{
  "short_name": "LawLens",
  "name": "LawLens - AI Legal Research",
  "icons": [
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  "start_url": "/stories/",
  "scope": "/stories/",
  "display": "standalone",
  "theme_color": "#000000",
  "background_color": "#ffffff",
  "description": "AI-Powered Legal Research for Indian Laws",
  "lang": "en",
  "categories": ["legal", "research", "productivity"]
}