect of its tenure of five years 
or power of extension of the State Government for one year and 
continuance   of   the   Managing   Committees   of   such   societies   in 
certain circumstances until the date immediately preceding the 
date of first meeting of the newly constituted committee, has been 
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:22 :::

{246}
wp355115.odt
deleted in the Amendment Act of 2013.   The powers of the State 
Government to exempt all societies from the provisions of the Act, 
as contained in Section 157, has been restricted in the Amendment 
Act of 2013 and provision in respect of tenure of the Managing 
Committee of the society i.e. Section 73AAA, the State Government 
does not have any power to grant relaxation from operation of the 
said provision.   It is for this reason and because of the changes 
brought   about   by   virtue   of   Amendment   Act,   sub­section   (4)   of 
Section 166, provides for a presumption in respect of continuance 
of   the   managing   committees   of   such   of   those   societies,   which 
elections become due after 31.03.2013.   So far as the societies, 
whose elections were due prior to enforcement of Amendment Act 
of 2014, by virtue of provisions of the Act of 1960, prior to its 
amendment,   the   tenure   of   the   managing   committees   of   such 
societies was protected until holding of elections and installation of 
the new managing committees of the societies or until taking of 
any adverse action by the State or the Registrar in accordance with 
Section   77A   or   Section   78   of   the   Maharashtra   Co­operative 
Societies   Act.     Thus,   the   contention   of   the   petitioners   that 
exception is carved out in sub­section (4) of Section 166, in relation 
to such of those societies whose elections are due even prior to 
March 2013, and that the Managing Committees of such societies 
also shall continue till the newly elected committee assumes office, 
shall have to be accepted.
18 Learned   Counsel   appearing   for   the   petitioners 
vehemently   contended   that   the   order   passed   by   the   District 
Cooperative Election Officer, directing deletion of their names is 
without application of mind to the record and that he has merely 
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:23 :::

{247}
wp355115.odt
acted on the instructions issued by the State Cooperative Election 
Authority.  It is contended that it is the statutory function of the 
District Cooperative Election Officer to finalise the list of voters in 
accordance with Rules of 2014 and he is not expected to act on the 
instructions   of   any   other   authority   while   performing   such 
statutory   function.     Rules   10   and   11   of   the   Maharashtra   Co­
operative Societies (Election To Committee) Rules, 2014, relating to 
the particulars to be included in the provisional list of voters and 
claims and objections to the provisional list of voters and final list 
of voters for the societies having society or societies and individuals 
as members, are relevant for consideration and those are quoted as 
below:
10 Particulars   to   be   included   in   the 
provisional   list   of   voters   for   the   societies 
having society or societies and individuals 
as members :
(1) The provisional list of voters in case of 
individual   Active   members   shall   contain   the 
surname, name, father's or husband's name, 
age, gender (in alphabetical order) if any, with 
address recorded in the register of members in 
Form   'E­3'   of   every   person   entitled   to   be 
registered as voter with such other particulars 
as may be necessary to identify him.
(2) Where a society or firm is the member of 
Society,   the   District   Co­operative   Election 
Officer   or   the   Taluka   or   Ward   Co­operative 
Election Officer shall publish a date for calling 
the name of representative, one hundred and 
fifty days prior to the date of expiry of term of 
office of the Committee.  And such society shall 
send   the   name   of   representative   duly 
authorized to vote at the election on behalf of 
the society or firm, so as to reach it to the office 
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:23 :::

{248}
wp355115.odt
of the District Co­operative Election Officer or 
Taluka or Ward Co­operative Election Officer at 
least one hundred and twenty days prior to the 
date   of   expiry   of   term   of   office   of   the 
Committee.   The representative authorized by 
the member society shall be an active member 
of the member society.
(3) While   communicating   the   name   of   the 
representative   to   the   society   the   affiliated 
society shall enclose a copy of the resolution of 
the annual general body meeting of the society 
or its committee as provided under its by­laws, 
where the representative is so authorized.  The 
society shall include in the list of voters the 
names of all such representatives as have been 
communicated  to  it   before   the  date  fixed  for 
publication of the provisional list of voters by 
the   District   Cooperative   Election   Officer   or 
Taluka or Ward Co­operative Election Officer. 
In addition to the names of representatives, the 
list   shall   contain   the   name   of   the   affiliated 
societies,   their   registration   numbers   and 
addresses  with names  of the constituency, if 
any, to which they belong.
(4) A society which has communicated the 
name   of   its   representative   shall,   by   like 
resolution, be permitted to change the name of 
its representative only in case of death of the 
representative or where there is newly elected 
committee of the member society not later than 
five   days   before   the   last   date   for   making 
nominations. 
11 Claims   and   objections   to   the 
provisional list of voters and the final list of 
voters   for   the   societies   having   society   or 
societies and individuals as members :
(1) When   any   provisional   list   of   voters   is 
published   for   inviting   claims   and   objections, 
any omission or error in respect of name or 
address or other particulars in the list may be 
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:23 :::

{249}
wp355115.odt
brought   to   the   notice   of   the   District   Co­
operative Election Officer or Taluka or Ward Co­
operative   Election   Officer   in   writing   by   any 
member of the society concerned who is a voter 
or   any   representative   authorized   to   vote   on 
behalf   of   such   society   during   office   hours 
within ten days from the date of publication of 
the provisional list of voters.
(2) Any   member   of   the   society   concerned 
making a claim or raising objection shall do so 
by a separate petition, which shall be presented 
to the District Co­operative Election Officer or 
Taluka   or   Ward   Co­operative   Election   Officer 
during   office   hours,   before   the   last   date 
published   for   inviting   claims   and   objections. 
Such claims or objections shall be preferred in 
writing   and   state   the   grounds   on   which   the 
claim is based or the objection is raised, as the 
case may be.
(3) The District Co­operative Election Officer, 
or Taluka or Ward Co­operative Election Officer 
shall, after making such enquiries as deemed 
necessary in this regard, consider each claim or 
objection   and   give   his   decision   thereon   in 
writing   to   the   persons   concerned   within   ten 
days from the last date prescribed for receiving 
the claims and objections and final voters list 
should be published within the period of fifteen 
days from the last date prescribed for receiving 
operative Election Officer or Taluka or Ward Co­
operative   Election   Officer   after   deciding   all 
claims and objection shall be final list of voters.
(4) The copies of the final list of voters shall 
be displayed on the notice board of the District 
Co­operative Election Officer and also on the 
notice board of  the  society  at  least  ten  days 
before   the   declaration   of   the   election 
programme and in no case later than fifteen 
days   from   the   finalization   of   claims   and 
objections.   The District Co­operative Election 
Officer may also cause it to be published on the 
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:23 :::

{250}
wp355115.odt
official website of the SCEA, if any.
(5) If any change in the final voters list in 
accordance   with   sub­rule   (4)   of   rule   10   is 
required,   the   District   Co­operative   Election 
Officer or the person authorized by him, after 
making   such   inquiry   as   he   deems   fit,   make 
necessary changes in the final voters list.
19 It   is   the   contention   of   the   petitioner   that   while 
preparing provisional list of voters, it is for the District Co­operative 
Election  Officer   or   Taluka   Cooperative   Election  Officer   or   Ward 
Cooperative Election Officer to publish a date for calling the name 
of representative, one hundred and fifty days prior to the date of 
expiry of term of office of the committee; and on receipt of names of 
the delegates, the provisional list of voters has to be published in 
accordance with the programme.  Sub­rule (4) of Rule 10 provides 
option to the societies to change name of its representative only in 
case of death of the representative or where there is newly elected 
committee of the member society not later than five days before the 
last   date   for   making   nominations.     Rule   11(5)   authorizes   the 
District Co­operative Election Officer to hold an inquiry in respect 
of request made by a society under sub­rule (4) of Rule 10 and 
effect necessary changes in the final voter list.   Rule 11 of the 
Rules also empowers the District Co­operative Election Officer or 
Taluka Co­operative Election Officer or Ward Co­operative Election 
Officer   to   entertain   an   objection   in   writing   in   respect   of   any 
omission   or   error   in   respect   of   name   or   address   or   other 
particulars   in   the   list.     The   objections   can   be   entertained   if 
presented within the time provided under the programme and on 
consideration   of   such   claims   and   objections,   the   District 
Cooperative Election Officer or Taluka Cooperative Election Officer 
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:23 :::

{251}
wp355115.odt
or Ward Cooperative Election Officer shall have to give his decision 
in writing to the person concerned within ten days from the last 
date prescribed for receiving claims and objections and final voters 
list   shall   be   published   within   fifteen   days   from   the   last   date 
prescribed   for   receiving   claims   and   objections.     The   list   so 
published shall be final list of voters.  
20 It is contended by the petitioners that there was no 
objection to the enlistment of petitioners in the provisional voters 
list nor there was any objection which could have been entertained 
by   the   District   Cooperative   Election   Officer   in   accordance   with 
sub­rule (1) of Rule 11 and as such, decision taken by the District 
Cooperative Election Officer, directing deletion of their names from 
the final voters list is erroneous and illegal.
21 It is contended that nobody has brought to the notice 
of District Cooperative Election Officer any flaw in the final list of 
voters nor any objection permissible within the ambit of sub­rule 
(1) of Rule 11 has been noticed by the District Cooperative Election 
Officer and as such, it was impermissible for him to act and pass 
impugned order.
22 Reliance is placed by the petitioners on the judgment 
in the matter of   Chandrika Jha Vs. State of Bihar , reported in 
1984 AIR (SC) 322, to contend that it was impermissible for the 
District Cooperative Election Officer to act upon the instructions 
given by the State Election Authority.  In the reported matter, the 
Registrar of the Cooperative Societies, Bihar, in exercise of powers 
conferred on him under the bye­laws, nominated the Committee of 
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:24 :::

{252}
wp355115.odt
17 members to be the first Board of Directors for the Cooperative 
Bank for a period of six months.   The first Board of Directors 
constituted   by   the   Registrar   was   not   interested   in   holding   the 
election   of   the   Board   of   Directors   and   in   stead,   with   the 
intervention of then Chief Minister of Bihar, got its term extended 
from time to time and elections of the new Board of Directors were 
postponed without any lawful justification.  After resignation of the 
Chief   Minister,   Minister   of   Industries,   State   of   Bihar,   issued 
directions to the Commissioner of Cooperation to reconstitute the 
Committee, which was accordingly reconstituted.   While dealing 
with the challenge, the Supreme Court, in para 11 of the judgment, 
has observed thus:
“.....    The executive power of the State vested 
in the Governor under Article 154(1) connotes 
the   residual   or   governmental   functions   that 
remain   after   the   legislative   and   judicial 
functions are taken away.  The executive power 
includes acts necessary for the carrying on or 
supervision of the general administration of the 
State including both a decision as to action and 
the carrying out of the decision.  Some of the 
functions   exercised   under   “executive   powers” 
may include powers such as the supervisory 
jurisdiction   of   the   State   Government   under 
Section 65A of the Act.  The Executive cannot, 
however,   go   against   the   provisions   of   the 
Constitution or of any law.  
Since the action of the State Government was found to 
be violative of law, it was struck down.
23 In the instant matter, directives have been issued by 
the   State   Cooperative   Election   Authority   directing   the   District 
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:24 :::

{253}
wp355115.odt
Cooperative Election Officer/Registrar to take note of the directions 
given by the Division Bench, cited therein and to prepare final list 
of   voters.     The   instructions   issued   by   the   State   Election 
Cooperative Authority cannot be equated with the directions issued 
by   the   Chief   Minister   and   Minister   of   Industries   in   the   Bihar 
matter.         It would be within the powers of State Cooperative 
Election Authority to issue directions under the powers invested in 
it under Section 73CB(1)  of superintendence, direction and control 
of preparation of electoral rolls and conduct of elections.  However, 
the District Election Officer has to exercise functions in accordance 
with the Election Rules of 2014.The Apex Court in the matter of 
  reported in 
Mohinder singh Gill Vs. Chief Election Commissioner
(1978) 1 SCC 405  has observed thus :
“It is true that Article 324 has to be rad 
in the light of the constitutional scheme and 
the Representation of the People Acts of 1950 
and 1951.   The Article, however, operates in 
areas left unoccupied by legislation and the 
words superintendence, direction and control 
as well as conduct of all elections are in the 
broadest terms.    Article 324 on the face of it, 
vests vast functions which may be powers or 
duties   essentially   administrative   and 
marginally even adjudicative or legislative.
Provisions of Article 243K are pari 
materia   to   those   of   Article   324   of   the 
Constitution of India.  Article 243­K operates 
in   areas   left   unoccupied   by   the   legislation. 
The   words   superintendence,   direction   and 
control are indicative of the broad sweep of 
the constitutional provisions.  
24 Thus,  whatever  is  necessary   for   conduct   of  election 
comes within the sweep of the term superintendence, direction and 
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:24 :::

{254}
wp355115.odt
control and the Election Commission is capable of doing such acts 
and issue necessary directions for smooth functioning of elections. 
We, therefore, are of the view that the State Co­operative Election 
Authority is justified in adopting suitable measures in the instant 
matter for giving effect to the statutory provisions.         It thus 
becomes obligatory on the part of the State Co­operative Election 
Authority under its powers to devise suitable methodology to hold 
elections.     The   State   Co­operative   Election   Authority,   while 
exercising   superintendence   and   control   over   elections   of   co­
operative   societies,   can   issue   directives   in   conformity   with 
provisions   of   Act   and   Rules   framed   thereunder.     When   the 
provisions of the Act or Rules are silent as regards any particular 
issue or any contingency arises, which is not capable of being 
redressed under the Act, State Co­operative Election Authority can 
devise modalities and issue instructions so as to ensure smooth 
and proper conduct of elections.   The State Co­operative Election 
Authority can issue directions, but such directions shall not be 
violative of any of the provisions of Co­operative Societies Act or 
Rules   framed   thereunder.     The   State   Co­operative   Election 
Authority derives power from Act and has to exercise powers within 
limits of Act and Rules as contrasted from Election Commission 
which derives power from provisions of Constitution of India.   
25 It is the contention of the petitioners that exercise of 
powers by the District Cooperative Election Officer shall have to be 
in consonance with Rules 10 and 11 of the Rules of 2014.   It is 
contended   that   scope   of   inquiry   by   the   District   Cooperative 
Election   Officer   is   limited   to   the   objections   which   relates   to 
omission   or   error   in   respect   of   name   or   address   or   other 
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:24 :::

{255}
wp355115.odt
particulars in the voters list and nothing beyond that.  Sub­rule (3) 
of Rule 11 provides that the District Cooperative Election Officer, or 
Taluka or Ward Co­operative Election Officer shall, after making 
such enquiries as deemed necessary in this regard, consider each 
claim or objection and give his decision thereon in writing.   It is 
contended   that   the   phraseology,   “such   enquiries   as   deemed 
necessary in this regard” is referrable to subject matter governed 
by sub­rule (1) of Rule 11 alone.  It is pointed out that provisions of 
Rule 11 (1) are pari materia with Rule 6 of Maharashtra Specified 
Co­operative  Societies   Election  to  Committee  Rules,  1971.     The 
scope of inquiry under Rule 6 of the Rules of 1971 was a matter of 
consideration in the matter of  
Dhondiba Parshuram Lokade and 
others Vs. Someshwar Sahakari Sakhar karkhana Ltd and others 
reported in  .  The Division Bench of this Court has 
1979(0) BCI 43
observed in paragraphs 40 to 44 of the judgment as quoted below :
40. Thus, under Rule 6(1), all that 
the Collector is entitled to, and permitted 
to, do is to ensure the identity of the voter 
concerned, and if per chance, the identity 
is   not   sufficiently   established   in   the 
provisional voters' list to take steps within 
the ambit of Rule 6(1) to see that it is. 
There   is   nothing   in   Rule   6(1)   which 
empowers the Collector to hold a detailed 
inquiry, as was done in the instant case, 
whether a person is qualified to be on the 
Register of Members, and if not to delete 
his   name   from   the   provisional   list   of 
voters.     Under   section   38(2)   of   the 
Societies Act, the Register of Members is 
prima facie evidence of membership.  It is 
not   open   to   the   Collector   to   upset   that 
Register by holding an inquiry under Rule 
6(1), which contemplates a very summary 
inquiry, confined only to the aspects set 
out in that Rule and nothing else.
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:24 :::

{256}
wp355115.odt
41. The   combined   effect   of   Rules   4,   5 
and 6 is that the powers of the Collector 
under   Rule   6,   though   not   without 
responsibility,   are   more   in   their   nature, 
mechanical.  He has to act as a guard or 
watch­dog and ensure that the identity of 
every person whose name appears in the 
provisional   voters'   list   tallies   with   the 
person in the Register of Members.   The 
intention behind, and the scope of these 
three Rules is to ensure that every person 
whose   name   appears   in   the   Register   of 
Members, should also appear in the voters' 
list, so that no person in the Register of 
Members is left out from the provisional 
voters' list by reason of some omission or 
error   in   respect   of   the   particulars 
enumerated in Rules 5 and 6.
42. Furthermore,   what   cannot   be   lost 
sight of is that under Rule 4(2), it is an 
authenticated list that has to be sent by 
the Society to the Collector.  In the Act or 
the   Rules,   there   is   no   definition   of   the 
word   “authenticated”.       However,   the 
dictionary   meaning   of   the   word 
“authenticate”   to   be   found   in   Random 
House   Dictionary   is   :   “To   make 
authoritative   or   valid.   To   establish   as 
genuine.   To establish the authorship or 
origin   conclusively   or   unquestionably.” 
Thus   it   must   be   assumed   that   the 
authenticated list required to be sent to 
the Collector under Rule 4(2) is the correct 
list and correctly sets out the names of the 
person   appearing   in   the   Register   of 
Members.     Under   Rule   6,   there   is   no 
presumption   or   any   scope   for   inference 
that the Collector is expected to go out of 
his way and to do detention work, in the 
face of the authenticated list furnished to 
him.   In this case, we are informed that 
the   authenticated   list   has   in   fact   been 
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:24 :::

{257}
wp355115.odt
authenticated   by   the   Chartered 
Accountant   of   the   Society.     There   is 
nothing even remotely to suggest that this 
list is an other than what is purports to 
be, namely a correct reproduction of the 
names   pf   the   persons   appearing   in   the 
Register of Members.
43. It must also be remembered that the 
scope of the inquiry by the Collector under 
Rule 6 is not only limited in nature, but is 
also   of   an   extremely   summary   nature. 
Under Rule 4(2), the voters' list must reach 
th
the Collector by 15  July and copies of the 
th
voters' list must be displayed by 20  July. 
Under Rule 6(2), the claimant or objector 
who makes a petition before the Collector 
st
must do so by 31   July and under Rule 
6(4) the Collector must given his decision 
on such claim or objection within 10 days, 
th
namely by 10  August.  These four dates, 
th th st
namely 15   July, 20   July, 31   July and 
th
10   August   emphasise   the   summary 
nature   of   the   inquiry   contemplated   by 
Rule 6.  There is nothing in this Rule from 
which   it   can   every   remotely   be   inferred 
that   the   Collector   is   authorised   or 
empowered to hold a detailed inquiry as 
done   in   the   instant   case,   call   for 
documents   to   establish   eligibility   to 
membership,   examine   or   cross­examine 
witnesses   or   otherwise   dwell   on   the 
question whether a member deserves to be 
included   in   the   Membership   Register   or 
not.  The fact that the inquiry under Rule 
6, is of a summary nature is also reflected 
from the fact that against his decision, no 
appeal   has   been   provided.     This 
emphasises that the inquiry, such as it is, 
under Rule 6 is not only a very summary 
inquiry, but also mechanical (though not 
without responsibility), limited only to the 
aspects set out in the Rule itself and no 
more.
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:24 :::

{258}
wp355115.odt
44. It   was   urged   on   behalf   of   the 
Collector   that   in   Rule   6(1)   the   word, 
“omission”,   must   not   be   read   in 
conjunction   with   the   words   immediately 
following, but must be read only with the 
words “may be brought to the notice of the 
Collector”.   This contention is not borne 
out by the plain reading of this Rule and 
merits rejection.  
26 It would be clear on consideration of the observations 
referred to above that while considering the limits of exercise of 
powers of the Collector while preparing a list of voters the Division 
Bench of this Court has held that the rules do not even remotely 
authorise   the   Collector   to  hold   a   detailed   inquiry   by   requiring 
production   of   document   to   establish   eligibility   to   membership, 
examine   or   cross­examine   witnesses   or   otherwise   dwell   on   the 
question   whether   a   member   deserves   to   be   included   in   the 
Membership Register or not.  The Court ruled that inquiry under 
section 6 is of summary nature and is reflected from the fact that 
against said decision no appeal has been provided.
27 Similar   view   has   been   expressed   by   learned   Single 
Judge   of   this   Court   while   dealing   with   the   matter   of  
Rajan 
Dinkarrao Pharate and others Vs. State of Maharashtra and others 
reported  in   1997(Supp.)  Bom.C.R.203   :  1997(1)   Mh.L.J.   543 . 
The court has observed in paragraph no. 21 of the judgment that 
“It is true that the Collector cannot under  the garb of inquiry 
under sub­rules 5, 6 and 7 hold the exercise whether such person 
is entitled to be a member or not.  If the Collector in such enquiry 
goes   into   entitlement   to   membership   of   person   shown   in   the 
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:25 :::

{259}
wp355115.odt
register of members, it would be without jurisdiction.  
28 Division Bench of this Court in the matter of  Karbhari 
Maruti Agawan and others vs. State of Maharashtra and others 
reported   in   1994   Mh.L.J.   1527   observed   while   interpreting   the 
provisions of Specified Co­operative societies Election Rules, 1971, 
that if the Collector being responsible to hold election, meaning 
thereby   valid   elections,   comes   across   certain   objections   and 
forwards those objections to the Registrar, this by itself will not be 
assailable.  If some irregularity is pointed out to the Collector, he 
would always be free to bring it to the notice of the Registrar who 
would be competent to go into the question.  It is further observed 
that the Registrar has all the powers to go into the question of 
qualification   or   dis­qualification   of   the   member   even   when 
provisional list of voters was published.   Since the Registrar can 
exercise his powers  suo   motu  also these provisions in the statute 
are not merely enabling but they speak about the duty cast on the 
Registrar.  While exercising his powers, the Registrar will not allow 
the parties to have fishing enquiries and will not allow withholding 
of the elections.   He has power to seize the record if it is not 
produced before him by the Society, he has to hear claimants, 
objectors and affected persons expeditiously and give his orders 
directing the necessary corrections.   But he should do so before 
the list is finalized and is declared the final list of voters for that 
election. 
29 On consideration of the Rules, there can be no dual 
opinion that the District Cooperative Election Officer shall have to 
take his own decision, as mandated by the Rules.  The objection 
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:25 :::

{260}
wp355115.odt
raised by the petitioners that the order has been issued by the 
District   Cooperative   Election   Officer   without   extending   an 
opportunity of hearing to them and as such, the order passed is  in 
breach   of     observance   of   principles   of   natural   justice,   is   also 
required to be taken into consideration.  It was the responsibility of 
the District Cooperative Election Officer to extend an opportunity 
of hearing to the petitioners before passing any adverse orders. 
Since   the   order   has   been   issued   by   the   District   Cooperative 
Election Officer in breach of observance of principles of natural 
justice, same is required to be quashed and set aside.
30 Respondents   have   raised   an   objection   in   respect   of 
maintainability   of   the   petition   on   the   ground   that   process   of 
election has commenced and that in view of the law laid down by 
the Supreme Court in the matter of 
Shri Sant Sadguru Janardan 
Swami Vs. State of Maharashtra and others,  reported in  2001(8) 
SCC 509 , it would be impermissible for the court to go into the 
question raised in the matter.  The judgment cited above has been 
considered in the subsequent judgment of the Supreme Court in 
the matter of 
Ahmednagar Zilla S.D.V. & P. Sangh Ltd. Vs. State 
of Maharashtra,  reported in (2004) 1 SCC 133 : 2004(5) ALL M.R. 
(SC) 236.  In that case challenge was to the electoral roll prepared 
on the basis of bye­laws which were held to be illegal.  The Apex 
Court repelled the argument that the preparation of electoral roll 
being intermediary stage of the election process, challenge to the 
electoral roll cannot be entertained in exercise of writ jurisdiction. 
The Apex Court further held that where the voters' list had been 
prepared on the basis of non­existent rules, it would be illegal and 
the Court could interfere under Article 226 of the Constitution.  In 
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:25 :::

{261}
wp355115.odt
the   matter   of   Pundlik   Vs.   State   of   Maharashtra   and   others, 
reported in (2005) 7 SCC 181 the view expressed in Ahmednagar 
Zilla S.D.V. & P. Sangh Ltd. (cited supra) has been reiterated.  The 
Division   Bench   of   this   Court   in   the   matter   of   Chandrakant 
Mahadev Patole and others V. State of Maharashtra and others, 
reported in  2010 ALL M R (Supp) 457  referring to the aforesaid 
judgment of the Supreme Court has taken a view that interference 
with   election   process   is   permissible   if   the   same   was   not   in 
conformity with the relevant statutory provisions.   The objection 
raised   by   the   Respondents   as   regards   maintainability   of   the 
petition is devoid of substance.
31 In   the   instant   matter,   without   impeding   ongoing 
process of elections, the illegality, that has occurred, can be cured 
and adoption of such course is permissible in view of the judgment 
referred to above.
32 For the reasons recorded above, writ petitions deserve 
to   be   allowed   and   same   are   accordingly   allowed.     The   orders 
impugned   in   the   petitions,   passed   by   the   respective   District 
Cooperative Election Officers thereby directing deletion of names of 
petitioners from the final list of voters prepared for the purposes of 
holding   elections   to   the   respective   District   Central   Cooperative 
Banks, relying upon the directives issued by the State Cooperative 
Election Authority, referring to the decision of the Division Bench 
of this Court in Writ Petition No.1947 of 2015, are quashed and set 
aside.  
33 Rule is accordingly made absolute.  There shall be no 
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:25 :::

{262}
wp355115.odt
order as to costs.
Pending Civil Applications do not survive and stand 
disposed of.
  
            
V.K.JADHAV               R.M.BORDE
     JUDGE                JUDGE
adb/wp355115
::: Uploaded on - 08/05/2015 ::: Downloaded on - 02/06/2024 02:49:25 :::