Indian judgment search

Semantic, citator-aware search across the Supreme Court, 25 High Courts and 6 tribunals. Ask in plain English, by citation, or with the facts in front of you, and get the paragraph the court actually wrote, with its pin-cite.

The corpus syncs every 60 seconds, so new judgments appear as they are published.

Courts covered

Apex court

• Supreme Court of India

High Courts (25)

• Allahabad High Court
• Andhra Pradesh High Court
• Bombay High Court
• Calcutta High Court
• Chhattisgarh High Court
• Delhi High Court
• Gauhati High Court
• Gujarat High Court
• Himachal Pradesh High Court
• Jammu & Kashmir and Ladakh High Court
• Jharkhand High Court
• Karnataka High Court
• Kerala High Court
• Madhya Pradesh High Court
• Madras High Court
• Manipur High Court
• Meghalaya High Court
• Orissa High Court
• Patna High Court
• Punjab & Haryana High Court
• Rajasthan High Court
• Sikkim High Court
• Telangana High Court
• Tripura High Court
• Uttarakhand High Court

Tribunals (6)

• NCLT
• NCLAT
• CAT
• APTEL
• SAT
• TDSAT

Legislation

• Bare acts, including the new criminal codes
• Official gazettes