Beena vs REVENUE

Court
Central Administrative Tribunal

1

Item No. 60(C-4)
OA 3175/2026

CENTRAL ADMINISTRATIVE TRIBUNAL
PRINCIPAL BENCH, NEW DELHI

OA No. 3175/2026

Date of Order: 14.10.2026

Hon’ble Dr Anand S Khati, Member (A)
Hon’ble Mr. Rajveer Singh Verma, Member (J)

1. Beena W/o Sh. Shibbu Verma, aged 58 years, R/o H. No. 400, Gali
No. 2, Near V3B, West Guru Angad Nagar, Laxmi Nagar, East
Delhi, Delhi-110092.
2. Mohan Singh S/o Late Netram, aged 53 years, R/o T-239, Gali No.
3, T-Block, Gautampuri, Shastri Park, Delhi-110053.
3. Ravinder Kumar Dass S/o Vibhash Chandra Dass, aged 49 years,
R/o H. No. A-481/1, A-Block, Raja Vihar, Badli, North West
Delhi, Delhi-110042.

4. Nitin Kumar S/o Satapal, aged 40 years, R/o H. No. 114, Sunder
Park, Shastri Nagar, East Delhi, Delhi-110031.
5. O. Sunil S/o O. Nagesh, aged 42 years, R/o H. No. A-140, G-1,
Dilshad Colony, Shahdara, Delhi-110095.
6. Ravi Kumar S/o Late Sh. Rajpal, aged 41 years, R/o H. No. 29-B,
Block D, Near New Masjid, Najafgarh, Delhi-110043.
7. Jai Bhagwan S/o Rameshwar Dass, aged 48 years, R/o Kharhar
Road, Mattan (20), Jhajjar, Haryana-124501.
8. Gajanand Koli S/o Gopal Ram Koli, aged 39 years, R/o H. No. S-
36/172, Gandhi Camp-I, Okhla Railway Station, Delhi-110065.
9. Maya Devi W/o Rajesh, aged 50 years, R/o H. No. B-110, Sangam
Park, Near Rana Pratap Bagh, Malka Ganj S.O., North Delhi,
Delhi-110007.
10. Suraj Kumar S/o Om Prakash, aged 42 years, R/o H. No. C-14,
First Floor, DDA Flats, New Ranjit Nagar, Patel Nagar, Delhi-
110008.
11. Anup Kumar S/o Parkash Chand Dogra, aged 42 years, R/o
Village/Post Office Kohla, Tehsil Nadaun, Kohla (20/25),
Hamirpur, Himachal Pradesh-177033.

12. Ravi Shankar S/o Prakash Chand, aged 42 years, R/o H. No. 43,
Gali No. 1, Village Khichripur, East Delhi, Delhi-110091.
13. Dalip Kumar S/o Laxman Singh, aged 53 years, R/o H. No. 48,
Block C, New Seema Puri, New Seemapuri, East Delhi, Delhi-
110095.
14. Sanjay S/o Jagat Singh, aged 46 years, R/o H. No. 1939, Village
Achheja, Dadri, District Gautam Buddha Nagar, Uttar Pradesh-
203207.
15. Pradeep Singh S/o Balbir Singh, aged 41 years, R/o H. No. 1DB,
Block FP, Pitampura, North West Delhi, Delhi-110088.
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Item No. 60(C-4)
OA 3175/2026
16. Chandroop S/o Prem Singh, aged 41 years, R/o H. No. 398, Gali
No. 9A, Swatanter Nagar, Narela, North West Delhi, Delhi-110040.
17. Mohit Kumar S/o Om Prakash, aged 37 years, R/o H. No. 103, CSP
Flats, Near Durga Mandir, East of Kailash, Sriniwaspuri, South
Delhi, New Delhi-110065.
18. Pankaj Kumar S/o Ram Lotan Prasad, aged 38 years, R/o G-2/85,
Gali No. 03, Ram Jatan Public School, Sonia Vihar, Khasra No.
401, 5th Pusta, Khajuri Khas, P.O. Karawal Nagar, North East
Delhi, Delhi-110090.
19. Sandeep Kumar Goswami S/o Bhagwan Goswami, aged 40 years,
R/o H. No. 187, Rajpur Khurd Extension, Chhatarpur, Raj Pur
Khurd, South Delhi, Delhi-110068.

20. Vishal Kumar S/o Hari Singh, aged 38 years, R/o H. No. E-13,
DDA Flats, New Ranjit Nagar, Central Delhi, Delhi-110008.
21. Rajesh S/o Deep Chand, aged 40 years, R/o H. No. 11/202, Block
11, Trilokpuri, East Delhi-110091.
22. Ram Kumar S/o Jai Lal, aged 51 years, R/o H. No. 727, Church
Road, Pana Udyan, Narela, North West Delhi, Delhi-110040.
23. Ashwani Kumar S/o Santosh Chand, aged 38 years, R/o H. No.
145, Surdas Colony, B.N. Public School, Tilpat, Sector 37, P.O.
Amarnagar, Faridabad, Haryana-121003.
24. Govind Singh Rawat S/o Shyam Singh Rawat, aged 45 years, R/o
H. No. A-562, Giri Marg, Mandawali Fazalpur, Shakarpur, East
Delhi, Delhi-110092.
25. Anita W/o Surender Kumar, aged 49 years, R/o H. No. A-5, Police
Staff Quarters, Aam Bagh, Paharganj, Central Delhi, Delhi-110055.
26. Ram Mohan S/o Raj Kumar, aged 41 years, R/o H. No. 3739, Churi
Walan, Chawri Bazar, Delhi-6, Delhi G.P.O., North Delhi, Delhi-
110006.
27. Ramesh Kumar S/o Jogender Prasad, aged 37 years, R/o H. No. B-6
Extension, Gali No. 3, Vikas Nagar, Uttam Nagar, West Delhi,
Delhi-110059.
28. Ajay Pal Singh S/o Trilok Singh, aged 39 years, R/o Plot No. B-
24/3/10, Khasra No. 16/17, Peepal Chowk, Shyam Vihar Phase-II,
Dindarpur, South West Delhi, Delhi-110043.
29. Bijender Singh S/o Juglal, aged 43 years, R/o H. No. 243, Dwala,
Jhajjar, Haryana-124103.
30. Dhanbir Singh S/o Yogamber Singh, aged 41 years, R/o H. No.
13A, Durga Park, Vasundra Enclave, Dallupura, Delhi-110096.
31. Shanti Devi W/o Murika Ram, aged 45 years, R/o H. No. CB-191,
Naraina Ring Road, South West Delhi, Delhi-110028.
32. Maan Singh S/o Nank Chand, aged 57 years, R/o H. No. 22/202,
Block No. 22, Trilokpuri, P.O. Mayur Vihar Phase-I, East Delhi,
Delhi-110091.
33. Sukhbir S/o Radhey Shyam, aged 44 years, R/o H. No. 21A, Nanda
Enclave, Najafgarh, South West Delhi, Delhi-110043.
34. Manish Kumar S/o Surender Singh, aged 41 years, R/o Khasra No.
8/15, Street No. 14, Block D, Kamal Vihar, Kamalpur, Burari,
North Delhi, Delhi-110084.
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Item No. 60(C-4)
OA 3175/2026
35. Umesh Kumar S/o Najari Lal, aged 40 years, R/o H. No. 68B,
Gaurav Nagar-II, Prem Nagar-III, North West Delhi, Delhi-110086.
36. Vikram S/o Raj Kumar, aged 39 years, R/o H. No. 3739, Churi
Walan, Katra Dholimal, Lal Darwaja, Delhi-110006.
37. Nukathoti Srinivasan S/o Chennaiah Nukathoti, aged 40 years, R/o
H. No. A-302, Minto Road, Darya Ganj, Central Delhi, Delhi-
110002.
38. Ritesh Kumar S/o Sabdeen, aged 37 years, R/o H. No. B-73, Plot
No. 20, Retreat Housing Society, I.P. Extension, Shakarpur, Delhi-
110092.
........Applicant
(By Advocate:- Mr Jagdeep Jaswal)

Versus
1. Union of India, through the Secretary, Ministry of Finance,
Department of Revenue, New Delhi, having its address at Room
No. 14081, Kartavya Bhawan-I, New Delhi.
2. Chairman, Central Board of Direct Taxes , North Block, New Delhi,
having its address at Room No. 14042, Kartavya Bhawan-I, New
Delhi.
3. The Principal Chief Commissioner of Income Tax (Cadre
Controlling Authority), New Delhi , having its office at Room No.
356, Central Revenue (C.R.) Building, I.P. Estate, New Delhi-
110002.
…. Respondents
(By Advocate: Mr Nisarg Choudhary)


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Item No. 60(C-4)
OA 3175/2026
ORDER (ORAL)
Hon’ble Dr Anand S Khati, Member (A):

MA No.4080/2026 (joining together)

1. The present MA has been filed by 38 applicants seeking
permission fo this Tribunal to file the OA jointly.
2. In view of averments made in the MA, MA No.
4080/20026 is allowed.
OA No. 3175/2026
1. The applicants have filed the present Original Application
seeking regularization of their services and grant of
consequential benefits. They were engaged as Casual
Workers/Daily Wagers on Muster Roll in different offices
under the Income Tax Department and claim to have
rendered continuous service for approximately 18 to 26
years while discharging duties of a perennial nature.
2. The applicants contend that despite their long service, they
have neither been granted temporary status nor regularized,
whereas similarly situated casual workers in different
offices of the Income Tax Department have been granted
such benefits pursuant to Government instructions and
judicial pronouncements.
3. Learned counsel for the applicants submits that the claims
of the applicants deserve consideration in the light of the
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Item No. 60(C-4)
OA 3175/2026
Office Memorandum dated 11.12.2006 issued by the
Department of Personnel and Training in terms of Uma
Devi , the instructions issued by the Central Board of Direct
Taxes, and the judgments of the Hon’ble Supreme Court,
including Secretary, State of Karnataka v. Uma Devi (3) ,
Raman Kumar v. Union of India and Pawan Kumar &
Others v. Union of India . Reliance has also been placed
upon the orders passed in the cases of similarly situated
employees by this Tribunal and other constitutional courts.
4. It is further submitted that the applicants submitted
representations dated 28.04.2026 and 26.05.2026,
requesting the respondents to consider their claims for
regularization in the light of the aforesaid judgments and
the benefits extended to similarly situated employees.
However, no decision has been communicated to them till
date. Aggrieved by the inaction of the respondents, the
applicants have approached this Tribunal.
5. At this stage, learned counsel for the applicants submits
that he will be satisfied if a direction may be issued to the
respondents to decide the pending representations of the
applicants.
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Item No. 60(C-4)
OA 3175/2026
6. In view of limited prayer made by learned counsel for the
applicants, and without expressing any opinion on the
merits of the case, we deem it appropriate to dispose of the
present Original Application with a direction to the
competent authority amongst the respondents to consider
and decide the applicants’ representations dated 28.04.2026
and 26.05.2026, by passing a reasoned and speaking order
within six weeks from the date of receipt of a certified
copy of this order.
7. It is clarified that this Tribunal has not expressed any
opinion on the merits of the case.
8. The Original Application stands disposed of in the above
terms. There shall be no order as to costs.

(Rajveer Singh Verma) (Dr Anand S Khati)
Member (J) Member (A)


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