Full Judgment Text
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
IA No. 5
in
CIVIL APPEAL NO. 7915 OF 2003
RAMESH NATH APPELLANT
VERSUS
MANOHAR KANDPAL(DEAD) THROUGH LRS. RESPONDENTS
O R D E R
Delay condoned.
Application is dismissed.
........................J
[HARJIT SINGH BEDI]
........................J
[C.K. PRASAD]
NEW DELHI
AUGUST 09, 2010.